W.P(C) No.19603 of 2021 & conn.cases 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 19603 OF 2021
PETITIONER/S:
JALALUDEEN
AGED 55 YEARS
S/O.MYDEENKUNJU, KURUMBEDAZHIKKATHU VEEDU, KAMPALADI,
PORUVAZHY P.O., KOLLAM DISTRICT-690520.
BY ADVS.
RAAJESH S.SUBRAHMANIAN
V.R.RAJESH
RESPONDENT/S:
1 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY, ASRAMAM,
KOLLAM-691002.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM-691013.
3 THE CHAIRMAN,
DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE, CIVIL
STATION ROAD, KOLLAM-691013.
4 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM-695001.
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).231/2022, 744/2022 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 231 OF 2022
PETITIONER/S:
RAJEEV KUMAR G
AGED 56 YEARS
S/O.GOPALAKRISHNA PILLA, KUNNUMPURATH HOUSE, KOTTARAKARA
P.O., KOTTARAKARA TALUK, KOLLAM DISTRICT., PIN - 691506
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM DISTRICT,
COLLECTORATE, KOLLOM-691013 REPRESENTED BY ITS CHAIRMAN
DISTRICT MAGISTRATE, KOLLAM, PIN - 691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR, KOLLAM, CIVIL
STATION, COLLECTORATE, KOLLAM DISTRICT-691002
3 THE DISTRICT GEOLOGIST, DEPARTMENT OF MINING AND GEOLOGY,
KOLLAM DISTRICT-691002.
4 DIRECTOR OF MINING AND GEOLOGY, KESAVADASAPURAM, PATTOM P.O,
THIRUVANANTHAPURAM-695004, PIN - 695004
5 STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT,
INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 744 OF 2022
PETITIONER/S:
SUJA THANKACHAN
AGED 38 YEARS
B.S. NIVAS, PERUMPUZHA PO, KOLLAM DISTRICT
KOLLAM, PIN - 691504
BY ADVS.
ARUN MATHEW VADAKKAN,ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU,
KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM,
KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 01.08.2022,
ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 760 OF 2022
PETITIONER/S:
REHNA M,
AGED 28 YEARS
D/O.MUHAMMED HANEEFA, AGED 28 YEARS, REHNA NIVAS, VAYAKKAL
P.O., VALAKAM, KOLLAM DISTRICT, PIN-691532
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM DISTRICT,
COLLECTORATE KOLLAM-691013 REPRESENTED BY ITS CHAIRMAN
DISTRICT MAGISTRATE, KOLLAM, PIN - 691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT 691 002.
3 THE DISTRICT GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT - 691 002.
4 DIRECTOR OF MINING AND GEOLOGY,
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM - 695 004.
5 STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 796 OF 2022
PETITIONER/S:
LAISAMMA PODIYAN
AGED 48 YEARS
KINARUVILA HOUSE,
UMMANNUR PO, KOLLAM DISTRICT
KOLLAM, PIN - 691547
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU,
KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM,
W.P(C) No.19603 of 2021 & conn.cases 6
KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 854 OF 2022
PETITIONER/S:
SURENDRAN.G.,
AGED 60 YEARS
S/O.GOVINDAN, RATHEESH VILASAM, VENGOOR P.O., ELAMAD, AYUR,
KOTTARAKKARA, KOLLAM DISTRICT-691 533.
BY ADVS.
ALEXANDER GEORGE
ARCHANA JOHN BRITTO
RESPONDENT/S:
1 THE STATE OF KERALA,
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF KERALA,
THIRUVANANTHAPURAM-695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM-691 013.
3 THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
KOLLAM-691 013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KOLLAM-691 013.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN,
ASRAMAM, KOLLAM-691 002.
6 THE SECRETARY, ELAMADU GRAMA PANCHAYATH,
KOTTARAKARA, KOLLAM DISTRICT-691 533.
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 8
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 864 OF 2022
PETITIONER/S:
MARYKUTTY
AGED 55 YEARS
S/O.BABU THOMAS, THUNDIL PUTHENVEETIL, THALACHIRA P.O.,
CHAKKUVARAKKAL, KOLLAM DISTRICT - 691 538.
BY ADVS.
RAAJESH S.SUBRAHMANIAN
V.R.RAJESH
RESPONDENT/S:
1 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY, ASRAMAM,
KOLLAM - 691 002.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM - 691 013.
3 THE CHAIRMAN
DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE, CIVIL
STATION ROAD, KOLLAM - 691 013.
4 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 874 OF 2022
PETITIONER/S:
VIKRAMAN
AGED 38 YEARS
PUTHENVILA HOUSE,
MELILA PO,
KOLLAM, PIN - 691508
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU,
KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM,
W.P(C) No.19603 of 2021 & conn.cases 10
KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 11
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 876 OF 2022
PETITIONER/S:
THANKACHAN
AGED 45 YEARS
CHARUVILA PUTHENVEEDU HOUSE,
PULAMON PO,
KOLLAM, PIN - 691531
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU,
KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM,
W.P(C) No.19603 of 2021 & conn.cases 12
KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 13
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 877 OF 2022
PETITIONER/S:
SALIM
AGED 54 YEARS
CHARUVILA MELATHIL PUTHENVEEDU HOUSE,
VAYAKKAL PO, KOLLAM DISTRICT
KOLLAM, PIN - 691548
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU,
KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM,
W.P(C) No.19603 of 2021 & conn.cases 14
KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 15
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 878 OF 2022
PETITIONER/S:
RAJASEKHARAN PILLAI
AGED 57 YEARS
THEKKEDATHU HOUSE,
EDAYAM PO, KOLLAM DISTRICT, PIN - 691532
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
BY ADV SRI.S.VAIDYANATHAN, CGC
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 16
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 884 OF 2022
PETITIONER/S:
1 SAJU
AGED 42 YEARS
SON OF MOHANAN
SAJU BHAVAN HOUSE,
CHENKULAM P.O.,
KOLLAM, PIN - 690518
2 SHYLA
AGED 40 YEARS
WIFE OF SAJU
SAJU BHAVAN HOUSE,
CHENKULAM P.O., KOLLAM DISTRICT-690518.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001
2 THEDISASTER MANAGEMENT AUTHORITY DISTRICT
COLLECTORATE, CIVIL STATION ROAD, KOLLAM: 691013
3 THE CHAIRMAN
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM:691013
4 THE DISTRICT COLLECTOR
CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM-691013
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 01.08.2022,
ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 17
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 890 OF 2022
PETITIONER/S:
ASWATHY PURUSHOTHAMAN REPRESENTED BY HER POWER OF ATTORNEY HOLDER
PURUSHOTHAMAN S
AGED 30 YEARS
ASWATHY PURUSHOTHAMAN, D/O. PURUSHOTHAMAN, AGED 30 YEARS, NOW
WORKING AT HAMAD MEDICAL CITY, BUILDING NO.301, P.O.3050, DOHA,
QATAR, PERMANENTLY RESIDING AT CHOLAYILKIZHAKKATHIL, MUKUNDAPURAM
PO., CHAVARA VILLAGE, KARUNAGAPPALLY TALUK, KOLLAM DISTRICT
REPRESENTED BY HER POWER OF ATTORNEY HOLDER PURUSHOTHAMAN S,
S/O.SREEDHARAN, AGED 79 YEARS, CHOLAYILKIZHAKKATHIL, MUKUNDAPURAM
PO., CHAVARA VILLAGE, KARUNAGAPPALLY TALUK, KOLLAM DISTRICT, PIN -
691585
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM DISTRICT,
COLLECTORATE KOLLAM-691013 REPRESENTED BY ITS CHAIRMAN DISTRICT
MAGISTRATE, KOLLAM, PIN - 691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR, KOLLAM, CIVIL STATION,
COLLECTORATE, KOLLAM DISTRICT-691002.
3 THE DISTRICT GEOLOGIST, DEPARTMENT OF MINING AND GEOLOGY, KOLLAM
DISTRICT-691002.
4 DIRECTOR OF MINING AND GEOLOGY, KESAVADASAPURAM, PATTOM P.O,
THIRUVANANTHAPURAM-695004
5 STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001, PIN - 695001
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 18
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 891 OF 2022
PETITIONER/S:
SAMBHU NAMPOOTHIRY,
AGED 65 YEARS
S/O.KRISHNAN NAMPOOTHIRY, AGED 65 YEARS, ANTAMALA MADHOM,
THEVANNOOR, VTC ELAMAD, KOLLAM DISTRICT, PIN:691533, PIN -
691533
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE, KOLLOM-691013 REPRESENTED BY
ITS CHAIRMAN DISTRICT MAGISTRATE, KOLLAM, PIN - 691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
, KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT-
691002.
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT-691002
4 DIRECTOR OF MINING AND GEOLOGY,
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM-695004, PIN -
695004
5 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001, PIN - 695001
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 19
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 957 OF 2022
PETITIONER/S:
OMANASEELAN
AGED 52 YEARS
ANJANAM, PAVITHREAWARAM PO, KOLLAM DISTRICT -691507.
KOLLAM, PIN - 691507
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM: 691013
3 THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM:691013
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM-691013
5 THE GEOLOGIST, KOLLAM
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM,KOLLAM-691002
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 20
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 1068 OF 2022
PETITIONER/S:
RAHUL
AGED 29 YEARS
LEKSHMI VILASOM, SADANADAPURAM P.O., ULIYANADU, KOLLAM
DISTRICT
KOLLAM, PIN - 691550
BY ADV K.V.ANIL KUMAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY,
GOVERNMENT OF KERALA
GOVT. SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 THE DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION, KOLLAM, PIN - 691013
3 THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY
COLLECTORATE, CIVIL STATION, KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR, KOLLAM
COLLECTORATE, CIVIL STATION, KOLLAM, PIN - 691013
5 THE SENIOR GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 21
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 1082 OF 2022
PETITIONER/S:
INDHUKRISHNA
AGED 33 YEARS
SUGANDHI BHAVANAM,
VILAVOORKONAM PO, KOLLAM DISTRICT, PIN - 691578
BY ADV ARUN MATHEW VADAKKAN
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 22
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 1086 OF 2022
PETITIONER/S:
PRAVEEN
AGED 26 YEARS
PRASHANDH BHAVAN,
PALLICKAL PO, KOLLAM DISTRICT, PIN - 691566
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 23
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 1168 OF 2022
PETITIONER/S:
ANIL KUMAR,
AGED 53 YEARS
S/O.VASUKKUTTAN, MOHANA VILASAM, KULAKKADA EAST P.O., KOLLAM
DISTRICT-691 521.
BY ADV ALEXANDER GEORGE
RESPONDENT/S:
1 THE STATE OF KERALA,
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF KERALA,
THIRUVANANTHAPURAM-695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM-691 013.
3 THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
KOLLAM-691 013.
4 THE DISTRICT COLLECTOR, KOLLAM,
CIVIL STATION ROAD, PIN-691 013.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002.
6 THE SECRETARY, KULAKKADA GRAMA PANCHAYATH,
KOTTARAKARA, KOLLAM DISTRICT-691 521.
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 24
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 1223 OF 2022
PETITIONER/S:
VIJAYAMMA
AGED 55 YEARS
D/O. GOVINDAN, THADATHIVILA VEEDU, PIDAVUR P. O., KOLLAM
DISTRICT - 691 625.
BY ADV ALEXANDER GEORGE
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF KERALA,
THIRUVANANTHAPURAM - 695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM - 691 013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM - 691013.
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD, KOLLAM - 691013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM - 691002.
6 THE SECRETARY
THALAVOOR GRAMA PANCHAYATH, KOTTARAKARA, KOLLAM DIST. -
691508.
BY ADV M.R.SASITH
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 25
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 1235 OF 2022
PETITIONER/S:
M. SAMUEL
AGED 71 YEARS
SINORA BHAVAN, THRIKKANNAMANGAL HOUSE,
KOTTARAKKARA PO, KOLLAM DISTRICT, PIN - 691506
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 26
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 1237 OF 2022
PETITIONER/S:
UMADEVI
AGED 54 YEARS
RAJEEVAM HOUSE,
VELICHIKALA PO, KOLLAM DISTRICT, PIN - 691573
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE,CIVIL STATION ROAD,PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM,KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 27
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 1238 OF 2022
PETITIONER/S:
MARYKUTTY
AGED 54 YEARS
MANKALA HOUSE,
MYLOM PO, KOLLAM DISTRICT, PIN - 691506
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE,CIVIL STATION ROAD,KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 28
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 1450 OF 2022
PETITIONER/S:
1 MATHAI DANIEL
AGED 71 YEARS
KADALAVILA THEKKATHIL HOUSE,
NELLIKUNNAM PO, KOLLAM DISTRICT, PIN - 691520
2 GRACY
AGED 68 YEARS
KADALAVILA THEKKATHIL HOUSE,
NELLIKUNNAM PO, KOLLAM DISTRICT, PIN - 691520
BY ADVS.
ARUN MATHEW VADAKKAN, ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN,
ASRAMAM,KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 29
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 1488 OF 2022
PETITIONER/S:
RAJEEV
AGED 57 YEARS
S/O. SHANMUGHAN, SAJEEV BHAVANAM, MUNDROTHURUTH P.O,
KODUVILA, KOLLAM DISTRICT 691 502
BY ADVS.
ALEXANDER GEORGE
ARCHANA JOHN BRITTO
RESPONDENT/S:
1 THE STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF KERALA,
THIRUVANANTHAPURAM 695 001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM 691 013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM 691 013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD, KOLLAM 691 013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002
6 THE SECRETARY
EAST KALLADA GRAMA PANCHAYATH, KOLLAM DISTRICT 691 502
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 30
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 1560 OF 2022
PETITIONER/S:
UNNI RAJAN.G.,
AGED 49 YEARS
S/O.GOPINATHAN, MATTALIL PUTHEN VEEDU, VILLIMANGALAM,
MANDROTHURUTH P.O., KOLLAM-691 502.
BY ADVS.
ALEXANDER GEORGE
ARCHANA JOHN BRITTO
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED B ITS CHIEF EXECUTIVE OFFICER, KOLLAM-691 013.
2 THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
KOLLAM-691 013.
3 THE DISTRICT COLLECTOR, KOLLAM,
CIVIL STATION ROAD, KOLLAM-691 013.
4 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002.
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 31
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 1562 OF 2022
PETITIONER/S:
GIRISH
AGED 45 YEARS
S/O RAVEENDRAN PILLAI, GIRISH BHAVANAM, THEVALAKKARA,
ARINALLUR, KOLLAM.
BY ADVS.
R.SUNIL KUMAR
A.SALINI LAL
RESPONDENT/S:
1 STATE OF KERALA
REP BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695 001
2 THE DISASTER MANAGEMENT AUTHORITY,
REP BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM-691 013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM-691 013.
4 THE DISTRICT COLLECTOR,
COLLECTORATE, CIVIL STATION, KOLLAM-691 013.
5 THE DISTRICT GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, DISTRICT OFFICE,KOLLAM-691
002.
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 32
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 1575 OF 2022
PETITIONER/S:
SUDHARSANAN
AGED 57 YEARS
S/O. CHELLAPPAN, PADINJATTATHILVILA VEEDU, PERUMPUZHCHERRY,
KOTTAMKARA, KOLLAM DISTRICT - 694 504.
BY ADVS.
ALEXANDER GEORGE
ARCHANA JOHN BRITTO
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY KOLLAM
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM - 691013.
2 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM - 691013.
3 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD, KOLLAM - 691013.
4 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM - 691 002.
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 33
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 1586 OF 2022
PETITIONER/S:
1 ANJU G
AGED 23 YEARS
W/O ANOOP M.,
ANOOP BHAVAN, IRANOOR, VETTIKAVALA,
PANAVELI P.O., KOTTARAKARA TALUK,
KOLLAM DISTRICT , PIN - 691532
2 ANOOP KUMAR
AGED 36 YEARS
S/O MOHANAN PILLAI,
ANOOP BHAVAN, IRANOOR, VETTIKAVALA,
PANAVELI P.O., KOTTARAKARA TALUK,
KOLLAM DISTRICT , PIN - 691532
BY ADVS.
MANU RAMACHANDRAN
M.KIRANLAL
R.RAJESH (VARKALA)
T.S.SARATH
SAMEER M NAIR
GEETHU KRISHNAN
HARSHA SUSAN SAM
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM DISTRICT
1. THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
KOLLAM DISTRICT- 691 013 REPRESENTED BY ITS
CHAIRMAN/ DISTRICT COLLECTOR, PIN - 691013
2 THE DISTRICT GEOLOGIST, KOLLAM DISTRICT
DISTRICT OFFICE OF MINING & GEOLOGY,
KOLLAM DISTRICT - 691 002 , PIN - 691002
3 TAHASILDAR(LR)
TALUK OFFICE, KOTTARAKARA
W.P(C) No.19603 of 2021 & conn.cases 34
KOLLAM DISTRICT, PIN - 691506
4 THE SECRETARY
GRAMA PANCHAYAT OF VETTIKAVALA,
KOLLAM DISTRICT, PIN - 691305
BY ADV.M.R.SASITH
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 35
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 1610 OF 2022
PETITIONER/S:
1 DIVAKARAN
AGED 58 YEARS
MADATHUVILA RAMVIEW HOUSE,
EDAKKODU, PRAVACHAMBALAM,
NEYYATTINKARA, THIRUVANANTHAPURAM, PIN - 695020
2 RADHAMANI
AGED 55 YEARS
W/O. DIVAKARAN, MADATHUVILA RAMVIEW HOUSE,
EDAKKODU, PRAVACHAMBALAM,
NEYYATTINKARA, THIRUVANANTHAPURAM, PIN - 695020
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
W.P(C) No.19603 of 2021 & conn.cases 36
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 37
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 1644 OF 2022
PETITIONER/S:
RADHAMANI
AGED 42 YEARS
ANIL MANDIRAM, KALLIKKADU, POREDOM P.O., CHADAYAMANGALAM,
KOLLAM DISTRICT, PIN - 691534
BY ADVS.
ARUN MATHEW VADAKKAN, ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 38
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 1648 OF 2022
PETITIONER/S:
PRAKASH
AGED 62 YEARS
S/O.SISUPALAN, KONNAYIL HOUSE, VAKKOM P.O., CHIRAKKARA
VILLAGE, CHIRAKKARA TALUK, KOLLAM DISTRICT, PIN - 695306
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE, KOLLAM-691013 REPRESENTED BY
ITS CHAIRMAN DISTRICT MAGISTRATE, KOLLAM, PIN - 691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT-691002,
PIN - 691002
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT-691002,
PIN - 691002
4 DIRECTOR OF MINING AND GEOLOGY,
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM-695004,
PIN - 695004
5 STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT,
INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001, PIN - 695001
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 39
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 1684 OF 2022
PETITIONER/S:
BAIZAL V.S
AGED 45 YEARS
S/O.SURENDRAN NAIR, RESIDING AT S.V.SADANAM, NILAMEL P.O.,
NILAMEL VILLAGE, KOTTARAKKARA TALUK, KOLLAM DISTRICT,
PIN:691535, PIN - 691535
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE, KOLLAM-691013 REPRESENTED BY
ITS CHAIRMAN DISTRICT MAGISTRATE, KOLLAM, PIN - 691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT-691002
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT-691002,
PIN - 691002
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM-695004,
PIN - 695004
5 STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT,
INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001, PIN - 695001
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 40
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 1730 OF 2022
PETITIONER/S:
JOBIN RAJAN,
AGED 28 YEARS
S/O. RAJAN GEORGE, JOBIN BHAVAN, KULAKKADA EAST [P.O).,
KOTTARAKKARA, KOLLAM DISTRICT 691 521.
BY ADVS.
RAAJESH S.SUBRAHMANIAN
V.R.RAJESH
RESPONDENT/S:
1 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
ASRAMAM, KOLLAM 691 002.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM 691 013.
3 THE CHAIRMAN,
DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM 691 013.
4 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM 695 001.
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 41
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 1950 OF 2022
PETITIONER/S:
BENZIGER
AGED 38 YEARS
S/O. JOHNSON, KADAPURATHU VEEDU, SAKTHIKULANGARA P.O.,
KOLLAM-691 581
BY ADV ALEXANDER GEORGE
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM-691 013
2 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM-691 013
3 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KOLLAM-691 013
4 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KEASAVANIKETHAN, ASRAMAM, KOLLAM-691 002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 42
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 1989 OF 2022
PETITIONER/S:
SINI
AGED 43 YEARS
SIJU BHAVAN, NEDUNGOTTUKONAM,
EDUMULACKAL P.O., KOLLAM DISTRICT, PIN - 691306
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 43
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 2263 OF 2022
PETITIONER/S:
ANI
AGED 41 YEARS
CHAMAKKALA MELATHIL,
PULAMON P.O., KOTTARAKARA,
KOLLAM DISTRICT, PIN - 691531
BY ADVS.
ARUN MATHEW VADAKKAN,ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 44
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 2609 OF 2022
PETITIONER/S:
MOHANAN.K.,
AGED 74 YEARS
S/O. KUNJUKUNJU,
THENGUMTHOTTATHIL, NADUVILE MURI, SOORANADU NORTH, AANAYADI,
KOLLAM.
BY ADVS.
R.SUNIL KUMAR
A.SALINI LAL
ARUN KRISHNA
RESPONDENT/S:
1 STATE OF KERALA
REP. BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM 695 001.
2 THE DISASTER MANAGEMENT AUTHORITY,
REP. BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM 691 013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM 691 013.
4 THE DISTRICT COLLECTOR,
COLLECTORATE, CIVIL STATION, KOLLAM 691 013.
5 THE DISTRICT GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, DISTRICT OFFICE,
KOLLAM 691 002.
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 45
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 2898 OF 2022
PETITIONER/S:
KUNJACHAN
AGED 85 YEARS
MUDAPPALLIL VEEDU,
THRIKKANNAMANGAL, KOTTARAKARA,
KOLLAM DISTRICT., PIN - 691531
BY ADVS.
K.V.ANIL KUMAR
RADHIKA S.ANIL
RESPONDENT/S:
1 STATE OF KERALA
EPRESENTED BY THE CHIEF SECRETARY,
GOVERNMENT OF KERALA
GOVT. SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001
2 DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION, KOLLAM., PIN - 691013
3 CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION, KOLLAM., PIN - 691013
4 DISTRICT COLLECTOR, KOLLAM,
COLLECTORATE, PIN - 691013
5 THE SENIOR GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 46
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 3100 OF 2022
PETITIONER/S:
JOY
AGED 76 YEARS
THUNDUVILA VEEDU,
KIZHAKKETHERUVU, CHENGAMANADU ,
CHENGAMANADU JN. P.O.,
KOLLAM DISTRICT, PIN - 691557
BY ADVS.
ARUN MATHEW VADAKKAN, ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 47
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 3408 OF 2022
PETITIONER/S:
RAMESH
AGED 42 YEARS
POIKAYIL PUTHEN VEEDU,
PALLIMON, PALLIMON P.O,
KOLLAM DISTRICT, PIN - 691576
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 48
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 3470 OF 2022
PETITIONER/S:
SAJI
AGED 56 YEARS
SON OF KANNAN, IDUPADICKAL VEEDU, PALLICKAL P.O, KOTTARAKARA
TALUK, KOLLAM DISTRICT, PIN-690503
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE, KOLLaM-691013 REPRESENTED BY
ITS CHAIRMAN DISTRICT MAGISTRATE, KOLLAM, PIN - 691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR, KOLLAM
CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT-691002
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT-691002.
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM-695004
5 STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT
INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 49
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 3781 OF 2022
PETITIONER/S:
CHANDRASEKHARA [email protected] NAIR
AGED 55 YEARS
S/O. GOPALA PILLAI, MANAMPOOPADINJATTEKKARA, MALOOR COLLEGE
P.O., KOLLAM
BY ADVS.
R.SUNIL KUMAR
A.SALINI LAL
RESPONDENT/S:
1 STATE OF KERALA
REP BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695 001
2 THE DISASTER MANAGEMENT AUTHORITY,
REP BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM-691 013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM-691 013
4 THE DISTRICT COLLECTOR,
COLLECTORATE, CIVIL STATION, KOLLAM-691 013
5 THE DISTRICT GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, DISTRICT OFFICE,
KOLLAM-691 002
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 50
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 4010 OF 2022
PETITIONER/S:
JAYAPRAKASH
AGED 43 YEARS
KOVILVILAVEEDU, KHADI JUNCTION,
NEDUMPANA P.O.,
KOLLAM DISTRICT, PIN - 691580
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 51
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 4019 OF 2022
PETITIONER/S:
SREELATHA K
AGED 53 YEARS
PORUNNILAZHIKATHU VEEDU,
IRUMPANANGADU P.O.,
KOLLAM DISTRICT, PIN - 691505
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 52
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 4044 OF 2022
PETITIONER/S:
ABDUL WAHAB
AGED 62 YEARS
SON OF HAMEEDU KUNJU LABBA,
SHAFEEK VIHAR, AVANEESWARAM P.O.,
KUNNICODE, VILAKKUDY,
KOLLAM DISTRICT, PIN - 691508
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 53
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 4061 OF 2022
PETITIONER/S:
ANI M
AGED 47 YEARS
ANITHA BHAVAN,
ERUMAKUZHI, NOORANAD P.O.,
KOLLAM DISTRICT, PIN - 690504
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 54
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 4081 OF 2022
PETITIONER/S:
1 SMITHESH S.
AGED 38 YEARS,ESWARI VILASAM, ETTUVAIKKODU,
NEDUMANCAVU P.O., KOLLAM DISTRICT, PIN - 689693
2 LEKSHMI R
AGED 35 YEARS
ESWARI VILASAM, ETTUVAIKKODU, NEDUMANCAVU P.O.,
KOLLAM DISTRICT, PIN - 689693
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
W.P(C) No.19603 of 2021 & conn.cases 55
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 56
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 4207 OF 2022
PETITIONER/S:
SUJA JYOTHISHKUMAR
AGED 42 YEARS
SURESH BHAVAN,
CHAKKUVARAKAL, VETTIKKAVALA,
KOTTARAKKARA,
KOLLAM DISTRICT, PIN - 691538
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 57
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 4382 OF 2022
PETITIONER/S:
JACOB K. VARGHESE
AGED 58 YEARS
KAITHADIYIL PUTHENVEEDU,
ANCHAL, ALAYAMON P.O.,
KOLLAM DISTRICT, PIN - 691320
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 58
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 5013 OF 2022
PETITIONER/S:
DEEPA KUMARI
AGED 32 YEARS
D/O MURALEEDHRAN, M S BHAVANAM, ARIPLACHIL ANCHAL, KOLLAM.
BY ADVS.
R.SUNIL KUMAR
A.SALINI LAL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM-691013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM-691013.
4 THE DISTRICT COLLECTOR
COLLECTORATE, CIVIL STATION, KOLLAM-691013.
5 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, DISTRICT OFFICE, KOLLAM-
691002.
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 59
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 5059 OF 2022
PETITIONER/S:
ANEESH KUMAR,
AGED 35 YEARS
S/O. ASHOKAN, LAGEESH BHAVAN, AARUVINAD, ELIKKOD,
PATHANAPURAM, KOLLAM.
BY ADVS.
R.SUNIL KUMAR
A.SALINI LAL
RESPONDENT/S:
1 STATE OF KERALA
REP. BY CHIEF SECRETARY GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM 695 001.
2 THE DISASTER MANAGEMENT AUTHORITY,
REP BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM 691 013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM 691 013.
4 THE DISTRICT COLLECTOR,
COLLECTORATE, CIVIL STATION, KOLLAM 691 013.
5 THE DISTRICT GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, DISTRICT OFFICE, KOLLAM 691
002.
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 60
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 5098 OF 2022
PETITIONER/S:
NIZAMUDEEN
AGED 44 YEARS
S/O SHAHUL HAMEED,
DARULAMAL,
NILAMEL P.O.,
KOLLAM DISTRICT., PIN - 391535
BY ADV K.V.ANIL KUMAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY,
GOVERNMENT OF KERALA
GOVT. SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001
2 THE DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION, KOLLAM, PIN - 691013
3 THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION, KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR, KOLLAM
COLLECTORATE, KOLLAM, PIN - 691013
5 THE SENIOR GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM., PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 61
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 5260 OF 2022
PETITIONER/S:
RAJENDRAN PILLAI
AGED 50 YEARS
PAZHOOR VEED,
PALLICKAL P.O, KOTTARAKKARA,
KOLLAM, PIN - 691566
BY ADVS.
ABDUL RASHIQ A.
DON PAUL
TONY VASANTH
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU,
KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM,
W.P(C) No.19603 of 2021 & conn.cases 62
KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 63
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 5278 OF 2022
PETITIONER/S:
BIJUKUMAR
AGED 45 YEARS
KOYIPURATHU VEEDU,
KAITHAKODU P.O.,
KOLLAM DISTRICT, PIN - 691543
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 64
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 5428 OF 2022
PETITIONER/S:
REVIKUMAR S
AGED 65 YEARS
SON OF SUKUMARAN, RESIDING AT KARTHIKA, VETTIKAVALA P.O., KOLLAM
DISTRICT
KOLLAM, PIN - 691538
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE, KOLLAM-REPRESENTED BY ITS
CHAIRMAN DISTRICT MAGISTRATE, KOLLAM, PIN - 691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT,
PIN - 691002
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT,
PIN - 691002
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004
5 STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 65
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 5431 OF 2022
PETITIONER/S:
RAHUL RAJAN
AGED 30 YEARS
CHENNELIKONATHU CHARUVILA PUTHEN VEEDU, PERUMANNOOR P.O, PUNALOOR,
KOLLAM, PIN - 691532
BY ADVS.
ABDUL RASHIQ A.
DON PAUL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 66
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 5432 OF 2022
PETITIONER/S:
1 RAJEESH @ RAJESH
AGED 34 YEARS
RAJESH BHAVAN, NELLIKUNNAM,
NELLIKUNNAM P.O.,
KOLLAM DISTRICT, PIN - 691520
2 VIJAYAKUMARI
RAJESH BHAVAN, NELLIKUNNAM,
NELLIKUNNAM P.O.,
KOLLAM DISTRICT, PIN - 691520
3 DEEPA
RAJESH BHAVAN, NELLIKUNNAM,
NELLIKUNNAM P.O.,
KOLLAM DISTRICT, PIN - 691520
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
W.P(C) No.19603 of 2021 & conn.cases 67
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 68
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 5434 OF 2022
PETITIONER/S:
VASANTHA KUMARIYAMMA
AGED 65 YEARS
SREE MANDIRAM,
PAVITHRESWARAM P.O.,
KOLLAM DISTRICT, PIN - 691507
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 69
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 5435 OF 2022
PETITIONER/S:
ANNIEAMMA
AGED 60 YEARS
THEKKEVILA PUTHEN VEEDU,
THALACHIRA P.O, KOTTARAKKARA,
KOLLAM, PIN - 691538
BY ADVS.
ABDUL RASHIQ A.
DON PAUL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 70
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 5444 OF 2022
PETITIONER/S:
GEETHAKUMARI
AGED 47 YEARS
DAUGHTER OF GANGADHARAN AND WIFE OF SACHITA SHIMMAR,
PARANKIMAMVILA PUTHENVEEDU,REVATHI BHAVAN, MELETHIL, THEVANNUR
P.O.,ELAMAD, VALAKOM, KOLLAM DISTRICT
KOLLAM, PIN - 691533
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE, REPRESENTED BY ITS CHAIRMAN
DISTRICT MAGISTRATE, KOLLAM, PIN - 691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT,
PIN - 691002
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT,
PIN - 691002
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004
5 STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 71
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 5461 OF 2022
PETITIONER/S:
SIVADASAN
AGED 71 YEARS
SON OF KUTTAN NAIR, AGED 71 YEARS, CHARUVILAPUTHENVEEDU,
VETTUVAZHY, CHADAYAMANGALAM,, KOLLAM DISTRICT., PIN - 691534
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE, REPRESENTED BY ITS CHAIRMAN
DISTRICT MAGISTRATE, KOLLAM, PIN - 691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
KOLLAM, CIVIL STATION, COLLECTORATE,
KOLLAM, PIN - 691002
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY,
KOLLAM, PIN - 691002
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM
PIN - 695004
5 STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 72
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 5475 OF 2022
PETITIONER/S:
JALAJAKUMARI
AGED 57 YEARS
SANKARAVILASAM,
CHARIPPARAMBU, KUTTIKKADU P.O.,
KOLLAM DISTRICT, PIN - 691536
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 73
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 6320 OF 2022
PETITIONER/S:
AKBARSHA ABDUL KHADER
AGED 63 YEARS
S/O.ABDUL KHADER, PARATHOTTIL VEEDU, PATHANAPURAM, KOLLAM.
BY ADVS.
R.SUNIL KUMAR
A.SALINI LAL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM-691013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
KOLLAM-691013.
4 THE DISTRICT COLLECTOR
COLLECTORATE, CIVIL STATION, KOLLAM-691013.
5 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY,
DISTRICT OFFICE, KOLLAM-691002.
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 74
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 6834 OF 2022
PETITIONER/S:
USHA RAJU
AGED 49 YEARS
WIFE OF RAJU, VAYALIL PUTHEN VEEDU, PALLICKAL P.O.,KOTTARAKARA
TALUK, KOLLAM DISTRICT, PIN - 690503
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE, KOLLOM REPRESENTED BY ITS CHAIRMAN
DISTRICT MAGISTRATE, KOLLAM, PIN - 691013
2 THE DISTRICT MAGISTRATE
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT, PIN - 691002
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT, PIN - 691002
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004
5 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES DEPARTMENT,
GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 75
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 6837 OF 2022
PETITIONER/S:
SUDHARMA
AGED 61 YEARS
RESIDING AT RAHUL BHAVAN, PANAMEL NILAMEL P.O. KOTTARAKARA
TALUK, KOLLAM DISTRICT, PIN - 691535
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE, REPRESENTED BY ITS CHAIRMAN
DISTRICT MAGISTRATE, KOLLAM, PIN - 691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT, PIN -
691002
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT, PIN -
691002
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004
5 STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 76
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 6883 OF 2022
PETITIONER/S:
NIZAMUDEEN S
AGED 44 YEARS
SON OF SHAHUL HAMEED,
DARULAMAL,
NILAMEL P.O.,
KOLLAM DISTRICT, PIN - 691535
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE, KOLLAM REPRESENTED BY ITS
CHAIRMAN DISTRICT MAGISTRATE, KOLLAM, PIN - 691013
2 THE DISTRICT MAGISTRATE
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT,
PIN - 691002
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT,
PIN - 691002
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004
5 STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 77
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 6913 OF 2022
PETITIONER/S:
JEENA BEEGUM
AGED 30 YEARS
THAHIRA MANZIL,
KOONAMKUZHI, PUNALUR,
KOLLAM DISTRICT, PIN - 691305
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 78
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 6915 OF 2022
PETITIONER/S:
KUNJUMON
AGED 52 YEARS
S/O MATHAI,
KIZHAKKEKARA PUTHEN VEEDU,
AMBALAPPURAM, KOTTARAKARA,
KOLLAM DISTRICT, PIN - 691512
BY ADVS.
K.V.ANIL KUMAR
RADHIKA S.ANIL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY,
GOVERNMENT OF KERALA
GOVT. SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 THE DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION, KOLLAM, PIN - 691013
3 THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY
COLLECTORATE, CIVIL STATION, KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR, KOLLAM
COLLECTORATE, KOLLAM, PIN - 691013
5 THE SENIOR GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 79
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 7106 OF 2022
PETITIONER/S:
BISMI D.
AGED 40 YEARS
CHARUVILA PUTHENVEEDU,
MANIYAR P.O.,KOLLAM DISTRICT, PIN - 691333
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 80
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 7111 OF 2022
PETITIONER/S:
OOMMEN GEEVARGHESE
AGED 48 YEARS
KALEECKAL GREEN VIEW,
VENMANOOR, ANAKOTTOOR P.O.,
KOLLAM DISTRICT, PIN - 691505
BY ADVS.
ARUN MATHEW VADAKKAN, ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 81
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 7266 OF 2022
PETITIONER/S:
VIJAYAN
AGED 50 YEARS
SON OF BHASKARAN, LEKSHMI NIVAS, KOTTARAKARA P.O,
KOTTARAKARA, KOLLAM DISTRICT, PIN - 691507
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE,KOLLAM REPRESENTED BY ITS
CHAIRMAN DISTRICT MAGISTRATE, KOLLAM, PIN - 691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
COLLECTORATE,CIVIL STATION,KOLLAM, PIN - 691002
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY,KOLLAM DISTRICT, PIN -
691002
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM,PATTOM P.O.,THRIRUVANATHAPURAM, PIN - 695004
5 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT ,INDUSTRIES
DEPARTMENT,GOVERNMENT OF KERALA,GOVERNMENT SECRETARIAT, PIN -
695001
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 82
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 7282 OF 2022
PETITIONER/S:
BEEVI AMMAL
AGED 78 YEARS
KALPAKA VILASAM, PUNNALA P.O, KOLLAM DISTRICT., PIN - 689706
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHAIRMAN, DISTRICT MAGISTRATE,
COLLECTORATE, KOLLAM DISTRICT, PIN - 691013
2 THE DISTRICT MAGISTRATE / DISTRICT COLLECTOR
CIVIL STATION ,COLLECTORATE, KOLLAM DISTRICT, PIN - 691002
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT, PIN -
691002
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004
5 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 83
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 7315 OF 2022
PETITIONER/S:
BEENA
AGED 48 YEARS
RAIHAN MANZIL,
THANNERKKUDI, PAYYAKODU, OYUR P.O.,
KOLLAM DISTRICT, PIN - 691510
BY ADVS.
ARUN MATHEW VADAKKAN, ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 84
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 7506 OF 2022
PETITIONER/S:
SHEBEER BASHEER
AGED 35 YEARS
SON OF BASHEER, SHEBEER MANZIL, PATHANAPURAM TALUK, PATHANAPURAM
VILLAGE, KUNDAYAM MURI, KUNDAYAM P.O, , KOLLAM (NOW RESIDING AT
ISA ALQATAMI STREET BLOCK 10, STREET 10, JEDDAH 22 BLD NO.10, ROOM
27, FLOOR NO.7, SALMIYA KUWAIT) REPRESENTED BY HIS POWER OF
ATTORNEY HOLDER BASHEER M, SON OF MEERAVU RAWTHER, AGED 66 YEARS,
SHEBEER MANZIL, PATHANAPURAM TALUK, PATHANAPURAM VILLAGE, KUNDAYAM
MURI, KUNDAYAM P.O, KOLLAM, PIN - 689695
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE, REPRESENTED BY ITS CHAIRMAN
DISTRICT MAGISTRATE, KOLLAM, PIN - 691001
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT,PIN - 691002
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT,PIN - 691002
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004
5 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES DEPARTMENT,
GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 85
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 7526 OF 2022
PETITIONER/S:
JOSE P. VARGHESE
AGED 47 YEARS
ARANMULA PUTTEN VEEDU
AIPALLOOR, KARICKOM PO
KOTTARAKARA, KOLLAM DISTRICT, PIN - 691531
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 86
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 7671 OF 2022
PETITIONER/S:
SUJU,
AGED 40 YEARS
S/O. SUDHAKARAN, 'NILAVU', PARUTHAMPARA, EZHUKONE,
KOTTARAKARA TALUK, KOLLAM DISTRICT, PIN 691 505.
BY ADV SWAPNA VIJAYAN
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF KERALA,
GOVT. SECRETARIAT, THIRUVANANTHAPURAM 695 001.
2 THE DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
CIVIL STATION, KOLLAM, PIN 691 013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
CIVIL STATION, KOLLAM, PIN 691 013.
4 THE DISTRICT COLLECTOR,
KOLLAM, COLLECTORATE, KOLLAM, PIN 691 013.
5 THE SENIOR GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN, ASRAMAM,
KOLLAM, PIN 691 002.
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 87
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 7762 OF 2022
PETITIONER/S:
SALIKUTTY
AGED 47 YEARS
KALLUMURINJAVILA VEEDU
KUNDARA EAST P.O.,
KOLLAM DISTRICT, PIN - 691501
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 88
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 7820 OF 2022
PETITIONER/S:
REKHA MOHAN,
AGED 52 YEARS
W/O.MOHANAN NAIR, MOHANAM, ANAKKOTTOOR P.O., NEDUVATHOOR
VILLAGE, KOLLAM DISTRICT, PIN-691 505.
BY ADV SWAPNA VIJAYAN
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF KERALA,
GOVT. SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 THE DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
CIVIL STATION, KOLLAM, PIN-691 013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
KOLLAM, PIN-691 013.
4 THE DISTRICT COLLECTOR,
KOLLAM, COLLECTORATE, KOLLAM, PIN-691 013.
5 THE SENIOR GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN, ASRAMAM,
KOLLAM, PIN-691 002.
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 89
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 7886 OF 2022
PETITIONER/S:
SURESH
AGED 38 YEARS
MUKALUVILA VEEDU,
ULAKODE, VAKKANAD P.O.,
KOLLAM DISTRICT, PIN - 691509
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 90
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 7907 OF 2022
PETITIONER/S:
NIZAM P
AGED 40 YEARS
SON OF PODIKUNJU, VILAYIL VEEDU, NEDUMPANA P.O, NEDUMPANA
VILLAGE, KOLLAM TALUK, KOLLAM DISTRICT, PIN - 691576
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE, KOLLAM, REPRESENTED BY ITS
CHAIRMAN DISTRICT MAGISTRATE, KOLLAM, PIN - 691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT, PIN -
691002
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT, PIN -
691002
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004
5 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 91
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 8072 OF 2022
PETITIONER/S:
PRASANNA
AGED 56 YEARS
BRIJI BHAVAN,
AVANEESWARAM P.O.,
KOLLAM DISTRICT, PIN - 691508
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 92
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 8154 OF 2022
PETITIONER/S:
SAJEENDRAN PILLAI
AGED 44 YEARS
PUSHPAVILASAM,
VENDAR P.O.,
KOLLAM DISTRICT, PIN - 691507
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 93
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 8243 OF 2022
PETITIONER/S:
BIJU
AGED 42 YEARS
CHARUVILA VEEDU,
NEDUMONCAVU, CHEPPARA P.O.,
KOLLAM DISTRICT, PIN - 691512
BY ADVS.
ARUN MATHEW VADAKKAN, ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 94
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 8320 OF 2022
PETITIONER/S:
1 SAINABA BEEVI
AGED 71 YEARS
D/O. KOCHUVAVAKANI RAWTHER, SREETHILAKATHIL, THADIKKADU,
EDAMULACKAL, KOLLAM DISTRICT - 691306.
2 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM - 691013.
3 THE DISTRICT COLLECTOR
KOLLAM. CIVIL STATION ROAD, KOLLAM - 691013.
4 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM - 691002.
BY ADVS.
ALEXANDER GEORGE
HEMANTHINI P.
RESPONDENT/S:
THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM - 691013.
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 95
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 8479 OF 2022
PETITIONER/S:
1 MUHAMMED SIRAJ
AGED 45 YEARS
THAHIRA MANZIL,
KOONAMKUZHI, PUNALUR PO,
KOLLAM DISTRICT, PIN - 691305
2 FATHIMA ANSARI
THAHIRA MANZIL,
KOONAMKUZHI, PUNALUR PO,
KOLLAM DISTRICT, PIN - 691305
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
W.P(C) No.19603 of 2021 & conn.cases 96
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 97
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 8482 OF 2022
PETITIONER/S:
SINDHUMOL
AGED 38 YEARS
SINDHUVILASOM,
VENDAR, VENDAR P.O.,
KOLLAM DISTRICT, PIN - 691507
BY ADVS.
ARUN MATHEW VADAKKAN, ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 98
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 8686 OF 2022
PETITIONER/S:
1 SHIHABUDEEN
AGED 42 YEARS
NEHMATH MANZIL,
AYATHIL P.O.,
KOLLAM DISTRICT, PIN - 691021
2 SUNI
NEHMATH MANZIL,
AYATHIL P.O.,
KOLLAM DISTRICT, PIN - 691021
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
W.P(C) No.19603 of 2021 & conn.cases 99
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 100
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 8704 OF 2022
PETITIONER/S:
BINU R
AGED 42 YEARS
SON OF RAMACHANDRAN,
PANTHAPARAMBIL, CHARUVILA VEEDU, THALACHIRA, THENGINKODU
KOKKAD P.O, KOLLAM, PIN - 691538
BY ADV JOMY K. JOSE
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM,KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 101
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 8750 OF 2022
PETITIONER/S:
JOHN MATHEW
AGED 71 YEARS
S/O MATHAI, PALAVILAYIL HOUSE, THRIKKANNAMANGAL, KOLLAM
DISTRICT, PIN-691506.
BY ADVS.
K.V.ANIL KUMAR
RADHIKA S.ANIL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF KERALA,
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
CIVIL STATION, KOLLAM, PIN-691013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
CIVIL STATION, KOLLAM, PIN-691013.
4 THE DISTRICT COLLECTOR
KOLLAM, COLLECTORATE, KOLLAM, PIN-691013.
5 THE SENIOR GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN, ASRAMAM,
KOLLAM, PIN-691002.
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 102
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 9080 OF 2022
PETITIONER/S:
SHAHNA
AGED 36 YEARS
SHIHAS MANZIL,
PAYYAKKODE, OYUR P.O.,
KOLLAM DISTRICT-691510.
REPRESENTED BY POWER OF ATTORNEY HOLDER
SURAJ H., S/O. HANEEFA, VALIYAMKUNNU,
OYUR P.O., KOLLAM DISTRICT-691510, PIN - 691510
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
W.P(C) No.19603 of 2021 & conn.cases 103
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 104
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 8912 OF 2022
PETITIONER/S:
BIJU R
AGED 42 YEARS
SON OF RAMACHANDRAN,
PANTHAPARAMBIL VEEDU, KADDUVAPPARA, THENGINKODU KOKKAD P.O,
KOLLAM, PIN - 691538
BY ADV JOMY K. JOSE
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691003
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM,KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 105
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 8966 OF 2022
PETITIONER/S:
SATHEESAN,
AGED 65 YEARS
S/O. RAGHAVAN, REENA BHAVAN, NETTAYAM, NILAMEL P.O., KOLLAM
DISTRICT-691535.
BY ADV K.V.ANIL KUMAR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF KERALA,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
CIVIL STATION, KOLLAM-691013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
CIVIL STATION, KOLLAM-691013.
4 THE DISTRICT COLLECTOR,
COLLECTORATE, KOLLAM-691013.
5 THE SENIOR GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN, ASRAMAM,
KOLLAM-691002.
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 106
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 9240 OF 2022
PETITIONER/S:
RENJINI
AGED 40 YEARS
D/O. SUPRABHA, RENJINI VILASOM, NEDUVATHOOR, KOTTARAKKARA -
691506.
BY ADVS.
R.SUNIL KUMAR
A.SALINI LAL
ARUN KRISHNA
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2 THE DISASTER MANAGEMENT AUTHORITY
REP. BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM - 691013.
3 THE CHAIRMAN
THE DISASTER MANAGEMENT AUTHORITY, KOLLAM - 691013.
4 THE DISTRICT COLLECTOR
COLLECTORATE, CIVIL STATION, KOLLAM - 691013.
5 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, DISTRICT OFFICE, KOLLAM -
691002.
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 107
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 9298 OF 2022
PETITIONER/S:
1 GOPAKUMAR G.
AGED 41 YEARS
LEKSHMI VILASOM,
KARAVALOOR P.O.,
KOLLAM DISTRICT, PIN - 691333
2 SREELEKSHMI V
AGED 36 YEARS
LEKSHMI VILASOM,
KARAVALOOR P.O.,
KOLLAM DISTRICT, PIN - 691333
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
W.P(C) No.19603 of 2021 & conn.cases 108
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 109
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 9305 OF 2022
PETITIONER/S:
KANAKAVALLY
AGED 58 YEARS
LAIJU SADANAM,
POONKULANJI P.O.,
KOLLAM DISTRICT, PIN - 689695
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 110
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 9354 OF 2022
PETITIONER/S:
BINDHU
AGED 42 YEARS
VRINDHAVAN,
EKAMKULAMTHAZAM
KALLUVATHUKKAL, PARIPALLY P.O.,
KOLLAM DISTRICT, PIN - 691574
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
W.P(C) No.19603 of 2021 & conn.cases 111
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 112
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 9786 OF 2022
PETITIONER/S:
NIMMIL S.S.
AGED 38 YEARS
SASIDHARALAYAM,
KIZHAKKE MARANADU,
PAVITHRESWARAM,
KOLLAM DISTRICT, PIN - 691505
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 113
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 9794 OF 2022
PETITIONER/S:
SASIDHARAN PILLAI
AGED 53 YEARS
MUTTATHARA VEEDU,
PAVITHRESWARAM P.O.,
KOLLAM DISTRICT, PIN - 691624
BY ADVS.
ARUN MATHEW VADAKKAN, ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 114
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 9977 OF 2022
PETITIONER/S:
MUHAMMED RAFI
AGED 52 YEARS
SON OF BADARUDHEEN, ALRIFA HOUSE, KAITHODE, NILAMEL, KOLLAM
DISTRICT., PIN - 691535
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE, KOLLAM REPRESENTED BY ITS
CHAIRMAN DISTRICT MAGISTRATE, KOLLAM, PIN - 691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT.,
PIN - 691002
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT.,
PIN - 691002
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM.,
PIN - 695004
5 STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 115
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 9979 OF 2022
PETITIONER/S:
JAYASREE R
AGED 39 YEARS
DAUGHTER OF RAMACHANDRAN PILLA, AMBALATHUMKALA P.O.,
EZHUKONE, KOLLAM DISTRICT , PIN - 691505
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE, KOLLOM REPRESENTED BY ITS
CHAIRMAN DISTRICT MAGISTRATE, KOLLAM, PIN - 691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT,
PIN - 691002
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT,
PIN - 691002
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004
5 STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 116
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 9985 OF 2022
PETITIONER/S:
JAYASREE JAYAN
AGED 48 YEARS
WIFE OF JAYAN L PILLAI, THAMPURAMVILAYIL VEEDU, ERANUR,
PANAVELI P.O., VETTIKAVALA, KOLLAM DISTRICT., PIN - 691532
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE, KOLLAM, REPRESENTED BY ITS
CHAIRMAN DISTRICT MAGISTRATE, KOLLAM, PIN - 691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT,
PIN - 691002
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT,
PIN - 691002
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004
5 STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 117
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 10079 OF 2022
PETITIONER/S:
GEORGE
AGED 73 YEARS
SON OF GHEEVARGHESE, CHAMAKKALA HOUSE, AMBALATHUMKALA P.O.,
EZHUKONE, KOLLAM DISTRICT, PIN - 691505
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE, KOLLAM, REPRESENTED BY ITS
CHAIRMAN DISTRICT MAGISTRATE, KOLLAM, PIN - 691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT-691002.,
PIN - 691002
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT,
PIN - 691002
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM,
PIN - 695004
5 STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 118
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 10212 OF 2022
PETITIONER/S:
BINU V
AGED 53 YEARS
VATTAKAITHAYIL VEEDU,
SIVAN KOVIL ROAD, PUNALUR P.O.,
KOLLAM DISTRICT, PIN - 691305
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 119
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 10493 OF 2022
PETITIONER/S:
RESHMI
AGED 28 YEARS
KOYIPPURATHU VEEDU,
ATTUVASSERY, MAVADI P.O.,
KOLLAM DISTRICT, PIN - 691507
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 120
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 10757 OF 2022
PETITIONER/S:
MUHAMMED SULAIMAN
AGED 48 YEARS
S.R. MANZIL,
VALIYA VAZHY, NILAMEL,
KOLLAM DISTRICT, PIN - 691535
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 121
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 11012 OF 2022
PETITIONER/S:
SURESH KUMAR T.P.
AGED 42 YEARS
BHASI SADANAM,
NELLIKUNNAM, KOTTARAKKARA,
KOLLAM DISTRICT, PIN - 691506
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 122
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 11018 OF 2022
PETITIONER/S:
THAMPI
AGED 47 YEARS
AYANIVILA VEEDU,
MYLOM P.O., PALLICKAL, KOTTARAKKARA,
KOLLAM DISTRICT, PIN - 691560
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 123
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 11566 OF 2022
PETITIONER/S:
SUGATHAN,
AGED 58 YEARS
S/O.VISHWAMBARAN, KOCHUVILA VEEDU, THEKEMURI, KIZHAKEKALLADA
VILLAGE, KOLLAM DISTRICT-691 502.
BY ADV ALEXANDER GEORGE
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM-691 013.
2 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM-691 013.
3 THE DISTRICT COLLECTOR, KOLLAM,
CIVIL STATION ROAD, KOLLAM-691 013.
4 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN,
ASRAMAM, KOLLAM-691 002.
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 124
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 11615 OF 2022
PETITIONER/S:
GHEEVARGHESE
AGED 72 YEARS
SON OF LUKOSE, THETTIKUZHI PUTHEN VEETTIL HOUSE, MARANADU,
THETTIKUZHI P.O., KOLLAM DISTRICT., PIN - 691508
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE, KOLLAM,REPRESENTED BY ITS
CHAIRMAN DISTRICT MAGISTRATE, KOLLAM, PIN - 691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT.,
PIN - 691002
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT.,
PIN - 691002
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004
5 STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 125
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 11632 OF 2022
PETITIONER/S:
1 SHIHAS F
AGED 42 YEARS
PILLA VEEDU,
CHERIYAVELLINALLOOR,
AKKAL P.O.,
KOLLAM DISTRICT, PIN - 691516
2 HANCY FATHIMA S
AGED 36 YEARS
PILLA VEEDU,
CHERIYAVELLINALLOOR,
AKKAL P.O.,
KOLLAM DISTRICT, PIN - 691516
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
W.P(C) No.19603 of 2021 & conn.cases 126
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 127
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 11653 OF 2022
PETITIONER/S:
PHILODAS P
AGED 47 YEARS
DAS COTTAGE,
KOTTUKKAL, KOTTUKKAL P.O.,
KOLLAM DISTRICT, PIN - 691519
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 128
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 12047 OF 2022
PETITIONER/S:
SURESH KUMAR
AGED 35 YEARS
SON OF CHANDRASHEKHARAN PILLAI, RESIDING AT LAKSHMI, NEELESWARAM
P.O., KOTTARAKARA VILLAGE, KOLLAM DISTRICT., PIN - 691505
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE, KOLLOM REPRESENTED BY ITS CHAIRMAN
DISTRICT MAGISTRATE, KOLLAM, PIN - 691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT., PIN -
691002
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT., PIN -
691002
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004
5 STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT,
INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 129
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 12456 OF 2022
PETITIONER/S:
PRADEEP
AGED 39 YEARS
S/O KOCHUNARAYANA PILLAI,
KOKKATTU VEEDU,
KUDAVATTOOR P.O., ODANAVATTOM,
KOLLAM DISTRICT, PIN - 691531
BY ADV K.V.ANIL KUMAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY,
GOVERNMENT OF KERALA
GOVT. SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 THE DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION, KOLLAM, PIN - 691013
3 THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY
COLLECTORATE, CIVIL STATION, KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR, KOLLAM
COLLECTORATE, KOLLAM, PIN - 691013
5 THE SENIOR GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN, ASRAMAM, KOLLAM,
PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 130
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 12498 OF 2022
PETITIONER/S:
SANTHOSH KUMAR
AGED 42 YEARS
VYSAKHAM, VAKKANADU,
ULAKODE, NEDUMONCAVU P.O.,
KOLLAM DISTRICT, PIN - 691509
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 131
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 12612 OF 2022
PETITIONER/S:
AJITHAKUMARI
AGED 44 YEARS
KALEELAZHIKATHU,
MUKKOODU P.O., MULAVANA,
KOLLAM DISTRICT, PIN - 691503
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 132
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 12912 OF 2022
PETITIONER/S:
ANILKUMAR
AGED 54 YEARS
SON OF GANGADHARAN PILLAI, RESIDING AT KOCHUTHUNDIL
PUTHENVEEDU, SUNIL MANDHIRAM, PLAKKOTTU MURI, KAREEPRA
VILLAGE, KOTTARAKKARA TALUK, KOLLAM DISTRICT., PIN - 691509
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE, KOLLAM REPRESENTED BY ITS
CHAIRMAN DISTRICT MAGISTRATE, KOLLAM, PIN - 691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT.,
PIN - 691002
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT.,
PIN - 691002
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004
5 STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 133
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 13619 OF 2022
PETITIONER/S:
VISHNUDEV
AGED 25 YEARS
SON OF VIJAYAN, KIZHAKKEMUZHANGADY PUTHENVEEDU, PALLICKAL
P.O., PIN-691566, MYLAM, PALLICKAL, KOTTARAKARA, KOLLAM
DISTRICT.
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE, KOLLAM -691013, REPRESENTED BY
ITS CHAIRMAN DISTRICT MAGISTRATE, KOLLAM.
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT-691002.
3 THE DISTRICT GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT-691002.
4 DIRECTOR OF MINING AND GEOLOGY,
KESAVADASAPURAM, PATTOM P.O., THIRUVANANTHAPURAM-695004.
5 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 134
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 13744 OF 2022
PETITIONER/S:
M.K.SHABU
AGED 37 YEARS
SAHEEM MANZIL, THAZHAMEL, ANCHAL P.O, KOLLAM DISTRICT 691 306
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM 695 001
2 THE DISTRICT DISASTER MANAGER AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM 691 013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM 691 013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM 691 013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 135
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 13747 OF 2022
PETITIONER/S:
JASMIN
AGED 37 YEARS
W/O NUJUM, SAJEENA MANZIL,
KADAVARAM, KARUKONE.P.O,
KOLLAM DISTRICT-691324.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM-691013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM-691013.
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU,
KOLLAM-691013.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 136
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 13750 OF 2022
PETITIONER/S:
1 RUBUY.N.S.,
AGED 29 YEARS
RUBY MANZIL, PULIMATH, PULIMATH P.O., KOLLAM DISTRICT-695
612.
2 REJABUKAN.S. @ RAJABU KHAN.S.,
RUBY MANZIL, PULIMATH, PULIMATH P.O., KOLLAM DISTRICT-695
612.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM-691 013.
3 THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM-691 013.
4 THE DISTRICT COLLECTOR, KOLLAM,
CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-691 013.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002.
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 137
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 13849 OF 2022
PETITIONER/S:
THANKACHAN
AGED 79 YEARS
S/O. YOHANAN, BENNY BHAVAN, MANJAKALA P.O, PIN - 691508,
PAZHANJIKADAVU, THALAVOOR, KUNNICODE, KOLLAM DISTRICT.
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE, KOLLAM - 691013, REPRESENTED
BY ITS CHAIRMAN DISTRICT MAGISTRATE, KOLLAM.
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT -
691002.
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT - 691002.
4 DIRECTOR OF MINING AND GEOLOGY,
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM - 695004.
5 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT INDUSTRIES DEPARTMENT,
GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695001.
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 138
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 14197 OF 2022
PETITIONER/S:
1 BALAKRISHNAN NAIR
AGED 66 YEARS
SON OF NARAYANAN NAIR, ASHWATHY BHAVAN, KIZHAKKEMURI, VELIYAM
P.O., KOLLAM DISTRICT, PIN-691540.
2 K.K.BABY,
SON OF KUNJUKUNJU, AGED 77 YEARS, EDAKKOTTU VALIYA VEEDU
(BINU NIVAS), VALAKOM P.O., KOTTARAKARA, KOLLAM DISTRICT,
PIN-691532.
3 PREETHA ,
WIFE OF ULLAS, AGED 36 YEARS, KAROOR SHARAN BHAVAN,MYLOM
MURI, MYLOM VILLAGE, KOLLAM DISTRICT. 671560.
4 SHEELA,
AGED 55 YEARS
W/O.MURALEEDHARAN PILLAI, KULATHUMKAROTTU VEEDU,
AMBALATHUMKALA P.O., KOTTARAKARA, KOLLAM DISTRICT, PIN-
695572.
5 AJITH V.G.,
SON OF VIJAYANPILLA, AGED 36 YEARS, AMBANATTU HOUSE,
AMBALATHUMKALA, CHATHOOR, PIN-691505, KOLLAM DISTRICT.
6 SETHU.K.,
AGED 50 YEARS
WIFE OF SATHYANANDHAN, VADAKKEYATTATHU VEEDU, AMBALAPPURAM,
KOTTARAKKARA VILLAGE, KOTTARAKKARA TALUK, KOLLAM DISTRICT-691
506
7 SIDIQ,
SON OF ALIYARKUNJU, MJ HOUSE, AGED 58 YEARS, VALIYAVAZHY,
KAITHODU, NILAMEL VILLAGE, KOTTARAKKARA TALUK, KOLLAM
DISTRICT 691535
8 RAJAGOPALAN,
SON OF VASUDEVAN PALLAI, AGED 48 YEARS, RESIDING AT
ALUMMOOTTIL HOUSE, MALAPPEROOR, MANJAPRA (P.O), KOTTUKKAL
W.P(C) No.19603 of 2021 & conn.cases 139
VILLAGE, KOTTARAKKARA TALUK, KOLLAM DISTRICT 691306
9 RADHAKRISHNAPILLAI,
SON OF CHELLAPPAN PILLA, AGED 49 YEARS, GEETHA BHAVAN,
PLAPPALLY P.O, NILAMEL VILLAGE, KOTTARAKKARA TALUK, KOLLAM
DISTRICT 689662
10 SHIMLA BEEVI,
DAUGHTER OF MUHAMMED KUNJU, AGED 36 YEARS, RESIDING AT
MARUTHIMOOTTIL VEEDU, KAITHODE P.O, NILAMEL VILLAGE,
KOTTARAKKARA TALUK, KOLLAM DISTRICT 691535
11 KOSHYKUNJU K,
SON OF KUNJU KUNJU, AGED 67 YEARS, PANDAKASALA, K.S.COTTEGE,
PUTHUPPADAPPU, EDAMULACKAL, KOLLAM DISTRICT, PIN-691533
12 AMEER S,
SON OF OF SHAMSUDEEN, AGED 37 YEARS, PALLITHEKKATHIL HOUSE,
KUNNICODE P.O., MELILA, KOLLAM, PIN691508.
13 ABRAHAM
AGED 71 YEARS
SON OF GEORGE, S.V.PUTHEN VEEDU, CHIRATTAKONAM, VETTIKAVALAM
THAICHIRA, KOLLAM DISTRICT-691 532
14 SREEJITH
SON OF SATHIYAMMA, RESIDING AT CHITHRALAYAM, KAKKAKOTTOOR,
AMBALATHUM KALA P.O., KOLLAM DISTRICT-691 505
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE, KOLLAM-691013 REPRESENTED BY
ITS CHAIRMAN DISTRICT MAGISTRATE, KOLLAM
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT-691002.
3 THE DISTRICT GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT-691002.
4 DIRECTOR OF MINING AND GEOLOGY,
W.P(C) No.19603 of 2021 & conn.cases 140
KESAVADASAPURAM, PATTOM.P.O, THIRUVANANTHAPURAM-695004
5 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 141
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 14298 OF 2022
PETITIONER/S:
SHYNI MOL
AGED 40 YEARS
YUSUF MANZIL,
PADINJATTINKARA,
MUSLIM STREET, KOTTARAKARA,
KOLLAM DISTRICT, PIN - 691506
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 142
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 14515 OF 2022
PETITIONER/S:
ABRAHAM
AGED 51 YEARS
VETTIKKAMUKALIL BETHEL BHAVAN
KIZHAKKEKARA, KOTTARAKARA,
KOLLAM DISTRICT, PIN - 691506
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 143
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 14549 OF 2022
PETITIONER/S:
AMEER B
AGED 38 YEARS
SON OF BASHEERKUTTY,
PARAYARUVILA VEEDU, MUTTAKKAV, NEDUMPANA P.O, KOLLAM, PIN -
691576
BY ADV JOMY K. JOSE
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE, CIVIL
STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE, CIVIL
STATION ROAD, KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD, KAANKATHU
MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN,
ASRAMAM,KOLLAM, PIN - 691002
6 THE EXECUTIVE ENGINEER
KERALA STATE TRANSPORT PROJECT
KOTTARAKKARA ,KOLLAM, PIN - 691506
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 144
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 14815 OF 2022
PETITIONER/S:
ANEESH V
AGED 38 YEARS
CHARUVILA PUTHEN VEEDU,
ADUTHALA, VARINJAM, CHATHANNUR,
CHATHANNUR P.O., KOLLAM DISTRICT, PIN - 691572
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 145
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 14868 OF 2022
PETITIONER/S:
SHAJAHAN
AGED 51 YEARS
VATTAMON PUTHEN VEEDU,
THAZHAMEL, ANCHAL P.O.,
KOLLAM DISTRICT, PIN - 691306
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 146
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 14954 OF 2022
PETITIONER/S:
1 SUMARAJ
AGED 58 YEARS
PANKAJ AZHANTHAKUZHY
NILAMEL P.O., KADAKKAL,
KOLLAM DISTRICT, PIN - 691535
2 SUSEELA
PANKAJ AZHANTHAKUZHY
NILAMEL P.O., KADAKKAL,
KOLLAM DISTRICT, PIN - 691535
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
W.P(C) No.19603 of 2021 & conn.cases 147
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 148
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 14987 OF 2022
PETITIONER/S:
KRISHNAKUMAR.R
AGED 46 YEARS
KAITHAVANAVEEDU, PORUVAZHY P.O,
KOLLAM DISTRICT, PIN - 690520
BY ADVS.
ABDUL RASHIQ A.
DON PAUL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 149
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 15684 OF 2022
PETITIONER/S:
ANNSAN ACHAN KUNJU
AGED 38 YEARS
PARASSERI VEEDU,
MUTTARA, PAVITHRESWARAM,
MUTTARA P.O.,
KOLLAM DISTRICT, PIN - 691512
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST,
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 150
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 15687 OF 2022
PETITIONER/S:
ANTONY
AGED 39 YEARS
PARAVILA VEEDU,
PULLAMALA, THEVALAPURAM P.O.,
KOLLAM DISTRICT., PIN - 691507
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST,
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 151
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 15728 OF 2022
PETITIONER/S:
1 SUNIL R
AGED 49 YEARS
SON OF RAMAKRISHNAN, RESIDING AT DAANAM, PUDUKAD P.O.,
CHAVARA, KOLLAM DISTRICT, PIN - 691583
2 BAIJU DANIEL
AGED 54 YEARS
SON OF DANIEL, PANACHIVILA KIZHAKKETHIL, ERATHUKULAKKADA,
KULAKKADA P.O, KOLLAM DISTRICT, PIN - 691521
3 AHAMMED JASSIM
AGED 26 YEARS
SON OF RASALUDEEN, JJ COTTAGE, DESCENT MUKKU, MUDAPURAM,
KIZHUVILAM, THIRUVANANTHAPURAM,, PIN - 695104
4 KOSHY OOMMAN
AGED 51 YEARS
SON OF P.K. OOMMEN, CHEMBAKASSERIL VEEDU, KOTTARAKKARA,
VATTIKKAVALA, KARIKKOM, KOLLAM DISTRICT, PIN - 691531
5 MARIYAKUTTY
AGED 53 YEARS
WIFE OF GEORGE, NIRAPPIL VEEDU, MELILA P.O., PADINJATTINKARA,
KOLLAM DISTRICT, PIN - 691508
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM DISTRICT
COLLECTORATE, KOLLOM REPRESENTED BY ITS CHAIRMAN DISTRICT
MAGISTRATE, KOLLAM, PIN - 691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR, KOLLAM
CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT, PIN - 691002
W.P(C) No.19603 of 2021 & conn.cases 152
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT, PIN -
691002
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004
5 STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 153
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 15784 OF 2022
PETITIONER/S:
ACHU P.
AGED 26 YEARS
SACHU BHAVAN,
KAMUKUMCHERY, AVANEESWARAM P.O.,
KOLLAM DISTRICT, PIN - 691508
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST,
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 154
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 15856 OF 2022
PETITIONER/S:
KRISHNA SIVASANKARA PILLAI
AGED 74 YEARS
SON OF KRISHNA PILLAI,5B2 STAR RETRAT VYTILA, ERNAKULAM,
KERALA, PIN - 682019
BY ADV JOMY K. JOSE
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 155
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 15967 OF 2022
PETITIONER/S:
JACOB AUGUSTINE,
AGED 52 YEARS
S/O. AUGUSTINE, MALAYIL PUTHEN VEEDU, THAZHATHU VADAKKU P.O.,
PATTAZHY VILLAGE, KOLLAM DISTRICT 691 526.
BY ADV ALEXANDER GEORGE
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM 691 013.
2 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM 691 013.
3 THE DISTRICT COLLECTOR,
KOLLAM , CIVIL STATION ROAD, KOLLAM 691 013.
4 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002.
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 156
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 16033 OF 2022
PETITIONER/S:
1 SURESHKUMAR
AGED 45 YEARS
SANTHABHAVAN,
PALLICKAL, PALLICKAL P.O.,
KOLLAM DISTRICT, PIN - 690503
2 SOORYAKALA
SANTHABHAVAN,
PALLICKAL, PALLICKAL P.O.,
KOLLAM DISTRICT, PIN - 690503
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DSTRICT DISASTER MANAGEMENT,
AUTHORITY, REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM 691013., PIN -
691013
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM- 691013., PIN - 691013
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
W.P(C) No.19603 of 2021 & conn.cases 157
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 158
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 16093 OF 2022
PETITIONER/S:
SATHEESH KUMAR,
AGED 40 YEARS
S/O.SADASHIVAN PILLAI, ETTVAYIKKODU, KREEPRA, NEDUMONCAVU
P.O., KOLLAM DISTRICT-691 509.
BY ADV ALEXANDER GEORGE
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM-691 013.
2 THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
KOLLAM-691 013.
3 THE DISTRICT COLLECTOR, KOLLAM,
CIVIL STATION ROAD, KOLLAM-691 013.
4 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND
GEOLOGY,KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002.
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 159
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 16501 OF 2022
PETITIONER/S:
SABU YOHANNAN
AGED 45 YEARS
REJI VILASAM, GANDHIGRAM,
VETTIKKAVALA, CHAKKUVARAKKAL,
KOTTARAKKARA,KOLLAM, PIN - 691508
BY ADV ABHILASH S.FRANCIS
RESPONDENT/S:
1 STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN,
DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR, KOLLAM
COLLECTORATE, CIVIL STATION ROAD,
KANNAKATHU MUKKU, KOLLAM, PIN - 691013
5 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY,
ASRAMAM, KOLLAM DISTRICT, PIN - 695003
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 160
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 17375 OF 2022
PETITIONER/S:
BAIJU,
AGED 40 YEARS
S/O PODIYAN, KOLIYAKKOTTU VEEDU, MELILA PADINJATTINKARA,
MELILA P.O, KOTTARAKARA, KOLLAM DISTRICT - 691508
BY ADV ALEXANDER GEORGE
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,KOLLAM: 691013
2 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM:691013
3 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KOLLAM-691013
4 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY
KESAVANIKETHAN, ASRAMAM, KOLLAM-691002
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 161
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 17431 OF 2022
PETITIONER/S:
MANJU K.
AGED 40 YEARS
W/O PRASAD, IYANIYIL VEEDU, VETTIKAVALA, NADUKKUNNU,
KOTTARAKARA- 691538.
BY ADV ALEXANDER GEORGE
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM - 691013.
2 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM - 691013.
3 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD, KOLLAM-691013.
4 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 162
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 17444 OF 2022
PETITIONER/S:
SAM APPALOSE DANIEL
AGED 41 YEARS
D-AYARBHI HOUSE,
VAZHATHOPPU, PIRAVANTHUR P.O,,
KOLLAM DISTRICT, PIN - 689696
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST,
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 163
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 17445 OF 2022
PETITIONER/S:
1 RAJESH KUMAR
AGED 38 YEARS
RAJESH BHAVAN,
VILLOOR, MELILA P.O.,
KOLLAM DISTRICT, PIN - 691508
2 JYOTHIKUMARI,
RAJESH BHAVAN,
VILLOOR, MELILA P.O.,
KOLLAM DISTRICT, PIN - 691508
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST,
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
W.P(C) No.19603 of 2021 & conn.cases 164
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 165
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 17486 OF 2022
PETITIONER/S:
SURESH
AGED 42 YEARS
MADAVASADANAM,
NEDUMPANA P.O,,
KOLLAM DISTRICT, PIN - 691580
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST,
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 166
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 18261 OF 2022
PETITIONER/S:
SHAN A.M.
AGED 26 YEARS
SON OF ABDULSALAM, AGED 31 YEARS, DARULSALAM, NILAMEL P.O., PIN-
691535, KOTTARAKARA TALUK, KOLLAM DISTRICT REPRESENTED BY HIS
POWER OF ATTORNEY HOLDER SOUDH A.M., SON OF ABDULSALAM, AGED 26
YEARS, DARULSALAM, NILAMEL P.O., KOTTARAKARA TALUK, KOLLAM
DISTRICT, PIN - 691535
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE, KOLLOM REPRESENTED BY ITS CHAIRMAN
DISTRICT MAGISTRATE, KOLLAM, PIN - 691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT., PIN -
691002
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT., PIN -
691002
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM., PIN -
695004
5 STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 167
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 18279 OF 2022
PETITIONER/S:
1 JAYAPRAKASH
AGED 52 YEARS
KOYIPPURATHU THEKKE VEEDU,
MUKKUDU, MULAVANA, MUKKODU P.O.,
KOLLAM DISTRICT, PIN - 691503
2 DEEPA MADHU
KOYIPPURATHU THEKKE VEEDU,
MUKKUDU, MULAVANA, MUKKODU P.O.,
KOLLAM DISTRICT, PIN - 691503
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST,
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
W.P(C) No.19603 of 2021 & conn.cases 168
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 169
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 18552 OF 2022
PETITIONER/S:
N GOPINATHAN PILLAI
AGED 69 YEARS
SON OF NARAYANA KURUP, G.S BHAVAN, SREERAMAPURAM,
KALLUVATHUKKAL, KOLLAM, KERALA, PIN - 691578
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE, KOLLAM, REPRESENTED BY ITS
CHAIRMAN DISTRICT MAGISTRATE, KOLLAM, PIN - 691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT, PIN -
691002
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT, PIN -
691002
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004
5 STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 170
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 19196 OF 2022
PETITIONER/S:
SHEEJA AJIL,
AGED 29 YEARS
D/O. USHA, THEKKEVILA PUTHENVEEDU, THEVANNOOR MURI, VALAKAM
VILLAGE, KOTTARAKKARA TALUK, KOLLAM DISTRICT., PIN-691532.
BY ADVS.
BINU GEORGE
HEMALATHA
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM., PIN-695 001
2 DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, CIVIL STATION,
KOLLAM., PIN-691 013.
3 THE CHAIRMAN,
DISTRICT DISASTER MANAGEMENT AUTHORITY CIVIL STATION, KOLLAM,
PIN-691 013.
4 DISTRICT COLLECTOR,
COLLECTORATE, KOLLAM, PIN-691 013.
5 GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESHAVANIKETHAN ASRAMAM, KOLLAM, PIN 691002.
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 171
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 19193 OF 2022
PETITIONER/S:
AJIKUMAR
AGED 44 YEARS
SON OF GOPINATHAN ACHARI, 1/22, AJI MANDHIRAM,
MADATHINAPUZHA, MAVADI P.O, KOTTARAKKARA TALUK, KOLLAM
DISTRICT, PIN - 691507
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
KOLLAM DISTRICT, COLLECTORATE, KOLLAM REPRESENTED BY ITS
CHAIRMAN DISTRICT MAGISTRATE, KOLLAM, PIN - 691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT ,
PIN - 691002
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT ,
PIN - 691002
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM ,
PIN - 695004
5 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM , PIN - 695001
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 172
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 19944 OF 2022
PETITIONER/S:
SANTHOSH KUMAR
AGED 43 YEARS
SAJI VILASAM,
PULAMON, KOTTARAKKARA,
PULAMON P.O, KOLLAM DISTRICT, PIN - 691531
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST,
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 173
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 19949 OF 2022
PETITIONER/S:
RAVIKUMAR
AGED 51 YEARS
SON OF SUNDARAN PILLAI, GIRIJA VILASAM, ODANAVATTOM P.O.,
THURAVUR, KOLLAM, PIN - 691512
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
AL YASAR ARAFATH
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY, REPRESENTED BY
ITS CHAIRMAN DISTRICT MAGISTRATE, KOLLAM DISTRICT,
COLLECTORATE, KOLLAM, PIN - 691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT, PIN - 691002
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT, PIN -
691002
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004
5 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 174
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 19951 OF 2022
PETITIONER/S:
BHANUMATHI,
AGED 66 YEARS
DAUGHTER OF BHARGAVI, AGED 66 YEARS, AJITHA BHAVAN, MUTTARA
P.O., KOTTARAKARA, KOLLAM DISTRICT, PIN - 691512
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
AL YASAR ARAFATH
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY, REPRESENTED BY
ITS CHAIRMAN DISTRICT MAGISTRATE,
KOLLAM DISTRICT, COLLECTORATE, KOLLAM-, PIN - 691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
CIVIL STATION, COLLECTORATE, KOLLAM, PIN - 691002
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT,
PIN - 691002
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004
5 STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
SMT.VIDYA KURIAKOSE, G.P SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 175
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 19954 OF 2022
PETITIONER/S:
SHAHUL HAMEED
AGED 62 YEARS
AKBAR MANZIL,
KATTARAKKADU, KUMMIL P.O.,
KOLLAM DISTRICT, PIN - 691536
BY ADVS.
ARUN MATHEW VADAKKAN, ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST,
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 176
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 19961 OF 2022
PETITIONER/S:
SATHYADEVAN,
AGED 82 YEARS
SON OF KUNJUPILLA, JAYANIVAS MAROOR, KADAIKODU,
KUDAVATTOOR,P.O, KOLLAM DISTRICT, PIN - 691512
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,-
REPRESENTED BY ITS CHAIRMAN DISTRICT MAGISTRATE, KOLLAM
DISTRICT, COLLECTORATE, KOLLAM, PIN - 691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT, PIN - 691002
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT, PIN -
691002
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004
5 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM , PIN - 695001
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 177
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 19989 OF 2022
PETITIONER/S:
ATHIRA
AGED 27 YEARS
D/O.THAMPI, NIRAPPUVILA VEEDU, MUTTARA,
ODANAVATTOM,KOTTARAKARA, KOLLAM DISTRICT , PIN - 691512
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
COLLECTORATE, KOLLAM DISTRICT, REPRESENTED BY ITS CHAIRMAN
DISTRICT MAGISTRATE, PIN - 691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT, PIN - 691002
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT,
PIN - 691002
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004
5 STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 178
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 20386 OF 2022
PETITIONER/S:
NOUFAL,
AGED 28 YEARS
SON OF NOUSHAD, NOUSHAD MANZIL, PATHIRIKKAL MURI, PUNNALA
P.O., PATHANAPURAM VILLAGE, PATHANAPURAM TALUK, KOLLAM
DISTRICT-, PIN - 689706
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY, REPRESENTED BY
ITS CHAIRMAN DISTRICT MAGISTRATE, THE DISTRICT DISASTER
MANAGEMENT AUTHORITY, KOLLAM DISTRICT, COLLECTORATE, KOLLAM,
PIN - 691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT, PIN - 691002
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT,
PIN - 691002
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004
5 STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 179
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 20504 OF 2022
PETITIONER/S:
SREEJITH M. NAIR
AGED 35 YEARS
SON OF MANIYAN, CHARUVILA PUTHENVEEDU, NEELESWARAM P.O.,
KOTTARAKARA TALUK, KOLLAM DISTRICT, PIN - 691506
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE, KOLLAM, REPRESENTED BY ITS
CHAIRMAN DISTRICT MAGISTRATE, KOLLAM, PIN - 691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM, PIN - 691002
3 THE DISTRICT GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM, PIN - 691002
4 DIRECTOR OF MINING AND GEOLOGY,
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004
5 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM- 695001
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 180
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 20755 OF 2022
PETITIONER/S:
1 NISSAM P
AGED 40 YEARS
SON OF PODIKUNJU,
NISSAM MANZIL, PERUMPUZHA P.O,
MOIDEENMUKKU, KOTTAMKARA, KOLLAM, PIN - 691504
2 SHEHINA
AGED 31 YEARS
DAUGHTER OF ANSAR, ANSAR MANZIL, KALLUKUZHI, UMAYANALLOOR P.O,
THAZHUTHALA, KOLLAM, PIN - 691589
BY ADV JOMY K. JOSE
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE, CIVIL
STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE, CIVIL
STATION ROAD,KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN,
ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 181
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 20842 OF 2022
PETITIONER/S:
RAHILA BEEVI
AGED 39 YEARS
KAITHAKKUZHY KIZHAKKUMKARA PUTHEN VEEDU,
KANNAMKODE, NILAMEL P.O.,
KOLLAM DISTRICT, PIN - 691535
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST,
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 182
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 20903 OF 2022
PETITIONER/S:
VIJAYAKUMAR
AGED 43 YEARS
VIJAYASADANAM,
VENDAR, PUTHUR, VENDAR P.O.,
KOLLAM DISTRICT, PIN - 691507
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 183
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 21058 OF 2022
PETITIONER/S:
BABU.G
AGED 57 YEARS
ROHINI HOUSE,
MUKKODU P.O,EZHUKONE,
KOLLAM DISTRICT., PIN - 691503
BY ADVS.
ABDUL RASHIQ A.
DON PAUL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 184
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 21059 OF 2022
PETITIONER/S:
NASILA BEEVI
AGED 42 YEARS
KURUMBALLOOR PUTHEN VEEDU,
KARUNTHALACODU, NILAMEL P.O.,
KOLLAM DISTRICT, PIN - 691535
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 185
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 21098 OF 2022
PETITIONER/S:
1 RANJITH R.K
AGED 40 YEARS
CHARUVILA PUTHAN VEEDU,
PULIYOORKONAM, PULIYOORKONAM P.O.,
KOLLAM DISTRICT, PIN - 695604
2 SREELEKSHMI
CHARUVILA PUTHAN VEEDU,
PULIYOORKONAM, PULIYOORKONAM P.O.,
KOLLAM DISTRICT, PIN - 695604
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD,
KAANKATHU MUKKU, KOLLAM-, PIN - 691013
5 THE GEOLOGIST,
DISTRICT OFFICE,
W.P(C) No.19603 of 2021 & conn.cases 186
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 187
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 21144 OF 2022
PETITIONER/S:
RAJIMOL
AGED 33 YEARS
RAJI BHAVAN,
PULLANICODE, VARKALA,
PULLANICODE P.O.,
KOLLAM DISTRICT, PIN - 695311
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
COLLECTORATE, CIVIL STATION ROAD, KOLLAM, PIN - 691013
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
COLLECTORATE, CIVIL STATION ROAD,
KOLLAM, PIN - 691013
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION,
KAANKATHU MUKKU, KOLLAM, PIN - 691013
5 THE GEOLOGIST,
DISTRICT OFFICE,
DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM, PIN - 691002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 188
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 21175 OF 2022
PETITIONER/S:
JOHN MATHEW
AGED 68 YEARS
S/O MATHEW, ADAKAPURATH KALEECKAL PUTHEN VEEDU
KUNNATHOOR, KOLLAM
BY ADVS.
R.SUNIL KUMAR
A.SALINI LAL
RESPONDENT/S:
1 STATE OF KERALA
REP BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT
THIRUVANANTHAPURAM 695001
2 THE DISASTER MANAGEMENT AUTHORITY,
REP BY ITS CHIEF EXECUTIVE OFFICER KOLLAM-691013
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM-691013
4 THE DISTRICT COLLECTOR
COLLECTORATE, CIVIL STATION, KOLLAM-691013
5 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY DISTRICT OFFICE, KOLLAM-
691002
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 189
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 21232 OF 2022
PETITIONER/S:
AMMINIKUTTY
AGED 75 YEARS
W/O CHACKO, THENGARA VEEDU,
MULAVANA P.O., MULAVANA VILLAGE,
KOLLAM DISTRICT, PIN: 691503.
BY ADVS.
K.V.ANIL KUMAR
SWAPNA VIJAYAN
MOHANAN M.K.
RADHIKA S.ANIL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF KERALA,
GOVT. SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 THE DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
CIVIL STATION, KOLLAM, PIN- 691 013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
CIVIL STATION, KOLLAM, PIN- 691 013.
4 THE DISTRICT COLLECTOR,
KOLLAM, COLLECTORATE, KOLLAM, PIN- 691 013.
5 THE SENIOR GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN, ASRAMAM,
KOLLAM, PIN- 691 002.
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 190
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 22919 OF 2022
PETITIONER/S:
VISHNU P GOPAL
AGED 32 YEARS
S/O GOPALAKRISHNAN.T.A, AGED 32 YEARS,POIKAVILA PUTHEN VEEDU,
MALAYIL, VELIYAM P O, KOLLAM DISTRICT, PIN - 691540
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY, REPRESENTED BY
ITS CHAIRMAN DISTRICT MAGISTRATE
KOLLAM DISTRICT, COLLECTORATE, KOLLAM, PIN - 691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR, CIVIL STATION,
COLLECTORATE, KOLLAM DISTRICT, PIN - 691002
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT,
PIN - 691002
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004
5 STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 191
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 22928 OF 2022
PETITIONER/S:
RAHIM.B
AGED 44 YEARS
SON OF BADARUDEEN, THATTAMVILAYIL, NADUVILACHERY,
THRIKKARUVA, KANJAVELY P.O KOLLAM DISTRICT, PIN - 691602
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY, REPRESENTED BY
ITS CHAIRMAN DISTRICT MAGISTRATE
KOLLAM DISTRICT, COLLECTORATE, KOLLAM, PIN - 691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR, CIVIL STATION,
COLLECTORATE, KOLLAM DISTRICT, PIN - 691002
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT,
PIN - 691002
4 DIRECTOR OF MINING AND GEOLOGY,
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004
5 STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 192
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 23079 OF 2022
PETITIONER/S:
REJI MATHEW
AGED 57 YEARS
SON OF MATHAIKUTTY, AGED 57 YEARS, MELATHIL VEEDU,
IRUMPANANGADU P O, EZHUKONE, KOLLAM DISTRICT., PIN - 691505
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY, REPRESENTED BY
ITS CHAIRMAN DISTRICT MAGISTRATE
KOLLAM DISTRICT, COLLECTORATE, KOLLAM, PIN - 691013
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT, PIN -
691002
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT, PIN -
691002
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM, PIN - 695004
5 STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 193
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 23512 OF 2022
PETITIONER/S:
K.C. JACOB
AGED 73 YEARS
S/O KUNJUKUNJU, KIZHAKKEPARAMBIL HOUSE,
MATHRA P.O, ADUKKALAMOOLA, PUNALUR TALUK, KOLLAM DISTRICT -
691333
BY ADVS.
S.SREEJITH (S-3453)
ASHA JYOTHY
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY SECRETARY, INDUSTRIES DEPARTMENT, GOVERNMENT
OF KERALA, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001
2 THE DISTRICT GEOLOGIST,
DEPARTMENT OF MINING & GEOLOGY, KOLLAM DISTRICT-691002.
3 DIRECTOR OF MINING AND GEOLOGY,
KESAVADASAPURAM, PATTOM PALACE P.O, THIRUVANANTHAPURAM-695004
4 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
KOLLAM DISTRICT, COLLECTORATE, KOLLAM-691013, REPRESENTED BY
ITS CHAIRMAN, DISTRICT MAGISTRATE/DISTRICT COLLECTOR, KOLLAM
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 194
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 25069 OF 2021
PETITIONER/S:
SARADA
AGED 59 YEARS
D/O. CHELLAMMA, KANJIRATHINMOOTTIL, KUDAVATTOOR, ODANAVATTOM
P.O., KOTTARAKKARA TALUK, KOLLAM DISTRICT.
BY ADV K.V.ANIL KUMAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF KERALA,
GOVT. SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
CIVIL STATION, KOLLAM, PIN-691013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
CIVIL STATION, KOLLAM, PIN-691013.
4 THE DISTRICT COLLECTOR, KOLLAM,
COLLECTORATE, KOLLAM, PIN-691013.
5 THE SENIOR GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN, ASRAMAM,
KOLLAM, PIN-691002.
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 195
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 25736 OF 2021
PETITIONER/S:
DAISY BIJU,
AGED 41 YEARS
W/O.BIJU, KOLLAPILLIL VEEDU, PUNALUR P.O, PUNALUR VILLAGE,
KOLLAM DISTRICT.
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 THE DISTRICT DISASTER MANAGEMENT AUTHORITY ,
KOLLAM DISTRICT, COLLECTORATE, KOLLAM-691 013 REPRESENTED BY
ITS CHAIRMAN, DISTRICT MAGISTRATE, KOLLAM.
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT-691 002.
3 THE DISTRICT GEOLOGIST,
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT-691 002
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM P.O, THIRUVANANTHAPURAM-695 004.
5 STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
DEPARTMENT, GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695 001
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 196
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 26659 OF 2021
PETITIONER/S:
GEORGEKUTTY
AGED 25 YEARS
S/O.LUCKOSE, VILAYIL PUTHEN VEEDU, MOOLAVATTOM, MELILA P.O.,
KOLLAM - 691 508.
BY ADVS.
ALEXANDER GEORGE
PRAMOD S.K.
RESPONDENT/S:
1 THE STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF KERALA,
THIRUVANANTHAPURAM - 695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM - 691 013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM - 691 013.
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD, KOLLAM - 691 013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM - 691 002.
6 THE SECRETARY
MELILA GRAMA PANCHAYATH,KOTTARAKARA,KOLLAM DISTRICT -691 508.
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 197
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 27423 OF 2021
PETITIONER/S:
SUDHEESH SUKUMARAN
AGED 37 YEARS
S/O. SUKUMARAN, CHARUVILA PUTHE VEEDU, 478, VALIYODE P.O.,
ELAMADU, KOLLAM DISTRICT-691520.
BY ADVS.
ALEXANDER GEORGE
PRAMOD S.K.
ARCHANA JOHN BRITTO
RESPONDENT/S:
1 THE STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF KERALA,
THIRUVANANTHAPURAM-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS EXECUTIVE OFFICER, KOLLAM-691013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM-691013.
4 THE DISTRICT COLLECTOR,
CIVIL STATION ROAD, KOLLAM-691013.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.
6 THE SECRETARY,
VELIYAM GRAMA PANCHAYATH, KOTTARAKARA, KOLLAM-691540.
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 198
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 28205 OF 2021
PETITIONER/S:
JALALUDHEEN
AGED 50 YEARS
S/O.MUHAMMED, JASMI MANZIL, OYUR P.O., KOLLAM DISTRICT-
691510.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM-691013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM-691013.
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-691013.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691002.
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 199
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 28962 OF 2021
PETITIONER/S:
BIJI
AGED 42 YEARS
W/O. SAJEEVKUMAR, BIJI SADANAM, PAVITHRESWARAM MURI,
PAVITHRESWARAM VILLAGE, KOTTARAKARA TALUK, KOLLAM DISTRICT.
BY ADV SWAPNA VIJAYAN
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF KERALA,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
2 THE DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
CIVIL STATION, KOLLAM, PIN - 691 013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
CIVIL STATION KOLLAM, PIN - 691 013.
4 THE DISTRICT COLLECTOR, KOLLAM
COLLECTORATE, KOLLAM, PIN - 691 013.
5 THE SENIOR GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN, ASRAMAM,
KOLLAM, PIN - 691 002.
6 PAVITHRESWARAM GRAMAPANCHAYATH
PANGODU, PUTHOOR VIA, KOLLAM DISTRICT, PIN - 691 507,
REPRESENTED BY ITS SECRETARY.
BY ADV K.V.ANIL KUMAR
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 200
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 29119 OF 2021
PETITIONER/S:
1 HARIKUMAR
AGED 44 YEARS
S/O SREEDHARAN, SREE BHAVAN, KOTTATHALA P.O.KOLLAM DISTRICT-691
566.
2 BHAVYA,
AGED 39 YEARS
W/O HARIKUMAR, SREE BHAVAN, KOTTATHALA P.O.KOLLAM DISTRICT-691
566.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE, CIVIL
STATION ROAD, KOLLAM-691 013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE, CIVIL
STATION ROAD, KOLLAM-691 013.
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-691 013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN,
ASRAMAM, KOLLAM-691 002.
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 201
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 29121 OF 2021
PETITIONER/S:
MANOJ K.P.
AGED 48 YEARS
S/O PAPPACHAN, ROSE HOUSE, AMBALATHUMKALA P.O.KOLLAM
DISTRICT-691 505.
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM-691 013.
3 THE CHAIRMAN,
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM-691 013.
4 THE DISTRICT COLLECTOR,
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM-691 013.
5 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002.
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 202
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 29228 OF 2021
PETITIONER/S:
SUPRABHA
AGED 55 YEARS
W/O SADASIVAN, SIRAJ BHAVAN, NELIPALY, VILAKUVATOM
P.O.PUNALUR TALUK, KOLLAM DISTIRICT-691 305.
BY ADVS.
SUBHASH CYRIAC
S.SREEJITH
SHEEBA JOSEPH
ASHA JYOTHY
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY SECRETARY, INDUSTRIES DEPARTMENT, GOVERNMENT
OF KERALA, GOVERNMENT SECRETARIAT,
THIRUVAANANTHAPURAM-695 001
2 THE DISTRICT GEOLOGIST,
DEPARTMENT OF MINING & GEOLOGY, KOLLAM DISTRICT-691 002.
3 DIRECTOR OF MINING AND GEOLOGY,
KESAVADASAPURAM, PATTOM PALACE P.O.
THIRUVANANTHAPURAM-695 004.
4 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
KOLLAM DISTRICT, COLLECTORATE, KOLLAM-691 013, REPRESENTED BY
ITS CHAIRMAN, DISTRICT MAGISTRATE/DISTRICT COLLECTOR,
KOLLAM
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 203
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 29271 OF 2021
PETITIONER/S:
LALY JACOB
AGED 65 YEARS
W/O GEORGE,
PALLIYADIMURIYIL, EDAMON, PUNLUR TALUK, KOLLAM DISTRICT-
691307.
BY ADVS.
SUBHASH CYRIAC
ASHA JYOTHY
S.SREEJITH
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY SECRETARY, INDUSTRIES DEPARTMENT, GOVERNMENT
OF KERALA, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT-691002.
3 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM PALACE P O, THIRUVANANTHAPURAM-
695004.
4 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE, KOLLAM-691013, REPRESENTED BY
ITS CHAIRMAN, DISTRICT MAGISTRATE/DISTRICT COLLECTOR, KOLLAM.
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 204
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 29409 OF 2021
PETITIONER/S:
BABY. R
AGED 58 YEARS
S/O.GEORGE, MANI MANDIRAM HOUSE, MATHRA PO, KOLLAM DISTRICT
691 315
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REP.BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM 695 001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REP.BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE, CIVIL
STATION ROAD, KOLLAM 691 013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM 691 013
4 THE DISTRICT COLLECTOR
KOLLAM CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM 691 013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 205
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 29470 OF 2021
PETITIONER/S:
1 SAJI
AGED 48 YEARS
S/O. SHIVAN ACHARI, THADATHIVILA PUTHENVEEDU HOUSE, PLAPPALLY P.O,
KOLLAM DISTRICT 691 531
2 SINDHUKUMARI
AGED 38 YEARS
W/O. SAJI, THADATHIVILA PUTHENVEEDU HOUSE, PLAPPALLY P.O, KOLLAM
DISTRICT 691 531
BY ADVS.
ARUN MATHEW VADAKKAN, ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM- 695 001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE, CIVIL
STATION ROAD, KOLLAM 691 013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE, CIVIL
STATION ROAD, KOLLAM 691 013
4 THE DISTRICT COLLECTOR
COLLECTORATE, KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM
691 013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN,
ASRAMAM, KOLLAM 691 002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 206
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 29402 OF 2021
PETITIONER/S:
11
PRASEED
AGED 44 YEARS,S/O.GOPALAN, PRAMOD BHAVAN HOUSE, THADICAUD PO,
KOLLAM DISTRICT-691 306
2 GOPIKA, AGED 38 YEARS, W/O.PRASEED, PRAMOD BHAVAN HOUSE,
THADICAUD PO, KOLLAM DISTRICT -691 306
BY ADVS.
ARUN MATHEW VADAKKAN, ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM- 695 001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE, CIVIL
STATION ROAD, KOLLAM 691 013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE, CIVIL
STATION ROAD, KOLLAM 691 013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM 691 013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY, KESAVANIKETHAN,
ASRAMAM, KOLLAM 691 002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 207
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 29418 OF 2021
PETITIONER/S:
SEEMA MOL
AGED 38 YEARS
D/O.MOHAN, GOOD HOPE ESTATE HOUSE, KARAVALOOR PO., KOLLAM
DISTRICT 691 318
BY ADVS.
ARUN MATHEW VADAKKAN
ABDUL RASHIQ A.
RESPONDENT/S:
1 STATE OF KERALA
REP.BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM 695 001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REP.BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE, CIVIL
STATION ROAD, KOLLAM 691 013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM 691 013
4 THE DISTRICT COLLECTOR
KOLLAM CIVIL STATION ROAD, KAANKATHU MUKKU, KOLLAM 691 013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM 691 002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 208
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 30000 OF 2021
PETITIONER/S:
K. BHASKARAN PILLAI
AGED 85 YEARS
S/O.KRISHNAPILLAI, KALIYIKKALKKAL VEEDU, MADATHINAPUZHA,
KOTTARAKKARA P.O., KOLLAM DISTRICT - 691 507.
BY ADVS.
PRAMOD S.K.
ARCHANA JOHN BRITTO
RESPONDENT/S:
1 THE STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF KERALA,
THIRUVANANTHAPURAM - 695 001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM - 691 013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM - 691 013.
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD, KOLLAM - 691 013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM - 691 002.
6 THE SECRETARY
KULAKKADA GRAMA PANCHAYAT, KOTTARAKARA, KOLLAM DIST- 691 508.
SMT.DEEPA NARAYANAN,SR.G.P.
ADV.SRI.K.SHAJ
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 209
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 29875 OF 2021
PETITIONER/S:
PRADEEP S NAIR,
AGED 39 YEARS
S/O. SUDARSANAN NAIR, INDEEVARAM, IVERKLA EAST P.O,
IVERKALANADUVIL, KOLLAM DISTRICT-691 507
BY ADVS.
RAAJESH S.SUBRAHMANIAN
V.R.RAJESH
RESPONDENT/S:
1 THE GEOLOGIST,
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY, ASRAMAM,
KOLLAM-691 002
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY,
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE ,
CIVIL STATION ROAD, KOLLAM 691 013.
3 THE CHAIRMAN,
DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE, CIVIL
STATION ROAD, KOLLAM 691 013.
4 STATE OF KERALA,
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM-695 001
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 210
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 29902 OF 2021
PETITIONER/S:
SREEDEVI
AGED 40 YEARS
S/O.ASHOKAN, VAYALIRAKKATHU, PUTHANAMBALAM P.O., KUNNATHUR,
KOLLAM DISTRICT - 691 553.
BY ADVS.
RAAJESH S.SUBRAHMANIAN
V.R.RAJESH
RESPONDENT/S:
1 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY, ASRAMAM,
KOLLAM- 691 002.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM - 691 013.
3 THE CHAIRMAN
DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE, CIVIL
STATION ROAD, KOLLAM - 691 013.
4 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 211
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 29953 OF 2021
PETITIONER/S:
ASHOKAN
AGED 46 YEARS
S/O.SUNDARAN ACHARY, PUNNAPPALLI PADINJATTIL, KOTTATHALA
P.O., MYLOM, KOLLAM DISTRICT - 691 566.
BY ADVS.
RAAJESH S.SUBRAHMANIAN
V.R.RAJESH
RESPONDENT/S:
1 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY, ASRAMAM,
KOLLAM - 691 002.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, COLLECTORATE,
CIVIL STATION ROAD, KOLLAM - 691 013.
3 THE CHAIRMAN
DISTRICT DISASTER MANAGEMENT AUTHORITY, COLLECTORATE, CIVIL
STATION ROAD, KOLLAM - 691 013.
4 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 212
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 30501 OF 2021
PETITIONER/S:
RAJENDRAN PILLAI
AGED 55 YEARS
S/O.RAMACHANDRAN PILLAI, VISHNU VILASOM, PANDITHITTA,
AMBALATHINNIRAPPU, KOLLAM DISTRICT-691508
BY ADV ALEXANDER GEORGE
RESPONDENT/S:
1 THE STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF KERLA,
THIRUVANANTHAPURAM-695001
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM-691013
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM 691013
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD, KOLLAM-691013
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM -691002
6 THE SECRETARY
PATTAZHY GRAMA PANCHAYATH, KOTTARAKKARA, KOLLAM DIST-691522
BY ADV N.UNNIKRISHNAN
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 213
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 30589 OF 2021
PETITIONER/S:
SUNNYMON K.
AGED 56 YEARS
S/O.KUNJUKUNJU, THONDALIL PUTHENVEEDU, PANAVELI P.O.,
VETTIKAVALA VILLAGE, PANAVELI TALUK, KOLLAM DISTRICT 691 544
BY ADVS.
P.M.ZIRAJ
IRFAN ZIRAJ
RESPONDENT/S:
1 DISTRICT DISASTER MANAGEMENT AUTHORITY
KOLLAM DISTRICT, COLLECTORATE, KOLLAM 691 013, REP.BY ITS
CHAIRMAN, DISTRICT MAGISTRATE, KOLLAM.
2 THE DISTRICT MAGISTRATE/DISTRICT COLLECTOR
KOLLAM, CIVIL STATION, COLLECTORATE, KOLLAM DISTRICT 691 002
3 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, KOLLAM DISTRICT 691 002
4 DIRECTOR OF MINING AND GEOLOGY
KESAVADASAPURAM, PATTOM P.O., THIRUVANANTHAPURAM 695 004
5 STATE OF KERALA
REP.BY SECRETARY TO GOVERNMENT, INDUSTRIES DEPARTMENT,
GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM 695 001
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 214
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 30792 OF 2021
PETITIONER/S:
AKASH R. NAIR
AGED 23 YEARS
S/O. RAJENDRAN PILLAI, AMBIKA BHAVANAM, PADINJATTAKIZHAKKU,
SOORNADU NORTH, KOLLAM.
BY ADVS.
A.SALINI LAL
R.SUNIL KUMAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2 THE DISASTER MANAGEMENT AUTHORITY
REP. BY ITS CHIEF EXECUTIVE OFFICER, KOLLAM - 691013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM - 691013.
4 THE DISTRICT COLLECTOR
COLLECTORATE, CIVIL STATION, KOLLAM - 691013.
5 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, DISTRICT OFFICE,
KOLLAM - 691002.
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 215
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 30785 OF 2021
PETITIONER/S:
VARGHESE OOMMEN
AGED 43 YEARS
S/O.C.P. OOMMEN, THADATHIL THEKKATHIL VEEDU, NEDUPAIKULAM
P.O, MUKKUDU, KUDARA, KOLLAM - 691501.
BY ADVS.
ALEXANDER GEORGE
ARCHANA JOHN BRITTO
RESPONDENT/S:
1 THE STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF KERALA,
THIRUVANANTHAPURAM - 695001.
2 THE DISTRICT DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY CHIEF EXECUTIVE OFFICER, KOLLAM - 691013.
3 THE CHAIRMAN
THE DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM - 691013.
4 THE DISTRICT COLLECTOR
KOLLAM, CIVIL STATION ROAD, KOLLAM - 691013.
5 THE GEOLOGIST
DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
KESAVANIKETHAN, ASRAMAM, KOLLAM - 691002.
6 THE SECRETARY.
MULAVANA GRAMA PANCHAYATH, KOTTARAKARA,
KOLLAM DISTRICT - 691503.
SMT.VIDYA KURIAKOSE, G.P
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 216
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 1ST DAY OF AUGUST 2022 / 10TH SRAVANA, 1944
WP(C) NO. 30896 OF 2021
PETITIONER/S:
SUNIL KUMAR
AGED 42 YEARS
S/O. VASUDEVAN, SUNIL VILASAM, CHELIKUZHY KOLLAM
BY ADVS.
R.SUNIL KUMAR
A.SALINI LAL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM 695 001
2 THE DISASTER MANAGEMENT AUTHORITY
REPRESENTED BY CHIEF EXECUTIVE OFFICER, KOLLAM 691 013
3 THE DISTRICT COLLECTOR
COLLECTORATE, CIVIL STATION, KOLLAM 691 013
4 THE DISTRICT COLLECTOR
COLLECTORATE, CIVIL STATION, KOLLAM 691 013
5 THE DISTRICT GEOLOGIST
DEPARTMENT OF MINING AND GEOLOGY, DISTRICT OFFICE,
KOLLAM 691 002
SMT.DEEPA NARAYANAN,SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.08.2022, ALONG WITH WP(C).19603/2021 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.19603 of 2021 & conn.cases 217
P.V.KUNHIKRISHNAN, J.
-----------------------------------------------------------------------------
WP(C) Nos.19603/2021, 231/2022, 744/2022, 760/2022, 796/2022,
854/2022, 864/2022, 874/2022, 876/2022, 877/2022, 878/2022,
884/2022, 890/2022, 891/2022, 957/2022, 1068/2022, 1082/2022,
1086/2022, 1168/2022, 1223/2022, 1235/2022, 1237/2022, 1238/2022,
1450/2022, 1488/2022, 1560/2022, 1562/2022, 1575/2022, 1586/2022,
1610/2022, 1644/2022, 1648/2022, 1684/2022, 1730/2022, 1950/2022,
1989/2022, 2263/2022, 2609/2022, 2898/2022, 3100/2022, 3408/2022,
3470/2022, 3781/2022, 4010/2022, 4019/2022, 4044/2022, 4061/2022,
4081/2022, 4207/2022, 4382/2022, 5013/2022, 5059/2022, 5098/2022,
5260/2022, 5278/2022, 5428/2022, 5431/2022, 5432/2022, 5434/2022,
5435/2022, 5444/2022, 5461/2022, 5475/2022, 6320/2022, 6834/2022,
6837/2022, 6883/2022, 6913/2022, 6915/2022, 7106/2022, 7111/2022,
7266/2022, 7282/2022, 7315/2022, 7506/2022, 7526/2022, 7671/2022,
7762/2022, 7820/2022, 7886/2022, 7907/2022, 8072/2022, 8154/2022,
8243/2022, 8320/2022, 8479/2022, 8482/2022, 8686/2022, 8704/2022,
8750/2022, 9080/2022, 8912/2022, 8966/2022, 9240/2022, 9298/2022,
9305/2022, 9354/2022, 9786/2022, 9794/2022, 9977/2022, 9979/2022,
9985/2022, 10079/2022, 10212/2022, 10493/2022, 10757/2022,
11012/2022, 11018/2022, 11566/2022, 11615/2022, 11632/2022,
11653/2022, 12047/2022, 12456/2022, 12498/2022, 12612/2022,
12912/2022, 13619/2022, 13744/2022, 13747/2022, 13750/2022,
13849/2022, 14197/2022, 14298/2022, 14515/2022, 14549/2022,
14815/2022, 14868/2022, 14954/2022, 14987/2022, 15684/2022,
15687/2022, 15728/2022, 15784/2022, 15856/2022, 15967/2022,
16033/2022, 16093/2022, 16501/2022, 17375/2022, 17431/2022,
17444/2022, 17445/2022, 17486/2022, 18261/2022, 18279/2022,
18552/2022, 19196/2022, 19193/2022, 19944/2022, 19949/2022,
19951/2022, 19954/2022, 19961/2022, 19989/2022, 20386/2022,
20504/2022, 20755/2022, 20842/2022, 20903/2022, 21058/2022,
21059/2022, 21098/2022, 21144/2022, 21175/2022, 21232/2022,
22919/2022, 22928/2022, 23079/2022, 23512/2022, 25069/2021,
25736/2021, 26659/2021, 27423/2021, 28205/2021, 28962/2021,
W.P(C) No.19603 of 2021 & conn.cases 218
29119/2021, 29121/2021, 29228/2021, 29271/2021, 29409/2021,
29470/2021, 29402/2021, 29418/2021, 30000/2021, 29875/2021,
29902/2021, 29953/2021, 30501/2021, 30589/2021, 30792/2021,
30785/2021, 30896/2021]
-------------------------------------------------------------------------------------------
Dated this the 01st day of August, 2022
JUDGMENT
All these batch of cases are filed challenging the order No. DCKLM/1827/2020-DM2(5) dated 02.07.2021 passed by the Chairman, District Disaster Management Authority, Kollam. As per the judgment dated 19.07.2022 in W.P.(C)No.15079/2021 and connected cases, this Court already quashed the above order. In the light of the same, nothing survives in these writ petitions.
Therefore, these writ petitions are disposed of in tune with the judgment dated 19.07.2022 in W.P.(C)No. 15079/2021 and connected cases.
Sd/-
P.V.KUNHIKRISHNAN JUDGE DM W.P(C) No.19603 of 2021 & conn.cases 219 APPENDIX OF WP(C) 231/2022 PETITIONER EXHIBITS ExhibitP1 TRUE COPY OF THE BUILDING PERMIT DATED 27.8.2021 ISSUED BY THE SECRETARY, KOTTARAKARA MUNICIPALITY ExhibitP2 TRUE COPY OF DEVELOPMENT PERMIT DATED 18.12.2018 ISSUED BY THE SECRETARY, KOTTARAKARA MUNICIPALITY ExhibitP3 TRUE COPY OF THE COUNTER FOIL OF THE CHELAN TOWARDS THE DEPOSIT OF ROYALTY AMOUNT OF RS.19840/-
ExhibitP4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT ExhibitP5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 220 APPENDIX OF WP(C) 744/2022 PETITIONER EXHIBITS Exhibit P1 RUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 17.2.2021 ISSUED BY PERINAD GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 24.2.2021 ISSUED BY PERINAD GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 19.10.2021 BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 11.10.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 221 APPENDIX OF WP(C) 760/2022 PETITIONER EXHIBITS Exhibit:- P1 TRUE COPY OF THE BUILDING PERMIT DATED 18.11.2020 ISSUED BY THE SECRETARY, UMMANNOOR GRAMA PANCHAYAT Exhibit P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 20.11.2020 ISSUED BY THE SECRETARY, UMMANNOOR GRAMA PANCHAYAT Exhibit P3 TRUE COPY OF THE RECEIPT DATED 27.11.2020 ISSUED FROM THE OFFICE OF THIRD RESPONDENT TOWARDS THE APPLICATION OF PETITIONER Exhibit P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 222 APPENDIX OF WP(C) 796/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 31.3.2021 ISSUED BY ELAMADU GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 31.3.2021 ISSUED BY ELAMADU GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 19.10.2021 BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 20.12.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 223 APPENDIX OF WP(C) 854/2022 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE REVENUE TAX REMITTED BY THE PETITIONER DATED 24.09.2020 BEFORE THE VILLAGE OFFICER, ELAMADU.
Exhibit P2 THE TRUE COPY OF THE BUILDING PERMIT NO.C4-
BA(12057)/2021 DATED 18.01.2021 ISSUED BY THE 6TH RESPONDENT.
Exhibit P3 THE TRUE COPY OF THE DEVELOPMENT PERMIT AND PLAN NO.C4-BA(12077)/2021 ISSUED BY THE 6THJ RESPONDENT DATED 18.01.2021.
Exhibit P4 THE TRUE COPY OF THE CHALAN ISSUED BY THE FIFTH RESPONDENT FOR THE ROYALTY FEES DATED 20.12.2021.
Exhibit P5 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P6 TRUE COPY OF TRANSIT PASS/PROCEEDINGS OF DISTRICT GEOLOGIST, MINING AND GEOLOGY DEPARTMENT, KOLLAM NUMBERED AS 57/2020-21/OE/DOQ/S2/2641/19 DATED 14.08.2020.
Exhibit P7 TRUE COPY OF THE INTERIM ORDER PASSED IN WPC NO.18445/2021 DATED 09.09.2021. W.P(C) No.19603 of 2021 & conn.cases 224 APPENDIX OF WP(C) 864/2022 PETITIONER EXHIBITS Exhibit P1 TRUE PHOTOCOPY OF THE LAND TAX RECEIPT BEARING NO.KL02041603431/2019 DATED 14/08/2019.
Exhibit P2 TRUE PHOTOCOPY OF THE BUILDING PERMIT BEARING NO.A3-41/2021 DATED 17/02/2020.
Exhibit P3 TRUE PHOTOCOPY OF THE DEVELOPMENT PERMIT A3-
701/2021 DATED 19/10/2020.
Exhibit P4 TRUE PHOTOCOPY OF THE APPLICATION DATED 23/10/2021 SUBMITTED TO THE 1ST RESPONDENT.
Exhibit P5 TRUE PHOTOCOPY OF THE ORDER DATED 02/07/2021 BEARING NUMBER DCKLM/1827/2020-DM2(5) ISSUED BY THE 3RD RESPONDENT.
Exhibit P6 TRUE PHOTOCOPY OF THE INTERIM ORDER DATED 12/08/2021 IN WP(C) NO.15079/2021. W.P(C) No.19603 of 2021 & conn.cases 225 APPENDIX OF WP(C) 874/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 30.1.2021 ISSUED BY MELILA GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 23.2.2021 ISSUED BY MELILA GRAMA PANCHAYAT TO THE PETITIONER Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 20.12.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 10.10.2021 BEFORE THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 226 APPENDIX OF WP(C) 876/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 18.11.2020 ISSUED BY MELILA GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 19.4.2021 ISSUED BY MELILA GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 11.10.2021 BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 20.12.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 227 APPENDIX OF WP(C) 877/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 15.12.2020 ISSUED BY EDAMULAKKAL GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 1.1.2021 ISSUED BY EDAMULAKKAL GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 20.9.2021 BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 20.10.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 228 APPENDIX OF WP(C) 878/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 16.3.2020 ISSUED BY EDAMULACKAL GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 16.3.2020 ISSUED BY EDAMULACKAL GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 21.9.2021 BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 21.10.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 229 APPENDIX OF WP(C) 884/2022 PETITIONER EXHIBITS Exhibit-P2 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM Exhibit - P3 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 21.10.2021 PAID IN FAVOUR OF THE GEOLOGIST , KOLLAM Exhibit - P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 IS PRODUCED HERE WITH AND MARKED AS EXT.P4. 8.
Exhibit - P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit-P1 TRUE COPY OF THE SITE APPROVAL AND DEVELOPMENT PERMIT DATED 04.05.2021 ISSUED BY POOYAPPALLY GRAMA PANCHAYAT TO THE PETITIONER W.P(C) No.19603 of 2021 & conn.cases 230 APPENDIX OF WP(C) 890/2022 PETITIONER EXHIBITS Exhibit- P1 TRUE COPY OF THE BUILDING PERMIT DATED 12.1.2021 ISSUED BY THE SECRETARY KAREEPRA GRAMA PANCHAYAT Exhibit- P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 1.2.2021 ISSUED BY THE SECRETARY, KAREEPRA GRAMA PANCHAYAT Exhibit- P3 TRUE COPY OF THE ORDER DATED 16.4.2021 ISSUED BY THIRD RESPONDENT Exhibit- P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit- P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 231 APPENDIX OF WP(C) 891/2022 PETITIONER EXHIBITS Exhibit- P1 TRUE COPY OF THE BUILDING PERMIT DATED 7.1.2021 ISSUED BY THE SECRETARY, UMMANNOOR GRAMA PANCHAYATH Exhibit- P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 7.1.2021 ISSUED BY THE SECRETARY, UMMANNOOR GRAMA PANCHAYATH Exhibit- P3 TRUE COPY OF RECEIPT DATED 12.1.2021 ISSUED FROM THE OFFICE OF THIRD RESPONDENT TOWARDS THE APPLICATION OF PETITIONER Exhibit- P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit- P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 232 APPENDIX OF WP(C) 957/2022 PETITIONER EXHIBITS ExhibitP1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 16.03.2021 ISSUED BY PAVITHRESWARAM GRAMA PANCHAYAT TO THE PETITIONER ExhibitP2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 20.04.2021 ISSUED BY PAVITHRESWARAM GRAMA PANCHAYAT TO THE PETITIONER ExhibitP3 TRUE COPY OF THE RECEIPT OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 30.04.2021 BEFORE THE GEOLOGIST,KOLLAM ExhibitP4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 ExhibitP5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT ExhibitP6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 23.12.2021 PAID IN FAVOUR OF THE GEOLOGIST ,KOLLAM W.P(C) No.19603 of 2021 & conn.cases 233 APPENDIX OF WP(C) 1068/2022 PETITIONER EXHIBITS Exhibit-P1 A TRUE COPY OF THE RECEIPT DATED 31.12.2020 ISSUED BY THE VILLAGE OFFICER, VETTIKKAVALA Exhibit1 A TRUE COPY OF THE RECEIPT DATED 31.12.2020 ISSUED BY THE VILLAGE OFFICER, VETTIKKAVALA Exhibit-P2 A TRUE COPY OF THE BUILDING PERMIT DATED 02.02.2021 ISSUED BY THE SECRETARY, VETTIKKAVALA GRAMA PANCHAYATH.
Exhibit-P3 . A TRUE COPY OF THE DEVELOPMENT PERMIT DATED 17.03.2021 ISSUED BY THE SECRETARY; VETTIKKAVALA GRAMAPANCHAYATH.
Exhibit-P4 A TRUE COPY OF THE ORDER DCKLM/1827/2020-DM2(5) DATED 02.07.2021 ISSUED BY THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY / DISTRICT COLLECTOR.
Exhibit-P5 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE 5TH RESPONDENT WIDE NO.
25/2021-22/OE/DOQ/S2/253/2021 DATED 16.04.2021.
Exhibit-P6 A TRUE COPY OF THE CIRCULAR NO. 10744/M3/2017 DATED 13.12.2017 OF THE DIRECTORATE OF MINING & GEOLOGY .
W.P(C) No.19603 of 2021 & conn.cases 234 APPENDIX OF WP(C) 1082/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 21.1.2021 ISSUED BY KALLUVATHUKKAL GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 24.2.2021 ISSUED BY KALLUVATHUKKAL GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE RECEIPT OF THE APPLICATION DATED 19.3.2021 ISSUED BY THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 6.11.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 235 APPENDIX OF WP(C) 1086/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 12.1.2020 ISSUED BY MYLOM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 22.4.2021 ISSUED BY MYLOM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE RECEIPT OF THE APPLICATION DATED 25.6.2021 ISSUED BY THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 20.12.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 236 APPENDIX OF WP(C) 1168/2022 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE REVENUE TAX REMITTED BY THE PETITIONER DATED 16.04.2021 BEFORE THE VILLAGE OFFICER, KULAKKADA, Exhibit P2 THE TRUE COPY OF THE BUILDING PERMIT NO.K7 BA(137797) DATED 05.07.2021 ISSUED BY THE 6TH RESPONDENT.
Exhibit P3 THE TRUE COPY OF THE DEVELOPMENT PERMIT NO.K7 BA(137805)/2021 ISSUED BY THE 6TH RESPONDENT DATED 05.07.2021.
Exhibit P4 THE TRUE COPY OF THE CHALAN ISSUED BY THE FIFTH RESPONDENT FOR THE ROYALTY FEES DATED 20.12.2021.
Exhibit P5 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/.1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P6 TRUE COPY OF TRANSIT PASS/PROCEEDINGS OF DISTRICT GEOLOGIST, MINING AND GEOLOGY DEPARTMENT, KOLLAM NUMBERED AS 57/2020-21/OE/DOQ/S2/2641/19 DATED 14.08.2020.
Exhibit P7 TRUE COPY OF THE INTERIM ORDER PASSED IN WPC NO.18445/2021 DATED 09.09.2021. W.P(C) No.19603 of 2021 & conn.cases 237 APPENDIX OF WP(C) 1223/2022 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE REVENUE TAX REMITTED BY THE PETITIONER DATED 06.03.2019 BEFORE THE VILLAGE OFFICER, PIDAVUR.
Exhibit P2 THE TRUE COPY OF THE BUILDING PERMIT NO.B1-
BA(192603)/2019 DATED 12.07.2019 ISSUED BY THE 6TH RESPONDENT.
Exhibit P3 THE TRUE COPY OF THE DEVELOPMENT PERMIT NO.B1-
BA(345443)/2019 ISSUED BY THE 6TH RESPONDENT DATED 06.12.2019 .
Exhibit P4 THE TRUE COPY OF THE RECEIPT ISSUED BY THE FIFTH RESPONDENT FOR THE ROYALTY FEES DATED 29.07.2021.
Exhibit P5 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM /CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P6 TRUE COPY OF TRANSIT PASS/PROCEEDINGS OF DISTRICT GEOLOGIST, MINING AND GEOLOGY DEPARTMENT, KOLLAM, NUMBERED AS 57/2020-21/OE/DOQ/S2/2641/19 DATED 14.08.2020.
Exhibit P7 TRUE COPY OF THE INTERIM ORDER PASSED IN WP(C) NO.18445/2021 DATED 9.9.2021.
W.P(C) No.19603 of 2021 & conn.cases 238 APPENDIX OF WP(C) 1235/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 14.1.2020 ISSUED BY KOTTARAKARA MUNICIPALITY TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 6.5.2020 ISSUED BY KOTTARAKARA MUNICIPALITY TO THE PETITIONER Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 7.8.2020 ISSUED BY THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 17.9.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 239 APPENDIX OF WP(C) 1237/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 05.11.2021 ISSUED BY VELIYAM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY TAX RECEIPT DATED 21.06.2021 ISSUED BY ODANAVATTAM VILLAGE OFFICE WITH RESPECT TO PROPERTY OF THE PETITIONER COMPRISED IN SURVEY/RE SURVEY NO. S-416/9-3 IN ODANAVATTAM VILLAGE, KOTTARAKKARA TALUK, KOLLAM DISTRICT Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 15.12.2021 BEFORE THE GEOLOGIST,KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 06.01.2022 PAID IN FAVOUR OF THE GEOLOGIST ,KOLLAM W.P(C) No.19603 of 2021 & conn.cases 240 APPENDIX OF WP(C) 1238/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE NO OBJECTION CERTIFICATE DATED 10.11.2020 ISSUED BY MYLOM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 21.11.2020 ISSUED BY MYLOM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE RECEIPT OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 15.01.2021 BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 20.09.2021 PAID IN FAVOUR OF THE GEOLOGIST ,KOLLAM W.P(C) No.19603 of 2021 & conn.cases 241 APPENDIX OF WP(C) 1450/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 03.11.2020 ISSUED BY KOTTARAKKARA MUNICIPALITY TO THE PETITIONERS Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 18.01.2021 ISSUED BY KOTTARAKKARA MUNICIPALITY TO THE PETITIONERS Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONERS DATED 18.02.2021 BEFORE THE GEOLOGIST,KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.202 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 06.01.2022 PAID IN FAVOUR OF THE GEOLOGIST ,KOLLAM W.P(C) No.19603 of 2021 & conn.cases 242 APPENDIX OF WP(C) 1488/2022 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE REVENUE TAX REMITTED BY THE PETITIONER ON 25-05-2019 BEFORE THE VILLAGE OFFICE EAST KALLADA Exhibit P2 THE TRUE COPY OF THE BUILDING PERMIT NO.
K2/5901/2020 DATED 22-12-2020 ISSUED BY THE 6TH RESPONDENT Exhibit P3 THE TRUE COPY OF THE DEVELOPMENT PERMIT NO.
K2/5902/20 ISSUED BY THE 6TH RESPONDENT ON 22-12-
2020Exhibit P4 THE TRUE COPY OF THE RECEIPT EVIDENCING THE PAYMENT OF ROYALTY FEES DATED 26-07-2021 Exhibit P5 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM NUMBERED AS DCKLM/1827/2020- DM2(5) DATED 02-07-2021 Exhibit P6 TRUE COPY OF ONE OF SUCH TRANSIT PASS/PROCEEDINGS OF DISTRICT GEOLOGIST, MINING AND GEOLOGY DEPARTMENT, KOLLAM NUMBERED AS 57/2020-21/OE/DOQ/S2/2641/19 DATED 14-08-2020 Exhibit P7 TRUE COPY OF THE INTERIM ORDER PASSED IN W.P(C0 NO. 18445/2021 DATED 9-9-2021 W.P(C) No.19603 of 2021 & conn.cases 243 APPENDIX OF WP(C) 1560/2022 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE REVENUE TAX REMITTED BY THE PETITIONER AND HIS WIFE ON 30.06.2021.
Exhibit P2 THE TRUE COPY OF THE BUILDING PERMIT NO.K2/5900/2020 DATED 22.12.2020 ISSUED BY THE EAST KALLADA GRAMA PANCHAYATH.
Exhibit P3 THE TRUE COPY OF THE DEVELOPMENT PERMIT NO.K2/5899/20 ISSUED BY THE EAST KALLADA GRAMA PANCHAYATH DTED 22.12.2020.
Exhibit P4 THE TRUE COPY OF THE RECEIPT ISSUED BY THE FOURTH RESPONDENT FOR THE ROYALTY FEES DATED 12.11.2021.
Exhibit P5 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM NUMBERED AS DCKLM/1827/2020- DM2(5) DATED 02.07.2021.
Exhibit P6 TRUE COPY OF ONE OF SUCH TRANSIT PASS/PROCEEDINGS OF DISTRICT GEOLOGIST, MINING AND GEOLOGY DEPARTMENT, KOLLAM NUMBERED AS 57/2020-21/OE/DOQ/S2/2641/19 DATED 14.08.2020.
Exhibit P7 TRUE COPY OF THE INTERIM ORDER PASSED IN WPC NO.18445/2021 DATED 09.09.2021. W.P(C) No.19603 of 2021 & conn.cases 244 APPENDIX OF WP(C) 1562/2022 PETITIONER EXHIBITS Exhibit P1 COPY OF THE APPLICATION BEFORE THE 5TH RESPONDENT DATED 29.10.2021 Exhibit P2 COPY OF THE ORDER ISSUED BY THE 3RD RESPONDENT DATED 2.7.21 Exhibit P3 COPY OF THE INTERIM ORDER IN WPC NO 17788/21 DATED 6.9.21 W.P(C) No.19603 of 2021 & conn.cases 245 APPENDIX OF WP(C) 1575/2022 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE REVENUE TAX REMITTED BY THE PETITIONER AND HIS WIFE ON 20.12.2021.
Exhibit P2 THE TRUE COPY OF THE BUILDING PERMIT ISSUED BY ELAMPALLOOR PANCHAYATH ON 9.4.2019.
Exhibit P3 THE TRUE COPY OF THE DEVELOPMENT PERMIT NO.B1-
2325/2020 ISSUED BY THE ELAMPALLOOR GRAMA PANCHAYATH DATED 22.06.2020.
Exhibit P4 THE TRUE COPY OF THE RECEIPT ISSUED BY THE FOURTH RESPONDENT FOR THE ROYALTY FEES DATED 04.05.2021.
Exhibit P5 TRUE COPY OF THE ORDER ISSUED BY THE CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM DATED 02.07.2021.
Exhibit P6 TRUE COPY OF TRANSIT PASS / PROCEEDINGS OF DISTRICT GEOLOGIST, NO.57/2020-21/OE/DOQ/S2/2641/19 DATED 14.08.2020.
Exhibit P7 TRUE COPY OF THE INTERIM ORDER PASSED IN WP(C) NO.18445/2021 DATED 9.9.2021.
W.P(C) No.19603 of 2021 & conn.cases 246 APPENDIX OF WP(C) 1586/2022 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE BUILDING PERMIT NO. A3-
BA(226082)/2021 ISSUED ON 05.10.2021 Exhibit P2 THE TRUE COPY OF THE DEVELOPMENT PERMIT NO.A3-
BA(226086)/2021 ISSUED ON 05.10.2021 Exhibit P3 THE TRUE COPY OF THE APPLICATION FOR THE ISSUANCE OF MINERAL TRANSIT PASS DATED 07.10.2021 SUBMITTED BY THE PETITIONER TO THE 2ND RESPONDENT ALONG WITH RECEIPT Exhibit P4 THE TRUE COPY OF THE JUDGMENT DATED 26.11.2021 IN W.P(C) NO.26722 OF 2021 Exhibit P5 THE TRUE COPY OF THE DIRECTIONS OF THE 1ST RESPONDENT VIDE DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P6 THE TRUE COPY OF THE INTERIM ORDER DATED 02.11.2021 OF THIS HON'BLE COURT IN WP(C) NO. 23847/2021 W.P(C) No.19603 of 2021 & conn.cases 247 APPENDIX OF WP(C) 1610/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 24.2.2021 ISSUED BY PARAVOOR MUNICIPALITY TO THE PETITIONERS Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 24.2.2021 ISSUED BY PARAVOOR MUNICIPALITY TO THE PETITIONERS Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE 1ST PETITIONER DATED NIL BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE 1ST PETITIONER DATED 24.12.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 248 APPENDIX OF WP(C) 1644/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE NO OBJECTION CERTIFICATE DATED 1.10.2020 ISSUED BY CHADAYAMANGALAM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 1.10.2020 ISSUED BY CHADAYAMANGALAM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 30.10.2020 BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 20.9.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 249 APPENDIX OF WP(C) 1648/2022 PETITIONER EXHIBITS Exhibit- P1 TRUE COPY OF THE BUILDING PERMIT DATED 8.10.2020 ISSUED BY THE SECRETARY, CHIRAKKARA GRAMA PANCHAYATH Exhibit-P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 24.11.2020 ISSUED BY THE SECRETARY, CHIRAKKARA GRAMA PANCHAYATH Exhibit- P3 TRUE COPY OF THE TAX RECEIPT DATED 8.9.2020 ISSUED BY THE VILLAGE OFFICER, CHIRAKKARA VILLAGE Exhibit- P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit- P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 250 APPENDIX OF WP(C) 1684/2022 PETITIONER EXHIBITS Exhibit- P1 TRUE COPY OF THE BUILDING PERMIT DATED 22.12.2020 ISSUED BY THE SECRETARY, NILAMEL GRAMA PANCHAYATH Exhibit- P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 23.12.2020 ISSUED BY THE SECRETARY, NILAMEL GRAMA PANCHAYATH Exhibit- P3 TRUE COPY OF TAX RECEIPT DATED 26.8.2020 ISSUED BY THE VILLAGE OFFICER. NILAMEL VILLAGE Exhibit- P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit- P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 251 APPENDIX OF WP(C) 1730/2022 PETITIONER EXHIBITS Exhibit P1 TRUE PHOTO COPY OF THE LAND TAX RECEIPT BEARING NO. KL0204050664/021 DATED 01/11/2021.
Exhibit P2 TRUE PHOTO COPY OF THE BUILDING PERMIT BEARING NO. K7-BA (108880) /2021 DATED 08/02/2021.
Exhibit P3 TRUE PHOTO COPY OF THE DEVELOPMENT PERMIT BEARING NO. K7-BA (108876) /2021 DATED 08/02/2021.
Exhibit P4 TRUE PHOTO COPY OF THE APPLICATION DATED 28/06/2021 SUBMITTED TO THE IST RESPONDENT.
Exhibit P5 TRUE PHOTO COPY OF THE ORDER DATED 02/07/2021 BEARING NUMBER DCKLM/1827/2020-DM2(5) ISSUED BY THE 3RD RESPONDENT.
Exhibit P6 TRUE PHOTO COPY OF THE INTERIM, ORDER DATED 12/08/2021 IN WPC NO. 15079/2021. W.P(C) No.19603 of 2021 & conn.cases 252 APPENDIX OF WP(C) 1950/2022 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE REVENUE TAX REMITTED BY THE PETITIONER ON 25.06.2021 BEFORE THE VILLAGE OFFICE ELAMADU Exhibit P2 THE TRUE COPY OF THE BUILDING PERMIT DT 31.5.2021 ISSUED BY THE ELAMADU PANCHAYATH Exhibit P3 THE TRUE COPY OF THE DEVELOPMENT PERMIT NO.SC3-
BA(118098)/2021 DATED 31.5.2021 Exhibit P4 THE TRUE COPY OF THE CHELAN ISSUED BY THE FOURTH RESPONDENT ON 6.1.2022 Exhibit P5 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM NUMBERED AS DCKLM/1827/2020- DM2(5) DATED 02.07.2021 Exhibit P6 TRUE COPY OF THE TRANSIT PASS ISSUED BY DISTRICT GEOLOGIST, KOLLAM DATED 14.8.2020 Exhibit P7 TRUE COPY OF THE INTERIM ORDER PASSED IN WPC NO.18445/2021 DATED 9.9.2021 W.P(C) No.19603 of 2021 & conn.cases 253 APPENDIX OF WP(C) 1989/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 25.11.2020 ISSUED BY EDAMULACKAL GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 25.11.2020 ISSUED BY EDAMULACKAL GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 01.01.2021 ISSUED BY THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 10.1.2022 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 254 APPENDIX OF WP(C) 2263/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE NO OBJECTION CERTIFICATE DATED 20.2.2021 ISSUED BY MYLOM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 8.11.2021 ISSUED BY MYLOM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 12.11.2021 BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 6.1.2022 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 255 APPENDIX OF WP(C) 2609/2022 PETITIONER EXHIBITS Exhibit P1 COPY OF THE RECEIPT AND APPLICATION BEFORE THE 5TH RESPONDENT DATED 26/4/21.
Exhibit P2 COPY OF THE ORDER ISSUED BY THE 3RD RESPONDENT DATED 2/7/21.
Exhibit P3 COPY OF THE INTERIM ORDER IN WPC NO. 17788/21. W.P(C) No.19603 of 2021 & conn.cases 256 APPENDIX OF WP(C) 2898/2022 PETITIONER EXHIBITS Exhibit-P1 A TRUE COPY OF THE BUILDING PERMIT DATED 03.03.2021 ISSUED BY THE ASSISTANT ENGINEER, KOTTARAKARA MUNICIPALITY.
Exhibit-P2 A TRUE COPY OF THE DEVELOPMENT PERMIT DATED 20.03.2021 ISSUED BY THE SECRETARY; KOTTARAKARA MUNICIPALITY.
Exhibit-P3 A TRUE COPY OF THE REPORT DATED 16.04.2021 OF THE VILLAGE OFFICER, KOTTARAKARA.
Exhibit-P4 A TRUE COPY OF THE ORDER DCKLM/1827/2020-DM2(5) DATED 02.07.2021 ISSUED BY THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY / DISTRICT COLLECTOR.
Exhibit-P5 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE 5TH RESPONDENT WIDE NO.
25/2021-22/OE/DOQ/S2/253/2021 DATED 16.04.2021.
Exhibit-P6 A TRUE COPY OF THE CIRCULAR NO. 10744/M3/2017 DATED 13.12.2017 OF THE DIRECTORATE OF MINING & GEOLOGY.
W.P(C) No.19603 of 2021 & conn.cases 257 APPENDIX OF WP(C) 3100/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 22.12.2020 ISSUED BY MELILA GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 15.3.2021 ISSUED BY MELILA GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED NIL BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 20.12.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 258 APPENDIX OF WP(C) 3408/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 21.6.2019 ISSUED BY NEDUMPANA GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 21.6.2019 ISSUED BY NEDUMPANA GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE APPLICATION DATED 14.09.2020 SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 27.12.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 259 APPENDIX OF WP(C) 3470/2022 PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF THE BUILDING PERMIT DATED 1.1.2021 ISSUED BY THE SECRETARY, MYLOM GRAMA PANCHAYATH Exhibit- P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 9.3.2021 ISSUED BY THE SECRETARY, MYLOM GRAMA PANCHAYATH Exhibit- P3 TRUE COPY OF THE COUNTERFOIL OF THE CHELAN TOWARDS THE DEPOSIT OF ROYALTY AMOUNT OF RS. 19080/-
Exhibit- P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit- P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 260 APPENDIX OF WP(C) 3781/2022 PETITIONER EXHIBITS Exhibit P1 COPY OF THE APPLICATION BEFORE THE 5TH RESPONDENT DATED 28.6.21 Exhibit P2 COPY OF THE ORDER ISSUED BY THE 3RD RESPONDENT DATED 2.7.21 Exhibit P3 COPY OF THE INTERIM ORDER IN WPC NO.17788/21 W.P(C) No.19603 of 2021 & conn.cases 261 APPENDIX OF WP(C) 4010/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 29.01.2021 ISSUED BY NEDUMPANA GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PLAN ISSUED BY NEDUMPANA GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 8.11.2021 ISSUED BY THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 21.1.2022 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 262 APPENDIX OF WP(C) 4019/2022 PETITIONER EXHIBITS Exhibit P1 RUE COPY OF THE BUILDING PERMIT DATED 15.11.2019 ISSUED BY EZHUKONE GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 3.2.2020 ISSUED BY EZHUKONE GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 19.3.2021 ISSUED BY THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 12.1.2022 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 263 APPENDIX OF WP(C) 4044/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 22.09.2020 ISSUED BY VILAKUDY GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE APPLICATION DATED 24.11.2021 SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM Exhibit P3 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 24.1.2022 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT W.P(C) No.19603 of 2021 & conn.cases 264 APPENDIX OF WP(C) 4061/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 06.01.2022 ISSUED BY PIRAVANTHUR GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE ORDER IN G.O.(RT) NO.
1795/2021/LSGD DATED 18.09.2021 Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 12.2.2021 ISSUED BY THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 24.1.2022 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 265 APPENDIX OF WP(C) 4081/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 22.2.2020 ISSUED BY KAREEPRA GRAMA PANCHAYAT TO THE PETITIONERS Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 6.2.2021 ISSUED BY KAREEPRA GRAMA PANCHAYAT TO THE PETITIONERS Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 15.3.2021 ISSUED BY THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE 2ND PETITIONER DATED 19.1.2022 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 266 APPENDIX OF WP(C) 4207/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 8.10.2020 ISSUED BY VETTIKKAVALA GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 11.12.2020 ISSUED BY VETTIKKAVALA GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 6.1.2021 ISSUED BY THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 20.12.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 267 APPENDIX OF WP(C) 4382/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 10.3.2021 ISSUED BY ALAYAMON GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 12.4.2021 ISSUED BY ALAYAMON GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 19.7.2021 ISSUED BY THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 7.2.2022 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 268 APPENDIX OF WP(C) 5013/2022 PETITIONER EXHIBITS Exhibit P1 COPY OF THE APPLICATION BEFORE THE 5TH RESPONDENT DATED 13.01.21.
Exhibit P2 COPY OF THE ORDER ISSUED BY THE 3RD RESPONDENT DATED 2/7/21.
Exhibit P3 COPY OF THE INTERIM ORDER IN WPC NO.17788/21 DATED 6/9/21.
W.P(C) No.19603 of 2021 & conn.cases 269 APPENDIX OF WP(C) 5059/2022 PETITIONER EXHIBITS Exhibit P1 COPY OF THE APPLICATION BEFORE THE 5TH RESPONDENT DATED 23/11/20.
Exhibit P2 COPY OF THE ORDER ISSUED BY THE 3RD RESPONDENT DATED 2/7/21.
Exhibit P3 COPY OF THE INTERIM ORDER IN WPC NO. 17788/21.
DTD 6/9/21.
W.P(C) No.19603 of 2021 & conn.cases 270 APPENDIX OF WP(C) 5098/2022 PETITIONER EXHIBITS Exhibit-P1 A TRUE COPY OF THE PROPERTY TAX RECEIPT DATED 19.07.2021 ISSUED BY THE VILLAGE OFFICER, NILAMEL.
Exhibit-P2 A TRUE COPY OF THE BUILDING PERMIT DATED 18.12.2021 ISSUED BY THE SECRETARY, NILAMEL GRAMAPANCHAYATH.
Exhibit-P3 A TRUE COPY OF THE RECEIPT DATED 09.02.2022 ISSUED BY THE 5TH RESPONDENT.
Exhibit-P4 A TRUE COPY OF THE ORDER DCKLM/1827/2020-DM2(5) DATED 02.07.2021 ISSUED BY THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY / DISTRICT COLLECTOR.
Exhibit-P5 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE 5TH RESPONDENT WIDE NO.
25/2021-22/OE/DOQ/S2/253/2021 DATED 16.04.2021 Exhibit-P6 A TRUE COPY OF THE CIRCULAR NO. 10744/M3/2017 DATED 13.12.2017 OF THE DIRECTORATE OF MINING & GEOLOGY.
W.P(C) No.19603 of 2021 & conn.cases 271 APPENDIX OF WP(C) 5260/2022 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE APPROVAL AND BUILDING PERMIT DATED 13.04.2021 ISSUED BY MYLOM GRAMA PANCHAYATH TO THE PETITIONER Exhibit P2 THE TRUE COPY OF THE DEVELOPMENT PERMIT DATED 13.04.2021 ISSUED BY MYLOM GRAMA PANCHAYATH TO THE PETITIONER Exhibit P3 THE TRUE COPY OF THE APPLICATION DATED 13.05.2021 SUBMITTED TO THE GEOLOGIST BY THE PETITIONER Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM / CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.12.2021 IN WP (C) NO. 27425/2021OF THIS HON'BLE COURT Exhibit P6 THE TRUE COPY OF CHELAN ISSUED BY GEOLOGIST TO INFAVOUR OF PETITIONER W.P(C) No.19603 of 2021 & conn.cases 272 APPENDIX OF WP(C) 5278/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 19.2.2021 ISSUED BY PAVITHRESWARAM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 19.2.2021 ISSUED BY PAVITHRESWARAM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 15.3.2021 ISSUED BY THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 14.2.2022 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 273 APPENDIX OF WP(C) 5428/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 21.11.2019 ISSUED BY THE SECRETARY, VETTIKAVALA GRAMA PANCHAYATH Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 21.11.2019 ISSUED BY THE SECRETARY, VETTIKAVALA GRAMA PANCHAYATH Exhibit P3 TRUE COPY OF THE COUNTERFOIL OF THE CHELAN TOWARDS THE DEPOSIT OF ROYALTY AMOUNT OF RS. 35680/-
Exhibit P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 274 APPENDIX OF WP(C) 5431/2022 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE APPROVAL AND BUILDING PERMIT DATED 15.02.2020 ISSUED BY EDAMULACKAL GRAMA PANCHAYATH TO THE PETITIONER Exhibit P2 THE TRUE COPY OF THE DEVELOPMENT PERMIT DATED 01.01.2021 ISSUED BY EDAMULACKAL GRAMA PANCHAYATH TO THE PETITIONER Exhibit P3 THE TRUE COPY OF THE APPLICATION DATED 01.02.2021 SUBMITTED TO THE GEOLOGIST BY THE PETITIONER Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM / CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.12.2021 IN WP (C) NO. 27425/2021OF THIS HON'BLE COURT Exhibit P6 THE TRUE COPY OF CHELAN ISSUED BY GEOLOGIST TO INFAVOUR OF PETITIONER W.P(C) No.19603 of 2021 & conn.cases 275 APPENDIX OF WP(C) 5432/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF NO OBJECTION CERTIFICATE DATED 18.01.2021 ISSUED BY UMMANNOOR GRAMA PANCHAYAT TO THE PETITIONERS Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 18.01.2021 ISSUED BY UMMANNOOR GRAMA PANCHAYAT TO THE PETITIONERS Exhibit P3 TRUE COPY OF THE APPLICATION DATED 8.2.2021 SUBMITTED BY THE 1ST PETITIONER BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE 1ST PETITIONER DATED 6.1.2022 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 276 APPENDIX OF WP(C) 5434/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 31.07.2020 ISSUED BY PAVITHRESWARAM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 16.2.2021 ISSUED BY PAVITHRESWARAM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 12.7.2021 ISSUED BY THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 24.1.2022 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 277 APPENDIX OF WP(C) 5435/2022 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE APPROVAL AND BUILDING PERMIT DATED 24.12.2020 ISSUED BY VETTIKKAVALA GRAMA PANCHAYATH TO THE PETITIONER Exhibit P2 THE TRUE COPY OF THE DEVELOPMENT PERMIT DATED 16.02.2021 ISSUED BY VETTIKKAVALA GRAMA PANCHAYATH TO THE PETITIONER Exhibit P3 THE TRUE COPY OF THE APPLICATION DATED 26.02.2021 SUBMITTED TO THE GEOLOGIST BY THE PETITIONER Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM / CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.12.2021 IN WP (C) NO. 27425/2021OF THIS HON'BLE COURT Exhibit P6 THE TRUE COPY OF CHELAN ISSUED BY GEOLOGIST TO INFAVOUR OF PETITIONER W.P(C) No.19603 of 2021 & conn.cases 278 APPENDIX OF WP(C) 5444/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 7.1.2021 ISSUED BY THE SECRETARY, UMMANNOOR GRAMA PANCHAYATH Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 7.1.2021 ISSUED BY THE SECRETARY, UMMANNOOR GRAMA PANCHAYATH Exhibit P3 TRUE COPY OF RECEIPT DATED 12.1.2021 ISSUED FROM THE OFFICE OF THIRD RESPONDENT TOWARDS THE APPLICATION OF PETITIONER Exhibit P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 279 APPENDIX OF WP(C) 5461/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 19.3.2021 ISSUED BY THE SECRETARY, UMMANNOOR GRAMA PANCHAYATH Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 19.3.2021 ISSUED BY THE SECRETARY, UMMANNOOR GRAMA PANCHAYATH Exhibit P3 TRUE COPY OF THE COUNTERFOIL OF THE CHELAN TOWARDS THE DEPOSIT OF ROYALTY AMOUNT OF RS. 75560/-
Exhibit P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 280 APPENDIX OF WP(C) 5475/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 21.4.2021 ISSUED BY ITTIVA GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 21.4.2021 ISSUED BY ITTIVA GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 23.7.2021 ISSUED BY THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 21.1.2022 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 281 APPENDIX OF WP(C) 6320/2022 PETITIONER EXHIBITS Exhibit P1 COPY OF THE APPLICATION BEFORE THE 5TH RESPONDENT DATED 22/12/21 Exhibit P2 COPY OF THE ORDER ISSUED BY THE 3RD RESPONDENT DATED 2/7/21 Exhibit P3 COPY OF THE INTERIM ORDER IN W.P(C)NO.17788/21. W.P(C) No.19603 of 2021 & conn.cases 282 APPENDIX OF WP(C) 6834/2022 PETITIONER EXHIBITS Exhibit- P1 TRUE COPY OF THE BUILDING PERMIT DATED 28.4.2021 ISSUED BY THE SECRETARY, MYLOM GRAMA PANCHAYATH Exhibit-P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 28.42021 ISSUED BY THE SECRETARY, MYLOM GRAMA PANCHAYATH Exhibit- P3 TRUE COPY OF THE COUNTERFOIL OF THE CHELAN TOWARDS THE DEPOSIT OF ROYALTY AMOUNT OF RS. 37520/-
Exhibit- P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit- P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 283 APPENDIX OF WP(C) 6837/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 19.10.2019 ISSUED BY THE SECRETARY, NILAMEL GRAMA PANCHAYATH Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 20.1.2020 ISSUED BY THE SECRETARY, NILAMEL GRAMA PANCHAYATH Exhibit P3 TRUE COPY OF THE COUNTERFOIL OF THE CHELAN TOWARDS THE DEPOSIT OF ROYALTY AMOUNT OF RS. 36,000/-
Exhibit P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 284 APPENDIX OF WP(C) 6883/2022 PETITIONER EXHIBITS Exhibit- P1 TRUE COPY OF THE BUILDING PERMIT DATED 26.10.2018 ISSUED BY THE SECRETARY NILAMEL GRAMA PANCHAYATH Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 25.10.2018 ISSUED BY THE SECRETARY NILAMEL GRAMA PANCHAYATH Exhibit P3 TRUE COPY OF THE LAST CIRCULAR ISSUED BY THE SECRETARY TO GOVERNMENT, LOCAL SELF GOVERNMENT(RA) DEPARTMENT, THIRUVANANTHAPURAM DATED 12.2.2022 NO.RA1/25/2022 Exhibit P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 285 APPENDIX OF WP(C) 6913/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 27.08.2020 ISSUED BY PUNALUR MUNICIPALITY TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 23.10.2020 ISSUED BY PUNALUR MUNICIPALITY TO THE PETITIONER Exhibit P3 TRUE COPY OF THE APPLICATION DATED 20.8.2021 SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN TO BE PAID BY THE PETITIONER DATED 28.02.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 286 APPENDIX OF WP(C) 6915/2022 PETITIONER EXHIBITS Exhibit-P1 A TRUE COPY OF THE TAX RECEIPT DATED 08.07.2021 ISSUED BY THE VILLAGE OFFICER, KOTTARAKARA.
Exhibit-P2 A TRUE COPY OF THE BUILDING PERMIT DATED 23.04.2021 ISSUED BY THE SECRETARY/ASSISTANT ENGINEER, KOTTARAKARA MUNICIPALITY.
Exhibit-P3 A TRUE COPY OF THE DEVELOPMENT PERMIT DATED 18.06.2021 ISSUED BY THE SECRETARY; KOTTARAKARA MUNICIPALITY.
Exhibit-P4 A TRUE COPY OF THE ORDER DCKLM/1827/2020-DM2(5) DATED 02.07.2021 ISSUED BY THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY / DISTRICT COLLECTOR.
Exhibit-P5 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE 5TH RESPONDENT WIDE NO.
25/2021-22/OE/DOQ/S2/253/2021 DATED 16.04.2021 Exhibit-P6 A TRUE COPY OF THE CIRCULAR NO. 10744/M3/2017 DATED 13.12.2017 OF THE DIRECTORATE OF MINING & GEOLOGY.
W.P(C) No.19603 of 2021 & conn.cases 287 APPENDIX OF WP(C) 7106/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 17.02.2021 ISSUED BY KARAVALOOR GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 12.02.2021 ISSUED BY KARAVALOOR GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM DATED NIL Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 24.12.2021 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 288 APPENDIX OF WP(C) 7111/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 27.12.2019 ISSUED BY NEDUVATHOOR GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 20.02.2020 ISSUED BY NEDUVATHOOR GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 28.02.2020 ISSUED BY THE GEOLOGIST, KOLLAM TO THE PETITIONER Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 01.02.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 289 APPENDIX OF WP(C) 7266/2022 PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF THE BUILDING PERMIT DATED 16.4.2021 ISSUED BY THE SECRETARY,MYLOM GRAMA PANCHAYATH.
Exhibit-P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 16.4.2021 ISSUED BY THE SECRETARY ,MYLOM GRAMA PANCHAYATH.
Exhibit-P3 TRUE COPY OF POSSESSION CERTIFICATE ISSUED BY THE VILLAGE OFFICER DATED 17.4.2021 Exhibit-P4 TRUE COPY OF THE ORDER DATED 2.7.2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit-P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021. W.P(C) No.19603 of 2021 & conn.cases 290 APPENDIX OF WP(C) 7282/2022 PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF THE BUILDING PERMIT DATED 8.2.2021 ISSUED BY THE SECRETARY, PIRAVANTHOOR GRAMA PANCHAYATH.
Exhibit-P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 9.3.2021 ISSUED BY THE SECRETARY, PIRAVANTHOOR GRAMA PANCHAYATH.
Exhibit-P3 TRUE COPY OF THE COUNTERFOIL OF THE CHELAN TOWARDS THE DEPOSIT OF ROYALTY AMOUNT OF RS. 40000/-.
Exhibit-P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT.
Exhibit-P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO: 21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 291 APPENDIX OF WP(C) 7315/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 04.05.2021 ISSUED BY POOYAPPALLY GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 04.05.2021 ISSUED BY POOYAPPALLY GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM DATED NIL Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 20.12.2021 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 292 APPENDIX OF WP(C) 7506/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 15.7.2020 ISSUED BY THE SECRETARY, PATHANAPURAM GRAMA PANCHAYATH Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 13.12.2021 ISSUED BY THE SECRETARY, PATHANAPURAM GRAMA PANCHAYATH Exhibit P3 TRUE COPY OF THE POSSESSION CERTIFICATE DATED 18.12.2021 ISSUED BY THE VILLAGE OFFICER, PATHANAPURAM Exhibit P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 293 APPENDIX OF WP(C) 7526/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 05.03.2019 ISSUED BY MELILA GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 30.11.2021 ISSUED BY MELILA GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE APPLICATION DATED 19.6.2020 SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 28.02.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 294 APPENDIX OF WP(C) 7671/2022 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE BUILDING PERMIT DATED 19.06.2020 ISSUED BY THE VILLAGE OFFICER, NEDUVATHOOR.
Exhibit P2 A TRUE COPY OF THE DEVELOPMENT PERMIT DATED 01.10.2020 ISSUED BY THE SECRETARY, NEDUVATHOOR GRAMAPANCHAYATH.
Exhibit P3 A TRUE COPY OF THE REPORT DATED 09.11.2020 ISSUED BY THE VILLAGE OFFICER, NEDUVATHOOR.
Exhibit P4 A TRUE COPY OF THE ORDER DCKLM/1827/2020-DM2(5) DATED 02.07.2021 ISSUED BY THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY/ DISTRICT COLLECTOR.
Exhibit P5 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE 5TH RESPONDENT WIDE NO.
25/2021-22/OE/DOQ/S2/253/2021 DATED 16.04.2021.
Exhibit P6 A TRUE COPY OF THE CIRCULAR NO. 10744/M3/2017 DATED 13.12.2017 OF THE DIRECTORATE OF MINING AND GEOLOGY.
W.P(C) No.19603 of 2021 & conn.cases 295 APPENDIX OF WP(C) 7762/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 23.12.2020 ISSUED BY KUNDARA GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 23.12.2020 ISSUED BY KUNDARA GRAMA PANCHAYAT Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 3.2.2021 ISSUED BY THE GEOLOGIST, KOLLAM TO THE PETITIONER Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 7.3.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 296 APPENDIX OF WP(C) 7820/2022 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE BUILDING PERMIT DATED 16.09.2020 ISSUED BY THE SECRETARY, NEDUVATHOOR GRAMA PANCHAYATH.
Exhibit P2 A TRUE COPY OF THE DEVELOPMENT PERMIT DATED 30.01.2021 ISSUED BY THE SECRETARY, NEDUVATHOOR GRAMA PANCHAYATH Exhibit P3 A TRUE COPY OF THE RECEIPT DATED 16.02.2022 ISSUED BY THE 5TH RESPONDENT.
Exhibit P4 A TRUE COPY OF THE ORDER DCKLM/1827/2020-DM2(5) DATED 022.07.2021 ISSUED BY THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY/DISTRICT COLLECTOR.
Exhibit P5 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE 5TH RESPONDENT WIDE NO.
25/2021-22/OE/DOQ/S2/253/2021 DATED 16.04.2021.
Exhibit P6 A TRUE COPY OF THE CIRCULAR NO.10744/M3/2017 DATED 13.12.2017 OF THE DIRECTORATE OF MINING & GEOLOGY.
W.P(C) No.19603 of 2021 & conn.cases 297 APPENDIX OF WP(C) 7886/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 05.03.2021 ISSUED BY KAREEPRA GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 05.03.2021 ISSUED BY KAREEPRA GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 27.8.2021 ISSUED BY THE GEOLOGIST, KOLLAM TO THE PETITIONER Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 07.03.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 298 APPENDIX OF WP(C) 7907/2022 PETITIONER EXHIBITS Exhibit- P1 TRUE COPY OF THE BUILDING PERMIT DATED 15.1.2021 ISSUED BY THE SECRETARY, NEDUMPANA GRAMA PANCHAYATH Exhibit- P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 15.1.2021 ISSUED BY THE SECRETARY, NEDUMPANA GRAMA PANCHAYATH Exhibit- P3 TRUE COPY OF THE COUNTERFOIL OF THE CHELAN TOWARDS THE DEPOSIT OF ROYALTY AMOUNT OF RS. 41640/-
Exhibit- P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit- P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 299 APPENDIX OF WP(C) 8072/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 29.06.2021 ISSUED BY MYLAM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 08.07.2021 ISSUED BY MYLAM GRAMA PANCHAYAT Exhibit P3 TRUE COPY OF THE APPLICATION DATED 23.07.2021 SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 09.03.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 300 APPENDIX OF WP(C) 8154/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 11.01.2021 ISSUED BY NEDUVATHOOR GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 04.03.2021 ISSUED BY NEDUVATHOOR GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE APPLICATION DATED 8.9.2021 SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 05.03.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 301 APPENDIX OF WP(C) 8243/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 04.03.2021 ISSUED BY UMMANNUR GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 04.03.2021 ISSUED BY UMMANNUR GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 23.04.2021 ISSUED BY THE GEOLOGIST, KOLLAM TO THE PETITIONER Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 19.01.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 302 APPENDIX OF WP(C) 8320/2022 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE REVENUE TAX REMITTED BY THE PETITIONER DATED 20.04.2021 BEFORE THE VILLAGE OFFICER, ARACKAL.
Exhibit P2 THE TRUE COPY OF THE BUILDING PERMIT NO. E4-
BA(256445)/2021 DATED 30.10.2021 ISSUED BY THE PANCHAYATH.
Exhibit P3 THE TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY THE EDAMULACKAL GRAMA PANCHAYATH DATED 30.10.2021.
Exhibit P4 CHELAN ISSUED BY THE FOURTH RESPONDENT FOR THE ROYALTY FEES DATED 1.2.2022.
Exhibit P5 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM, NUMBERED AS DCKLM/1827/2020- DM2(5) DATED 02.07.2021.
Exhibit P6 TRUE COPY OF A TRANSIT PASS/PROCEEDINGS OF DISTRICT GEOLOGIST,KOLLAM DATED 14.08.2020.
Exhibit P7 TRUE COPY OF THE INTERIM ORDER PASSED IN WP(C) NO. 18445/2021 DATED 09.09.2021. W.P(C) No.19603 of 2021 & conn.cases 303 APPENDIX OF WP(C) 8479/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 27.8.2020 ISSUED BY PUNALUR MUNICIPALITY TO THE PETITIONERS Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 22.10.2020 ISSUED BY PUNALUR MUNICIPALITY TO THE PETITIONERS Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE 2ND PETITIONER DATED 10.09.2021 BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE 2ND PETITIONER DATED 19.01.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 304 APPENDIX OF WP(C) 8482/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 24.09.2020 ISSUED BY KULAKKADA GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 21.10.2020 ISSUED BY KULAKKADA GRAMA PANCHAYAT Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 21.10.2020 ISSUED BY THE GEOLOGIST, KOLLAM TO THE PETITIONER Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 07.03.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 305 APPENDIX OF WP(C) 8686/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 24.08.2015 ISSUED BY NEDUMPANA GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE LAND TAX RECEIPT DATED 10.02.2021 ISSUED BY PALLIMON VILLAGE Exhibit P3 TRUE COPY OF THE APPLICATION DATED 26.03.2021 SUBMITTED BY THE 1ST PETITIONER BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 07.07.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 306 APPENDIX OF WP(C) 8704/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE LAND TAX RECEIPT DATED 28.06.2022 ISSUED BY VILLAGE OFFICE, CHAKKUVARAKKAL OF THE PROPERTY COMPRISED IN SURVEY NO 422/1-78.151/10 IN CHAKKUVARAKKAL VILLAGE, KOTTARAKKARA TALUK, KOLLAM DISTRICT Exhibit P2 A TRUE COPY OF THE BUILDING PERMIT DATED 24-06-
2021Exhibit P3 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 18.02.2022 ISSUED BY CHAKKUVARAKKAL GRAMA PANCHAYAT Exhibit P4 MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 A TRUE COPY OF THE RECEIPT ISSUED GEOLOGIST,KOLLAM DATED 20-07-2021 Exhibit P6 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P7 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 307 APPENDIX OF WP(C) 8750/2022 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE LAND TAX RECEIPT DATED 15.06.2020 ISSUED BY THE VILLAGE OFFICER, KOTTARAKARA.
Exhibit P2 A TRUE COPY OF THE BUILDING PERMIT DATED 21.04.2018 ISSUED BY THE SECRETARY, KOTTARAKARA MUNICIPALITY.
Exhibit P3 A TRUE COPY OF THE DEVELOPMENT PERMIT DATED 19.03.2019 ISSUED BY THE SECRETARY, KOTTARAKARA MUNICIPALITY.
Exhibit P4 A TRUE COPY OF THE ORDER DCKLM/1827/2020-DM2(5) DATED 02.07.2021 ISSUED BY THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY/DISTRICT COLLECTOR.
Exhibit P5 A TRUE COPY OF THE TRANSIT PASS ISSUED BY THE 5TH RESPONDENT WIDE NO.25/2021-22/OE/DOQ/S2/253/2021 DATED 16.04.2021.
Exhibit P6 A TRUE COPY OF THE CIRCULAR NO.10744/M3/2017 DATED 13.12.2017 OF THE DIRECTORATE OF MINING AND GEOLOGY.
W.P(C) No.19603 of 2021 & conn.cases 308 APPENDIX OF WP(C) 9080/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 13.01.2021 ISSUED BY POOYAPPALLY GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 29.04.2021 ISSUED BY POOYAPPALLY GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM DATED NIL Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 14.12.2021 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 309 APPENDIX OF WP(C) 8912/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE LAND TAX RECEIPT DATED 28.06.2021 ISSUED BY VILLAGE OFFICE, CHAKKUVARAKKAL OF THE PROPERTY COMPRISED IN SURVEY NO 422/1-78.151/10-3 Exhibit P2 A TRUE COPY OF THE BUILDING PERMIT DATED 24-06-
2021Exhibit P3 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 18.02.2022 ISSUED BY CHAKKUVARAKKAL GRAMA PANCHAYAT Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 A TRUE COPY OF THE RECEIPT ISSUED GEOLOGIST,KOLLAM DATED 20-07-2021 Exhibit P6 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP(C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P7 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 310 APPENDIX OF WP(C) 8966/2022 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE BUILDING PERMIT DATED 13/05/2019 ISSUED BY THE SECRETARY, NILAMEL GRAMA PANCHAYATH.
Exhibit P2 A TRUE COPY OF THE DEVELOPMENT PERMIT DATED 31/05/2019 ISSUED BY THE SECRETARY, NILAMEL GRAMA PANCHAYATH.
Exhibit P3 A TRUE COPY OF THE CHELLAN RECEIPT DATED 28/02/2022.
Exhibit P4 A TRUE COPY OF THE ORDER DCKLM/1827/2020-DM2(5) DATED 02/07/2021 ISSUED BY THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY/ DISTRICT COLLECTOR.
Exhibit P5 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE 4TH RESPONDENT WIDE NO.25/2021-22/OE/DOQ/S2/253/2021 DTED 16/04/2021.
Exhibit P6 A TRUE COPY OF THE CIRCULAR NO.10744/M3/2017 DATED 13/12/2017 OF THE DIRECTORATE OF MINING AND GEOLOGY.
W.P(C) No.19603 of 2021 & conn.cases 311 APPENDIX OF WP(C) 9240/2022 PETITIONER EXHIBITS Exhibit P1 COPY OF THE APPLICATION BEFORE THE 5TH RESPONDENT DATED 21.01.2022 ALONG WITH CHELLAN.
Exhibit P2 COPY OF THE ORDER ISSUED BY THE 3RD RESPONDENT DATED 2.7.21.
Exhibit P3 COPY OF THE INTERIM ORDER IN WP(C) NO.17788/21. W.P(C) No.19603 of 2021 & conn.cases 312 APPENDIX OF WP(C) 9298/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 12.02.2021 ISSUED BY KARAVALOOR GRAMA PANCHAYAT TO THE PETITIONERS Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 12.02.2021 ISSUED BY KARAVALOOR GRAMA PANCHAYAT TO THE PETITIONERS Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONERS BEFORE THE GEOLOGIST, KOLLAM DATED NIL Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE 2ND PETITIONER DATED 22.02.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 313 APPENDIX OF WP(C) 9305/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 19.11.2020 ISSUED BY PIRAVANTHOOR GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 19.11.2020 ISSUED BY PIRAVANTHOOR GRAMA PANCHAYAT Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM DATED NIL Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 10.11.2021 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 314 APPENDIX OF WP(C) 9354/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 28.09.2021 ISSUED BY KALLUVATHUKKAL GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 28.09.2021 ISSUED BY KALLUVATHUKKAL GRAMA PANCHAYAT Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM DATED 2.10.2021 Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 14.03.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 315 APPENDIX OF WP(C) 9786/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 11.10.2021 ISSUED BY PAVITHRESWARAM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 30.07.2021 ISSUED BY PAVITHRESWARAM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM DATED NIL Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 21.03.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 316 APPENDIX OF WP(C) 9794/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 12.08.2021 ISSUED BY PAVITHRESWARAM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 10.09.2021 ISSUED BY PAVITHRESWARAM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM DATED NIL Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 21.03.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 317 APPENDIX OF WP(C) 9977/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 22.6.2020 ISSUED BY THE SECRETARY, NILAMEL GRAMA PANCHAYATH Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 24.7.2020 ISSUED BY THE SECRETARY, NILAMEL GRAMA PANCHAYATH Exhibit P3 TRUE COPY OF THE POSSESSION CERTIFICATE DATED 9.3.2020 ISSUED BY THE NILAMEL VILLAGE OFFICER Exhibit P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 318 APPENDIX OF WP(C) 9979/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 23.11.2021 ISSUED BY THE SECRETARY, NEDUVATHOOR GRAMA PANCHAYATH Exhibit P2 TRUE COPY OF TAX RECEIPT DATED 25.9.2021 ISSUED BY THE NEDUVATHOOR VILLAGE OFFICER Exhibit P3 TRUE COPY OF THE COUNTERFOIL OF THE CHELAN TOWARDS THE DEPOSIT OF ROYALTY AMOUNT OF RS. 34200/-
Exhibit P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 319 APPENDIX OF WP(C) 9985/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 29.1.2020 ISSUED BY THE SECRETARY, VETTIKAVALA GRAMA PANCHAYATH Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 30.3.2020 ISSUED BY THE SECRETARY, VETTIKAVALA GRAMA PANCHAYATH Exhibit P3 TRUE COPY OF THE TAX RECEIPT DATED 26.8.2020 ISSUED BY THE VILLAGE OFFICER, VETTIKAVALA VILLAGE Exhibit P4 RUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 320 APPENDIX OF WP(C) 10079/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 30.6.2021 ISSUED BY THE SECRETARY, EZHUKONE GRAMA PANCHAYATH Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 2.7.2021 ISSUED BY THE SECRETARY, EZHUKONE GRAMA PANCHAYATH Exhibit P3 TRUE COPY OF THE COUNTERFOIL OF THE CHELAN TOWARDS THE DEPOSIT OF ROYALTY AMOUNT OF RS. 152280/-
Exhibit P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 321 APPENDIX OF WP(C) 10212/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 09.11.2020 ISSUED BY PUNALUR MUNICIPALITY TO THE PETITIONER Exhibit P2 TRUE COPY OF THE TAX RECEIPT DATED 27.10.2020 ISSUED BY VALAKKOD VILLAGE Exhibit P3 TRUE COPY OF APPLICATION DATED 10.11.2021 SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 23.03.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 322 APPENDIX OF WP(C) 10493/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 21.12.2020 ISSUED BY KULAKKADA GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 08.02.2021 ISSUED BY KULAKKADA GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM DATED NIL Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 23.03.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 323 APPENDIX OF WP(C) 10757/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 19.7.2021 ISSUED BY NILAMEL GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 21.10.2021 ISSUED BY NILAMEL GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM DATED 22.10.2021 Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 18.03.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 324 APPENDIX OF WP(C) 11012/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 1.3.2021 ISSUED BY KOTTARAKKARA MUNICIPAL CORPORATION TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 26.04.2021 ISSUED BY KOTTARAKKARA MUNICIPAL CORPORATION TO THE PETITIONER Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM DATED 5.7.2021 Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 07.03.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 325 APPENDIX OF WP(C) 11018/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 28.04.2021 ISSUED BY MYLOM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 28.04.2021 ISSUED BY MYLOM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM DATED 5.7.2021 Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 11.03.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 326 APPENDIX OF WP(C) 11566/2022 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE POSSESSION CUM LOCATION MAP CERTIFICATES ISSUED BY THE VILLAGE OFFICER, DATED 05.10.2021.
Exhibit P2 THE TRUE COPY OF THE BUILDING PERMIT NO.K2 BA(226786) 2021 DATED 05.10.2021 ISSUED BY THE PANCHAYATH.
Exhibit P3 THE TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY THE GRAMA PANCHAYATH ON 24.09.2021.
Exhibit P4 THE TRUE COPY OF THE RECEIPT DATED 13.10.2021 ISSUED BY THE FOURTH RESPONDENT FOR PROVING THE PRODUCTION OF APPLICATION.
Exhibit P5 THE TRUE COPY OF THE CHALAN ISSUED BY THE FOURTH RESPONDENT FOR THE ROYALTY FEES DATED 18.03.2022.
Exhibit P6 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR CHAIRMAN DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P7 TRUE COPY OF TRANSIT PASS/PROCEEDINGS OF DISTRICT GEOLOGIST MINING AND GEOLOGY DEPARTMENT, KOLLAM NUMBERED AS 57/2020-21/OE/DOQ/S2/2641/19 DATED 14.08.2020.
Exhibit P8 TRUE COPY OF THE INTERIM ORDER PASSED IN WPC NO.18445/2021 DATED 09.09.2021. W.P(C) No.19603 of 2021 & conn.cases 327 APPENDIX OF WP(C) 11615/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 1.7.2021 ISSUED BY THE SECRETARY, VETTIKAVALA GRAMA PANCHAYATH Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 1.7.2021 ISSUED BY THE SECRETARY, VETTIKAVALA GRAMA PANCHAYATH Exhibit P3 TRUE COPY OF POSSESSION CERTIFICATE DATED 25.2.2021 ISSUED BY THE VILLAGE OFFICER, VETTIKAVALA VILLAGE Exhibit P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 328 APPENDIX OF WP(C) 11632/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 28.10.2021 ISSUED BY ELAMADU GRAMA PANCHAYAT TO THE PETITIONERS Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 18.03.2021 ISSUED BY ELAMADU GRAMA PANCHAYAT TO THE PETITIONERS Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 08.09.2021 ISSUED BY THE GEOLOGIST, KOLLAM TO THE PETITIONERS Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE 2ND PETITIONER DATED 25.03.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 329 APPENDIX OF WP(C) 11653/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 03.02.2021 ISSUED BY KADAKKAL GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE LETTER DATED 08.02.2021 SENT BY SECRETARY, KADAKKAL GRAMA PANCHAYAT TO THE GEOLOGIST, KOLLAM Exhibit P3 TRUE COPY OF THE APPLICATION DATED 23.2.2021 SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 7.3.2022 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 330 APPENDIX OF WP(C) 12047/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 12.1.2021 ISSUED BY THE SECRETARY, KOTTARAKARA MUNICIPALITY Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 19.2.2021 ISSUED BY THE SECRETARY, KOTTARAKARA MUNICIPALITY Exhibit P3 TRUE COPY OF TAX RECEIPT DATED 25.2.2022 ISSUED BY THE VILLAGE OFFICER, KOTTARAKARA VILLAGE Exhibit P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 331 APPENDIX OF WP(C) 12456/2022 PETITIONER EXHIBITS Exhibit-P1 A TRUE COPY OF THE BUILDING PERMIT DATED 07.05.2021 ISSUED BY THE SECRETARY, VELIYAM GRAMAPCNAHAYATH Exhibit-P2 A TRUE COPY OF THE DEVELOPMENT PERMIT DATED 06.06.2021 ISSUED BY THE SECRETARY; VELIYAM GRAMAPANCHAYATH Exhibit-P3 A TRUE COPY OF THE LETTER DATED 08.03.2022 WIDE NO. 82/2022 OF THE VILLAGE OFFICER, ODANAVATTOM.
Exhibit-P4 A TRUE COPY OF THE ORDER DCKLM/1827/2020-DM2(5) DATED 02.07.2021 ISSUED BY THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY / DISTRICT COLLECTOR Exhibit-P5 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE 5TH RESPONDENT WIDE NO.
25/2021-22/OE/DOQ/S2/253/2021 DATED 16.04.2021 Exhibit-P6 A TRUE COPY OF THE CIRCULAR NO. 10744/M3/2017 DATED 13.12.2017 OF THE DIRECTORATE OF MINING & GEOLOGY W.P(C) No.19603 of 2021 & conn.cases 332 APPENDIX OF WP(C) 12498/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF TAX RECEIPT DATED 28.09.2021 ISSUED BY VILLAGE OFFICE, KAREEPRA Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 07.09.2021 ISSUED BY KAREEPRA GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 01.10.2021 ISSUED BY THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 26.3.2022 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 333 APPENDIX OF WP(C) 12612/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 23.12.2020 ISSUED BY KUNDARA GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 23.12.2020 ISSUED BY KUNDARA GRAMA PANCHAYAT Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 3.2.2021 ISSUED BY THE GEOLOGIST, KOLLAM TO THE PETITIONER Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 23.03.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 334 APPENDIX OF WP(C) 12912/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE NO OBJECTION CERTIFICATE DATED 8.03.2021 ISSUED BY THE SECRETARY, KEREEPRA GRAMA PANCHAYATH Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 30-4-
2021 ISSUED BY THE SECRETARY, KEREEPRA GRAMA PANCHAYATH Exhibit P3 TRUE COPY OF THE COUNTER FOIL OF CHELAN ISSUED BY THE FIRST RESPONDENT TOWARDS THE DEPOSIT OF ROYALTY BY THE PETITIONER DATED 4.4.2022 Exhibit P4 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 335 APPENDIX OF WP(C) 13619/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 29.6.2021 ISSUED BY THE SECRETARY, MYLAM GRAMA PANCHAYATH.
Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 13.7.2021 ISSUED BY THE SECRETARY, MYLAM GRAMA PANCHAYATH.
Exhibit P3 TRUE COPY OF POSSESSION CERTIFICATE ISSUED BY THE VILLAGE OFFICER DATED 12.7.2021.
Exhibit P4 TRUE COPY OF THE ORDER DATED 2.7.2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT.
Exhibit P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC NO.21337 OF 2021. W.P(C) No.19603 of 2021 & conn.cases 336 APPENDIX OF WP(C) 13744/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF BUILDING PERMIT DATED 22-12-2020 ISSUED BY EDAMULACKAL GRAMA PANCHAYAT TO THE PETITIONERS Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 22-12-2020 ISSUED BY EDAMULACKAL GRAMA PANCHAYAT Exhibit P3 TRUE COPY OF APPLICATION DATED 10-12-2021 SUBMITTED BY THE 1ST PETITIONER BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTEER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02-07-2021 Exhibit P5 TRUE COPY OF ORDER DATED 02-09-2021 IN WPC NO.
17474/2021 OF THIS HON'BLE COURT.
Exhibit P6 TRUE COPY OF CHALAN PAID BY THE PETITIONER DATED 08-03-2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 337 APPENDIX OF WP(C) 13747/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF BUILDING PERMIT DATED 27.11.2021 ISSUED BY ALAYAMON GRAMA PANCHAYAT TO THE PETITIONER.
Exhibit P2 TRUE COPY OF LOCATION PLAN.
Exhibit P3 TRUE COPY OF RECEIPT OF APPLICATION DATED 20.12.2021 SUBMITTED BY THE GEOLOGIST, KOLLAM TO THE PETITIONERS.
Exhibit P4 TRUE COPY OF ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY,KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P5 TRUE COPY OF ORDER DATED 02.09.2021 IN WP(C)NO.17474/2021 OF THIS HON'BLE COURT.
Exhibit P6 TRUE COPY OF CHALAN PAID BY THE PETITIONER DATED 28.02.2022 IN FAVOUR OF THE GEOLOGIST,KOLLAM W.P(C) No.19603 of 2021 & conn.cases 338 APPENDIX OF WP(C) 13750/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF BUILDING PERMIT DATED 11.02.2021 ISSUED BY THE CHADAYAMANGALAM GRAMA PANCHAYAT TO THE PETITIONERS.
Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 11.02.2021 ISSUED BY CHADAYAMANGALAM GRAMA PANCHAYAT.
Exhibit P3 TRUE COPY OF RECEIPT OF APPLICATION DATED 23.07.2021 ISSUED BY THE GEOLOGIST, KOLLAM TO THE PETITIONERS.
Exhibit P4 TRUE COPY OF ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM.CHAIRMAN DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P5 TRUE COPY OF ORDER DATED 02.09.2021 IN WPC NO.17474/2021 OF THIS HON'BLE COURT.
Exhibit P6 TRUE COPY OF CHALAN PAID BY THE PETITIONER DATED 04.03.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM. W.P(C) No.19603 of 2021 & conn.cases 339 APPENDIX OF WP(C) 13849/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 2.12.2020 ISSUED BY THE SECRETARY, VETTIKKAVALA GRAMA PANCHAYATH.
Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 11.12.2020 ISSUED BY THE SECRETARY, VETTIKKAVALA GRAMA PANCHAYATH.
Exhibit P3 TRUE COPY OF POSSESSION CERTIFICATE ISSUED BY THE VILLAGE OFFICER, DATED 16.09.2020.
Exhibit P4 TRUE COPY OF THE ORDER DATED 02.07.2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT.
Exhibit P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WPC.NO. 21337 OF 2021. W.P(C) No.19603 of 2021 & conn.cases 340 APPENDIX OF WP(C) 14197/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 6.7.2021 ISSUED BY THE SECRETARY, VELIYAM GRAMA PANCHAYATH TO THE FIRST PETITIONER Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 8.9.2021 ISSUED BY THE SECRETARY, VELIYAM GRAMA PANCHAYATH TO THE FIRST PETITIONER Exhibit P3 TRUE COPY OF THE BUILDING PERMIT DATED 9.11.2021 ISSUED BY THE SECRETARY, UMMANNOOR GRAMA PANCHAYATH TO THE SECOND PETITIONER Exhibit P4 TRUE COPY OF DEVELOPMENT PERMIT DATED 9.11.2021 ISSUED BY THE SECRETARY, UMMANNOOR GRAMA PANCHAYATH TO THE SECOND PETITIONER Exhibit P5 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 22.3.2021 ISSUED BY THE SECRETARY, MYLOM GRAMA PANCHAYATH TO THE THIRD PETITIONER Exhibit P6 TRUE COPY OF DEVELOPMENT PERMIT DATED 16.3.2021 ISSUED BY THE SECRETARY, MYLOM GRAMA PANCHAYATH TO THE THIRD PETITIONER Exhibit P7 TRUE COPY OF THE BUILDING PERMIT DATED 23.11.2021 ISSUED BY THE SECRETARY, NEDUVATHUR GRAMA PANCHAYATH TO THE FOURTH PETITIONER Exhibit P8 TRUE COPY OF THE BUILDING PERMIT DATED 17.11.2021 ISSUED BY THE SECRETARY, NEDUVATHUR GRAMA PANCHAYATH TO THE FIFTH PETITIONER Exhibit P9 TRUE COPY OF THE BUILDING PERMIT DATED 16.01.2021 ISSUED BY THE SECRETARY, KOTTARAKKARA MUNICIPALTY TO THE SIXTH PETITIONER Exhibit P10 TRUE COPY OF DEVELOPMENT PERMIT DATED 28.01.2021 ISSUED BY THE SECRETARY, KOTTARAKKARA MUNICIPALTY TO THE SIXTH PETITIONER Exhibit P11 TRUE COPY OF THE GENERAL BUILDING PERMIT DATED 26.11.2021 ISSUED BY THE SECRETARY, NILAMEL GRAMA W.P(C) No.19603 of 2021 & conn.cases 341 PANCHAYATH TO THE SEVENTH PETITIONER Exhibit P12 TRUE COPY OF DEVELOPMENT PERMIT DATED 29.07.2021 ISSUED BY THE SECRETARY, NILAMEL GRAMA PANCHAYATH TO THE SEVENTH PETITIONER Exhibit P13 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 12.03.2021 ISSUED BY THE SECRETARY, ITTIVA GRAMA PANCHAYATH TO THE EIGHTH PETITIONER Exhibit P14 TRUE COPY OF DEVELOPMENT PERMIT DATED 12.03.2021 ISSUED BY THE SECRETARY, ITTIVA GRAMA PANCHAYATH TO THE EIGHTH PETITIONER Exhibit P15 TRUE COPY OF THE GENERAL BUILDING PERMIT DATED 14.01.2019 ISSUED BY THE SECRETARY, VETTIKKAVALA GRAMA PANCHAYATH TO THE NINTH PETITIONER Exhibit P16 TRUE COPY OF DEVELOPMENT PERMIT DATED 18.03.2022 ISSUED BY THE SECRETARY, VETTIKKAVALA GRAMA PANCHAYATH TO THE NINTH PETITIONER Exhibit P17 TRUE COPY OF THE GENERAL BUILDING PERMIT DATED 24.05.2019 ISSUED BY THE SECRETARY, NILAMEL GRAMA PANCHAYATH TO THE TENTH PETITIONER Exhibit P18 TRUE COPY OF DEVELOPMENT PERMIT DATED 24.05.2019 ISSUED BY THE SECRETARY, NILAMEL GRAMA PANCHAYATH TO THE TENTH PETITIONER Exhibit P19 TRUE COPY OF THE BUILDING PERMIT DATED 8.11.2021 FROM THE UMMANNUR GRAMA PANCHAYATH TO THE ELEVENTH PETITIONER Exhibit P20 TRUE COPY OF THE RELEVANT PORTIONS OF PLAN OF THE PROPOSED BUILDING SHOWING THE MEASUREMENT OF EARTH CUTTING Exhibit P21 TRUE COPY OF THE BUILDING PERMIT DATED 1.12.2021 FROM THE VILAKKUDY GRAMA PANCHAYATH TO THE TWELFTH PETITIONER Exhibit P22 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 1.10.2021 FROM THE VILAKKUDY GRAMA PANCHAYATH TO THE TWELFTH PETITIONER Exhibit P23 TRUE COPY OF THE BUILDING PERMIT DATED 16.3.2022 FROM THE VETTIKAVALA GRAMA PANCHAYATH TO THE W.P(C) No.19603 of 2021 & conn.cases 342 THIRTEENTH PETITIONER Exhibit P24 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 18.12.2021 FROM THE VETTIKAVALA GRAMA PANCHAYATH TO THE THIRTEENTH PETITIONER Exhibit P25 TRUE COPY OF THE BUILDING PERMIT DATED 21.10.2021 FROM THE EZHUCON GRAMA PANCHAYATH TO THE FOURTEENTH PETITIONER Exhibit P26 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 3.12.2021 FROM THE EZHUCON GRAMA PANCHAYATH TO THE FOURTEENTH PETITIONER.
Exhibit P27 TRUE COPY OF THE LAST CIRCULAR ISSUED BY THE SECRETARY TO GOVERNMENT, LOCAL SELF GOVERNMENT (RA) DEPARTMENT, THIRUVANANTHAPURAM DATED 12.2.2022 NO. RA1/25/2022 Exhibit P28 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit P29 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 10.4.2022 IN WPC NO. 709 OF 2022 Exhibit P30 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.4.2022 IN WPC NO.12912 OF 2022 W.P(C) No.19603 of 2021 & conn.cases 343 APPENDIX OF WP(C) 14298/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE CERTIFICATE DATED 24.01.2020 ISSUED BY NEDUVATHOOR GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 23.01.2020 ISSUED BY NEDUVATHOOR GRAMA PANCHAYAT Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 27.01.2020 ISSUED BY THE GEOLOGIST, KOLLAM TO THE PETITIONER Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 14.01.2022 IN WP (C) NO. 1235/2022 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 20.04.2021 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 344 APPENDIX OF WP(C) 14515/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 27.7.2021 ISSUED BY KOTTARAKARA MUNICIPALITY TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 01.09.2021 ISSUED BY KOTTARAKARA MUNICIPALITY TO THE PETITIONER Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 23.11.2021 ISSUED BY THE DISTRICT OFFICE OF MINING AND GEOLOGY, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 14.01.2022 IN WP (C) NO. 1235/2022 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 08.04.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 345 APPENDIX OF WP(C) 14549/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER ISSUED BY THE 5TH RESPONDENT VIDE NO: KSTP/KTR/AE1/EE/26/2021 Exhibit P2 A TRUE COPY OF THE COMMUNICATION DATED 22-4-2021 ISSUED BY THE 6TH RESPONDENT Exhibit P3 TRUE COPY OF THE COMMUNICATION ISSUED BY THE 5TH RESPONDENT DATED 13-07-2021 Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 A TRUE COPY OF THE CHALAN Exhibit P6 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT W.P(C) No.19603 of 2021 & conn.cases 346 APPENDIX OF WP(C) 14815/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE TAX RECEIPT DATED 27.04.2021 ISSUED BY MEENAD VILLAGE, KOLLAM TALUK TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 07.01.2022 ISSUED BY CHATHANNUR GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM DATED NIL Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 14.01.2022 IN WP (C) NO. 1235/2022 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 18.04.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 347 APPENDIX OF WP(C) 14868/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 05.01.2021 ISSUED BY ANCHAL PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 01.03.2021 ISSUED BY ANCHAL PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE APPLICATION DATED 11.10.2021 SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 14.01.2022 IN WP (C) NO. 1235/2022 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 07.02.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 348 APPENDIX OF WP(C) 14954/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 16.3.2020 ISSUED BY KADAKKAL GRAMA PANCHAYAT TO THE PETITIONERS Exhibit P2 TRUE COPY OF THE LAND DEVELOPMENT PLAN Exhibit P3 TRUE COPY OF THE APPLICATION DATED 19.2.2021 SUBMITTED BY THE PETITIONERS BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 26.04.2022 IN WP (C) NO. 14515/2022 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONERS DATED 25.04.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 349 APPENDIX OF WP(C) 14987/2022 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE APPROVAL AND BUILDING PERMIT DATED 27.12.2021 ISSUED BY SASTHAMCOTTA GRAMA PANCHAYATH TO THE PETITIONER Exhibit P2 THE TRUE COPY OF THE DEVELOPMENT PLAN DATED 27.12.2021 ISSUED BY SASTHAMCOTTA GRAMA PANCHAYATH TO THE PETITIONER Exhibit P3 THE TRUE COPY OF THE APPLICATION RECEIPT ISSUED BY THE GEOLOGIST DATED 01.02.2022 Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM / CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 12.04.2022 IN WP (C) NO. 13837/2022 OF THIS HON'BLE COURT Exhibit P6 THE TRUE COPY OF CHELAN ISSUED BY THE GEOLOGIST TO INFAVOUR OF PETITIONER W.P(C) No.19603 of 2021 & conn.cases 350 APPENDIX OF WP(C) 15684/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 29.07.2021 ISSUED BY PAVITHRESWARAM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 17.09.2021 ISSUED BY PAVITHRESWARAM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 26.11.2021 ISSUED BY THE GEOLOGIST, KOLLAM TO THE PETITIONER Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 06.05.2022 IN WP (C) NO. 15349/2022 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 06.05.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 351 APPENDIX OF WP(C) 15687/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 06.05.2019 ISSUED BY NEDUVATHOOR GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 28.09.2019 ISSUED BY NEDUVATHOOR GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 20.12.2019 ISSUED BY THE GEOLOGIST, KOLLAM TO THE PETITIONER Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 06.05.2022 IN WP (C) NO. 15349/2022 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 07.05.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 352 APPENDIX OF WP(C) 15728/2022 PETITIONER EXHIBITS Exhibit- P1 TRUE COPY OF THE BUILDING PERMIT DATED 19.3.2021 ISSUED BY THE SECRETARY, UMMANNUR GRAMA PANCHAYATH TO THE FIRST PETITIONER Exhibit- P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 19.3.2021 ISSUED BY THE SECRETARY, UMMANNUR GRAMA PANCHAYATH TO THE FIRST PETITIONER Exhibit- P3 TRUE COPY OF THE BUILDING PERMIT DATED 13.7.2021 ISSUED BY THE SECRETARY, KULAKKADA GRAMA PANCHAYATH TO THE SECOND PETITIONER Exhibit- P4 TRUE COPY OF DEVELOPMENT PERMIT DATED 13.7.2021 ISSUED BY THE SECRETARY, KULAKKADA GRAMA PANCHAYATH TO THE SECOND PETITIONER Exhibit- P5 TRUE COPY OF THE BUILDING PERMIT DATED 17.3.2020 ISSUED BY THE SECRETARY, NILAMEL GRAMA PANCHAYATH TO THE THIRD PETITIONER Exhibit- P6 TRUE COPY OF DEVELOPMENT PERMIT DATED 16.8.2019 ISSUED BY THE SECRETARY, NILAMEL GRAMA PANCHAYATH TO THE THIRD PETITIONER Exhibit- P7 TRUE COPY OF THE BUILDING PERMIT DATED 15.6.2019 ISSUED BY THE SECRETARY, MELILA GRAMA PANCHAYATH TO THE FOURTH PETITIONER Exhibit- P8 TRUE COPY OF DEVELOPMENT PERMIT DATED 23.3.2020 ISSUED BY THE SECRETARY, MELILA GRAMA PANCHAYATH TO THE FORTH PETITIONER Exhibit- P9 TRUE COPY OF THE BUILDING PERMIT DATED 21.3.2019 ISSUED BY THE SECRETARY, MELILA GRAMA PANCHAYATH TO THE FIFTH PETITIONER Exhibit- P10 TRUE COPY OF DEVELOPMENT PERMIT DATED 15.11.2019 ISSUED BY THE SECRETARY, MELILA GRAMA PANCHAYATH TO THE FIFTH PETITIONER Exhibit- P11 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST W.P(C) No.19603 of 2021 & conn.cases 353 RESPONDENT Exhibit- P12 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 10.02.2022 IN WPC NO.709 OF 2022 Exhibit- P13 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.4.2022 IN WPC NO.12912 OF 2022 Exhibit14 TRUE COPY OF THE ORDER DATED 16.4.2021 ISSUED BY THE THIRD RESPONDENT TO THE FIFTH PETITIONER Exhibit- P15 TRUE COPY OF THE LAST CIRCULAR ISSUED BY THE SECRETARY TO GOVERNMENT, LOCAL SELF GOVERNMENT(RA) DEPARTMENT, THIRUVANANTHAPURAM DATED 12.2.2022 NO.RA1/25/2022 W.P(C) No.19603 of 2021 & conn.cases 354 APPENDIX OF WP(C) 15784/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 08.03.2022 ISSUED BY THALAVOOR GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 THE TRUE COPY OF CERTIFICATE DATED 11.03.2022 ISSUED BY VILLAGE OFFICER, PIDAVOOR Exhibit P3 TRUE COPY OF THE APPLICATION DATED 14.03.2022 SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 06.05.2022 IN WP (C) NO. 15349/2022 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 09.05.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 355 APPENDIX OF WP(C) 15856/2022 PETITIONER EXHIBITS ExhibitP1 TRUE COPY OF THE LAND TAX RECEIPT DATED 26.07.2021 ISSUED BY VILLAGE OFFICE; PUTHOOR OF THE PROPERTY COMPRISED IN SURVEY NO IN 85/14, 85/9 IN PUTHOOR VILLAGE, KOTTARAKKARA TALUK OF KOLLAM DISTRICT ExhibitP2 TRUE COPIES OF THE POSSESSION CERTIFICATES DATED 09-08-2021 OF LAND COMPRISED IN SURVEY NO. 85/14, AND 85/9 IN PUTHOOR VILLAGE, KOTTARAKKARA TALUK, OF KOLLAM DISTRICT ExhibitP3 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 07.05.2022 ISSUED BY MYLAM GRAMA PANCHAYAT TO THE PETITIONERS ExhibitP4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 ExhibitP5 A TRUE COPY OF THE RECEIPT ISSUED GEOLOGIST,KOLLAM DATED 20-07-2021 ExhibitP6 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP (C) NO. 17474/2021OF THIS HON'BLE COURT W.P(C) No.19603 of 2021 & conn.cases 356 APPENDIX OF WP(C) 15967/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE TAX RECEIPT ISSUED BY THE PATTAZHI VADAKKEKARA VILLAGE DATED 15.1.2022.
Exhibit P2 THE TRUE COPY OF THE DEVELOPMENT PERMIT NO. A2-
529/2020 DATED 20.2.2020 ISSUED BY THE PANCHAYATH.
Exhibit P3 THE TRUE COPY OF THE BUILDING PERMIT ISSUED BY THE GRAMA PANCHAYATH ON 20/2/2020.
Exhibit P4 THE TRUE COPY OF THE CHELAN DATED 4.5.2022 BEFORE THE GEOLOGIST.
Exhibit P5 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY. KOLLAM AS DCKLM/1827/2020-DM2(5) DTD. 02.07.2021.
Exhibit P6 TRUE COPY OF TRANSIT PASS/PROCEEDINGS OF DISTRICT GEOLOGIST MINING AND GEOLOGY DEPARTMENT KOLLAM, NUMBERED AS 57/2020-21 /OE/DOQ/S2/2641/19 DATED 14.8.2020.
Exhibit P7 TRUE COPY OF THE INTERIM ORDER PASSED IN WPC NO.
18445/2021 DATED 9.9.2021.
W.P(C) No.19603 of 2021 & conn.cases 357 APPENDIX OF WP(C) 16033/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 11.02.2019 ISSUED BY MYLAM GRAMA PANCHAYAT TO THE PETITIONERS Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 11.02.2019 ISSUED BY MYLAM GRAMA PANCHAYAT TO THE PETITIONERS Exhibit P3 TRUE COPY OF THE APPLICATION DATED 30.05.2020 SUBMITTED BY THE 1ST PETITIONER BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 06.05.2022 IN WP (C) NO. 15349/2022 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE 2ND PETITIONER DATED 13.05.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 358 APPENDIX OF WP(C) 16093/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE TAX RECEIPT ISSUED BY THE KAREEPRA VILLAGE DATED 07.09.2021.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT NO.C3-
BA(133117)/2021 DATED 29.06.2021 ISSUED BY THE PANCHAYATH.
Exhibit P3 THE TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY THE GRAMA PANCHAYATH ON 29.06.2021.
Exhibit P4 THE TRUE COPY OF THE CHELAN DATED 04.05.2022 BEFORE THE GEOLOGIST.
Exhibit P5 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P6 TRUE COPY OF TRANSIT PASS/PROCEEDINGS OF DISTRICT GEOLOGIST, MINING AND GEOLOGY DEPARTMENT, KOLLAM NUMBERED AS 57/2020-21/OE/DOQ/S2/2641/19 DATED 14.08.2020.
Exhibit P7 TRUE COPY OF THE INTERIM ORDER PASSED IN WPC NO.18445/2021 DATED 09.09.2021. W.P(C) No.19603 of 2021 & conn.cases 359 APPENDIX OF WP(C) 16501/2022 PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF THE ORDER IN WP(C) NO.5427/2022 DATED 18.02.2022 Exhibit-P2 TRUE COPY OF THE CHALAN TO BE PAID BY THE PETITIONER DATED NIL Exhibit-P3 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NO. DCKLM/1827/2020- DM2(5) DATED 02.07.2021 W.P(C) No.19603 of 2021 & conn.cases 360 APPENDIX OF WP(C) 17375/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE TAX RECEIPT ISSUED BY THE MELILA VILLAGE DATED 12.4.2021.
Exhibit P2 TRUE THE TRUE COPY OF THE BUILDING PERMIT NO.A3-
4478/2021 DATED 30.12.2020ISSUED BY THE PANCHAYATH.
Exhibit P3 THE TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY THE GRAMA PANCHAYATH ON 3.2.2021.
Exhibit P4 THE TRUE COPY OF THE RECEIPT ISSUED BY THE FOURTH RESPONDENT TO THE PETITIONER DATED 1.11.2021.
Exhibit P5 THE TRUE COPY OF THE CHELAN DATED 4.5.2022 BEFORE THE GEOLOGIST.
Exhibit P6 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM AS DCKLM/1827/2020-DM2(5) DT 02.07.2021.
Exhibit P7 TRUE COPY OF TRANSIT PASS/ PROCEEDINGS OF DISTRICT GEOLOGIST, MINING AND GEOLOGY DEPARTMENT, KOLLAM NUMBERED AS 57/2020-21/OE/DOQ/S2/2641/19 DATED 14.8.2020.
Exhibit P8 TRUE COPY OF THE INTERIM ORDER PASSED IN W.P.(C) NO.18445/2021 DATED 9.9.2021.
W.P(C) No.19603 of 2021 & conn.cases 361 APPENDIX OF WP(C) 17431/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE TAX RECEIPT ISSUED BY THE MELILA VILLAGE DATED 12.4.2021.
Exhibit P2 TRUE THE TRUE COPY OF THE BUILDING PERMIT NO.A3-
4476/2021 DATED 30.12.2020 ISSUED BY THE PANCHAYATH.
Exhibit P3 THE TRUE COPY OF THE DEVELOPMENT PERMIT NO A3-
4477/2020 ISSUED BY THE GRAMA PANCHAYATH ON 3.2.2021.
Exhibit P4 THE TRUE COPY OF THE RECEIPT ISSUED BY THE FOURTH RESPONDENT TO THE PETITIONER DATED 1.11.2021.
Exhibit P5 THE TRUE COPY OF THE CHELAN DATED 20.4.2022 BEFORE THE GEOLOGIST.
Exhibit P6 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM AS DCKLM/1827/2020-DM2(5) DT 02.07.2021.
Exhibit P7 TRUE COPY OF TRANSIT PASS/ PROCEEDINGS OF DISTRICT GEOLOGIST, MINING AND GEOLOGY DEPARTMENT, KOLLAM NUMBERED AS 57/2020-21/OE/DOQ/S2/2641/19 DATED 14.8.2020.
Exhibit P8 TRUE COPY OF THE INTERIM ORDER PASSED IN W.P.(C) NO.18445/2021 DATED 9.9.2021.
W.P(C) No.19603 of 2021 & conn.cases 362 APPENDIX OF WP(C) 17444/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 10.01.2022 ISSUED BY PIRAVANTHUR GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM DATED NIL Exhibit P3 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 06.05.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 20.05.2022 IN WP (C) NO. 16408/2022 OF THIS HON'BLE COURT W.P(C) No.19603 of 2021 & conn.cases 363 APPENDIX OF WP(C) 17445/2022 PETITIONER EXHIBITS Exhibit1 TRUE COPY OF THE BUILDING PERMIT DATED 23.02.2021 ISSUED BY MELILA GRAMA PANCHAYAT TO THE PETITIONERS Exhibit2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 09.08.2021 ISSUED BY MELILA GRAMA PANCHAYAT TO THE PETITIONERS Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 9.12.2021 ISSUED BY THE GEOLOGIST KOLLAM, TO THE PETITIONERS Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 20.05.2022 IN WP (C) NO. 16408/2022 OF THIS HON'BLE COURT Exhibit p6 TRUE COPY OF THE CHALAN PAID BY THE 1ST PETITIONER DATED 16.05.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 364 APPENDIX OF WP(C) 17486/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 18.02.2022 ISSUED BY VELINALLUR GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE RECEIPT OF THE APPLICATION DATED 8.4.2022 ISSUED BY THE GEOLOGIST, KOLLAM TO THE PETITIONER Exhibit P3 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 21.05.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 20.05.2022 IN WP (C) NO. 16408/2022 OF THIS HON'BLE COURT W.P(C) No.19603 of 2021 & conn.cases 365 APPENDIX OF WP(C) 18261/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 17.11.2021 ISSUED BY THE SECRETARY, NILAMEL GRAMA PANCHAYATH Exhibit P2 TRUE COPY OF PROPOSED PLAN FOR RESIDENTIAL BUILDING AND LAND DEVELOPMENT OF PETITIONER WHICH SHOWS THE MEASUREMENT OF EARTH CUTTING Exhibit P3 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit P4 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 10.02.2022 IN WPC NO.709 OF 2022 Exhibit P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.4.2022 IN WPC NO.12912 OF 2022 W.P(C) No.19603 of 2021 & conn.cases 366 APPENDIX OF WP(C) 18279/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 11.10.2021 ISSUED BY PAVITHRESWARAM GRAMA PANCHAYAT TO THE PETITIONERS Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 24.11.2021 ISSUED BY PAVITHRESWARAM GRAMA PANCHAYAT TO THE PETITIONERS Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 28.12.2021 ISSUED BY THE GEOLOGIST, KOLLAM TO THE PETITIONERS Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 31.05.2022 IN WP (C) NO. 17444/2022 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE 1ST PETITIONER DATED 04.06.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 367 APPENDIX OF WP(C) 18552/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 21.03.2022ISSUED BY THE SECRETARY, KALLUVATHUKKAL GRAMA PANCHAYATH TO THE PETITIONER Exhibit P2 TRUE COPY OF THE RELEVANT PORTIONS OF APPROVED PLAN OF THE PROPOSED BUILDING OF PETITIONER Exhibit P3 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT Exhibit P4 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 10.02.2022 IN WPC NO.709 OF 2022 Exhibit P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.4.2022 IN WPC NO.12912 OF 2022 W.P(C) No.19603 of 2021 & conn.cases 368 APPENDIX OF WP(C) 19196/2022 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF BASIC TAX RECEIPT DATED 16.05.2022.
Exhibit P2 A TRUE COPY OF BUILDING PERMIT DATED 24.01.2022 ISSUED BY SECRETARY, ELAMAD GRAMA PANCHAYATH.
Exhibit P3 A TRUE COPY OF CHALAN ISSUED BY GEOLOGIST, KOLLAM.
Exhibit P4 A TRUE COPY OF ORDER DATED 02.07.2021 ISSUED BY DISTRICT COLLECTOR/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM.
Exhibit P5 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE DISTRICT GEOLOGIST, KOLLAM DATED 16.04.2021.
Exhibit P6 A TRUE COPY OF CIRCULAR DATED 13.12.2017 BEARING NO. 10744/M3/2017 ISSUED BY MINING AND GEOLOGY DIRECTORATE.
Exhibit P7 ORIGINAL UNDERTAKING DATED 13/06/2022 SWORN BY THE PETITIONER.
Exhibit P8 A TRUE COPY OF ORDER DATED 10.09.2021 WPC NO.
18078/2021 OF THIS HON'BLE COURT. W.P(C) No.19603 of 2021 & conn.cases 369 APPENDIX OF WP(C) 19193/2022 PETITIONER EXHIBITS Exhibit- P1 TRUE COPY OF THE NO OBJECTION CERTIFICATE DATED 16.04.2018 ISSUED BY THE SECRETARY, KULAKKADA GRAMA PANCHAYATH, KOLLAM DISTRICT TO THE PETITIONER Exhibit- P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 16.04.2018 ISSUED BY THE SECRETARY, KULAKKADA GRAMA PANCHAYATH, KOLLAM DISTRICT TO THE PETITIONER Exhibit- P3 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit- P4 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 10.02.2022 IN WPC NO.709 OF 2022 Exhibit- P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.4.2022 IN WPC NO.12912 OF 2022 W.P(C) No.19603 of 2021 & conn.cases 370 APPENDIX OF WP(C) 19944/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 29.06.2021 ISSUED BY MYLAM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 29.06.2021 ISSUED BY MYLAM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 23.07.2021 ISSUED BY THE GEOLOGIST, KOLLAM TO THE PETITIONER Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 31.05.2022 IN WP (C) NO. 17444/2022 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 16.06.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 371 APPENDIX OF WP(C) 19949/2022 PETITIONER EXHIBITS Exhibit- P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 16.4.2021 ISSUED BY THE SECRETARY, VELIYAM GRAMA PANCHAYATH TO THE PETITIONER Exhibit- P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 23.6.2021 ISSUED BY THE SECRETARY, VELIYAM GRAMA PANCHAYATH TO THE PETITIONER Exhibit- P3 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit- P4 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 10.02.2022 IN WPC NO.709 OF 2022 Exhibit- P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.4.2022 IN WPC NO.12912 OF 2022 W.P(C) No.19603 of 2021 & conn.cases 372 APPENDIX OF WP(C) 19951/2022 PETITIONER EXHIBITS Exhibit- P1 TRUE COPY OF THE NO OBJECTION CERTIFICATE DATED 10.12.2020 ISSUED BY THE SECRETARY, VELIYAM GRAMA PANCHAYATH TO THE PETITIONER Exhibit-P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 21.3.2022 ISSUED BY THE SECRETARY, VELIYAM GRAMA PANCHAYATH TO THE PETITIONER Exhibit- P3 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit- P4 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 10.02.2022 IN WPC NO.709 OF 2022 Exhibit- P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.4.2022 IN WPC NO.12912 OF 2022 W.P(C) No.19603 of 2021 & conn.cases 373 APPENDIX OF WP(C) 19954/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 04.08.2021 ISSUED BY KADAKKAL GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 24.07.2019 ISSUED BY KADAKKAL GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE APPLICATION DATED 16.10.2021 SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 31.05.2022 IN WP (C) NO. 17444/2022 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 14.06.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 374 APPENDIX OF WP(C) 19961/2022 PETITIONER EXHIBITS Exhibit- P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 2.12.2021 ISSUED BY THE SECRETARY, VELIYAM GRAMA PANCHAYATH TO THE PETITIONER Exhibit- P2 TRUE COPY OF THE COUNTER FOIL OF CHELAN DATED 2.6.2022 Exhibit- P3 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit- P4 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 10.02.2022 IN WPC NO.709 OF 2022 Exhibit- P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.4.2022 IN WPC NO.12912 OF 2022 W.P(C) No.19603 of 2021 & conn.cases 375 APPENDIX OF WP(C) 19989/2022 PETITIONER EXHIBITS Exhibit- P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 22.1.2021 ISSUED BY THE SECRETARY, VELIYAM GRAMA PANCHAYATH TO THE PETITIONER Exhibit- P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 20.1.2022 ISSUED BY THE SECRETARY, VELIYAM GRAMA PANCHAYATH TO THE PETITIONER Exhibit- P3 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit- P4 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 10.02.2022 IN WPC NO.709 OF 2022 Exhibit- P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.4.2022 IN WPC NO.12912 OF 2022 W.P(C) No.19603 of 2021 & conn.cases 376 APPENDIX OF WP(C) 20386/2022 PETITIONER EXHIBITS Exhibit- P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 3.9.2021 ISSUED BY THE SECRETARY, PIRAVANTHUR GRAMA PANCHAYATH TO THE PETITIONER Exhibit- P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 3.9.2021 ISSUED BY THE SECRETARY, PIRAVANTHUR GRAMA PANCHAYATH TO THE PETITIONER Exhibit-P3 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit- P4 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 10.02.2022 IN WPC NO.709 OF 2022 Exhibit- P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.4.2022 IN WPC NO.12912 OF 2022 W.P(C) No.19603 of 2021 & conn.cases 377 APPENDIX OF WP(C) 20504/2022 PETITIONER EXHIBITS Exhibit- P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 6.11.2021 ISSUED BY THE SECRETARY, KOTTARAKARA MUNICIPALITY TO THE PETITIONER Exhibit- P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 24.1.2022 ISSUED BY THE SECRETARY, KOTTARAKARA MUNICIPALITY TO THE PETITIONER Exhibit- P3 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit- P4 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 10.02.2022 IN WPC NO.709 OF 2022 Exhibit- P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.4.2022 IN WPC NO.12912 OF 2022 W.P(C) No.19603 of 2021 & conn.cases 378 APPENDIX OF WP(C) 20755/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE LAND TAX RECEIPTS ISSUED TO THE PETITIONERS DATED 11-1-2021 Exhibit P2 A TRUE COPY OF THE BUILDING PERMIT ISSUED TO THE PETITIONERS DATED 06-09-2019 Exhibit P3 A TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED TO THE PETITIONERS DATED 15.01.2021 Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 A TRUE COPY OF THE RECEIPT ISSUED BY GEOLOGIST, KOLLAM DATED 24-02-2021 Exhibit P6 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP(C) NO. 17474/2021 Exhibit P7 TRUE COPY OF THE CHALAN PAID BY THE PETITIONERS IN FAVOR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 379 APPENDIX OF WP(C) 20842/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 15.03.2021 ISSUED BY NILAMEL GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 15.03.2021 ISSUED BY NILAMEL GRAMA PANCHAYAT TO THE PETITIONER Exhibit3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM DATED NIL Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 31.05.2022 IN WP (C) NO. 17444/2022 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 28.02.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 380 APPENDIX OF WP(C) 20903/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 26.02.2021 ISSUED BY KULAKKADA GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 26.02.2021 ISSUED BY KULAKKADA GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 15.11.2021 ISSUED BY THE GEOLOGIST, KOLLAM TO THE PETITIONER Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 31.05.2022 IN WP (C) NO. 17444/2022 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 06.06.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 381 APPENDIX OF WP(C) 21058/2022 PETITIONER EXHIBITS Exhibit1 THE TRUE COPY OF THE APPROVAL AND BUILDING PERMIT DATED 28.01.2021 ISSUED BY EZHUKONE GRAMA PANCHAYATH TO THE PETITIONER Exhibit P2 THE TRUE COPY OF THE DEVELOPMENT PERMIT DATED 03.05.2021, ISSUED BY EZHUKONE GRAMA PANCHAYATH TO THE PETITIONER.
Exhibit P3 THE TRUE COPY OF THE APPLICATION DATED 07.05.2021 SUBMITTED BY THE PETITIONER TO THE GEOLOGIST.
Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM / CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 10.05.2022 IN WP (C) NO. 15628/2022 OF THIS HON'BLE COURT Exhibit P6 THE TRUE COPY OF CHELAN ISSUED BY THE GEOLOGIST TO INFAVOUR OF PETITIONER W.P(C) No.19603 of 2021 & conn.cases 382 APPENDIX OF WP(C) 21059/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 27.09.2019 ISSUED BY NILAMEL GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 27.09.2019 ISSUED BY NILAMEL GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE GEOLOGIST, KOLLAM DATED 4.12.2019 Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 31.05.2022 IN WP (C) NO. 17444/2022 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 6.6.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 383 APPENDIX OF WP(C) 21098/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 16.3.2021 ISSUED BY NILAMEL GRAMA PANCHAYAT TO THE PETITIONERS Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 01.10.2021 ISSUED BY NILAMEL GRAMA PANCHAYAT TO THE PETITIONERS Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 8.11.2021 ISSUED BY THE GEOLOGIST, KOLLAM TO THE PETITIONERS Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 31.05.2022 IN WP (C) NO. 17444/2022 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONERS DATED 08.04.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 384 APPENDIX OF WP(C) 21144/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 04.03.2021 ISSUED BY NILAMEL GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 22.01.2021 ISSUED BY NILAMEL GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE RECEIPT OF APPLICATION DATED 10.11.2021 ISSUED BY THE GEOLOGIST, KOLLAM TO THE PETITIONER Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/ CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 31.05.2022 IN WP (C) NO. 17444/2022 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 10.5.2022 IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 385 APPENDIX OF WP(C) 21175/2022 PETITIONER EXHIBITS Exhibit P1 COPY OF THE APPLICATION BEFORE THE 5TH RESPONDENT DATED 22/3/222 ALONG WITH CHELLAN.
Exhibit P2 COPY OF THE ORDER ISSUED BY THE 3RD RESPONDENT DATED 2/7/21.
Exhibit P3 COPY OF THE INTERIM ORDER IN WPC NO. 16315/22. W.P(C) No.19603 of 2021 & conn.cases 386 APPENDIX OF WP(C) 21232/2022 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE BUILDING PERMIT DATED 26.08.2021 ISSUED BY THE SECRETARY, KUNDARA GRAMAPANCHAYATH.
Exhibit P2 A TRUE COPY OF THE DEVELOPMENT PERMIT DATED 26.08.2021 ISSUED BY THE SECRETARY, KUNDARA GRAMAPANCHAYATH.
Exhibit P3 A TRUE COPY OF THE REPORT DATED 03.09.2021 ISSUED BY THE VILLAGE OFFICER, MULAVANA.
Exhibit P4 A TRUE COPY OF THE ORDER DCKLM/1827/ 2020-DM2(5) DATED 02.07.2021 ISSUED BY THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY / DISTRICT COLLECTOR.
Exhibit P5 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE 5TH RESPONDENT WIDE NO.
25/2021-22/OE/DOQ/S2/253/2021 DATED 16.04.2021.
Exhibit P6 A TRUE COPY OF THE CIRCULAR NO. 10744/M3/ 2017 DATED 13.12.2017 OF THE DIRECTORATE OF MINING & GEOLOGY.
W.P(C) No.19603 of 2021 & conn.cases 387 APPENDIX OF WP(C) 22919/2022 PETITIONER EXHIBITS Exhibit- P1 TRUE COPY OF THE NO OBJECTION CERTIFICATE DATED 30.04.2021 ISSUED BY SECRETARY, VELIYAM GRAMA PANCHAYATH TO THE PETITIONER Exhibit- P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 25.06.2021 APPROVED BY SECRETARY, VELIYAM GRAMA PANCHAYATH Exhibit-P3 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit- P4 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 10.02.2022 IN WPC NO.709 OF 2022 Exhibit- P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.4.2022 IN WPC NO.12912 OF 2022 W.P(C) No.19603 of 2021 & conn.cases 388 APPENDIX OF WP(C) 22928/2022 PETITIONER EXHIBITS Exhibit- P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 20.04.2022 ISSUED BY THE SECRETARY, KOTTARAKKARA MUNICIPALITY TO THE PETITIONER Exhibit- P2 TRUE COPY OF DEVELOPMENT PLAN DATED 20-04-2022 WHICH SHOWS EARTH CUTTING AREA APPROVED BY ASSISTANT ENGINEER KOTTARAKKARA MUNICIPALITY Exhibit- P3 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit- P4 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 10.02.2022 IN WPC NO.709 OF 2022 Exhibit- P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.4.2022 IN WPC NO.12912 OF 2022 W.P(C) No.19603 of 2021 & conn.cases 389 APPENDIX OF WP(C) 23079/2022 PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 27-12-2021 ISSUED BY THE SECRETARY, EZHUKONE GRAMA PANCHAYATH TO THE PETITIONER Exhibit- P2 TRUE COPY OF DEVELOPMENT PERMIT 30-12-2021 ISSUED BY THE SECRETARY, EZHUKONE GRAMA PANCHAYATH TO THE PETITIONER Exhibit- P3 TRUE COPY OF THE ORDER DATED 02-07-2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit- P4 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 10.02.2022 IN WPC NO.709 OF 2022 Exhibit P5 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.4.2022 IN WPC NO.12912 OF 2022 W.P(C) No.19603 of 2021 & conn.cases 390 APPENDIX OF WP(C) 23512/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 20.04.2021 ISSUED BY THE SECRETARY, KARAVALOOR GRAMA PANCHAYAT Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 20.4.2021 ISSUED BY THE SECRETARY, KARAVALOOR GRAMA PANCHAYAT Exhibit P3 TRUE COPY OF THE RECEIPT DATED 23.04.2021 ISSUED BY THE 2ND RESPONDENT Exhibit P4 TRUE COPY OF THE COUNTERFOIL OF CHALLAN DATED 13.07.2022 Exhibit P5 TRUE COPY OF THE ORDER NO. DCKLM/1827/2020-DM2(5) DATED 02.07.2021 ISSUED BY THE 4 TH RESPONDENT W.P(C) No.19603 of 2021 & conn.cases 391 APPENDIX OF WP(C) 25069/2021 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE LOCATION SKETCH ISSUED BY THE VILLAGE OFFICE, EZHUKONE.
Exhibit P2 A TRUE COPY OF THE BUILDING PERMIT DATED 24.9.2020 ISSUED BY THE SECRETARY, EZHUKONE GRAMA PANCHAYATH.
Exhibit P3 A TRUE COPY OF THE DEVELOPMENT PERMIT DATED 24.2.2021 ISSUED BY THE SECRETARY, EZHUKONE GRAMA PANCHAYATH.
Exhibit P4 A TRUE COPY OF THE CHELLAN RECEIPT DATED 9.11.2021 ISSUED BY THE 5TH RESPONDENT.
Exhibit P5 A TRUE COPY OF THE ORDER DCKLM/1827/2020-DM2(5) DATED 2.7.2021 ISSUED BY THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY/DISTRICT COLLECTOR.
Exhibit P6 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE 5TH RESPONDENT WIDE NO.25/2021-22/OE/DOQ/S2/253/2021 DATED 16.4.2021.
Exhibit P7 A TRUE COPY OF THE CIRCULAR NO.10744/M3/2017 DATED 13.12.2017 OF THE DIRECTORATE OF MINING & GEOLOGY.
Exhibit P8 A TRUE COPY OF THE INTERIM ORDER DATED 10.9.2021 IN WP(C) NO.18649/2021.
W.P(C) No.19603 of 2021 & conn.cases 392 APPENDIX OF WP(C) 25736/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 16.4.2018 ISSUED BY THE SECRETARY, KARAVALOOR GRAMA PANCHAYATH.
Exhibit P2 TRUE COPY OF DEVELOPMENT PERMIT DATED 11.5.2018 ISSUED BY THE SECRETARY, KARAVALOOR GRAMA PANCHAYATH.
Exhibit P3 TRUE COPY OF THE COUNTER FOIL OF THE CHELAN DATED 25.10.2021 TOWARDS THE DEPOSIT OF ROYALTY AMOUNT OF RS. 80,000/-
Exhibit P4 TRUE COPY OF THE ORDER DATED 02.07.2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT.
Exhibit P5 TRUE COPY OF THE CIRCULAR DATED 13.10.2021 ISSUED BY THE SECRETARY TO GOVERNMENT , LSGD. W.P(C) No.19603 of 2021 & conn.cases 393 APPENDIX OF WP(C) 26659/2021 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE REVENUE TAX REMITTED BY THE PETITIONER ON 15/6/2020 BEFORE THE VILLAGE OFFICE MELILA.
Exhibit P2 THE TRUE COPY OF THE BUILDING PERMIT NO.A3-983/21 DATED 12/3/2021 ISSUED BY THE 6TH RESPONDENT.
Exhibit P3 THE TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY THE MELILA GRAMA PANCHAYATH ON 12/4/2021.
Exhibit P4 TRUE COPY OF THE RECEIPT EVIDENCING THE FILING OF APPLICATION BEFORE THE FIFTH RESPONDENT DT. 19/4/2021.
Exhibit P5 THE TRUE COPY OF THE CHALAN ISSUED BY THE FIFTH RESPONDENT FOR THE ROYALTY FEES DATED 29/10/2021.
Exhibit P6 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/18287/2020-DM2(5) DATED 02/07/2021.
Exhibit P7 TRUE COPY OF TRANSIT PASS/PROCEEDINGS OF DISTRICT GEOLOGIST, MINING AND GEOLOGY DEPARTMENT, KOLLAM NUMBERED AS 57/2020-21/OE/DOQ/S2/2641/19 DATED 14/8/2020.
Exhibit P8 TRUE COPY OF THE INTERIM ORDER PASSED IN WP(C) NO.18445/2021 DATED 9/9/2021.
W.P(C) No.19603 of 2021 & conn.cases 394 APPENDIX OF WP(C) 27423/2021 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE REVENUE TAX REMITTED ON 27.11.2021 BEFORE THE VILLAGE OFFICE, VELIYAM.
Exhibit P2 THE TRUE COPY OF THE POSSESSION CERTIFICATE NO.53089633 DATED 7.1.2021 ISSUED BY THE VILLAGE OFFICER.
Exhibit P3 THE TRUE COPY OF THE BUILDING PERMIT NO.A4-
BA(34285) DATED 29.12.2020 ISSUED BY THE 6TH RESPONDENT.
Exhibit P4 THE TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED BY THE VELIYAM GRAMA PANCHAYATH DATED 18.1.2021.
Exhibit P5 THE TRUE COPY OF THE RECEIPT ISSUED BY THE FIFTH RESPONDENT FOR THE ROYALTY FEES DATED 22.10.2021.
Exhibit P6 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 2.7.2021.
Exhibit P7 TRUE COPY OF TRANSIT PASS/ PROCEEDINGS OF DISTRICT GEOLOGIST, MINING AND GEOLOGY DEPARTMENT, KOLLAM NUMBERED AS 57/2020-21/OE/DOQ/S2/2641/19 DATED 14.8.2020.
Exhibit P8 TRUE COPY OF THE INTERIM ORDER PASSED IN WP(C) NO.18445/2021 DATED 9.9.2021.
W.P(C) No.19603 of 2021 & conn.cases 395 APPENDIX OF WP(C) 28205/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 18.11.2019 ISSUED BY VELINALLUR GRAMA PANCHAYAT TO THE PETITIONER.
Exhibit P2 TRUE COPY OF THE NO OBJECTION CERTIFICATE ISSUED BY ADDITIONAL DISTRICT MAGISTRATE, KOLLAM DATED 05.10.2021 NUMBERED AS DCKLM/11550/2019/M7.
Exhibit P3 TRUE COPY OF THE RECEIPT OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 17.11.2021 BEFORE THE GEOLOGIST, KOLLAM.
Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P5 TRUE COPY OF THE ORDER DATED 02.09.2021 IN WP(C)NO.17474/2021 OF THIS HON'BLE COURT.
Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONER DATED 06.12.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM.
Exhibit P7 TRUE COPY OF THE EARTH CUTTING DETAILS FOR PROPOSED PETROLEUM OUT LET AT ADAYARA, VELINALLOOR PANCHAYATH DATED NIL OF THE PETITIONER'S PROPERTY.
W.P(C) No.19603 of 2021 & conn.cases 396 APPENDIX OF WP(C) 28962/2021 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE LAND TAX RECEIPT DATED 07.09.2020 ISSUED BY THE VILLAGE OFFICER, PAVITHRESWARAM.
Exhibit P2 A TRUE COPY OF THE DEVELOPMENT PERMIT DATED 09.03.2020 ISSUED BY THE 6TH RESPONDENT.
Exhibit P3 A TRUE COPY OF THE ORDER DCKLM/1827/2020-DM2(5) DATED 02.07.2021 ISSUED BY THE CHAIRMAN, THE DISTRICT DISASTER MANAGEMENT AUTHORITY/ DISTRICT COLLECTOR.
Exhibit P4 A TRUE COPY OF ONE OF THE TRANSIT PASS ISSUED BY THE 5TH RESPONDENT VIDE NO.25/2021-22/OE/DOQ/S2/253/2021 DATED 16.04.2021.
Exhibit P5 A TRUE COPY OF THE CIRCULAR NO.10744/M3/2017 DATED 13.12.2017 OF THE DIRECTORATE OF MINING & GEOLOGY.
W.P(C) No.19603 of 2021 & conn.cases 397 APPENDIX OF WP(C) 29119/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 15.12.2020 ISSUED BY VELIYAM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 29.12.2020 ISSUED BY VELIYAM GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE RECEIPT OF THE APPLICATION SUBMITTED BY THE PETITIONERS DATED 25.3.2021 BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(50 DATED 2.7.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 2.9.2021 IN WPC NO 17474/2021 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN TO BE PAID BY THE PETITIONER DATED 10.11.2021 PAYABLE IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 398 APPENDIX OF WP(C) 29121/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 13.11.2020 ISSUED BY EZHUKONE GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 7.1.2021 ISSUED BY EZHUKONE GRAMA PANCHAYAT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 30.1.2021 BEFORE THE GEOLOGIST KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2950 DATED 2.7.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 2.9.2021 IN WPC NO 17474/2021 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALN TO BE PAID BY THE PETITIONER DATED 13.10.2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 399 APPENDIX OF WP(C) 29228/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 2.11.2020 ISSUE DBY THE SECRETARY, PUNALUR MUNICIPALITY Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 5.8.2021 ISSUED BY THE SECRETARY, PUNALUR MUNICIPALITY Exhibit P3 TRUE COPY OF THE RECEIPT DATED 15.1.2021 ISSUED BY THE 2ND RESPONDENT Exhibit P4 TRUE COPY OF THE COUNTERFOIL OF CHALLAN DATED 5.10.2021 Exhibit P5 TRUE COPY OF THE ORDER NO DCKLM/1827/2020-DM2950 DATED 2.7.2021 ISSUED BY THE 4TH RESPONDENT Exhibit P6 A TRUE COPY OF THE INTERIM ORDER DATED 29.11.2021 IN WPC NO 26936/21 PASSED BY THE HONOURABLE HIGH COURT OF KERALA W.P(C) No.19603 of 2021 & conn.cases 400 APPENDIX OF WP(C) 29271/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 03.12.2020 ISSUED BY THE SECRETARY, THENMALA GRAMA PANCHAYAT.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 03.12.2020 ISSUED BY THE SECRETARY, THENMALA GRAMA PANCHAYAT.
Exhibit P3 TRUE COPY OF THE RECEIPT DATED 25.02.2021 ISSUED BY THE 2ND RESPONDENT.
Exhibit P4 TRUE COPY OF THE COUNTERFOIL OF CHALLAN DATED 13.12.2021.
Exhibit P5 TRUE COPY OF THE ORDER NO.DCKLM/1827/2020-DM2(5) DATED 02.07.2021 ISSUED BY THE 4TH RESPONDENT.
Exhibit P6 A TRUE COPY OF THE INTERIM ORDER DATED 29.11.2021 IN WPC NO.26936/21 PASSED BY THE HONOURABLE HIGH COURT OF KERALA.
W.P(C) No.19603 of 2021 & conn.cases 401 APPENDIX OF WP(C) 29409/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 11.11.2021 ISSUED BY KARAVALOOR GRAMA PANCHAYAT TO THE PETITIONER Exhibit P2 TRUE COPY OF THE LOCATION PLAN FOR LAND DEVELOPMENT DATED 6.11.2021 OF PETITIONERS PROPERTY COMPRISED IN SURVEY/RE SURVEY NO.S- 354/1/481/1 IN KARAVALOOR VILLAGE, PUNALUR TALUK, KOLLAM DISTRICT.
Exhibit P3 TRUE COPY OF THE RECEIPT OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 22.11.2021 BEFORE THE GEOLOGIST, KOLLAM.
Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 2.7.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 2.9.2021 IN WP(C) NO.17474/2021 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN TO BE PAID BY THE PETITIONER DATED 10.12.2021 PAYABLE IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 402 APPENDIX OF WP(C) 29470/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 05-11-2020 ISSUED BY UMMANNOOR GRAMA PANCHAYAT TO THE PETITIONERS.
Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 05-11-
2020 ISSUED BY MAMMANNOOR GRAMA PANCHAYATH TO THE PETITIONERS Exhibit P3 TRUE COPY OF THE RECEIPT OF THE APPLICATION SUBMITTED BY THE PETITIONERS DATED 13-11-2020 BEFORE THE GEOLOGIST, KOLLAM Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERRED AS DCKLM/1827/2020-DM2(5) DATED 02-07-2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 02-09-2021 IN WP(C0 NO. 17474/2021 OF THIS HON'BLE COURT.
Exhibit P6 TRUE COPY OF THE CHALAN PAID BY THE PETITIONERS DATED 06-12-2021 PAID IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 403 APPENDIX OF WP(C) 29418/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SITE APPROVAL AND BUILDING PERMIT DATED 11.11.2021 ISSUED BY KARAVALOOR GRAMA PANCHAYATH TO THE PEITTIONER Exhibit P2 TRUE COPY OF THE LOCATION PLAN FOR LAND DEVELOPMENT DATED 6.11.2021 OF PETITIONERS PROPERTY COMPRISED IN SURVEY/RE SURVEY NO.S- 354/1/481/1 IN KARAVALOOR VILLAGE, PUNALUR TALUK, KOLLAM DISTRICT.
Exhibit P3 TRUE COPY OF THE RECEIPT OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 22.11.2021 BEFORE THE GEOLOGIST, KOLLAM.
Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 2.7.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 2.9.2021 IN WP(C) NO.17474/2021 OF THIS HON'BLE COURT Exhibit P6 TRUE COPY OF THE CHALAN TO BE PAID BY THE PETITIONER DATED 10.12.2021 PAYABLE IN FAVOUR OF THE GEOLOGIST, KOLLAM W.P(C) No.19603 of 2021 & conn.cases 404 APPENDIX OF WP(C) 30000/2021 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE REVENUE TAX REMITTED BY THE PETITIONER ON 1/12/2020 BEFORE THE VILLAGE OFFICER, KULAKKADA.
Exhibit P2 THE TRUE COPY OF THE BUILDING PERMIT NO.K7 1720/2020 DATED 9/11/2020 ISSUED BY THE 6TH RESPONDENT.
Exhibit P3 THE TRUE COPY OF THE DEVELOPMENT PERMIT NO.K7 1720/20 ISSUED BY THE 6TH RESPONDENT DT. 9/11/2020.
Exhibit P4 TRUE COPY OF THE APPLICATION FIELD BEFORE THE FIFTH RESPONDENT DATED 11/12/2020.
Exhibit P5 THE TRUE COPY OF THE CHALAN ISSUED BY THE FIFTH RESPONDENT FOR THE ROYALTY FEES DATED 26/11/2021.
Exhibit P6 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02/07/2021.
Exhibit P7 TRUE COPY OF ONE OF SUCH TRANSIT PASS/PROCEEDINGS OF DISTRICT GEOLOGIST, MINING AND GEOLOGY DEPARTMENT, KOLLAM NUMBERED AS 57/2020-21/OE/DOQ/S2/2641/19 DATED 14/8/2020.
Exhibit P8 TRUE COPY OF THE INTERIM ORDER PASSED IN WP(C) NO.18445/2021 DATED 9/9/2021.
W.P(C) No.19603 of 2021 & conn.cases 405 APPENDIX OF WP(C) 29875/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE LAND TAX RECEIPT BEARING NO.
KL02010402781/2021 DATED 19.04.2021.
Exhibit P2 TRUE COPY OF THE BUILDING PERMIT BEARING NO. A4-
1542/2020 DATED 16.10.2020.
Exhibit P3 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 02.12.2020 BEARING NUMBER A5-6453/20.
Exhibit P4 TRUE COPY OF THE APPLICATION DATED 14.12.2020 SUBMITTED TO THE 1ST RESPONDENT.
Exhibit P5 TRUE COPY OF THE ORDER DATED 02.07.2021 BEARING NUMBER DCKLM/1827/2020-DM2(5) ISSUED BY THE 3RD RESPONDENT.
Exhibit P6 TRUE COPY OF THE INTERIM ORDER DATED 12.08.2021 IN W.P.C NO. 15079/2021.
W.P(C) No.19603 of 2021 & conn.cases 406 APPENDIX OF WP(C) 29902/2021 PETITIONER EXHIBITS Exhibit P1 TRUE PHOTOCOPY OF THE LAND TAX RECEIPT BEARING NO.KL02010409364/2020 DATED 07/08/2020.
Exhibit P2 TRUE PHOTOCOPY OF THE BUILDING PERMIT BEARING NO.A4-BA(34146)/2021 DATED 10/02/2021.
Exhibit P3 TRUE PHOTOCOPY OF THE DEVELOPMENT PERMIT DATED 10/02/2021 BEARING NO.A4-BA(34132)/21.
Exhibit P4 TRUE PHOTOCOPY OF THE APPLICATION DATED 04/03/2021 SUBMITTED TO THE 1ST RESPONDENT.
Exhibit P5 TRUE PHOTOCOPY OF THE ORDER DATED 02/07/2021 BEARING NUMBER DCKLM/1827/2020-DM2(5) ISSUED BY THE 3RD RESPONDENT.
Exhibit P6 TRUE PHOTOCOPY OF THE INTERIM ORDER DATED 12/08/2021 IN WP(C) NO.15079/2021. W.P(C) No.19603 of 2021 & conn.cases 407 APPENDIX OF WP(C) 29953/2021 PETITIONER EXHIBITS Exhibit P1 TRUE PHOTOCOPY OF THE LAND TAX RECEIPT BEARING NO.KL02040803784/2020 DATED 18/06/2020.
Exhibit P2 TRUE PHOTOCOPY OF THE BUILDING PERMIT BEARING NO.227/A5/1607/20 DATED 18/06/2020.
Exhibit P3 TRUE PHOTOCOPY OF THE DEVELOPMENT PERMIT DATED 16/10/2020 BEARING NUMBER A5/3650/20.
Exhibit P4 TRUE PHOTOCOPY OF THE APPLICATION DATED 20/10/2020 SUBMITTED TO THE 1ST RESPONDENT.
Exhibit P5 TRUE PHOTOCOPY OF THE ORDER DATED 02/07/2021 BEARING NUMBER DCKLM/1827/2020-DM2(5) ISSUED BY THE 3RD RESPONDENT.
Exhibit P6 TRUE PHOTOCOPY OF THE INTERIM ORDER DATED 12/08/2021 IN WP(C) NO.15079/2021. W.P(C) No.19603 of 2021 & conn.cases 408 APPENDIX OF WP(C) 30501/2021 PETITIONER EXHIBITS Exhibit P5 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021 Exhibit P8 THE TRUE COPY OF THE CHALAN RECEIPT ISSUED BY THE FIFTH RESPONDENT FOR THE ROYALTY FEES DATED 11.1.2022 Exhibit P9 THE TRUE COPY OF THE TRANSIT PERMIT DATED 17.1.2022 ISSUED BY THE FIFTH RESPONDENT Exhibit P10 THE TRUE COPY OF THE APPLICATION FILED BY THE PETITIONER BEFORE THE FIFTH RESPONDENT ON 22.2.2022 FOR BALANCE TRANSIT PASS W.P(C) No.19603 of 2021 & conn.cases 409 APPENDIX OF WP(C) 30589/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE BUILDING PERMIT DATED 3.2.2020 ISSUED BY THE SECRETARY, VETTIKAVALA GRAMA PANCHAYATH Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DATED 3.3.2020 ISSUED BY THE SECRETARY, VETTIKAVALA GRAMA PANCHAYATH Exhibit P3 TRUE COPY OF THE ORDER DATED 13.11.2020 ISSUED BY THE THIRD RESPONDENT Exhibit P4 TRUE COPY OF THE COUNTER FOIL OF CHELAN FOR A SUM OF RS.2,90,000/- DATED 27.8.2021 Exhibit P5 TRUE COPY OF THE ORDER DATED 2.7.2021 ISSUED BY THE SECOND RESPONDENT ON BEHALF OF FIRST RESPONDENT Exhibit P6 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT DATED 7.10.2021 IN WP(C) NO.21337 OF 2021 W.P(C) No.19603 of 2021 & conn.cases 410 APPENDIX OF WP(C) 30792/2021 PETITIONER EXHIBITS Exhibit P2 COPY OF THE ORDER ISSUED BY THE 3RD RESPONDENT DATED 2/7/21.
Exhibit P3 COPY OF THE INTERIM ORDER IN WP(C) NO.17788/21 DATED 6.9.2021.
Exhibit P1 COPY OF THE APPLICATION BEFORE THE 5TH RESPONDENT DATED 17.03.21.
W.P(C) No.19603 of 2021 & conn.cases 411 APPENDIX OF WP(C) 30785/2021 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE REVENUE TAX REMITTED BY THE PETITIONER ON 13.07.2021 BEFORE THE VILLAGE OFFICER, MULAVANA.
Exhibit P2 THE TRUE COPY OF THE DEVELOPMENT PERMIT A2-BA (53722)/2021 DATED 1.3.2021 ISSUED BY THE 6TH RESPONDENT.
Exhibit P3 THE TRUE COPY OF THE DEVELOPMENT PERMIT A2-
BA(53722)/2021 DATED 1.3.2021 ISSUED BY THE 6TH RESPONDENT.
Exhibit P4 THE TRUE COPY OF THE CHALAN ISSUED BY THE FIFTH RESPONDENT FOR THE ROYALTY FEES DATED 20.12.2021.
Exhibit P5 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DATED 02.07.2021.
Exhibit P6 TRUE COPY OF ONE OF SUCH TRANSIT PASS/PROCEEDINGS OF DISTRICT GEOLOGIST, MINING AND GEOLOGY DEPARTMENT, KOLLAM NUMBERED AS 57/2020-21/OE/DOQ/S2/2641/19 DATED 14.08.2020.
Exhibit P7 TRUE COPY OF THE INTERIM ORDER PASSED IN WP(C) NO. 18445/2021 DATED 9.9.2021.
W.P(C) No.19603 of 2021 & conn.cases 412 APPENDIX OF WP(C) 30896/2021 PETITIONER EXHIBITS Exhibit P1 COPY OF THE APPLICATION BEFORE THE 5TH RESPONDENT DATED 23-06-21 Exhibit P2 COPY OF THE ORDER ISSUED BY THE 3RD RESPONDENT DATED 2-07-2021 Exhibit P3 COPY OF THE INTERIM ORDER IN W.P(C) NO. 17788/21 DATED 6-09-2021 W.P(C) No.19603 of 2021 & conn.cases 413 APPENDIX OF WP(C) 19603/2021 PETITIONER EXHIBITS Exhibit P1 TRUE PHOTOCOPY OF THE LAND TAX RECEIPT BEARING NO.KL02010507583/2019 DATED 20.07.2019.
Exhibit P2 TRUE PHOTOCOPY OF THE BUILDING PERMIT BEARING NO.A3-1701/2020 DATED 17.11.2020.
Exhibit P3 TRUE PHOTOCOPY OF THE DEVELOPMENT PERMIT DATED 17.11.2020 BEARING NUMBER A3-5296/2020.
Exhibit P4 TRUE PHOTOCOPY OF THE APPLICATION DATED 14.12.2020 ALONG WITH RECEIPT DATED 14.12.2020 BEARING NO.3156/DOQ/S2/2020 SUBMITTED TO THE 1ST RESPONDENT.
Exhibit P5 TRUE PHOTOCOPY OF THE ORDER DATED 02.07.2021 BEARING NUMBER DCKLM/1827/2020-DM2(5) ISSUED BY THE 3RD RESPONDENT.
W.P(C) No.19603 of 2021 & conn.cases 414 W.P(C) No.19603 of 2021 & conn.cases 415 APPENDIX OF WP(C) 29402/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF NO OBJECTION CERTIFICATE DTD 16.1.2021 ISSUED BY ANCHAL GRAMA PANCHAYAT TO THE PETITIONERS Exhibit P2 TRUE COPY OF THE DEVELOPMENT PERMIT DTD 16.2.2021 ISSUED BY ANCHAL GRAMA PANCHAYAT TO THE PETITIONERS.
Exhibit P3 TRUE COPY OF THE RECEIPT OF THE APPLICATION SUBMITTED BY THE PETITIONERS DTD 24.2.2021 BEFORE THE GEOLOGIST, KOLLAM.
Exhibit P4 TRUE COPY OF THE ORDER ISSUED BY THE DISTRICT COLLECTOR, KOLLAM/CHAIRMAN, DISTRICT DISASTER MANAGEMENT AUTHORITY, KOLLAM NUMBERED AS DCKLM/1827/2020-DM2(5) DTD 2.7.2021 Exhibit P5 TRUE COPY OF THE ORDER DTD 2.9.2021 IN WP© NO.17474/2021 OF THIS HON'BLE COURT.
EXT.P6 TRUE COPY OF THE CHALAN TO BE PAID BY THE PETITIONERS DTD 29.10.2021 PAYABLE IN FAVOUR OF THE GEOLOGIST, KOLLAM.