IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
FRIDAY, THE 1ST DAY OF JULY 2022 / 10TH ASHADHA, 1944
CON.CASE(C) NO. 600 OF 2020
AGAINST THE ORDER/JUDGMENT IN WP(C) 23189/2018 OF HIGH
COURT OF KERALA
PETITIONER:
VIJAYAN.K, AGED 56 YEARS, LIBRARY ASSISTANT
(RETD), S/O KUNJAN PILLAI, SREE SANKARA
UNIVERSITY OF SANSKRIT, KALADY, NOW RESIDING AT
MARANGATTU MELATHIL, PAVITHRESWARAM
P.O.KOTTARAKKARA, KOLLAM-691 507.
BY ADVS.
P.C.SASIDHARAN
Dinesh Mathew J Murikan
RESPONDENTS:
1 DR.T.P.RAVEENDRAN, AGE AND FATHERS NAME NOT
KNOWN TO THE PETITIONER, THE REGISTRAR, SREE
SANKARA UNIVERSITY OF SANSKRIT, KALADY-680 574.
2 DR. DHARMARAJAN.P.K, AGE AND FATHERS NAME NOT
KNOWN TO THE PETITIONER, THE VICE CHANCELLOR,
SREE SANKARA UNIVERSITY OF SANSKRIT, KALADY-680
574.
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN
FINALY HEARD ON 01.07.2022, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
CON.CASE(C) NO. 600 OF 2020
..2..
J U D G M E N T
Today, the learned counsel for the respondent produced a communication from the registrar of the Sree Sankaracharya University of Sanskrit relating to disbursal of the admitted amount.
In view of the above, the Contempt Case is closed.
Sd/-
A.MUHAMED MUSTAQUE JUDGE PR CON.CASE(C) NO. 600 OF 2020 ..3..
APPENDIX OF CON.CASE(C) 600/2020 PETITIONER ANNEXURES ANNEXURE A1 TRUE COPY OF THE ORDER IN WPC NO 23189 OF 2018 DATED 11.7.2018 ANNEXURE A2 TRUE COPY OF THE ORDER DATED 19.3.2009 ANNEXURE A3 TRUE COPY OF THE SERVICE CERTIFICATE ISSUED TO THE PETITIONER ANNEXURE A4 TRUE COPY OF THE COMMUNICATION DATED 17.9.2018