E.Sulochana vs District Collector

Citation : 2022 Latest Caselaw 9772 Ker
Judgement Date : 26 August, 2022

Kerala High Court
E.Sulochana vs District Collector on 26 August, 2022
          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
   FRIDAY, THE 26TH DAY OF AUGUST 2022 / 4TH BHADRA, 1944
                  WP(C) NO. 18281 OF 2012
PETITIONER/S:

         E.SULOCHANA
         AGED 60 YEARS
         AMBALATHARA PUTHEN VEEDU, MARAYAMUTTOM,
         MARAYAMUTTOM.P.O, PERUMKADAVILA VILLAGE,
         NEYYATINKARA TALUK, THIRUVANANTHAPURAM - 695 131.
         BY ADV SRI.VADAKARA V.V.N.MENON

RESPONDENT/S:

    1    DISTRICT COLLECTOR
         COLLECTORATE, KUDAPPANAKKUNNU.P.O,
         THIRUVANANTHAPURAM - 695 043.

    2    THE SUB COLLECTOR, REVENUE DIVSIONAL OFFICER
         COLLECTORATE, KUDAPPANAKUNNU.P.O,
         THIRUVANNTHAPURAM - 695 043.

    3    THE ADDITIONAL TAHSILDAR
         TALUK OFFICE, NEYYATINKARA, THIRUVANANTHAPURAM -
         695 121.

    4    K. PREMKUMAR
         FORMER ADDITIONAL TAHSILDAR, NEYYATINKARA (DURING
         27/06/2009) PRESENTLY WORKING AS SPECIAL
         TAHSILDAR, LAND ACQUISITION OFFICE, P.W.D
         SOUTHERN CIRCLE, FORT, THIRUVANANTHAPURAM - 695
         035.

    5    THE VILLAGE OFFICER
         PERUMKADAVILA VILLAGE, PERUMKADAVILA,
         NEYYATINKARA TALUK, THIRUVANANTHAPURAM - 695 124.
 WP(C) NO. 18281 OF 2012

                                -2-

    6      V. BALACHANDRAN
           ADVOCATE, NEYYATINKARA (PREVIOUSLY ADDL.
           GOVERNMENT PLEADER DURING 2009) RESIDING AT
           KUNNATHU VEEDU, AZHAMKULAM, KORANAM KODE,
           KOTTKKAL.P.O, ANAVOOR VILLAGE, NEYYATINKARA
           TALUK, THIRUVANANTHAPURAM - 695 124.

    7      A. SARADA
           AMBALATHARA KIZHAKKEPUTHEN VEEDU, MARAYAMUTTOM,
           MARAYAMUTTOM.P.O, PERUMKADAVILA VILLAGE,
           NEYYATINKARA TALUK, THIRUVANANTHAPURAM - 695 131.
           BY ADV SRI.S.JAMES VINCENT

OTHER PRESENT:


           SR. GP - B. UNNIKRISHNA KAIMAL


    THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 26.08.2022, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 18281 OF 2012

                                              -3-




                        MOHAMMED NIAS C.P.,J.
              ................................................................
                        W.P.C. No. 18281 of 2012
              ...............................................................

               Dated, this the 26th day of August, 2022

                                    JUDGMENT

When this matter was taken up on 19-08-2022, there was no representation for the petitioner. Today also, when the matter is taken up, there is no representation for the petitioner. Therefore, this Writ Petition is dismissed for default.

Sd/-MOHAMMED NIAS. C.P. JUDGE.

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