IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
FRIDAY, THE 1ST DAY OF JULY 2022 / 10TH ASHADHA, 1944
OP (FC) NO. 378 OF 2022
I.A.NO.2482/2022 IN OP 232/2021 OF FAMILY COURT,
ERNAKULAM
PETITIONER/RESPONDENT:
SURENDRAN K.P.,
AGED 63 YEARS,
S/O PARAMESWARAN,
PERUMPILLY VADAKKETHIL, ELAMKUNNAPUZHA,
ERNAKULAM, NOW RESIDING AT C/O SUKUMARAN K.P.,
LAKSHMI BHAVAN, CHATHANVELI ROAD,
THURAVOOR P.O., CHERTHALA,
ALAPPUZHA., PIN - 688532.
BY ADV C.Y.VINOD KUMAR
RESPONDENT/PETITIONER:
SATHI N.B.,
AGED 55 YEARS,
W/O SURENDRAN,
PERUMPILLY VADAKKETHIL HOUSE,
KARTHEDAM ROAD, MALIPPURAM P.O.,
ERNAKULAM., PIN - 682511.
THIS OP (FAMILY COURT) HAVING COME UP FOR ADMISSION
ON 01.07.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
OP(FC)No.378 OF 2022 2
JUDGMENT
A.Muhamed Mustaque, J.
The petitioner is the respondent in O.P.No.232 of 2021 on the files of the Family Court, Ernakulam. In the matter, the Family Court passed an order of attachment before judgment.
The petitioner filed an application to lift the attachment vide Ext.P4 petition. The petitioner, also filed a petition for early hearing of the above case.
Having considered the facts and circumstances, we direct the Family Court, Ernakulam to dispose the I.As. after hearing both parties within a period of one month.
Sd/-
A.MUHAMED MUSTAQUE, JUDGE Sd/-
SOPHY THOMAS, JUDGE DSV/02.07.2022 OP(FC)No.378 OF 2022 3 APPENDIX OF OP (FC) 378/2022 PETITIONER'S EXHIBITS:
Exhibit P1 TRUE COPY OF THE OP NO. 232/2021 ON THE FILES OF THE HON'BLE FAMILY COURT, ERNAKULAM.
Exhibit P2 TRUE COPY OF THE I.A. NO. 405/21 IN OP NO. 232/2021 ON THE FILES OF HON'BLE FAMILY COURT, ERNAKULAM.
Exhibit P3 TRUE COPY OF THE OBJECTION FILED BY THE PETITIONER TO EXT. P2 PETITION. Exhibit P4 TRUE COPY OF THE I.A. NO. 2482/2022 IN OP NO. 232/2021 ON THE FILES OF HON'BLE FAMILY COURT, ERNAKULAM.
Exhibit P5 TRUE COPY OF THE COUNTER AFFIDAVIT FILED BY THE RESPONDENT.
Exhibit P6 TRUE COPY OF THE I.A. NO. 3099/22 IN OP NO. 232/2021 ON THE FILES OF HON'BLE FAMILY COURT, ERNAKULAM.
RESPONDENT'S EXHIBITS: NIL