IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
THURSDAY, THE 10TH DAY OF AUGUST 2022/19TH SRAVANA, 1944
O.P.(CAT).NO.142 OF 2019
AGAINST THE ORDER DATED 28.1.2019 IN O.A.NO.179/201 6 OF
CENTRAL ADMINISTRATIVE TRIBUNAL,ERNAKULAM BENCH
PETITIONER:
SURENDRAN NAIR S
AGED 63 YEARS
S/O.LATE SIVASANKARAN PILLAI, RETIRED MTS,
KATTAKKADA P.O., RESIDING AT LAKSHMI VILASAM,
KALLIKKADU, MYLAKKARA P.O., TRIVANDRUM-695 572.
BY ADV.SRI.M.R.HARIRAJ
BY ADV.SRI.K.RAJAGOPAL
BY ADV.SMT.MEENA
BY ADV.SRI.VISWAJITH C.K
BY ADV.SRI.JAYRAJ M.B.
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY THE SECRETARY, DEPARTMENT OF POSTS,
MINISTRY OF COMMUNICATION, NEW DELHI-110 001.
2 CHIEF POST MASTER GENERAL, KERALA CIRCLE,
THIRUVANANTHAPURAM-695 033.
3 SUPERINTENDENT OF POSTS,
THIRUVANANTHAPURAM SOUTH DIVISION,
THIRUVANANTHAPURAM-695 036.
4 THE ADDITIONAL DIRECTOR,
CENTRAL GOVERNMENT HEALTH SCHEME, MOSQUE LANE,
KESAVADASAPURAM, TRIVANDRUM-695 004.
5 CHIEF MEDICAL OFFICER,
CGHS DISPENSARY, SASTHAMANGALAM,
THIRUVANANTHAPURAM-695 010.
O.P.(CAT).Nos.142 &
325/2019, 4, 5, 7, 10, 16,
54, 62, 63, 68, 77, 83, 166 :: 2 ::
& 170 of 2020
BY SRI.MANU.S., ASG OF INDIA
BY SRI.K.S.PREMJITH KUMAR, CGC
BY SRI.SUVIN R. MENON, CGC
THIS OP (CAT) HAVING COME UP FOR ADMISSION ON
04.08.2022, ALONG WITH O.P(CAT).NO.325/2019 AND
CONNECTED CASES, THE COURT ON 10.08.2022 DELIVERED THE
FOLLOWING:
O.P.(CAT).Nos.142 &
325/2019, 4, 5, 7, 10, 16,
54, 62, 63, 68, 77, 83, 166 :: 3 ::
& 170 of 2020
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
THURSDAY, THE 10TH DAY OF AUGUST 2022/19TH SRAVANA, 1944
O.P.(CAT).NO.325 OF 2019
AGAINST THE ORDER DATED 8.8.2019 IN O.A.NO.18/2018 OF CENTRAL
ADMINISTRATIVE TRIBUNAL,ERNAKULAM BENCH
PETITIONERS/APPLICANTS 1 TO 4 IN O.A.:
1 K.A.ANTOO,
AGED 62 YEARS
S/O. K.V. AUGUSTY, MTS(RETIED) ANGAMALI MDG,
RESIDING AT KOLATTUKUDY HOUSE, MANJAPRA-683581,
ERNAKULAM DISTRICT.
2 KURIAN T J
AGED 62 YEARS
S/O.JACOB, MTS(RETIRED), KOTHAMANGALAM MDG,
RESIDING AT THADAYALIL HOUSE, KURUPPAMPADY-683545,
ERNAKULAM DISTRICT.
3 V.K. GOPALAN,
AGED 62 YEARS
S/O. KUTTAPPAN, MTS (RETIRED), PERUMBAVOOR HPO,
RESIDING AT VENCHATTUKUDY, KEEZHILLAM P O, PIN-
683541, ERNAKULAM DISTRICT.
4 P.N. AMMINI
AGED 62 YEARS
W/O. N.K. THILAKAN, MTS (RETIRED) PARAVOOR MDG,
RESIDING AT NIKATHI THARA, MALIPPURAM P O, PIN-
682511, COCHIN.
O.P.(CAT).Nos.142 &
325/2019, 4, 5, 7, 10, 16,
54, 62, 63, 68, 77, 83, 166 :: 4 ::
& 170 of 2020
BY ADV.SRI.M.R.HARIRAJ
BY ADV.SRI.K.RAJAGOPAL
BY ADV.SRI.VISWAJITH C.K
BY ADV.SRI. JAYRAJ M.B.
BY ADV.SMT.GANGA A.SANKAR
RESPONDENTS/RESPONDENTS IN O.A.:
1 UNION OF INDIA,
REPRESENTED BY THE SECRETARY TO GOVERNMENT OF INDIA,
DEPARTMENT OF POST, NEW DELHI-110011.
2 THE CHIEF POST MASTER GENERAL,
KERALA CIRCLE, THIRUVANANTHAPURAM-695001.
3 THE SUPERINTENDENT OF POST OFFICE,
ERNAKULAM DIVISION, KOCHI-382031.
BY SRI.MANU.S.,ASG OF INDIA
BY SRI.K.S.PREMJITH KUMAR, CGC
BY SRI.SUVIN R. MENON, CGC
THIS O.P(CAT) HAVING COME UP FOR ADMISSION ON
04.08.2022, ALONG WITH O.P.(CAT).NO.142/2019 AND
CONNECTED CASES, THE COURT ON 10.08.2022 DELIVERED THE
FOLLOWING:
O.P.(CAT).Nos.142 &
325/2019, 4, 5, 7, 10, 16,
54, 62, 63, 68, 77, 83, 166 :: 5 ::
& 170 of 2020
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
THURSDAY, THE 10TH DAY OF AUGUST 2022/19TH SRAVANA, 1944
O.P.(CAT).NO.4 OF 2020
AGAINST THE ORDER DATED 8.8.2019 IN O.A.NO.731/2018 OF CENTRAL
ADMINISTRATIVE TRIBUNAL,ERNAKULAM BENCH
PETITIONER:
E.T.YOOSUPH,
AGED 65 YEARS
S/O KOYA, RETIRED GROUP D, NOW MTS, THODUPUZHA H.O.,
RESIDING AT KOTHAIKUNNEL, OLAMATTONAM, THODUPUZHA
P.O., PIN - 685 584.
BY ADV.SRI.M.R.HARIRAJ
BY ADV.SRI.K.RAJAGOPAL
BY ADV.SRI.VISWAJITH C.K
BY ADV.SRI. JAYRAJ M.B.
BY ADV.SMT.GANGA A.SANKAR
RESPONDENTS:
1 UNION OF INDIA,
REPRESENTED BY SECRETARY, DEPARTMENT OF POSTS,
MINISTRY OF COMMUNICATIONS AND IT, DAK BHAVAN,
NEW DELHI - 110 001.
2 CHIEF POST MASTER GENERAL,
KERALA CIRCLE, THIRUVANANTHAPURAM - 695 011.
3 SUPERINTENDENT OF POST OFFICES,
O.P.(CAT).Nos.142 &
325/2019, 4, 5, 7, 10, 16,
54, 62, 63, 68, 77, 83, 166 :: 6 ::
& 170 of 2020
IDUKKI DIVISION, THODUPUZHA - 685 584.
BY ADV.SRI.K.SUDHINKUMAR
BY SRI.MANU.S.,ASG OF INDIA
BY SRI.K.S.PRENJITH KUMAR, CGC
BY SRI.SUVIN R. MENON, CGC
THIS O.P.(CAT) HAVING COME UP FOR ADMISSION ON
04.08.2022, ALONG WITH O.P(CAT).NO.142/2019 AND CONNECTED
CASES, THE COURT ON 10.08.2022 DELIVERED THE FOLLOWING:
O.P.(CAT).Nos.142 &
325/2019, 4, 5, 7, 10, 16,
54, 62, 63, 68, 77, 83, 166 :: 7 ::
& 170 of 2020
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
THURSDAY, THE 10TH DAY OF AUGUST 2022/19TH SRAVANA, 1944
O.P.(CAT).NO.5 OF 2020
AGAINST THE ORDER dated 8.8.2019 IN O.A.NO.19/2018 OF CENTRAL
ADMINISTRATIVE TRIBUNAL,ERNAKULAM BENCH
PETITIONERS/APPLICANTS 1 TO 6 AND 8 IN O.A.:
1 P.V.JOHN
AGED 62 YEARS
S/O.VARKEY, POSTMAN(RETIRED), THODUPUZHA POST
OFFICE, RESIDING AT PLAKKUNEL, VENGALLOOR.P.O,
THODUPUZHA, IDUKKI-685605
2 C.D.THOMAS
AGED 67 YEARS
S/O.DEVASYA, GROUP-D(RETIRED), MUNNAR POST OFFICE,
RESIDING AT CHARAMTHOTTIYIL, CHITTIRAPURAM,
IDUKKI-685565
3 P.K.SUGATHAKUMARI
AGED 61 YEARS
W/O.P.F.SHAJI, POSTMAN(RETIRED), VANDIPERIYAR
POST OFFICE, RESIDING AT PUTHENPARAMBIL, PEERUMEDU,
PIN-685531, IDUKKI
4 SWARNALATHA.P.
AGED 60 YEARS
W/O.K.S.MOHANAN, GROUP- D(RETIRED),
SUPERINT OFFICE, THODUPUZHA POST OFFICE,
RESIDING AT NARIMATTOM HOUSE, KIZHAKEKKARA,
O.P.(CAT).Nos.142 &
325/2019, 4, 5, 7, 10, 16,
54, 62, 63, 68, 77, 83, 166 :: 8 ::
& 170 of 2020
MUVATTUPUZHA.P.O, PIN-686661, ERNAKULAM DISTRICT
5 T.T.JOHN
AGED 62 YEARS
S/O.THOMAS, GROUP -D(RETIRED), PEERUMEDU POST
OFFICE, RESIDING AT THURUTHIPALLY, MURINJAPUZHA
.P.O, PERUVANTHANAM-685532, IDUKKI DISTRICT
6 K.K.MURALEEDHARAN
AGED 61 YEARS
S/O.KARUNAKARAN, GROUP-D(RETIRED) IDUKKI COLONY
POST OFFICE, RESIDING AT KOLOTHU HOUSE,
IDUKKI COLONY.P.O, PIN-685602, IDUKKI DISTRICT
7 P.B.RADHAKRISHNAN NAIR,
AGED 60 YEARS
S/O.BALACHANDRAN NAIR, GROUP- D (RETIRED),
KATTAPPAND POST OFFICE, RESIDING AT PUTHEN VEETTIL
HOUSE, KARANNAPURAM.P.O, (VIA0, KALLAR-685552,
IDUKKI DISTRICT.
BY ADV.SRI.M.R.HARIRAJ
BY ADV.SRI.K.RAJAGOPAL
BY ADV.SRI.VISWAJITH C.K
BY ADV.SRI.JAYRAJ M.B.
BY ADV.SMT.GANGA A.SANKAR
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY THE SECRETARY TO GOVERNMENT OF INDIA,
DEPARTMENT OF POSTS, NEW DELHI-110011
2 THE CHIEF POST MASTER GENERAL
KERALA CIRCLE, THIRUVANANTHAPURAM-695001
3 THE SUPERINTENDENT OF POST OFFICE
IDUKKI DIVISION, THODUPUZHA-685584
O.P.(CAT).Nos.142 &
325/2019, 4, 5, 7, 10, 16,
54, 62, 63, 68, 77, 83, 166 :: 9 ::
& 170 of 2020
BY SRI.MANU.S., ASG OF INDIA
BY SRI.K.S.PRENJITH KUMAR, CGC
BY SRI.SUVIN R. MENON, CGC
THIS OP (CAT) HAVING COME UP FOR ADMISSION ON
04.08.2022, ALONG WITH O.P(CAT).NO.142/2019 AND CONNECTED
CASES, THE COURT ON 10.08.2022 DELIVERED THE FOLLOWING:
O.P.(CAT).Nos.142 &
325/2019, 4, 5, 7, 10, 16,
54, 62, 63, 68, 77, 83, 166 :: 10 ::
& 170 of 2020
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
THURSDAY, THE 10TH DAY OF AUGUST 2022/19TH SRAVANA, 1944
O.P.(CAT).NO.7 OF 2020
AGAINST THE ORDER DATED 8.8.2019 IN O.A.NO.636/2018 OF CENTRAL
ADMINISTRATIVE TRIBUNAL,ERNAKULAM BENCH
PETITIONERS:
1 K.MANIKANDAN NAIR.,
AGED 56 YEARS
S/O. LATE P.K. KRISHNAN NAIR, POSTMAN VELLANACHU
POST OFFICE, THIRUVANANTHAPURAM 695 543, RESIDING AT
SM VILASAM, VELIYANNUR P.O. THIRUVANANTHAPURAM 695
543.
2 K. ANIL KUMAR,
AGED 57 YEARS
S/O. LATE A.K. KESAVAN, POSTMAN CHATHAMANGALM POST
OFFICE, THIRUVANANTHAPURAM 695 010, RESIDING AT TELL
489 VIKL NAAR, KANJIRAMPARA, THIRUVANANTHAPURAM 695
030.
BY ADV.SRI.M.R.HARIRAJ
BY ADV.SRI.K.RAJAGOPAL
BY ADV.SRI.VISWAJITH C.K
BY ADV.SRI. JAYRAJ M.B.
BY ADV.SMT.GANGA A.SANKAR
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY THE SECRETARY, DEPARTMENT OF POSTS,
O.P.(CAT).Nos.142 &
325/2019, 4, 5, 7, 10, 16,
54, 62, 63, 68, 77, 83, 166 :: 11 ::
& 170 of 2020
MINISTRY OF COMMUNICATIONS, NEW DELHI 10 001.
2 CHIEF POST MASTER GENERAL,
KERALA CIRCLE, THIRUVANANTHAPURAM 695 033.
3 SUPERINTENDENT OF POSTS,
THIRUVANANTHAPURAM SOUTH DIVISION,
THIRUVANANTHAPURAM 695 036.
BY SRI.MANU.S., ASG OF INDIA
BY SRI.K.S.PRENJITH KUMAR, CGC
BY SRI.SUVIN R. MENON, CGC
THIS O.P.(CAT) HAVING COME UP FOR ADMISSION ON
04.08.2022, ALONG WITH O.P.(CAT).NO.142/2019 AND
CONNECTED CASES, THE COURT ON 10.08.2022 DELIVERED THE
FOLLOWING:
O.P.(CAT).Nos.142 &
325/2019, 4, 5, 7, 10, 16,
54, 62, 63, 68, 77, 83, 166 :: 12 ::
& 170 of 2020
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
THURSDAY, THE 10TH DAY OF AUGUST 2022/19TH SRAVANA, 1944
O.P.(CAT).NO.10 OF 2020
AGAINST THE ORDER DATED 8.8.2019 IN O.A.NO.322/2018 OF CENTRAL
ADMINISTRATIVE TRIBUNAL,ERNAKULAM BENCH
PETITIONERS/APPLICANTS 1 & 2 IN O.A.:
1 J.KRISHNANKUTTY
AGED 51 YEARS
S/O. JNARDHANAN, POSTMAN, POOJAPURA HEAD POST
OFFICE, THIRUVANANTHAPURAM, RESIDING AT KRIPA
BHAVAN, NADIYAVILA, URIACODE P.O, THIRUVANANTHAPURAM
695 543
2 J. SHAHABUDEEN,
AGED 50 YEARS
S/O. JAMALUDEEN, POSTMAN, THIRUVANANTHAPURAM SOUTH
DIVISION, RESIDING AT KULANGARAVEEDU, KONNIYOOR,
POOVACHAL P.O, THIRUVANANTHAPURAM 695 575
BY ADV.SRI.M.R.HARIRAJ
BY ADV.SRI.K.RAJAGOPAL
BY ADV.SRI.VISWAJITH C.K
BY ADV.SRI.JAYRAJ M.B.
BY ADV.SMT.GANGA A.SANKAR
RESPONDENTS/RESPONDENTS IN O.A.:
1 UNION OF INDIA
REPRESENTED BY THE SECRETARY TO GOVERNMENT OF INDIA,
O.P.(CAT).Nos.142 &
325/2019, 4, 5, 7, 10, 16,
54, 62, 63, 68, 77, 83, 166 :: 13 ::
& 170 of 2020
DEPARTMENT OF POST, NEW DELHI 110 011
2 THE CHEIF POST MASTER GENERAL,
KERALA CIRCLE, THIRUVANANTHAPURAM 695 033.
3 SENIOR SUPERINTENDENT OF POSTS,
THIRUVANANTHAPURAM DIVISION,
THIRUVANANTHAPURAM 695 001.
4 THE SUPERIENTENDENT OF POSTS,
THIRUVANANTHAPURAM SOUTH DIVISION,
THIRUVANANTHAPURAM 695 036
5 ASSISTANT SUPERINTENDENT OF POSTS,
THIRUVANANTHAPURAM EAST SUB DIVISION, NEMOM,
THIRUVANANTHAPURAM 695 020
BY SRI.MANU.S., ASG OF INDIA
BY SRI.K.S.PRENJITH KUMAR, CGC
BY SRI.SUVIN R. MENON, CGC
THIS O.P(CAT) HAVING COME UP FOR ADMISSION ON
04.08.2022, ALONG WITH O.P.(CAT).NO.142/2019 AND
CONNECTED CASES, THE COURT ON 10.08.2022 DELIVERED THE
FOLLOWING:
O.P.(CAT).Nos.142 &
325/2019, 4, 5, 7, 10, 16,
54, 62, 63, 68, 77, 83, 166 :: 14 ::
& 170 of 2020
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
THURSDAY, THE 10TH DAY OF AUGUST 2022/19TH SRAVANA, 1944
O.P.(CAT).NO.16 OF 2020
AGAINST THE ORDER DATED 8.8.2019 IN O.A.NO.184/2018 OF CENTRAL
ADMINISTRATIVE TRIBUNAL,ERNAKULAM BENCH
PETITIONERS:
1 PRABHAKARAN NAIR K.V.
AGED 51 YEARS
S/O. VASUDEVAN NAIR K.K., POSTMAN, KOZHENCHERY,
RESIDING AT CHKKAMPARAMPIL, NARANGANAM P.O.,
KOZHENCHERY, PATHANAMTHITTA DISTRICT
2 K. SUJATHA
AGED 57 YEARS
W/O. K.P. NAMBOODIRI, POSTAL ASSISTANT,
PATHANAMTHITTA H.O., RESIDING AT OORAKATHILLOM,
MYLAPRA TOWN P.O., KONNY, PATHANAMTHITTA DISTRICT
3 PRASANNA KUMARI P.R.,
AGED 59 YEARS
W/O. GOPINADAN NAIR, POSTAL ASSISTANT, KUMBAZHAMURI
(OFFICIATING SPM), RESIDING AT KAITHUMKAROTTE HOUSE,
KUMBAZHA P.O., PATHANMTHITTA DISTRICT
4 AMMINIKUTTY K.N.,
AGED 60 YEARS
W/O. GOPI E.R., RETIRED POSTMAN, MAKKAPUZHA,
RESIDING AT GINU SADANAM, MANNAREKULANJI P.O.,
MYLAPRA, PATHANAMTHITTA
O.P.(CAT).Nos.142 &
325/2019, 4, 5, 7, 10, 16,
54, 62, 63, 68, 77, 83, 166 :: 15 ::
& 170 of 2020
5 K. BHUVANACHANDRAN
AGED 62 YEARS
S/O. KESAVAN, RETIRED POSTMAN, ANCHAL,
RESIDING AT DEVI SADANAM, PANAYANCHERY,
MALLASSERY BHAGAM, ANCHAL P.O., PUNALUR,
KOLLAM DISTRICT
BY ADV.SRI.M.R.HARIRAJ
BY ADV.SRI.VISWAJITH C.K
BY ADV.SRI.JAYRAJ M.B.
BY ADV.SMT.GANGA A.SANKAR
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY THE SECRETARY TO GOVERNMENT OF INDIA,
DEPARTMENT OF POST, NEW DELHI - 110 011
2 THE CHIEF POST MASTER GENERAL
KERALA CIRCLE, THIRUVANANTHAPURAM - 695 001
3 THE POST MASTER GENERAL
SOUTHERN REGION, KERALA CIRCLE,
THIRUVANANTHAPURAM - 695 033
4 THE SUPERINTENDENT POST OFFICES
PATHANAMTHITTA DIVISION, PATHANAMTHITTA - 689 645
BY ADV.SMT.CHANDINI G.NAIR
BY SRI.MANU.S.,ASG OF INDIA
BY SRI.K.S.PRENJITH KUMAR, CGC
BY SRI.SUVIN R. MENON, CGC
THIS OP (CAT) HAVING COME UP FOR ADMISSION ON
04.08.2022, ALONG WITH O.P.(CAT).142/2019 AND CONNECTED
CASES, THE COURT ON 10.08.2022 DELIVERED THE FOLLOWING:
O.P.(CAT).Nos.142 &
325/2019, 4, 5, 7, 10, 16,
54, 62, 63, 68, 77, 83, 166 :: 16 ::
& 170 of 2020
THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
THURSDAY, THE 10TH DAY OF AUGUST 2022/19TH SRAVANA, 1944
O.P.(CAT).NO.54 OF 2020
AGAINST THE ORDER DATED 8.8.2019 IN O.A.NO.644/2018 OF CENTRAL
ADMINISTRATIVE TRIBUNAL,ERNAKULAM BENCH
PETITIONER/APPLICANT IN O.A.:
RAVI.K
AGED 64 YEARS
RETIRED MULTI-TASKING STAFF, MAVELIKKARA HEAD POST
OFFICER,RESIDING AT HARIJAN COLONY,BLOCK
NO.5,UMBERNADU, MAVELIKKARA ALAPPUZHA-690 101
BY ADV.SRI.M.R.HARIRAJ
BY ADV.SRI.K.RAJAGOPAL
BY ADV.SRI.VISWAJITH C.K
BY ADV.SRI. JAYRAJ M.B.
BY ADV.SMT.GANGA A.SANKAR
RESPONDENTS/RESPONDENTS IN O.A.:
1 UNION OF INDIA
REPRESENTED BY THE SECRETARY TO GOVERNMENT OF INDIA,
DEPARTMENT OF POST, NEW DELHI-110 011
2 THE CHIEF POST MASTER GENERAL,
KERALA CIRCLE, THIRUVANANTHAPURAM-695 001
3 THE SUPERINTENDENT OF POST OFFICE,
ERNAKULAM DIVISION,KOCHI-382 031
O.P.(CAT).Nos.142 &
325/2019, 4, 5, 7, 10, 16,
54, 62, 63, 68, 77, 83, 166 :: 17 ::
& 170 of 2020
BY SRI.MANU.S., ASG OF INDIA
BY SRI.K.S.PRENJITH KUMAR, CGC
BY SRI.SUVIN R. MENON, CGC
THIS O.P.(CAT) HAVING COME UP FOR ADMISSION ON
04.08.2022, ALONG WITH O.P.(CAT).NO.142/2019 AND
CONNECTED CASES, THE COURT ON 10.08.2022 DELIVERED THE
FOLLOWING:
O.P.(CAT).Nos.142 &
325/2019, 4, 5, 7, 10, 16,
54, 62, 63, 68, 77, 83, 166 :: 18 ::
& 170 of 2020
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
THURSDAY, THE 10TH DAY OF AUGUST 2022/19TH SRAVANA, 1944
O.P.(CAT).NO.62 OF 2020
AGAINST THE ORDER DATED 25.09.2019 IN O.A.NO.786/2018 OF
CENTRAL ADMINISTRATIVE TRIBUNAL,ERNAKULAM BENCH
PETITIONER:
K.O.SAMUEL
AGED 64 YEARS
S/O. K. OOMMEN, KALAYIL VEEDU, KARUMAMKULAM,
PANTHA P.O. KATTAKADA, THIRUVANANTHAPURAM 695 572.
BY ADV.SRI.B.HARISH KUMAR
BY ADV.SMT.SOBHA KURIAN
RESPONDENTS:
1 THE UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF
COMMUNICATIONS, NEW DELHI 110 011.
2 THE SUPERINTENDENT OF POST OFFICES,
THIRUVANANTHAPURAM SOUTH DIVISION,
THIRUVANANTHAPURAM 695 001.
3 THE SENIOR POSTMASTER,
KERALA, CIRCLE, THIRUVANANTHAPURAM 695001.
BY SRI.MANU.S., ASG OF INDIA
BY SRI.K.S.PRENJITH KUMAR, CGC
O.P.(CAT).Nos.142 &
325/2019, 4, 5, 7, 10, 16,
54, 62, 63, 68, 77, 83, 166 :: 19 ::
& 170 of 2020
BY SRI.SUVIN R. MENON, CGC
THIS O.P.(CAT) HAVING COME UP FOR ADMISSION ON
04.08.2022, ALONG WITH O.P.(CAT).NO.142/2019 AND
CONNECTED CASES, THE COURT ON 10.08.2022 DELIVERED THE
FOLLOWING:
O.P.(CAT).Nos.142 &
325/2019, 4, 5, 7, 10, 16,
54, 62, 63, 68, 77, 83, 166 :: 20 ::
& 170 of 2020
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
THURSDAY, THE 10TH DAY OF AUGUST 2022/19TH SRAVANA, 1944
O.P(CAT).NO.63 OF 2020
AGAINST THE ORDER DATED 25.09.2019 IN O.A.NO.757/2018 OF
CENTRAL ADMINISTRATIVE TRIBUNAL,ERNAKULAM BENCH
PETITIONER/APPLICANTS:
B. SULOCHANA
AGED 63 YEARS
W/O. SADASIVAN,M T S , THIRUVANANTHAPURAM GPO
(RETIRED), NOW RESIDING AT VISHNU BHAVAN, TRIBAL
COLONY,MULAYARA P.O., VELLANAD, THIRUVANANTHAPURAM
BY ADV.SRI.B.HARISH KUMAR
BY ADV.SMT.SMRUTHI SASIDHARAN
RESPONDENTS/RESPONDENTS:
1 THE UNION OF INDIA
REPRESENTED BY ITS SECRETARY,
MINISTRY OF COMMUNICATIONS NEW DELHI- 110 011
2 THE SUPERINTENDENT OF POLICE OFFICE,
THIRUVANANTHAPURAM NORTH DIVISION,
THIRUVANANTHAPURAM-695 001
3 THE CHIEF POSTMASTER GENERAL
KERALA CIRCLE, THIRUVANANTHAPURAM-695 001
O.P.(CAT).Nos.142 &
325/2019, 4, 5, 7, 10, 16,
54, 62, 63, 68, 77, 83, 166 :: 21 ::
& 170 of 2020
BY SRI.MANU.S., ASG OF INDIA
BY SRI.K.S.PRENJITH KUMAR, CGC
BY SRI.SUVIN R. MENON, CGC
THIS OP (CAT) HAVING COME UP FOR ADMISSION ON
04.08.2022, ALONG WITH O.P.(CAT).NO.142/2019 AND
CONNECTED CASES, THE COURT ON 10.08.2022 DELIVERED THE
FOLLOWING:
O.P.(CAT).Nos.142 &
325/2019, 4, 5, 7, 10, 16,
54, 62, 63, 68, 77, 83, 166 :: 22 ::
& 170 of 2020
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
THURSDAY, THE 10TH DAY OF AUGUST 2022/19TH SRAVANA, 1944
O.P.(CAT).NO.68 OF 2020
AGAINST THE ORDER DATED 30.10.2019 IN O.A.NO.814/2018 OF CENTRAL
ADMINISTRATIVE TRIBUNAL,ERNAKULAM BENCH
PETITIONERS/APPLICANTS:
1 RAJAGOPALAN NAIR
AGED 67 YEARS
S/O.SHIVARAMA PILLAI, GEETHANJALI, VALIYARA, VELLANADU
PO, THIRUVANANTHAPURAM-695543.
2 R.NAGAPPAN,
AGED 68 YEARS
S/O.RAMAN, CHERIKONAM KIZHAKUMKARA, MITRANIKETAN P.O.,
THIRUVANANTHAPURAM-695543.
BY ADV.SRI.B.HARISH KUMAR
BY ADV.SMT.SMRUTHI SASIDHARAN
BY ADV.SMT.SOBHA KURIAN
RESPONDENTS/RESPONDENTS:
1 THE UNION OF INDIA
REPRESENTED BY ITS SECRETARY,
MINISTRY OF COMMUNICATIONS, NEW DELHI-110011.
2 THE SUPERINTENDENT OF POST OFFICES,
THIRUVANANTHAPURAM SOUTH DIVISION, THIRUVANANTHAPURAM-
695001.
BY ADV.SRI.P.VIJAYAKUMAR
BY SRI.MANU.S.,ASG OF INDIA
O.P.(CAT).Nos.142 &
325/2019, 4, 5, 7, 10, 16,
54, 62, 63, 68, 77, 83, 166 :: 23 ::
& 170 of 2020
BY SRI.SUVIN R. MENON, CGC
THIS O.P(CAT) HAVING COME UP FOR ADMISSION ON
04.08.2022, ALONG WITH O.P.(CAT).NO.142/2019 AND CONNECTED
CASES, THE COURT ON 10.08.2022 DELIVERED THE FOLLOWING:
O.P.(CAT).Nos.142 &
325/2019, 4, 5, 7, 10, 16,
54, 62, 63, 68, 77, 83, 166 :: 24 ::
& 170 of 2020
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
THURSDAY, THE 10TH DAY OF AUGUST 2022/19TH SRAVANA, 1944
O.P(CAT).NO.77 OF 2020
AGAINST THE ORDER DATED 4.11.2019 IN O.A.NO.734/2018 OF CENTRAL
ADMINISTRATIVE TRIBUNAL,ERNAKULAM BENCH
APPLICANTS:
1 VENUGOPALAN NAIR
AGED 69 YEARS
S/O.KRISHNA PILLAI, RR NIVAS, PALAVILA, PANGODE,
VENGANOOR P.O., THIRUVANANTHAPURAM-695523.
2 B.JANARDHANAN NAIR,
AGED 68 YEARS
S/O. M.BHARGAVAN, LEKSHMI BHAVAN, PEYAD, PEYAD P.O.,
VILAPPIL, THIRUVANANTHAPURAM-695523.
3 M.VIJAYAKUMAR,
AGED 68 YEARS
S/O.MADHAVAN PILLAI, ANJALI BHAVAN, CHOWALLUR, VILAPPIL,
THIRUVANANTHAPURAM-695523.
BY ADV.SRI.B.HARISH KUMAR
BY ADV.SMT.SMRUTHI SASIDHARAN
RESPONDENTS:
1 THE UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF COMMUNICATIONS,
NEW DELHI.
2 THE SUPERINTENDENT OF POST OFFICES,
O.P.(CAT).Nos.142 &
325/2019, 4, 5, 7, 10, 16,
54, 62, 63, 68, 77, 83, 166 :: 25 ::
& 170 of 2020
THIRUVANANTHAPURAM SOUTH DIVISION, THIRUVANANTHAPURAM-
695001.
3 THE CHIEF POSTMASTER GENERAL,
KERALA CIRCLE, THIRUVANANTHAPURAM.
BY SRI.MANU.S., ASG OF INDIA
BY SRI.K.S.PRENJITH KUMAR, CGC
BY SRI.SUVIN R. MENON, CGC
THIS OP (CAT) HAVING COME UP FOR ADMISSION ON
04.08.2022, ALONG WITH O.P.(CAT).NO.142/2019 AND CONNECTED
CASES, THE COURT ON 10.08.2022 DELIVERED THE FOLLOWING:
O.P.(CAT).Nos.142 &
325/2019, 4, 5, 7, 10, 16,
54, 62, 63, 68, 77, 83, 166 :: 26 ::
& 170 of 2020
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
THURSDAY, THE 10TH DAY OF AUGUST 2022/19TH SRAVANA, 1944
O.P.(CAT).NO.83 OF 2020
AGAINST THE ORDER DATED 30.10.2019 IN O.A.NO.209/2018 OF
CENTRAL ADMINISTRATIVE TRIBUNAL,ERNAKULAM BENCH
PETITIONER/APPLICANT:
E.VALSALA,
AGED 61 YEARS
W/O.THANKAPPAN, PUNNAVILA, PAPPANAM, AMBALATHINKALA
P.O., KATTAKADA, THIRUVANANTHAPURAM - 695 572.
BY ADV.SRI.B.HARISH KUMAR
BY ADV.SMT.SMRUTHI SASIDHARAN
BY ADV.SMT.SOBHA KURIAN
RESPONDENTS/RESPONDENTS:
1 THE UNION OF INDIA,
REPRESENTED BY ITS SECRETARY, DEPARTMENT OF POSTS,
MINISTRY OF COMMUNICATIONS, NEW DELHI -110 011.
2 CHIEF POST MASTER GENERAL,
KERALA CIRCLE, THIRUVANANTHAPURAM - 695033.
3 SUPERINTENDENT OF POSTS,
THIRUVANANTHAPURAM SOUTH DIVISION,
THIRUVANANTHAPURAM - 695 036.
O.P.(CAT).Nos.142 &
325/2019, 4, 5, 7, 10, 16,
54, 62, 63, 68, 77, 83, 166 :: 27 ::
& 170 of 2020
BY SRI.MANU.S., ASG OF INDIA
BY SRI.K.S.PRENJITH KUMAR, CGC
BY SRI.SUVIN R. MENON, CGC
THIS OP (CAT) HAVING COME UP FOR ADMISSION ON
04.08.2022, ALONG WITH O.P.(CAT).NO.142/2019 AND
CONNECTED CASES, THE COURT ON 10.08.2022 DELIVERED THE
FOLLOWING:
O.P.(CAT).Nos.142 &
325/2019, 4, 5, 7, 10, 16,
54, 62, 63, 68, 77, 83, 166 :: 28 ::
& 170 of 2020
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
THURSDAY, THE 10TH DAY OF AUGUST 2022/19TH SRAVANA, 1944
O.P.(CAT).NO.166 OF 2020
AGAINST THE ORDER DATED 8.8.2019 IN O.A.NO.35/2018 OF CENTRAL
ADMINISTRATIVE TRIBUNAL,ERNAKULAM BENCH
PETITIONERS:
1 APPU M.D
AGED 63 YEARS
S/O. LATE SRI., DIVAKARAN, RETIRED POSTMAN, RESIDING
AT MAMMOOTTIL HOUSE, PANDANKARY, EDATHUA 689 573,
ALAPPUZHA.
2 T.N. MOHANAN,
AGED 60 YEARS
S/O. LATE SRI.P.N. NEELAKANTAN, RETIRED POSTMAN,
RESIDING AT THOPPIL VADAKKETHIL, VALAMKARA,
PADUTHODE VENNIKULAM, PATHANAMTHITTA 689 544.
3 M.G. RAJAN,
AGED 60 YEARS
S/O. LATE SRI., GOVINDAN, RETIED POSTMAN, RESIDING
AT MADASSERIL HOUSE, CHATHANKARY, PATHANAMTHITTA 689
112.
BY ADV.SRI.M.R.HARIRAJ
BY ADV.SRI.K.RAJAGOPAL
BY ADV.SMT.R.SUJA
BY ADV.SMT.THANUJA ROSHAN
BY ADV.SMT.GANGA A.SANKAR
BY ADV.SRI.VISWAJITH C.K
BY ADV.SRI.CHACKOCHEN VITHAYATHIL
BY ADV.SMT.GISHA G. RAJ
O.P.(CAT).Nos.142 &
325/2019, 4, 5, 7, 10, 16,
54, 62, 63, 68, 77, 83, 166 :: 29 ::
& 170 of 2020
BY ADV.SRI.REJIVUE
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY THE SECRETARY TO GOVERNMENT OF INDIA,
DEPARTMENT OF POST, NEW DELHI 110 011.
2 THE CHIEF POST MASTER,
GENERAL, KERALA, CIRCLE , THIRUVANANTHAPURAM 695
001.
3 THE SUPERINTENDENT OF POST OFFICE,
PATHANAMTHITTA 689 645.
BY SRI.MANU.S., ASG OF INDIA
BY SRI.K.S.PRENJITH KUMAR, CGC
BY SRI.SUVIN R. MENON, CGC
THIS O.P.(CAT) HAVING COME UP FOR ADMISSION ON
04.08.2022, ALONG WITH O.P.(CAT).NO.142/2019 AND
CONNECTED CASES, THE COURT ON 10.08.2022 DELIVERED THE
FOLLOWING:
O.P.(CAT).Nos.142 &
325/2019, 4, 5, 7, 10, 16,
54, 62, 63, 68, 77, 83, 166 :: 30 ::
& 170 of 2020
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
THURSDAY, THE 10TH DAY OF AUGUST 2022/19TH SRAVANA, 1944
O.P.(CAT).NO.170 OF 2020
AGAINST THE ORDER DATED 8.8.2019 IN O.A.NO.36/2018 OF CENTRAL
ADMINISTRATIVE TRIBUNAL,ERNAKULAM BENCH
PETITIONERS/APPLICANTS IN O.A.:
1 M.R.RAGHAVAN PILLAI
AGED 67 YEARS
S/O LATE SRI. RAMAKRISHNA PILLAI, RETIRED GROUP-D,
POSTAL DIVISIONAL OFFICE,, THIRUVALLA, RESIDING AT
KANJIRATHINKAL HOUSE, ANICADU, PATHANAMTHITTA-
689585.
2 O.S.PADMANABHA PILLAI
AGED 61 YEARS
S/O LATE SRI. SANKARA PILLAI, RETIRED GROUP-D,
THIRUVALLA HEAD POST OFFICE, RESIDING AT PRAJITH
BHAVAN, KOTTOOR POST, KAVIYOOR -689582,
PATHANAMTHITTA.
BY ADV.SRI.M.R.HARIRAJ
BY ADV.SRI.K.RAJAGOPAL
BY ADV.SMT.R.SUJA
BY ADV.SMT.THANUJA ROSHAN
BY ADV.SMT.GANGA A.SANKAR
BY ADV.SRI.VISWAJITH C.K
BY ADV.SRI.CHACKOCHEN VITHAYATHIL
BY ADV.SMT.GISHA G. RAJ
BY ADV.SRI.REJIVUE
O.P.(CAT).Nos.142 &
325/2019, 4, 5, 7, 10, 16,
54, 62, 63, 68, 77, 83, 166 :: 31 ::
& 170 of 2020
RESPONDENTS/RESPONDENTS IN O.A.:
1 UNION OF INDIA
REPRESENTED BY THE SECRETARY TO GOVERNMENT OF INDIA,
DEPARTMENT OF POST,
NEW DELHI-110011.
2 TEH CHIEF POST MASTER GENERAL
KERALA CIRCLE, THIRUVANANTHAPURAM-695001.
3 THE SUPERINTENDANT OF POST OFFICE
PATHANAMTHITTA-689645.
BY SRI.MANU.S., ASG OF INDIA
BY SRI.K.S.PRENJITH KUMAR, CGC
BY SRI.SUVIN R. MENON, CGC
THIS OP (CAT) HAVING COME UP FOR ADMISSION ON
04.08.2022, ALONG WITH O.P.(CAT).NO.142/2019 AND
CONNECTED CASES, THE COURT ON 10.08.2022 DELIVERED THE
FOLLOWING:
O.P.(CAT).Nos.142 &
325/2019, 4, 5, 7, 10, 16,
54, 62, 63, 68, 77, 83, 166 :: 32 ::
& 170 of 2020
JUDGMENT
A.K. Jayasankaran Nambiar, J.
The petitioners in these O.P.(CAT)'s had commenced service in the Postal Department as Extra Departmental Agents [subsequently re-designated as 'Gramin Dak Sevaks' [GDS]. The service rendered by GDS is not pensionable as it is made clear in Rule 6 of Department of Posts, Gramin Dak Sevaks (Conduct and Engagement) Rules, 2011 [hereinafter referred to as the "2011 Rules"]. While the petitioners in O.P.(CAT).Nos.68 of 2020 and 77 of 2020 retired as such, the petitioners in the remaining O.P.
(CAT)'s, after rendering years of service as GDS were promoted to Group 'D' posts, which we are told is a pensionable post albeit not covered by the CSS Pension Rules, 1972, since their entry into service in the Group 'D' post was only after 31.12.2003, the cut-off date prescribed for applicability of those Rules. The petitioners approached the Central Administrative Tribunal [CAT] seeking a declaration that Rule 6 of the 2011 Rules, to the extent it envisaged O.P.(CAT).Nos.142 & 325/2019, 4, 5, 7, 10, 16, 54, 62, 63, 68, 77, 83, 166 :: 33 :: & 170 of 2020 that GDS service was not pensionable, was violative of Articles 14 and 21 of the Constitution of India. Alternatively, they prayed for a direction to the Government to extend the benefit granted to casual labourers in the Postal Department, to count 50% of their service as casual labourers towards qualifying service for pension.
2. The Tribunal, on a consideration of the contentions of the applicants, dismissed the O.A's on finding that inasmuch as the applicants had not challenged Rule 6 of the 2011 Rules, when they were continuing as GDS's, it was not open to them to do so at a later point in time. It was also found that the applicants could not seek parity of service with those in Central Government service.
3. After hearing the contentions of the learned counsel for the petitioners, who reiterated the arguments advanced before the Tribunal at first instance, we find that the essential grievance of the petitioners is with regard to reckoning the service rendered by them as GDS for pension. It was towards this end that they found it necessary to challenge Rule 6 of the 2011 Rules that expressly provided that their service as GDS was not pensionable. The O.P.(CAT).Nos.142 & 325/2019, 4, 5, 7, 10, 16, 54, 62, 63, 68, 77, 83, 166 :: 34 :: & 170 of 2020 challenge to the Rules cannot be considered for more reasons than one. Firstly, as rightly found by the Trib unal, the petitioners did not challenge the Rule at any time when they were in service as GDS's.
After completing their service tenure in the post of GDS with the knowledge that the post was not a pensionable one, the petitioners cannot be heard to contend that a denial of pension would be violative of their fundamental rights under Article 14 and 21 of the Constitution. We have also to bear in mind that the 2011 Rules have been declared to be a complete and self contained code in relation to the service conditions of GDS's in Union of India and Others v.
Kameshwar Prasad - [1997 KHC 1577]. Secondly, the Supreme Court has already held in the case of Union of India & Others v.
Registrar and Another - [2015 SCC Online SC 1845] that service as GDS cannot be equated with casual service rendered in the Postal Department for the purposes of counting the said service for pension purposes. Thus, in any view of the matter, we cannot grant the reliefs prayed for in these OP (CAT)'s.
4. That being said, we are of the view that it would be open to the Central Government to consider the case of persons like the petitioners herein, based on the liberty reserved to the litigants by O.P.(CAT).Nos.142 & 325/2019, 4, 5, 7, 10, 16, 54, 62, 63, 68, 77, 83, 166 :: 35 :: & 170 of 2020 the Supreme Court in Union of India & Others v. Gandiba Behera - [2019 SCC Online SC 1444], on a representation being preferred by the petitioners.
The O.P.(CAT)'s are disposed as above.
Sd/-
A.K.JAYASANKARAN NAMBIAR JUDGE Sd/-
MOHAMMED NIAS C.P.
JUDGE prp/ O.P.(CAT).Nos.142 & 325/2019, 4, 5, 7, 10, 16, 54, 62, 63, 68, 77, 83, 166 :: 36 :: & 170 of 2020 APPENDIX OF OP (CAT) 142/2019 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE ORIGINAL APPLICATION IN OA 179/2016 ON THE FILES OF THE CENTRAL ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH.
EXHIBIT P2 TRUE COPY OF THE REPLY STATEMENT WAS FILED BY THE RESPONDENT NO.1 TO 3.
EXHIBIT P3 A TRUE COPY OF FINAL ORDER DATED 28.01.2019 IN OA 179/2016 ON THE FILES OF THE HONOURABLE CENTRAL ADMINISTRATE TRIBUNAL, ERNKAULAM BENCH.
EXHIBIT P4 A TRUE COPY OF THE FINAL ORDER DATED 17.11.2016 ON THE FILES OF THE HONOURABLE CENTRAL ADMINISTRATE TRIBUNAL, PRINCIPALBENCH, NEW DELHI.
O.P.(CAT).Nos.142 & 325/2019, 4, 5, 7, 10, 16, 54, 62, 63, 68, 77, 83, 166 :: 37 :: & 170 of 2020 APPENDIX OF OP (CAT) 325/2019 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE ORDER DATED 8/8/2019 IN OA 18/2018 ON THE FILES OF THE CENTRAL ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH.
EXHIBIT P2 TRUE COPY OF THE ORIGINAL APPLICATION OA 18/2018 ALONG WITH ANNEXURES OF THE HONOURABLE CENTRAL ADMINISTRATIVE TRIBUNAL.
EXHIBIT P2(A1) TRUE COPY OF THE JUDGMENT DATED 17.11.2016 IN OA NO.749/2015 AND CONNECTED CASES.
EXHIBIT P3 A TRUE COPY OF THE REPLY STATEMENT FILED BY THE RESPONDENT NO.1 TO 3 ALONG WITH ANNEXURES.
EXHIBIT P3(R1) A TRUE COPY OF THE JUDGMENT OF THE HONOURABLE SUPREME COURT DATED 12.08.2016 IN THE CASE OF Y.NAJITHAMOL AND ORS. V.SOUMYA S.D. AND OTHERS.
EXHIBIT P3(R2) A TRUE COPY OF ORDER DATED 22.12.2017 OF HONOURABLE TRIBUNAL IN OA NO.993/2015 FILED B K.K. RAJAN.
EXHIBIT P3(R3) A TRUE COPY OF THE ORDER DATED 16.3.2018 OF HONOURABLE TRIBUNAL IN OA NO.249/2017 FILED BY RIJI K.G. AND ORS.
EXHIBIT P4 A TRUE COPY OF THE ADDITIONAL STATEMENT FILED BY RESPONDENTS EXHIBIT P4(R4) TRUE COPY OF THE ORDER DATED 28.1.2019 IN OA NO .179/2016 FILED BY SHRI.SURENDRAN NAIR S. O.P.(CAT).Nos.142 & 325/2019, 4, 5, 7, 10, 16, 54, 62, 63, 68, 77, 83, 166 :: 38 :: & 170 of 2020 EXHIBIT P5 A TRUE COPY OF THE 2ND ADDITIONAL STATEMENT FILED BY RESPONDENTS.
EXHIBIT P5(R5) A TRUE COPY OF COMMON ORDER DATED 28.2.2019 IN OA 29/2017 AND CONN.CASES.
EXHIBIT P5(R6) A TRUE COPY OF JUDGMENT DATED 15.3.2019 OF THE HONOURABLE APEX COURT IN CA NO.3150/2019.
O.P.(CAT).Nos.142 & 325/2019, 4, 5, 7, 10, 16, 54, 62, 63, 68, 77, 83, 166 :: 39 :: & 170 of 2020 APPENDIX OF OP (CAT) 4/2020 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE ORDER DATED 08-08-2019 IN OA 731/2018 ON THE FILES OF THE CENTRAL ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH.
EXHIBIT P2 TRUE COPY OF THE ORIGINAL APPLICATION OA 731/2018 ALONG WITH ANNEXURES OF THE HONOURABLE CENTRAL ADMINISTRATIVE TRIBUNAL.
EXHIBIT P3 A TRUE COPY OF THE REPLY STATEMENT FILED BY THE RESPONDENT NO.1 TO 3 ALONG WITH ANNEXURES.
EXHIBIT P3 (R1) A TRUE COPY OF THE JUDGMENT OF THE HONOURABLE SUPREME COURT DATED 12-08-2016 IN THE CASE OF Y. NAJITHAMOL AND OTHERS, V. SOUMYA S.D. AND OTHERS.
EXHIBIT P3 (R2) A TRUE COPY OF ORDER DATED 22-12-2017 OF HON'BLE TRIBUNAL IN O.A. NO. 993/2015 FILED BY K.K. RAJAN.
EXHIBIT P3 (R3) A TRUE COPY OF ORDER DATED 16-03-2018 OF HONOURABLE TRIBUNAL IN O.A. NO. 249/2017 FILED BY RIJI K.G. AND OTHERS.
EXHIBIT P4 A TRUE COPY OF THE ADDITIONAL STATEMENT FILED BY RESPONDENTS.
EXHIBIT P4 (R4) TRUE COPY OF ORDER DATED 28-01-2019 IN O.A.
NO. 179/2016 FILED BY SURENDRAN NAIR S.
EXHIBIT P5 A TRUE COPY OF THE 2ND ADDITIONAL STATEMENT FILED BY RESPONDENTS.
O.P.(CAT).Nos.142 & 325/2019, 4, 5, 7, 10, 16, 54, 62, 63, 68, 77, 83, 166 :: 40 :: & 170 of 2020 EXHIBIT P5(R5) A TRUE COPY OF COMMON ORDER DATED 28-02-2019 IN O.A. 29/2017 AND CONN. CASES.
EXHIBIT P5(R6) A TRUE COPY OF JUDGMENT DATED 15-03-2019 OF THE HONOURABLE APEX COURT IN CA NO. 3150/2019.
O.P.(CAT).Nos.142 & 325/2019, 4, 5, 7, 10, 16, 54, 62, 63, 68, 77, 83, 166 :: 41 :: & 170 of 2020 APPENDIX OF OP (CAT) 5/2020 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE ORDER DATED 8/8/2019 IN OA 19/2018 ON THE FILES OF THE CENTRAL ADMINISTRATIVE TRIBUNAL ERNAKULAM BENCH.
EXHIBIT P2 TRUE COPY OF THE ORIGINAL APPLICATION OA 19/2018 ALONG WITH ANNEXURES OF HE HONOURABLE CENTRAL ADMINISTRATIVE TRIBUNAL EXHIBIT P3 A TRUE COPY OF THE REPLY STATEMENT FILED BY THE RESPONDENT NO. 1TO 3 ALONG WITH ANNEXURES EXHIBIT P4 A TRUE COPY OF THE ADDITIONAL STATEMENT FILE DY RESPONDENTS EXHIBIT P5 A TRUE COPY OF THE 2ND ADDITIONAL STATEMENT FILED BY RESPONDENTS EXHIBIT P2(A1) TRUE COPY OF THE JUDGMENT DATED 17.11.2016 IN O.A.NO.749/2015 AND CONNECTED CASES EXHIBIT P3(R1) A TRUE COPY OF THE JUDGMENT OF THE HONOURABLE SUPREME COURT DATED 12.08.16 IN THE CASE OF Y.NAJITHAMOL AND ORS, V.SOUMYA S.D AND ORS.
EXHIBIT P3(R2) A TRUE COPY OF ORDER DATED 22.12.2017 OF HONOURABLE TRIBUNAL IN O.A.NO.993/2015 FILED BY K.K.RAJAN EXHIBIT P3(R3) A TRUE COPY OF ORDER DATED 16.03.2018 OF HONOURABLE TRIBUNAL IN O.A.NO.249/2017 FILED BY RIJI.K.G. AND ORS.
O.P.(CAT).Nos.142 & 325/2019, 4, 5, 7, 10, 16, 54, 62, 63, 68, 77, 83, 166 :: 42 :: & 170 of 2020 EXHIBIT P4(R4) TRUE COPY OF ORDER DATED 28.1.2019 IN O.A.NO.179/2016 FILED BY SHRI, SURENDRAN NAIR S EXHIBIT P5(R5) A TRUE COPY OF COMMON ORDER DATED 28.02.2019 IN O.A.NO.29/2017 AND CONN. CASES EXHIBIT P5(R6) A TRUE COPY OF JUDGMENT DATED 15.03.2019 OF THE HONOURABLE APEX COURT IN CA NO.3150/2019 EXHIBIT P6 TRUE COPY OF THE LETTER NO RT1/243/2020/DIG DATED 2.11.2020, ISSUED BY THE CENTRAL PUBLIC INFORMATION OFFICER O.P.(CAT).Nos.142 & 325/2019, 4, 5, 7, 10, 16, 54, 62, 63, 68, 77, 83, 166 :: 43 :: & 170 of 2020 APPENDIX OF OP (CAT) 7/2020 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE ORDER DATED 8/8/2019 IN O.A. 636/2018 ON THE FILES OF THE CENTRAL ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH.
EXHIBIT P2 TRUE COPY OF THE ORIGINAL APPLICATION OA 636/2018 OF THE HONOURABLE CENTRAL ADMINISTRATIVE TRIBUNAL.
EXHIBIT P3 A TRUE COPY OF THE REPLY STATEMENT FILED BY THE RESPONDENTS ALONG WITH ANNEXUES.
EXHIBIT P3 (R1) TRUE COPY OF LETTER NO. 4-28/03-PEN DATED 17.12.2003.
EXHIBIT P3 (R2) TRUE COPY OF THE JUDGMENT IN SLP NO. 17035-
36 OF 2013 OF THE HONBLE SUPREME COURT OF INDIA.
EXHIBIT P3 (R3) TRUE COPY OF ORDER DATED 18/3/2014 IN O..
NO. 1191/2012 OF HONOURABLE CAT ERNAKULAM.
EXHIBIT P3 (R4) TRUE COPY OF ORDER DATED 5/8/2014 IN O.A.
NO. 151/2013 F HONOURABLE CAT ERNAKULAM.
EXHIBIT P3 (P5) MHA NOTIFICATION NO SRO 609 DATED 28/2/1957 (RELEVANT PORTION).
EXHIBIT P4 A TRUE COPY OF THE ADDITIONAL STATEMENT FILED BY RESPONDENTS.
EXHIBIT P4 (R6) A TRUE COPY OF THE JUDGMENT DATED 8/3/2019 IN WP 5305/2018.
O.P.(CAT).Nos.142 & 325/2019, 4, 5, 7, 10, 16, 54, 62, 63, 68, 77, 83, 166 :: 44 :: & 170 of 2020 EXHIBIT P4 (R7) A TRUE COPY OF THE ORDER DATED 28/1/2019 IN OA 179/2016.
EXHIBIT P4 (R8) A TRUE COPY OF COMMON ORDER DATED 28/2/2019 IN O.A. 29/2017 AND CONN. CASES.
EXHIBIT P4 (R9) A TRUE COPY OF JUDGMENT DATED 15/3/2019 OF THE HONOURABLE APEX COURT IN CA NO. 3150/2019.
O.P.(CAT).Nos.142 & 325/2019, 4, 5, 7, 10, 16, 54, 62, 63, 68, 77, 83, 166 :: 45 :: & 170 of 2020 APPENDIX OF OP (CAT) 10/2020 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE ORDER DATED 8/8/2019 IN OA 322/2018 ON THE FILES OF THE CENTRAL ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH EXHIBIT P2 TRUE COPY OF THE ORIGINAL APPLICATION OA 322/2018 ALONG WITH ANNEXURES OF THE HONOURABLE CENTRAL ADMINISTRATIVE TRIBUNAL EXHIBIT P2(A1) A TRUE COPY OF MEMO DATED 27/10/2015 ISSUED BY THE 4TH RESPONDENT EXHIBIT P2(A2) A TRUE COPY OF MEMO DATED 14/12/2010 ISSUED BY THE 4TH RESPONDENT EXHIBIT P2(A3) A TRUE COPY OF THE LETTER OF APPOINTMENT OF THE 4TH APPLICANT AS GDS EXHIBIT P2(A4) A TRUE COPY OF THE ORDER DATED 16/8/2013 EXHIBIT P2(A5) A TRUE COPY OF THE ORDER DATED 28/4/1986 EXHIBIT P2(A6) A TRUE COPY OF MEMO DATED 16/10/2015 ISSUED BY THE 4TH RESPONDENT.
EXHIBIT P2(A7) TRUE COPY OF THE JUDGMENT DATED 17/11/2016 IN O.A NO. 749/2015 AND CONNECTED CASES EXHIBIT P3 A TRUE COPY OF THE REPLY STATEMENT FILED BY THE RESPONDENT NO. 1 TO 3 ALONG WITH ANNEXURES EXHIBIT P3(R1) TRUE COPY OF THE JUDGMENT IN SLP NO. 17035-
36 OF 2013 (CIVIL APPEAL NO. 13675-76 OF O.P.(CAT).Nos.142 & 325/2019, 4, 5, 7, 10, 16, 54, 62, 63, 68, 77, 83, 166 :: 46 :: & 170 of 2020 2015) EXHIBIT P3(R2) TRUE COPY OF ORDER IN OA NO. 1191/2012 EXHIBIT P3(R3) TRUE COPY OF ORDER IN OA NO. 151/2013 EXHIBIT P3(R4) TRUE COPY OF MHA NOTIFICATION NO. SRO 609 DATED 28-02-1957 O.P.(CAT).Nos.142 & 325/2019, 4, 5, 7, 10, 16, 54, 62, 63, 68, 77, 83, 166 :: 47 :: & 170 of 2020 APPENDIX OF OP (CAT) 16/2020 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE ORDER DATED 8/8/2019 IN OA 184/2018 ON THE FILES OF THE CENTRAL ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH EXHIBIT P2 TRUE COPY OF THE ORIGINAL APPLICATION O.A.184/2018 ALONG WITH ANNEXURES OF THE HONOURABLE CENTRAL ADMINISTRATIVE TRIBUNAL EXHIBIT P2(A1) TRUE COPY OF THE JUDGMENT DATED 17/11/2016 IN O.A. NO.749/2015 AND CONNECTED CASES EXHIBIT P3 A TRUE COPY OF THE REPLY STATEMENT FILED BY THE RESPONDENT NO.1 TO 3 ALONG WITH ANNEXURES EXHIBIT P3(R1) A TRUE COPY OF THE JUDGMENT OF THE HONOURABLE APEX COURT IN SLP NO.17035-36 OF 2013 (CIVIL APPEAL NO.13675-76 OF 2015) EXHIBIT P3(R2) A TRUE COPY OF THE ORDER DATED 18/3/2014 OF HONOURABLE TRIBUNAL IN O.A. NO.1191/2012 FILED BY T.T. PARAMESWARAN EXHIBIT P3(R3) A TRUE COPY OF ORDER DATED 5/8/2014 OF HONOURABLE TRIBUNAL IN O.A. NO.151/2013 FILED BY K.N.RAJAN EXHIBIT P3(R4) TRUE COPY OF THE NOTIFICATION NO.SRO 609 DATED 28/2/1957 AT SERIAL (i) OF THE LIST EXHIBIT P4 A TRUE COPY OF THE ADDITIONAL STATEMENT FILED BY RESPONDENTS EXHIBIT P4(R5) A TRUE COPY OF THE JUDGMENT DATED 8/3/2019 O.P.(CAT).Nos.142 & 325/2019, 4, 5, 7, 10, 16, 54, 62, 63, 68, 77, 83, 166 :: 48 :: & 170 of 2020 IN WP 5305/2018 EXHIBIT P4(R6) A TRUE COPY OF ORDER DATED 28/1/2019 IN OA 179/2016 EXHIBIT P4(R7) A TRUE COPY OF COMMON ORDER DATED 28/2/2019 IN O.A.29/2017 & CONN. CASES EXHIBIT P4(R8) A TRUE COPY OF JUDGMENT DATED 15/3/2019 OF THE HONOURABLE APEX COURT IN CA NO.3150/2019 RESPONDENT EXHIBITS EXHIBIT R1 A TRUE COPY OF THE JUDGMENT OF THE HON'BLE SUPREME COURT DATED 08/11/2019 IN CIVIL APPEAL 8497/2019.
O.P.(CAT).Nos.142 & 325/2019, 4, 5, 7, 10, 16, 54, 62, 63, 68, 77, 83, 166 :: 49 :: & 170 of 2020 APPENDIX OF OP (CAT) 54/2020 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE ORDER DATED 8/8/2019 IN OA 644/2018 ON THE FILES OF THE CENTRAL ADMINISTRATIVE TRIBUNAL,ERNAKULAM BENCH EXHIBIT P2 TRUE COPY OF THE ORIGINAL APPLICATIONS OA 644/2018 ALONG WITH ANNEXURES OF THE HONOURABLE CENTRAL ADMINISTRATIVE TRIBUNAL EXHIBIT P3 A TRUE COPY OF THE REPLY STATEMENT FILED BY THE RESPONDENT NO 1 TO 3 ALONG WITH ANNEXURES EXHIBIT P3(R1) A TRUE COPY OF THE JUDGMENT OF THE HONOURABLE SUPREME COURT DATED 12.8.2016 IN THE CASE OF Y.NAJITHAMOL & ORS.V.SOUMYA S.D & ORS EXHIBIT P3 (R2) A TRUE COPY OF ORDER DATED 22.12.2017 OF HONOURABLE TRIBUNAL IN OA NO.993/2015 FILED BY K.K.RAJAN EXHIBIT P3(R3) A TRUE COPY OF ORDER DATED 16.3.2018 OF HONOURABLE TRIBUNAL IN OA NO.249/2017 FILED BY RIJI.K.G.& ORS EXHIBIT P4 A TRUE COPY OF THE ADDITIONAL STATEMENT FILED BY RESPONDENTS EXHIBIT P4 (R4) TRUE COPY OF ORDER DATED 28.1.2019 IN IA NO.179/2016 FILED BY SHRI.SURENDRAN NAIR.S EXHIBIT P5 A TRUE COPY OF THE 2ND ADDITIONAL STATEMENT O.P.(CAT).Nos.142 & 325/2019, 4, 5, 7, 10, 16, 54, 62, 63, 68, 77, 83, 166 :: 50 :: & 170 of 2020 FILED BY RESPONDENTS EXHIBIT P5 (R5) A TRUE COPY OF COMMON ORDER DATED 28.2.2019 IN OA 29/2017 & CONN.CASES EXHIBIT P5(R6) A TRUE COPY OF JUDGMENT DATED 15.3.2019 OF THE HONOURABLE APEX COURT IN CA NO.3150/2019 O.P.(CAT).Nos.142 & 325/2019, 4, 5, 7, 10, 16, 54, 62, 63, 68, 77, 83, 166 :: 51 :: & 170 of 2020 APPENDIX OF OP (CAT) 62/2020 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE ORIGINAL APPLICATION DATED 24/9/18 FILED BY THE PETITIONER.
EXHIBIT P1 (A1) A TRUE COPY OF THE CERTIFICATE ISSUED TO THE APPLICANT DATED 31/01/2016.
EXHIBIT P1 (A2) A TRUE COPY OF THE CIRCULAR DATED 14.8.02 WITH RELEVANT LIST OF ELIGIBLE CANDIDATES.
EXHIBIT P1 (A3) A TRUE COPY OF THE CIRCULAR DATED 01.04.15 WITH SCHEDULED LIST OF ELIGIBLE CANDIDATES.
EXHIBIT P2 A TRUE COPY OF THE REPLY STATEMENT, SUBMITTED BY THE RESPONDENT 1 AND 2.
EXHIBIT P2 (R1) A COPY OF THE MINISTRY OF FINANCE NOTIFICATION NO. 5/7/2003 ECB AND AMP PR DATED 22.12.2003.
EXHIBIT P2 (R2) TRUE COPY OF ORDER DATED 28.02.2019.
EXHIBIT P2 (R3) TRUE COPY OF ORDER OF THIS HONBLE TRIBUNAL IN OA NO. 39/2017 DATED 15.03.2019.
EXHIBIT P2 (R4) THE TRUE COPY OF THE ORDER OF THIS HONBLE TRIBUNAL IN OA NO. 1191/2012 DATED 18.3.2014.
EXHIBIT P2 (R5) TRUE COPY OF THE ORDER OF THIS HONBLE TRIBUNAL IN OA NO. 151/2013 DATED 05.08.2014.
O.P.(CAT).Nos.142 & 325/2019, 4, 5, 7, 10, 16, 54, 62, 63, 68, 77, 83, 166 :: 52 :: & 170 of 2020 EXHIBIT P2 (R6) TRUE COPY OF THE ORDER OF THIS HONBLE TRIBUNAL IN OA 179/2016 DATED 28.01.2019.
EXHIBIT P2 (R7) A TRUE COPY OF JUDGMENT DATED 08.03.2019 IN WPC NO. 5305/2018.
EXHIBIT P2 (R8) TRUE COPY OF THE NOTIFICATION NO. SRO 609 DATED 28.02.1957.
EXHIBIT P2 (R9) A TRUE COPY OF THE JUDGMENT IN Y.
NAJITHAMOL AND AMP OTS VS SOUMYA S.D. AND AMP. ORS AND DATED 12.08.2016 IN C.A. NO. 90 OF 2015.
EXHIBIT P3 A TRUE COPY OF REJOINDER FILED BY PETITIONER DATED 26/08/2019.
EXHIBIT P4 A TRUE COPY OF THE ORDER DATED 25/09/19 PASSED BY THE CENTRAL ADMINISTRATIVE TRIBUNAL.
RESPONDENT EXHIBITS Exhibit R1(A) TRUE COPY OF THE JUDGMENT OF THE HONOURABLE SUPREME COURT DATED 15/03/2019 IN S.L.P (C) 7627/2019 Exhibit R1(B) TRUE COPY OF THE JUDGMENT OF THE HONOURABLE SUPREME COURT DATED 08/11/2019 IN CIVIL APPEAL NO. 8497/2019 Exhibit R1(C) TRUE COPY OF THE JUDGMENT OF THE HONOURABLE SUPREME COURT DATED 24/11/2015 IN S.L.P(C) 17035-17036 OF 2013 O.P.(CAT).Nos.142 & 325/2019, 4, 5, 7, 10, 16, 54, 62, 63, 68, 77, 83, 166 :: 53 :: & 170 of 2020 APPENDIX OF OP (CAT) 63/2020 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE ORIGINAL APPLICATION DATED 11.09.18 FILED BY THE PETITIONER EXHIBIT P1(A1) A TRUE COPY OF THE APPOINTMENT LETTER DATED 31.12.1994 OF THE APPLICANT EXHIBIT P1(A2) A TRUE COPY OF THE CERTIFICATE ISSUED TO THE APPLICANT DATED 31.12.17 EXHIBIT P1(A3) A TRUE COPY OF THE REPRESENTATION DATED 25.3.04 REQUESTING APPOINTMENT AS GROUP D EXHIBIT P1(A4) A TRUE COPY OF THE LETTER DATED 29.6.04 FROM THE 2ND RESPONDENT EXHIBIT P1(A5) A TRUE COPY OF THE CIRCULAR FROM THE 2ND RESPONDENT DATED 9.7.2010 EXHIBIT P1(A6) A TRUE COPY OF THE LETTER DATED 17.7.10 ISSUED BY THE 2ND RESPONDENT EXHIBIT P1(A7) A TRUE COPY OF THE REPRESENTATION DATED 30.7.18 SUBMITTED BEFORE 2ND RESPONDENT EXHIBIT P1(A7A) ENGLISH TRANSLATION OF ANNEXURE A7 EXHIBIT P1(A8) A TRUE COPY OF THE ORDER OF THE HON'BLE CAT DATED 30.5.2011 EXHIBIT P2 A TRUE COPY OF THE REPLY STATEMENT SUBMITTED O.P.(CAT).Nos.142 & 325/2019, 4, 5, 7, 10, 16, 54, 62, 63, 68, 77, 83, 166 :: 54 :: & 170 of 2020 BY THE COUNSEL FOR THE RESPONDENT 1 AND 2 EXHIBIT P2 (R1) THE TRUE COPY OF THE ORDER OF THIS HON'BLE TRIBUNAL IN OA NO.1191/2012 DATED 18.3.2014 EXHIBIT P2(R2) TRUE COPY OF THE ORDER OF THIS HON'BLE TRIBUNAL IN OA NO.151/2013 DATED 05.08.2014 EXHIBIT P2(R3) TRUE COPY OF ORDER OF THIS HON'BLE TRIBUNAL IN OA NO.39/2017 DATED 28.02.2019 EXHIBIT P2(R4) TRUE COPY OF JUDGMENT OF THE HON'BLE APEX COURT IN SLP (C) NO.7627/2019 DATED 15.03.2019 EXHIBIT P2(R5) TRUE COPY OF THE ORDER OF THIS HON'BLE TRIBUNAL IN OA 179/2016 DATED 28.01.2019 EXHIBIT P2(R6) TRUE COPY OF THE NOTIFICATION NO SRO 609 DATED 28.02.1957 EXHIBIT P3 TRUE COPY OF ADDITIONAL STATEMENT EXHIBIT P3 (R7) A TRUE COPY OF JUDGMENT DATED 08.03.2019 IN WP 5305/2018 EXHIBIT P4 TRUE COPY OF THE REJOINDER FILED BY PETITIONER REITERATES THE CONTENTIONS IN THE ORIGINAL APPLICATION EXHIBIT P5 A TRUE COPY OF THE ORDER DATED 25.09.19 PASSED BY THE CENTRAL ADMINISTRATIVE TRIBUNAL O.P.(CAT).Nos.142 & 325/2019, 4, 5, 7, 10, 16, 54, 62, 63, 68, 77, 83, 166 :: 55 :: & 170 of 2020 APPENDIX OF OP (CAT) 68/2020 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE ORIGINAL APPLICATION DATED 01.10.2018 FILED BY THE PETITIONERS.
EXHIBIT P1 A1 A TRUE COPY OF THE CERTIFICATE ISSUED TO THE APPLICANT ON 10.06.18.
EXHIBIT P1 A2 A TRUE COPY OF THE CERTIFICATE ISSUED TO THE APPLICANT DATED 2.11.2017.
EXHIBIT P1 A3 TRUE COPY OF ORDER IN OA NO.35/2011 OF THIS HON'BLE TRIBUNAL DATED 30.5.11 JOINT APPLICATION.
EXHIBIT P2 A TRUE COPY OF THE REPLY STATEMENT FILED BY THE RESPONDENT 1 AND 2.
EXHIBIT P2 R1 TRUE COPY OF THE JUDGMENT OF HON'BLE TRIBUNAL IN O.A.NO.17035-36 OF 2013 (CIVIL APPEAL NO.13675-76/2015).
EXHIBIT P2 R2 TRUE COPY OF THE ORDER OF THE HON'BLE
TRIBUNAL DATED 18.3.2014 IN
O.A.NO.1191/2012.
EXHIBIT P2 R3 TRUE COPY OF THE ORDER OF THIS HON'BLE
TRIBUNAL DATED 5.8.14 IN OA NO.151/2013.
EXHIBIT P2 R4 TRUE COPY OF MHA NOTIFICATION NO. SRO 609 DATED 28.2.1957.
EXHIBIT P2 R5 TRUE COPY OF THE JUDGMENT DATED 8.03.2019 IN WP 5305/2018.
O.P.(CAT).Nos.142 & 325/2019, 4, 5, 7, 10, 16, 54, 62, 63, 68, 77, 83, 166 :: 56 :: & 170 of 2020 EXHIBIT P2 R6 TRUE COPY OF THE ORDER DATED 28.01.19 IN O.A.179/2016.
EXHIBIT P2 R7 TRUE COPY OF THE COMMON ORDER 28.2.2019 IN O.A.29/2017 AND CONNECTED CASES.
EXHIBIT P2 R8 TRUE COPY OF THE JUDGMENT OF THE JUDGMENT DATED 15.03.2019 OF THE HON'BLE APEX COURT IN CA NO.3150/2019.
EXHIBIT P2 R9 TRUE COPY OF THE JUDGMENT OF THE HON'BLE SUPREME COURT IN Y.NAJITHAMOL & ORS VS. SOUMYA S.D. & ORS DATED 12.08.2016 IN C.A.NO.90 OF 2015.
EXHIBIT P3 A TRUE COPY OF THE ORDER DATED 30.10.19 PASSED BY THE CENTRAL ADMINISTRATIVE TRIBUNAL OA.NO.814/18.
O.P.(CAT).Nos.142 & 325/2019, 4, 5, 7, 10, 16, 54, 62, 63, 68, 77, 83, 166 :: 57 :: & 170 of 2020 APPENDIX OF OP (CAT) 77/2020 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE ORIGINAL APPLICATION DATED 04.09.2018 FILED BY THE PETITIONER.
EXHIBIT P1 A4 TRUE COPY OF THE CERTIFICATE ISSUED BY THE 2ND RESPONDENT TO THE 1ST APPLICANT DATED 25.07.18.
EXHIBIT P1 A5 TRUE COPY OF THE CERTIFICATE ISSUED BY THE 2ND RESPONDENT TO THE 2ND APPLICANT DATED 25.7.18.
EXHIBIT P1 A6 TRUE COPY OF THE CERTIFICATE ISSUED 3RD APPLICANT BY THE 2ND RESPONDENT DATED 25.9.17.
EXHIBIT P1 A1 TRUE COPY CERTIFICATE ISSUED TO THE 1ST APPLICANT DATED 22.5.16 BY THE 2ND RESPONDENT.
EXHIBIT P1 A2 TRUE COPY OF CERTIFICATE ISSUED TO THE 2ND APPLICANT BY THE 2ND RESPONDENT DATED 1.8.2017.
EXHIBIT P1 A3 TRUE COPY OF THE CERTIFICATE ISSUED TO 3RD APPLICANT BY THE 2ND RESPONDENT DATED 1.5.17.
EXHIBIT P1 A7 TRUE COPY OF JUDGMENT IN OA NO.35/2011 OF THIS HON'BLE TRIBUNAL DATED 30.5.11.
EXHIBIT P2 A TRUE COPY OF THE REPLY STATEMENT SUBMITTED BY THE RESPONDENT 1 AND 2.
O.P.(CAT).Nos.142 & 325/2019, 4, 5, 7, 10, 16, 54, 62, 63, 68, 77, 83, 166 :: 58 :: & 170 of 2020 EXHIBIT P2 R1 TRUE COPY OF THE JUDGMENT OF HON'BLE TRIBUNAL IN O.A.NO.17035-36 OF 2013 (CIVIL APPEAL NO.13675-76 OF 2015.
EXHIBIT P2 R2 TRUE COPY OF THE ORDER OF THE HON'BLE TRIBUNAL IN O.A.NO.1191/2012.
EXHIBIT P3 TRUE COPY OF ADDITIONAL STATEMENT FILED BY THE RESPONDENTS.
EXHIBIT P3 R7 TRUE COPY OF THE JUDGMENT DATED 8.03.2019 IN WP 5305/2018.
EXHIBIT P3 R8 TRUE COPY OF THE COMMON ORDER 28.2.2019 IN OA.29/2017 AND CONNECTED CASES.
EXHIBIT P3 R9 TRUE COPY OF THE JUDGMENT DATED 15.03.2019 OF THE HON'BLE APEX COURT IN CA NO.3150/2019.
EXHIBIT P4 TRUE COPY OF THE REJOINDER FILED BY THE PETITIONERS HEREIN.
EXHIBIT P5 A TRUE COPY OF THE ORDER DATED 4.11.19 PASSED BY THE CENTRAL ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH.
EXHIBIT P2 R3 TRUE COPY OF THE ORDER OF THIS HON'BLE TRIBUNAL IN OA NO.151/2013.
EXHIBIT P2 R4 TRUE COPY OF MHA NOTIFICATION NO.SRO 609 DATED 28.2.1957.
EXHIBIT P2 R5 TRUE COPY OF THE JUDGMENT IN SLP NO.7627/2019.
EXHIBIT P2 R6 TRUE COPY OF THE ORDER DATED 28.01.2019 IN O.A.179/2016.
O.P.(CAT).Nos.142 & 325/2019, 4, 5, 7, 10, 16, 54, 62, 63, 68, 77, 83, 166 :: 59 :: & 170 of 2020 APPENDIX OF OP (CAT) 83/2020 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE ORIGINAL APPLICATION DATED 15/02/2018 FILED BY THE PETITIONER, ANNEXURES.
EXHIBIT P1(A3) A TRUE COPY OF THE ORDER NO.B3/RECTT/POSTMAN/2010 DATED 27/10/2016.
EXHIBIT P1(A1) A TRUE COPY OF THE MEMO NO.B3/RECTT/P'MAN/2010 DATED 3/11/2010.
EXHIBIT P1(A2) A TRUE COPY OF THE FINAL ORDER DATED 23/03/2016 IN OA 592/2013.
EXHIBIT P2 A TRUE COPY OF THE REPLY STATEMENT SUBMITTED BY THE RESPONDENT 1 AND 2.
EXHIBIT P2(R1) A TRUE COPY OF JUDGMENT OF SUPREME COURT IN SLP NO.17035-36 OF 2013.
EXHIBIT P2(R2) THE TRUE COPY OF THE ORDER OF THIS HON'BLE TRIBUNAL IN OA NO.1191/2012 DATED 18/3/2014.
EXHIBIT P2(R3) TRUE COPY OF THE ORDER OF THIS HON'BLE TRIBUNAL IN OA NO.151/2013 DATED 05/08/2014.
EXHIBIT P2(R4) TRUE COPY OF THE NOTIFICATION NO.SRO 609 DATED 28/02/1957.
EXHIBIT P3 A TRUE COPY OF ADDITIONAL REPLY STATEMENT O.P.(CAT).Nos.142 & 325/2019, 4, 5, 7, 10, 16, 54, 62, 63, 68, 77, 83, 166 :: 60 :: & 170 of 2020 FILED BY RESPONDENTS DATED 17/06/2019.
EXHIBIT P2(R5) A TRUE COPY OF JUDGMENT DATED 08/03/2019 IN WP 5305/2018.
EXHIBIT P2(R6) TRUE COPY OF THE ORDER OF THIS HON'BLE TRIBUNAL IN OA 179/2016 DATED 28/01/2019.
EXHIBIT P2(R7) A TRUE COPY OF COMMON ORDER DATED 28/02/2019 IN O.A.NO/29/2017 & CONNECTED CASES.
EXHIBIT P2(R8) A TRUE COPY OF JUDGMENT DATED 15/03/2019 IN C.A.NO.3150/2019.
EXHIBIT P4 A TRUE COPY OF THE ORDER DATED 30/10/19 PASSED BY THE CENTRAL ADMINISTRATIVE TRIBUNAL.
O.P.(CAT).Nos.142 & 325/2019, 4, 5, 7, 10, 16, 54, 62, 63, 68, 77, 83, 166 :: 61 :: & 170 of 2020 APPENDIX OF OP (CAT) 166/2020 PETITIONER ANNEXURES ANNEXURE A1 TRUE COPY OF THE JUDGMENT DATED 17/11/2016 IN O.A. NO. 749/2015 AND CONNECTED CASES.
ANNEXURE R1A A TRUE COPY OF THE JUDGMENT OF THE HONOUABLE SUPREME COURT DATED 12/8/2016 IN THE CASE OF Y NAJITHAMOL AND ORS. V. SOUMYA S.D. AND ORS.
ANNEXURE R1 B A TRUE COPY OF ORDER DATED 18/3/2014 OF HONOURABLE TRIBUNAL IN O.A. NO. 1191/2012.
ANNEXURE R1 C A TRUE COPY OF ORDER DATED 5/8/2014 OF HONOURABLE TRIBUNAL IN O.A. NO. 151/2013.
ANNEXURE R1 D A TRUE COPY OF THE NOTIFICATION NO. SRO 609 DATED 28/2/1957.
ANNEXURE R1 E TRUE COPY OF JUDGMENT DATED 08.03.2019 IN WPC 5305/2018.
ANNEXURE R1 F A TRUE COPY OF ORDER DATED 28.01.2019 IN O.A. 179/2016.
ANNEXURE R1 G A TRUE COPY OF COMMON ORDER DATED 28/2/2019 IN O.A. 29/2017 AND CONN. CASES.
ANNEXURE R1 H A TRUE COPY OF JUDGMENT DATED 15/3/2019 OF THE HONOURABLE APEX COURT IN CA NO. 3150/2019.
O.P.(CAT).Nos.142 & 325/2019, 4, 5, 7, 10, 16, 54, 62, 63, 68, 77, 83, 166 :: 62 :: & 170 of 2020 EXHIBIT P1 TRUE COPY OF THE ORDER DATED 8/8/2019 IN OA 35/2018 ON THE FILES OF THE CENTRAL ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH.
EXHIBIT P2 TRUE COPY OF THE ORIGINAL APPLICATION OA 35/2018 ALONG WITH ANNEXURES OF THE HONOURABLE CENTRAL ADMINISTRATIVE TRIBUNAL.
EXHIBIT P3 A TRUE COPY OF THE REPLY STATEMENT FIELD BY THE RESPONDENT NO. 1 TO 3 ALONG WITH ANNEXURES.
EXHIBIT P4 A TRUE COPY OF THE ADDITIONAL STATEMENT FILED BY RESPONDENTS.
O.P.(CAT).Nos.142 & 325/2019, 4, 5, 7, 10, 16, 54, 62, 63, 68, 77, 83, 166 :: 63 :: & 170 of 2020 APPENDIX OF OP (CAT) 170/2020 PETITIONER ANNEXURES ANNEXURE A1 TRUE COPY OF THE JUDGMENT DATED 17.11.2016 IN O.A. NO.749/2015 AND CONNECTED CASES.
ANNEXURE R 1 TRUE COPY OF THE JUDGMENT OF THE HONOURABLE SUPREME COURT DATED 12/08/2016 IN THE CASE OF Y. NAJITHAMOL & Ors V SOUMYA S.D. & Ors.
ANNEXURE R2 TRUE COPY OF THE ORDER DATED 18.03.2014 OF HONOURABLE TRIBUNAL IN O.A NO.1191/2012 OF THIS HONOURABLE TRIBUNAL.
ANNEXURE R3 TRUE COPY OF THE ORDER DATED 05/08/2014 IN O.A. 151/2013 ANNEXURE R4 TRUE COPY OF THE NOTIFICATION NO. SRD 609/28/2/1957.
ANNEXURE R5 TRUE COPY OF JUDGMENT DATED 08.03.2019 IN W.P .5305/2018 ANNEXURE R5 TRUE COPY OF JUDGMENT DATED 08.03.2019 IN W.P .5305/2018 ANNEXURE R6 TRUE COPY OF ORDER DATED 28.01.2019 IN O.A.
179/2018.
ANNEXURE R7 TRUE COPY OF COMMON ORDER DATED 28/2/2019 IN O.A. NO.29/2017 & CONN. CASES.
ANNEXURE R 8 TRUE COPY OF JUDGMENT DATED 15/03/2019 OF THE HONOURABLE APEX COURT IN CA NO. 3150/2019.
O.P.(CAT).Nos.142 & 325/2019, 4, 5, 7, 10, 16, 54, 62, 63, 68, 77, 83, 166 :: 64 :: & 170 of 2020 EXHIBIT P1 TRUE COPY OF THE ORDER DATED 08.08 IN O.A.
36/2018 ON THE FILES OF THE CENTRAL ADMINISTRATIVE TRIBUNAL, ERNAKULAM BENCH.
EXHIBIT P2 TRUE COPY OF THE ORIGINAL APPLICATION OA.
36/2018 ALONG WITH ANNEXURES OF THE HONOURABLE CENTRAL ADMINISTRATIVE TRIBUNAL EXHIBIT P3 TRUE COPY OF THE REPLY STATEMENT FILED BY THE RESPONDENT NO.1 TO 3 ALONG WITH ANNEXURES EXHIBIT P4 TRUE COPY OF THE ADDITIONAL STATEMENT FILED BY RESPONDENTS.