WP(C) NO. 17375 OF 2016 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 7TH DAY OF JULY 2022 / 16TH ASHADHA, 1944
WP(C) NO. 17375 OF 2016
PETITIONER/S:
1 SUDARSAN D
S/O.N.K.DEVADAS, VADAKEDATH HOUSING COMPLEX,
LOVELAND ROAD, CHOTTANIKKARA P.O.,
ERNAKULAM, PIN - 682 312. REG: NO.14003098.
2 DEVA VIKAS
S/O.DR.V.R.VIKAS, 'VIKAS VILLA', K.T.BAZAR,
RAYARANGOTH P.O., VADAKARA, KOZHIKODE DISTRICT,
PIN - 673 102, REG: NO.140030956.
3 JISHNU MOHAN
S/O.DR.N.MOHANAN PILLAI, CHANDRA VILASOM,
ATTUVASSERY, MAVADY P.O., PUTHUR, KOLLAM,
PIN - 691 507, REG: NO.140030961.
4 NIDHIL P.RAJ
S/O.RAJ KUMAR R.A., RAJA COTTAGE, ARUMANOOR,
POOVAR P.O., THIRUVANANTHAPURAM, PIN - 695 525,
REG: NO.140030975.
5 APSARA T.R.
D/O.T.RADHAKRISHNAN, THARISSIL HOUSE, KARAKURSSI
P.O., PALAKKAD DISTRICT, PIN - 675 595, REG:
NO.140030949.
6 AMRUTHA M.B.
D/O.BHASKARAN M.S., MUKKATH HOUSE, PUTHENKUNNU P.O.,
CHEERAL, WAYANAD DISTRICT, PIN - 673 592,
REG: NO.140030944.
7 ANJUMOL
D/O.M.V.RAMAKRISHNAN, RAMAKRIPA HOUSE, KALLAPPADY,
KERALASSERY P.O., PALAKKAD, PIN - 678 641,
REG: NO.140030946.
8 JOTHI KRISHNADAS
D/O.DR.C.KRISHNADAS, PUNARNAVA HOUSE, THRIPALLOOR
(NH), ERIMAYOOR P.O., PALAKKAD DISTRICT, REG:
NO.140030962.
9 SREELAKSHMI K.M.
D/O.K.S.MANOJ, KANDAMPULLY HOUSE, NHAMANGHAT P.O.,
ANJOOR, THRISSUR DISTRICT, REG: NO.140030986.
10 RESHMI MOHAN
D/O.P.G.MOHAN, KARUTHEPARAMBIL HOUSE,
EROOR P.O., (NORTH) THRIPUNITHURA, ERNAKULAM,
PIN - 682 306, REG: NO.140030979.
WP(C) NO. 17375 OF 2016 2
11 FEMI FRANCIES N.
D/O.N.O.FRANCIS, NAMBARAMBIL HOUSE, SAMBALOOR,
PALAYAMPARAMBU P.O., THRISSUR, PIN - 680 741,
REG: NO.140030951.
BY ADV SRI.B.S.SIVAJI
RESPONDENT/S:
1 CENTRAL COUNCIL OF INDIAN MEDICINE
REPRESENTED BY ITS SECRETARY, 61-65, INSTITUTIONAL
AREA, JANAKPURI D.BLOCK, NEW DELHI - 110 058.
2 KERALA UNIVERSITY OF HEALTH SCIENCES
REPRESENTED BY ITS REGISTRAR,
MULANKUNNATHUKAVU, THRISSUR, PIN - 680 596.
3 THE PRINCIPAL
SANTHIGIRI AYURVEDA MEDICAL COLLEGE,
PALAKKAD DISTRICT.
BY ADV SRI.P. SREEKUMAR, S.C.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.07.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 17375 OF 2016 3
JUDGMENT
When this writ petition was taken up, Sri. Sivaji B.S., the learned counsel appearing for the petitioners submitted that the prayers sought for in this writ petition have become infructuous.
The said submission is recorded and this writ petition is closed.
Sd/-
RAJA VIJAYARAGHAVAN V JUDGE NS WP(C) NO. 17375 OF 2016 4 APPENDIX OF WP(C) 17375/2016 PETITIONER(S) EXHIBITS :
EXT.P1 A TRUE COPY OF THE RELEVANT PORTIONS OF THE REGULATIONS ISSUED BY THE 1ST RESPONDENT.
EXT.P2 A TRUE COPY OF THE RELEVANT PORTIONS OF THE REGULATIONS ISSUED BY THE 2ND RESPONDENT.
EXT.P3 A TRUE COPY OF THE RELEVANT PORTIONS OF THE REGULATIONS ON GRADUATE AYURVEDA MEDICAL EDUCATION, 2015.
EXT.P4 A TRUE COPY OF THE REQUEST DATED 04.04.2016 SUBMITTED TO THE 2ND RESPONDENT.
EXT.P5 A TRUE COPY OF THE ORDER DATED 08.04.2016 IN W.P.(C)NO.14570/2016.
RESPONDENT(S) EXHIBITS : NIL