C.V.Vasu vs Pathalayintavida Usman

Citation : 2022 Latest Caselaw 9675 Ker
Judgement Date : 25 August, 2022

Kerala High Court
C.V.Vasu vs Pathalayintavida Usman on 25 August, 2022
RCRev. No.452/2019                             1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        PRESENT
                      THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                           &

                        THE HONOURABLE MR.JUSTICE P.G.AJITHKUMAR


                Thursday, the 25th day of August 2022 / 3rd Bhadra, 1944


                         IA.NO.1/2019 IN RCREV. NO. 452 OF 2019

        RCP No.15/2014 of the RENT CONTROL COURT/ MUNSIFF COURT, THALASSERY

RCA No.80/2017 of the RENT CONTROL APPELLATE AUTHORITY/ ADDITIONAL DISTRICT
COURT - III, THALASSERY
   PETITIONER/REVISION PETITIONER:

          C.V.VASU, AGED 79 YEARS, S/O.CHATHUKUTTY, TALILORING WORK,
          C.V.NIVAS, CHONADAM, P.O.ERANHOLI, THALASSERY TALUK, KANNUR DISTRICT
          - 670 107.

   RESPONDENT/RESPONDENT:

          PATHALAYINTAVIDA USMAN, S/O.ABDULLA, AGED 56 YEARS, ONDATH HOUSE,
          KAIVELIKKAL, P.O.PUTHOOR, THALASSERY TALUK, KANNUR DISTRICT - 670
          692.


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay all further
   proceedings pursuant to the Judgment passed by the Rent Control Appellate
   Authority/ Additional District Judge- III, Thalassery in RCA 80/2017
   confirming the order passed by the Rent Control Court, Thalassery in RCP
   15/2014, pending disposal of the Rent Control Revision.


        This application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof, and this court's
   order dated 27.07.2022 and upon hearing the arguments of M/S B.KRISHNAN &
   R.PARTHASARATHY, Advocates for the petitioner and of Sri. K.P. HAREENDRAN,
   Advocate for the respondent, the court passed the following:

                                       ORDER
Interim order will stand extended by one month.
                                                            Sd/- ANIL K.NARENDRAN, JUDGE

                                                     Sd/-    P.G.AJITHKUMAR,     JUDGE




25-08-2022                       /True Copy/                                   Assistant Registrar