IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
WEDNESDAY, THE 10TH DAY OF AUGUST 2022 / 19TH SRAVANA, 1944
WP(C) NO.25674 OF 2022
PETITIONER:
MUHAMMED HANEEFA
AGED 57 YEARS
S/O.MUHAMMED, PUZHIKUNNATH HOUSE,
KURUMMBATHUR VILLAGE,
MALAPPURAM, PIN - 676 301.
BY ADV P.T.SHEEJISH
RESPONDENTS:
1 THE SPECIAL TAHSILDAR(LR)
LAND TRIBUNAL TIRUR, CIVIL STATION,
TIRUR P.O., MALAPPURAM DISTRICT,
KERALA - 676 101.
2 THE VILLAGE OFFICER
ANANTHAVOOR VILLAGE,
MALAPPURAM DISTRICT,
KERALA, PIN - 676 301.
SRI.BIMAL K NATH, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
10.08.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO.25674 OF 2022
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T.R.RAVI, J.
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WP(C) No. 25674 of 2022
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Dated this the 10th day of August, 2022
JUDGMENT
The prayer made in the writ petition is for an early disposal of S.M.No.1158/2022 pending before the 1 st respondent.
In view of the directions which have already been issued by this Court in WP(C) No.28398 of 2017 and WP(C) No.17012 of 2022, this writ petition is disposed of directing the 1st respondent to take up S.M.No.1158/2022 and dispose of the same within 24 months from the date of receipt of a copy of this judgment.
Sd/-
T.R.RAVI
sn JUDGE
WP(C) NO.25674 OF 2022
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APPENDIX OF WP(C) 25674/2022 PETITIONER'S EXHIBITS Exhibit P1 THE TRUE COPY OF THE LAND TAX RECEIPT ISSUED BY THE 2ND RESPONDENT DATED 22/12/2021. Exhibit P2 TRUE COPY OF CERTIFICATE OF SUOMOTO PROCEEDINGS IN SM NO.1158/2022.
RESPONDENT'S EXHIBITS : NIL
//TRUE COPY// PA TO JUDGE