IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
THURSDAY, THE 7TH DAY OF JULY 2022 / 16TH ASHADHA, 1944
WP(C) NO. 12945 OF 2021
PETITIONER:
NEEMA C.P
AGED 46 YEARS
W/O. RAJEEV P, ROHINI, NEAR RAILWAY CUTING, PENNERI
MUKKU, VALAPATTANAM P.O, KANNUR DISTRICT 670 010
BY ADV BIJU.P.N.
RESPONDENTS:
1 COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
THRIKKAKARA, COCHIN 682 022 REPRESENTED BY THE
REGISTRAR.
2 THE VICE CHANCELLOR
COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY, COCHIN 682
022
3 THE SYNDICATE
REPRESENTED BY VICE CHANCELLOR, COCHIN UNIVERSITY OF
SCIENCE AND TECHNOLOGY, THRIKKAKARA, COCHIN 682 022
4 LAKSHMI P.R
ASSISTANT PROFESSOR (ATMOSPHERIC SCIENCE)
FACULTY OF MARINE SCIENCE, COCHIN UNIVERSITY OF SCIENCE
AND TECHNOLOGY, COCHIN 682 022
BY ADV S.P.ARAVINDAKSHAN PILLAY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.07.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 12945 OF 2021
2
JUDGMENT
After arguing this matter for sometime, the learned counsel for the petitioner sought permission to withdraw this writ petition, with liberty to approach this Court carrying a challenge against the Creamy Layer Certificate obtained by the party respondents.
In such circumstances, this writ petition is closed as having been withdrawn; with the afore requested liberty being reserved to the petitioner.
Sd/-
DEVAN RAMACHANDRAN JUDGE SAS WP(C) NO. 12945 OF 2021 3 APPENDIX OF WP(C) 12945/2021 PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE DEGREE CERTIFICATE DATED 23-
7-1997 Exhibit P2 TRUE COPY OF THE POST GRADUATE CERTIFICATE DATED 23.2.2000 Exhibit P3 TRUE COPY OF THE RE-NOTIFICATION DATED 24-4- 2013 Exhibit P4 TRUE COPY OF THE RANK LIST DATED 22-2-2016 Exhibit P5 TRUE COPY OF THE APPOINTMENT ORDER OF 4TH RESPONDENT 23-3-2016 Exhibit P6 TRUE COPY OF THE NON CREAMY LAYER CERTIFICATE OF THE 4TH RESPONDENT DATED 30.1.2016 Exhibit P7 TRUE COPY OF THE RTI REPLAY DATED 30-03-2021 Exhibit P8 TRUE COPY OF THE COMPLAINT FILED IN THE MONTH OF MAY 2021