IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 7TH DAY OF JULY 2022 / 16TH ASHADHA, 1944
WP(C) NO. 20450 OF 2022
PETITIONER/S:
JAYASREE,
W/O. SOMAN NAIR, MUNDAPPILLIL HOUSE,
PUTHENVELIKKARA.P.O., ENAKULAM DISTRICT - 683594.
BY ADVS.
G.HARIHARAN
PRAVEEN.H.
K.S.SMITHA
V.R.SANJEEV KUMAR
ANJALY T.A
RESPONDENT/S:
1 JOINT REGIONAL TRANSPORT OFFICER,
SUB REGIONAL TRANSPORT OFFICE, NORTH PARUR, ERNAKULAM
DISTRICT - 683513.
2 M/S. STATE BANK OF INDIA,
PUTHENVELIKKARA BRANCH. PUTHENVELIKKARA, NORTH PARUR,
ERNAKULAM DISTRICT - 683594 REPRESENTED BY ITS BRANCH
MANAGER.
BY ADVS.
BINDUMOL JOSEPH
PUSHKARAKSHAN V.P
SRIVIDYA K
OTHER PRESENT:
SR GP SRI V K SUNIL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.07.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 20450 OF 2022
JUDGMENT
Learned counsel for the petitioner seeks permission to withdraw the writ petition with a liberty to file fresh writ petition. Permission is granted. Accordingly, the writ petition is dismissed as withdrawn with the aforementioned liberty.
Sd/-
sab AMIT RAWAL
JUDGE
WP(C) NO. 20450 OF 2022
APPENDIX OF WP(C) 20450/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE CONTRACT CARRIAGE PERMIT DATED 28.01.2017 ISSUED BY THE 1ST RESPONDENT.
Exhibit P2 TRUE COPY OF THE REGISTRATION CERTIFICATE OF VEHICLE NO.KL-42M 6718.
Exhibit P3 TRUE COPY OF THE REQUEST DATED 02.01.2022 MADE BY THE PETITIONER BEFORE THE 2ND RESPONDENT.
Exhibit P4 TRUE COPY OF THE DECLARATION DATED 27.01.2022 SENT BY THE PETITIONER ADDRESSED TO THE 1ST RESPONDENT.
Exhibit P5 TRUE COPY OF THE RECEIPT DATED 19.03.2022 ISSUED BY THE 1ST RESPONDENT EVIDENCING RECEIPT OF RENEWAL OF PERMIT.
Exhibit P6 TRUE COPY OF THE JUDGMENT MADE IN WPC NO.32495/2018 DATED 05.10.2018.