IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
FRIDAY, THE 26TH DAY OF AUGUST 2022 / 4TH BHADRA, 1944
WP(C) NO. 10178 OF 2022
PETITIONER:
KIRAN RAJAN
AGED 32 YEARS
S/O. K.M. RAJAN, KUZHIKANDATHIL HOUSE, PAINGARAPPILLY
P.O, MULANTHURUTHY, ERNAKULAM, PIN - 682314.
BY ADVS.
P.J.JOSEPH JOHN
J.RAMKUMAR
RESPONDENTS:
1 AUTHORIZED OFFICER
CANARA BANK, MULANTHURUTHY BRANCH, ERNAKULAM - 682314.
2 CANARA BANK
MULANTHURUTHY BRANCH, ERNAKULAM - 682314, REPRESENTED
THROUGH ITS AUTHORIZED OFFICER.
BY ADV.M.GOPIKRISHNAN NAMBIAR - SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
26.08.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 10178 OF 2022
2
BECHU KURIAN THOMAS, J.
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W.P.(C) No.10178 of 2022
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Dated this the 26th day of August, 2022
JUDGMENT
Learned counsel for the petitioner seeks permission to withdraw this writ petition with liberty to challenge the sale notice now issued, before the Debts Recovery Tribunal.
In view of the circumstances, this writ petition is dismissed as withdrawn, reserving the aforesaid liberty.
BECHU KURIAN THOMAS JUDGE ssa/ WP(C) NO. 10178 OF 2022 3 APPENDIX OF WP(C) 10178/2022 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE NOTICE DATED 14.01.2022 UNDER SECTION 13(2) OF THE SECURITISATION AND RECONSTRUCTION OF FINANCIAL ASSETS AND ENFORCEMENT OF SECURITY INTEREST ACT, 2002.
Exhibit P2 A TRUE COPY OF THE NOTICE DATED 17.03.2022 UNDER SECTION 13(4) OF THE SECURITISATION AND RECONSTRUCTION OF FINANCIAL ASSETS AND ENFORCEMENT OF SECURITY INTEREST ACT, 2002.