IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
FRIDAY, THE 1ST DAY OF JULY 2022 / 10TH ASHADHA, 1944
WP(C) NO. 21599 OF 2022
NAME AND ADDRESS OF THE PETITIONER:
ARUN P. U
AGED 40 YEARS
S/O. UNNIKRISHNAN NAIR,
PARVATHI MANDIRAM,
KODANAD P. O., KODANAD,
ERNAKULAM DISTRICT,
PIN - 683 544.
BY ADV SRI. O.D.SIVADAS
NAME AND ADDRESS OF THE RESPONDENT:
THE EXECUTIVE OFFICER
MOTOR TRANSPORT WORKERS' WELFARE FUND BOARD,
ERNAKULAM,
PIN - 682 021.
DR.ABRAHAM P.MEACHINKARA - SC
SRI. K.S MANU
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 01.07.2022, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C).No.21599 OF 2022
2
JUDGMENT
The petitioner, the owner of a stage carriage bearing Registration No.KL-49/8586 has approached this Court seeking permission to remit the Motor Transport Workers' Welfare Fund dues in installments.
2. Heard the learned counsel for the petitioner and the learned Standing Counsel for the respondent.
In the facts and circumstances of the case and having regard to the pleadings, this writ petition is disposed of with a direction to the respondent to permit the petitioner to pay the dues in respect of the Motor Transport Workers' Welfare Fund in six equated monthly installments, commencing from 15.07.2022. On payment of the first installment as WP(C).No.21599 OF 2022 3 above, the respondent shall issue necessary clearance certificate to the petitioner.
Sd/-
MURALI PURUSHOTHAMAN JUDGE SPR WP(C).No.21599 OF 2022 4 APPENDIX PETITIONER'S EXHIBITS:-
EXHIBIT P1 TRUE COPY OF THE RELEVANT PORTION OF THE RC BOOK OF THE VEHICLE BEARING NO. KL49/8586.
RESPONDENT'S EXHIBITS: NIL.