Shinto G Krishnan vs The Controller Of Examination

Citation : 2022 Latest Caselaw 8500 Ker
Judgement Date : 6 July, 2022

Kerala High Court
Shinto G Krishnan vs The Controller Of Examination on 6 July, 2022
              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
     WEDNESDAY, THE 6TH DAY OF JULY 2022 / 15TH ASHADHA, 1944
                      WP(C) NO. 16711 OF 2022
PETITIONER:

          SHINTO G KRISHNAN, AGED 28 YEARS,
          S/O. GOPALAKRISHNAN,
          RESIDING AT KAILASAMANDIRAM, KILIKOLLOOR P.O,
          KOLLAM DISTRICT, PIN - 691004.

          BY ADV A.JANI(KOLLAM)



RESPONDENT:

          THE CONTROLLER OF EXAMINATIONs,
          UNIVERSITY OF KERALA, SENATE HOUSE CAMPUS,
          PALAYAM, THIRUVANANTHAPURAM - 695034.

          BY ADV SHRI.THOMAS ABRAHAM, SC,
          UNIVERSITY OF KERALA




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.07.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 16711 OF 2022
                              -2-

                           JUDGMENT

The singular prayer of the petitioner in this writ petition is that the competent Authority of the Kerala University be directed to issue him the Final Degree Certificate, in terms of Ext.P4 Provisional Degree Certificate earlier issued.

2. Sri.Thomas Abraham - learned Standing Counsel for the University, answered the afore request of the petitioner, as made by his learned counsel - Sri.A.Jani, saying that if there are no legal impediments standing in the way, the petitioner's Final Degree Certificate can be issued without any further delay. Taking note of the afore submissions, I order this writ petition and direct the respondent to consider the plea of the petitioner for issuance of his Final Degree Certificate and to accede to it, if there are no legal impediments standing in WP(C) NO. 16711 OF 2022 -3- the way, as expeditiously as is possible, but not later than one month from the date of receipt of a copy of this judgment.

Sd/-

DEVAN RAMACHANDRAN JUDGE akv WP(C) NO. 16711 OF 2022 -4- APPENDIX OF WP(C) 16711/2022 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF CERTIFICATE ISSUED BY HONOURABLE MINISTRY OF DEFENCE GOVERNMENT OF INDIA TO WRIT PETITIONER EXHIBIT P1(A) TRUE COPY OF CERTIFICATE ISSUED BY DIRECT GENERAL OF NATIONAL CADET CORPS TO WRIT PETITIONER EXHIBIT P1(B) TRUE COPY OF CERTIFICATE ISSUED TO WRIT PETITIONER FOR PARTICIPATING IN NATIONAL INTEGRATION CAMP KERALA AND LAKSHADWEEP EXHIBIT P1(C) TRUE COPY OF CERTIFIED ISSUED TO WRIT IN PETITIONER FOR PARTICIPATING NATIONAL INTEGRATION CAMP II EXHIBIT P1(D) TRUE COPY OF CAMP ATTENDANCE CERTIFICATE ISSUED TO THE WRIT PETITIONER FOR THE PERIOD FROM 29/04/2014 TILL 07/05/2014 ISSUED BY CAMP COMMANDANT EXHIBIT P1(E) TRUE COPY OF CAMP ATTENDANCE CERTIFICATE ISSUED TO WRIT PETITIONER BY CAMP COMMANDANT NCC EXHIBIT P1(F) TRUE COPY OF CAMP ATTENDANCE CERTIFICATE ISSUED TO WRIT PETITIONER BY CAMP COMMANDANT NCC EXHIBIT P2 TRUE COPY OF PARTICIPATION CERTIFICATE ISSUED TO WRIT PETITIONER BY DEPARTMENT OF PHYSICAL EDUCATION, UNIVERSITY OF KERALA EXHIBIT P2(A) TRUE COPY OF PARTICIPATION CERTIFICATE ISSUED TO WRIT PETITIONER BY CAMP COMMANDANT NCC IN THE INTER GROUP COMPETITION FOR IGC YACHTING REGATTA. EXHIBIT P2(B) TRUE COPY OF PARTICIPATION CERTIFICATE ISSUED TO WRIT PETITIONER BY DIRECTOR WP(C) NO. 16711 OF 2022 -5- GENERAL OF NATIONAL CADET CORPS. EXHIBIT P3 TRUE COPY OF MARK LIST AWARDED TO WRIT PETITIONER BY THE RESPONDENT. EXHIBIT P4 TRUE COPY OF THE PROVISIONAL CERTIFICATE ISSUED TO WRIT PETITIONER BY RESPONDENT IN COMMERCE (B.COM) EXHIBIT P5 TRUE COPY OF CERTIFICATE OBTAINED BY WRIT PETITIONER IN DIPLOMA IN INDIAN AND FOREIGN ACCOUNTING.

EXHIBIT P6 TRUE COPY OF CERTIFICATE OBTAINED BY WRIT PETITIONER IN KERALA TEACHERS ELIGIBILITY CERTIFICATE (K-TET).

EXHIBIT P7 TRUE COPY OF CERTIFICATE OBTAINED BY WRIT PETITIONER IN B. PED(BACHELOR OF PHYSICAL EDUCATION) UNDER THE UNIVERSITY OF CALICUT. EXHIBIT P8 TRUE COPY OF ADMIT CARD OBTAINED BY WRIT PETITIONER IN ADMISSION FOR COURSE IN MASTER DEGREE IN M.PED(MASTER IN PHYSICAL EDUCATION), AT UNIVERSITY OF CALICUT. EXHIBIT P9 TRUE COPY OF APPLICATION FOR DEGREE CERTIFICATE SUBMITTED BY WRIT PETITIONER TO RESPONDENT.

RESPONDENT'S/S EXHIBITS : NIL.

//TRUE COPY// P.A. TO JUDGE