IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
FRIDAY, THE 1ST DAY OF JULY 2022 / 10TH ASHADHA, 1944
CON.CASE(C) NO. 946 OF 2022
AGAINST JUDGMENT DATED 14.01.2022 IN WP(C) 1401/2022 OF HIGH COURT
OF KERALA
PETITIONER/PETITIONER NO.3 IN WP(C):
A.V.UMMAR,
AGED 69 YEARS,
S/O MUHAMMED HAJI, AMBALATH HOUSE, PALAYUR, P.O.,
CHAVAKKAD, THRISSUR, PIN - 680506.
BY ADVS.
SABU GEORGE
P.B.KRISHNAN
P.B.SUBRAMANYAN
MANU VYASAN PETER
RESPONDENTS/CHAIRMAN, MEMBERS AND CHIEF EXECUTIVE OFFICER OF THE
RESPONDENT IN WP(C):
1 JANAB T.K.HAMSA, AGE AND FATHERS NAME NOTE KNOWN TO THE
PETITIONER, CHAIRMAN, THE KERALA STATE WAQF BOARD, VIP
ROAD, KALOOR, ERNAKULAM, KOCHI-682017.
2 ADV.SHARAFUDHEEN M, AGE AND FATHERS NAME NOTE KNOWN TO
THE PETITIONER, MEMBER, THE KERALA STATE WAQF BOARD, VIP
ROAD, KALOOR, ERNAKULAM, KOCHI-682017.
3 JANAB M.C.MAYIN HAJI, AGE AND FATHERS NAME NOTE KNOWN TO
THE PETITIONER, MEMBER, THE KERALA STATE WAQF BOARD, VIP
ROAD, KALOOR, ERNAKULAM, KOCHI-682017.
4 ADV.P.V.ZAINUDHEEN, AGE AND FATHERS NAME NOTE KNOWN TO
THE PETITIONER, MEMBER, THE KERALA STATE WAQF BOARD, VIP
ROAD, KALOOR, ERNAKULAM, KOCHI-682017.
5 SMT.RASIYA IBRAHIM, AGE AND FATHERS NAME NOTE KNOWN TO
THE PETITIONER, MEMBER, THE KERALA STATE WAQF BOARD, VIP
ROAD, KALOOR, ERNAKULAM, KOCHI-682017.
6 PROF.K.M.ABDUL RAHEEM, AGE AND FATHERS NAME NOTE KNOWN TO
THE PETITIONER, MEMBER, THE KERALA STATE WAQF BOARD, VIP
ROAD, KALOOR, ERNAKULAM, KOCHI-682017.
7 SHRI. V.S ZAKIR HUSSAIN, AGE AND FATHERS NAME NOTE KNOWN
TO THE PETITIONER, CHIEF EXECUTIVE OFFICER, THE KERALA
STATE WAQF BOARD, VIP ROAD, KALOOR, ERNAKULAM, KOCHI-
682017.
BY ADV JAMSHEED HAFIZ, SC, WAKF BOARD
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 01.07.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
COC 946 OF 2022 2
JUDGMENT
A.Muhamed Mustaque, J.
We grant the respondent two more months time to complete the entire proceedings as directed in the judgment.
Accordingly, this Contempt Case is closed with liberty to reopen.
Sd/-
A.MUHAMED MUSTAQUE, JUDGE Sd/-
SOPHY THOMAS, JUDGE DSV/02.07.2022 COC 946 OF 2022 3 APPENDIX OF CON.CASE(C) 946/2022 PETITIONER'S ANNEXURES :
Annexure-A CERTIFIED COPY OF THE JUDGMENT DATED 14-
01-2022 IN WP(C) NO.1401 OF 2022.
Annexure-B A TRUE COPY OF THE ORDER DATED 22-03-
2022 ISSUED TO THE WAQF BOARD IN I.A NO.181 TO 188 OF 2019 IN I.A NOS. 135 TO 138 OF 2019 IN OP NO.44 OF 2002.
Annexure-C A TRUE COPY OF LETTER NO.C7-2118/2008 DATED 07-04-2022.
RESPONDENTS' ANNEXURES : NIL