Ananthakrishnan vs Union Of India

Citation : 2022 Latest Caselaw 9370 Ker
Judgement Date : 10 August, 2022

Kerala High Court
Ananthakrishnan vs Union Of India on 10 August, 2022
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                   THE HONOURABLE MR.JUSTICE V.G.ARUN
    WEDNESDAY, THE 10TH DAY OF AUGUST 2022 / 19TH SRAVANA, 1944
                        WP(C) NO. 22698 OF 2022
PETITIONER/S:

          ANANTHAKRISHNAN
          AGED 23 YEARS
          S/O GOPAKUMAR, LAKSHMI SADANAM, MALAYALAPPUZHA THAZHAM.
          P.O, MALAYALAPPUZHA VILLAGE, KONNI TALUK,
          PATHANAMTHITTA DISTRICT. PIN: 689666.
          BY ADV V.SETHUNATH


RESPONDENT/S:

    1     UNION OF INDIA
          REPRESENTED BY THE SECRETARY TO FINANCE DEPARTMENT,
          MINISTRY OF FINANCE, NORTH BLOCK, NEW DELHI, PIN :
          110001.
    2     THE DISTRICT COLLECTOR,
          PATHANAMTHITTA, PIN: 689645.
    3     THE STATE BANK OF INDIA
          MALAYALAPPUZHA BRANCH, REPRESENTED BY ITS BRANCH
          MANAGER, MALAYALAPPUZHA P.O, MALAYALAPPUZHA VILLAGE,
          KONNI TALUK, PATHANAMTHITTA DISTRICT. PIN : 689666.
          BY ADVS.
          SRI.S.VAIDYANATHAN, CGC
          Ambily S
          K.K.CHANDRAN PILLAI (SR.)(C-41)


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
10.08.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 22698 OF 2022
                              2

                   JUDGMENT

Dated this the 10th day of August, 2022 Learned Counsel for the petitioner submits that the education loan has been sanctioned. This is recorded and the writ petiton is closed.

Sd/-

V.G.ARUN JUDGE RK WP(C) NO. 22698 OF 2022 3 APPENDIX OF WP(C) 22698/2022 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE LOAN APPLICATION GIVEN BY THE PETITIONER, HIS PARENTS AND GUARANTORS.

Exhibit P2 THE TRUE COPY OF THE LETTER GIVEN BY THE 3RD RESPONDENT DATED 7-7-2022. Exhibit P3 TRUE COPY OF THE NOTICE GIVEN BY THE PETITIONER TO THE 3RD RESPONDENT DATED 8-7-2022.

Exhibit P4 THE TRUE COPY OF THE CIRCULAR ISSUED BY THE R.B.I VIDE RPCD.PLNFS.BC.NO.83/ 0612.05/2000-01 DATED 28-04-2001. Exhibit P5 THE TRUE COPY OF THE CIRCULAR ISSUED BY THE R.B.I VIDE RPCD.PLNFS.NO.BC.44/ 06.12.05/2003-04 DATED 04-11-2003. Exhibit P6 THE TRUE COPY OF THE PRESS RELEASE ISSUED BY THE MINISTRY OF FINANCE DATED 24-06-2019.