IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
WEDNESDAY, THE 10TH DAY OF AUGUST 2022 / 19TH SRAVANA, 1944
RP NO. 651 OF 2022
AGAINST THE JUDGMENT IN WP(C) 12361/2022 OF HIGH COURT OF KERALA
REVIEW PETITIONER (THIRD PARTY):
YADHU KRISHNAN
AGED 33 YEARS,
S/O.K.K.KRISHNANKUTTY
KALLUVELIL HOUSE
POST PEROOR
KOTTAYAM, PIN - 686 687
BY ADV P.VISHNU PRASAD
RESPONDENTS(WRIT PETITIONER AND RESPONDENT)
1 E.J.DAVIS
AGED 67 YEARS
EDASSERY HOUSE, ANGADIKKADAVU ROAD
ANGAMALY KARA AND VILLAGE, PIN - 683 572
2 THE SECRETARY
KUMARAKOM GRAMA PANCHAYATH,
KUMARAKOM.P.O.,
KOTTAYAM DISTRICT, PIN - 686 003
BY ADVS.
DINESH R.SHENOY
EBIN MATHEW
P.ROHIT PREMANANDAN SHENOY
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
10.08.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP NO. 651 OF 2022
2
T.R.RAVI, J.
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RP No.651 of 2022 IN WP(C) No.12361/2022
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Dated this the 10th day of August, 2022
ORDER
The counsel for the Review Petitioner submits that pursuant to the judgment which is sought to be reviewed, the Panchayat has already extended the permit which was granted to the writ petitioner and the Review Petition may be closed without prejudice to his right to challenge the permit now issued.
In the above circumstances, the Review Petition is closed without prejudice to the right, if any, of the Review Petitioner to challenge the extension granted to the building permit. It is made clear that this Court is not making any observation on the merits of the contentions raised by the Review Petitioner.
Sd/-
T.R.RAVI JUDGE sn RP NO. 651 OF 2022 3 APPENDIX OF RP 651/2022 PETITIONER'S ANNEXURES Annexure A1 TRUE COPY OF THE OBJECTION DATED 23.02.2022 SUBMITTED BY THE PETITIONER BEFORE THE SECRETARY, KUMARAKOM GRAMA PANCHAYATH RESPONDENT'S ANNEXURES : NIL //TRUE COPY// PA TO JUDGE