Valsala Kunjamma vs State Of Kerala

WP(C) NO. 15759 OF 2018            1



                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     WEDNESDAY, THE 6TH DAY OF JULY 2022 / 15TH ASHADHA, 1944
                          WP(C) NO. 15759 OF 2018
PETITIONER/S:

               VALSALA KUNJAMMA
               AGED 58 YEARS
               D/O. KRISHNA KAIMAL, AGED 58 YEARS, RESIDING AT C/O.
               MADHAVA KAIMAL, TATA MEMORIAL HOSPITAL,
               THIRUVANKULAM VILLAGE, CHOTTANIKARA, ERNAKULAM.

               BY ADVS.
               SMT.N.N.GIRIJA
               K.T.THOMAS



RESPONDENT/S:

      1        STATE OF KERALA
               REPRESENTED BY ADDITIONAL CHIEF SECRETARY,REVENUE
               DEPARTMENT, GOVERNMENT SECRETARIAT,THIRUVANANTHAPURAM
               - 695 001.

      2        DISTRICT COLLECTOR
               COLLECTORATE,ERNAKULAM - 682 021.

      3        THE FLOWERS TV CHANNEL
               REPRESENTED BY ITS DIRECTOR, SREEKANDAN NAIR, ABM
               TOWER,NEAR RAJIV GANDHI INDOOR STADIUM, KADAVANTHARA,
               KOCHI - 682 020.

      4        A.R RAHAMAN
               A R RAHMAN FOUNDATION, KM COLLEGE OF MUSIC AND
               TECHNOLOGY,VINAYAGAPURAM, 2ND STREET, MMDA COLONY,
               ARUMBAKKAM, CHENNAI - 600 106, TAMILNADU.

      5        MEDICAL TRUST HOSPITAL
               REPRESENTED BY ITS DIRECTOR, PALLIMUKKU,ERNAKULAM,
 WP(C) NO. 15759 OF 2018           2


               KOCHI - 682 016.

               BY ADVS.
               SRI.BRIJESH MOHAN
               SRI.HARIDAS P.NAIR
               SRI.K.JAJU BABU SR.
               SRI.KRISHNADAS P. NAIR
               SRI.S.SREEKUMAR SR.
               SMT.K.L.SREEKALA
               SMT.B.SABITHA DESOM
               SMT.M.U.VIJAYALAKSHMI
               SRI.M.A.VINOD
               SMT.VIDYA KURIAKOSE, GP




       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.07.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 15759 OF 2018               3




                          P.V.KUNHIKRISHNAN, J
                    --------------------------------------------
                        W.P.(C) No.15759 of 2018
                       --------------------------------------
                   Dated this the 6th day of July, 2022


                                 JUDGMENT

When this writ petition came up for consideration, the learned counsel for the 5th respondent submitted that the prayers in the writ petition are infructuous. There is no representation for the petitioner.

In the light of the submission of the counsel for the 5 th respondent, this writ petition is dismissed as infructuous.

SD/-

P.V.KUNHIKRISHNAN JUDGE SKS