IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
THURSDAY, THE 25TH DAY OF AUGUST 2022 / 3RD BHADRA, 1944
WP(C) NO. 27553 OF 2022
PETITIONER:
NIRMMALADEVI
AGED 56 YEARS, D/O. PAZHANI,
MATHAKODE HOUSE, PERINKUNNAM P.O.,
THENKURISSI -II VILLAGE,
ALATHUR, PALAKKAD 678 623.
BY ADV V.A.JOHNSON (VARIKKAPPALLIL)
RESPONDENT:
SPECIAL TAHSILDAR(L.R)
OFFICE OF THE SPECIAL TAHSILDAR (L.R.),
OTTAPALAM, PALAKKAD 679 104.
SMT. C. S. SHEEJA, SR.GOVT. PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
25.08.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 27553 OF 2022
2
T.R. RAVI, J.
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W. P. (C). No.27553 of 2022
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Dated this the 25th day of August, 2022
JUDGMENT
The prayer made in the writ petition is for an early disposal of S.M.No.2035/2017 pending before the respondent.
In view of the directions which have already been issued by this Court in WP(C) No.28398 of 2017 and WP(C) No.17012 of 2022, this writ petition is disposed of directing the respondent to take up S.M.No.2035/2017 and dispose of the same within 3 months from the date of receipt of a copy of this judgment.
Sd/-
T.R. RAVI JUDGE Pn WP(C) NO. 27553 OF 2022 3 APPENDIX OF WP(C) 27553/2022 PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE RECEIPT IN S.M. NO.
2035/2017 DATED 16.09.2017 ISSUED BY THE RESPONDENT.