IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
FRIDAY, THE 1ST DAY OF JULY 2022 / 10TH ASHADHA, 1944
BAIL APPL. NO. 4650 OF 2022
CRIME NO.141/2021 OF Kunnamangalam Police Station, Kozhikode
AGAINST THE ORDER/JUDGMENT IN Bail Appl. 3644/2021 OF HIGH COURT
OF KERALA
PETITIONERS/1ST ACCUSED:
MUHAMMED SHAHASAD
AGED 32 YEARS,ISMAIL KUTTY
THALIPARAMBIL HOUSE, PUNNASSERY POST,
NARIKKUNI, KAKKOOR VILLAGE
KOZHIKODE DISTRICT, PIN - 673585
BY ADV JESWIN P.VARGHESE
RESPONDENT/COMPLAINANT:
STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, PIN - 682031
BY ADV PUBLIC PROSECUTOR
ADV.SUDHEER GOPALAKRISHNAN - PUBLIC PROSECUTOR
THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
01.07.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
BAIL APPL. NO. 4650 OF 2022
2
ORDER
After hearing for some time the learned counsel for the petitioner seeks permission to withdraw this bail application with liberty to file afresh. It is pointed out that, at the moment the party is abroad. In such circumstances, liberty is granted and the bail application is dismissed as withdrawn.
Sd/-
ZIYAD RAHMAN A.A.
JUDGE scs BAIL APPL. NO. 4650 OF 2022 3 APPENDIX OF BAIL APPL. 4650/2022 PETITIONER ANNEXURES Annexure A1 A TRUE COPY OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT IN B.A NO. 3644/2021 DATED 11.05.2021 Annexure A2 A TRUE COPY OF THE NOTICE ISSUED TO THE PETITIONER BY THE INVESTIGATING OFFICER U/S 41(1) A OF CR.P.C Annexure A3 A TRUE COPY OF THE COMPLAINT SUBMITTED BY THE PETITIONER BEFORE DEPUTY SUPERINTENDENT OF POLICE, KOZHIKODE DATED NIL Annexure A4 A TRUE COPY OF THE FIR IN CRIME NO.344/2021 OF KUNNAMANGALAM POLICE STATION IN KOZHIKODE DISTRICT DATED 13.08.2021 Annexure A5 A TRUE COPY OF THE ORDER PASSED BY THIS HON'BLE COURT IN B.A NO.3644/2021 DATED 11.05.2021 Annexure A6 . A TRUE COPY OF THE FIR REGISTERED AS CRIME NO.235/2022 REGISTERED AT KUNNAMANGALAM POLICE STATION IN KOZHIKODE DISTRICT DATED 06.05.2022