Parvathy P.B vs University Of Calicut

Citation : 2022 Latest Caselaw 8495 Ker
Judgement Date : 6 July, 2022

Kerala High Court
Parvathy P.B vs University Of Calicut on 6 July, 2022
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

            THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

         WEDNESDAY, THE 6TH DAY OF JULY 2022 / 15TH ASHADHA, 1944

                         WP(C) NO. 36740 OF 2017
PETITIONER/S:

            PARVATHY P.B.
            AGED 25 YEARS
            D/O.PRABHAKARAN M.K.,SREEPRABHA P.O,
            KARUVASSERY, KOZHIKODE - 673010

            BY ADVS.
            SRI.P.B.KRISHNAN
            SRI.P.M.NEELAKANDAN
            SRI.SABU GEORGE
            SRI.P.B.SUBRAMANYAN

RESPONDENT/S:

     1      UNIVERSITY OF CALICUT
            CALICUT UNIVERSITY P.O, MALAPPURAM 673635,
            REPRESENTED BY ITS VICE CHANCELLOR.

     2      CONTROLLER OF EXAMINATION
            UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O,
            MALAPPURAM 673635.

     3      KMCT MEDICAL COLLEGE
            MANASSERY, MUKKAM, KOZHIKODE 673602,
            REPRESENTED BY ITS PRINCIPAL.

     4      BOARD OF ADJUDICATION OF STUDENTS GRIEVANCES,
            UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O,
            MALAPPURAM 673635, REPRESENTED BY ITS CHAIRMAN,
            VICE CHANCELLOR, UNIVERSITY OF CALICUT.

            BY ADVS.
            SRI.AMAL KASHA
            SRI.T.B.HOOD
            SMT.M.ISHA

            SRI.P.C SASIDHARAN, SC


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION        ON
06.07.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 36740 OF 2017                 2




                                    JUDGMENT

When this writ petition was taken up, the learned counsel appearing for the petitioner submitted that the prayers sought for in this writ petition have become infructuous.

The above submission is recorded and this writ petition is closed as infructuous.

Sd/-

RAJA VIJAYARAGHAVAN V sru JUDGE WP(C) NO. 36740 OF 2017 3 APPENDIX OF WP(C) 36740/2017 PETITIONER'S EXHIBITS EXHIBIT P1 A TRUE COPY OF THE ORDER DATED 20.10.2016 IN WPC.NO. 32388/2016.

EXHIBIT P2 A TRUE COPY OF THE JUDGMENT DATED 06.03.2017 IN WPC.NO. 34275/2016 AND WPC. 32388/2016. EXHIBIT P3 A TRUE COPY OF THE ORDER DATED 23.03.2017 IN WPC.NO. 34275/2016 AND WPC. 32388/2016. EXHIBIT P4 A TRUE COPY OF THE MEMORANDUM OF MARK LIST DATED 31.03.2017.

EXHIBIT P5 A TRUE COPY OF THE LETTER DATED 24.04.2017 ISSUED BY RESPONDENT NO.2.

EXHIBIT P6 A TRUE COPY OF THE ORDER DATED 12.05.2017 IN WPC.NO. 15872/2017.

EXHIBIT P7 A TRUE COPY OF THE JUDGMENT DATED 01.11.2017 IN WPC.NO.15872/2017.

EXHIBIT P8 A TRUE COPY OF THE REPRESENTATION DATED 04.11.2017 EXHIBIT P9 A TRUE COPY OF THE ACKNOWLEDGEMENT CARDS. EXHIBIT P10 A TRUE COPY OF THE NOTIFICATION DATED 01.11.2017 ISSUED BY THE UNIVERSITY OF CALICUT. EXHIBIT P11 A TRUE COPY OF THE REPRESENTATION DATED 09.11.2017.

EXHIBIT P12 A TRUE COPY OF THE REPRESENTATION DATED 10.11.2017.

EXHIBIT P13 A TRUE COPY OF THE REPRESENTATION DATED 11.11.2017.

RESPONDENTS EXHIBITS : NIL