V.C.George vs V.C.George

Citation : 2021 Latest Caselaw 652 Ker
Judgement Date : 7 January, 2021

Kerala High Court
V.C.George vs V.C.George on 7 January, 2021
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

              THE HONOURABLE MR. JUSTICE A.HARIPRASAD

                                 &

           THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

    THURSDAY, THE 07TH DAY OF JANUARY 2021 / 17TH POUSHA, 1942

          Tr.Appeal(C).No.12 OF 2020 IN Tr.P(C). 513/2019

  AGAINST THE ORDER IN Tr.P(C) 513/2019 OF HIGH COURT OF KERALA

APPELLANTS/RESPONDENTS 2 TO 5:
       1     V.C.GEORGE
             AGED 72 YEARS
             VETTUCHIRAYIL HOUSE, PUTHUVELI POST, VELIYANNOOR
             VILLAGE, KOTTAYAM-686636

      2      SANTHA PAUL
             AGED 71 YEARS
             W/O.GEORGE, VETTUCHIRAYIL HOUSE, PUTHUVELI POST,
             VELIYANNOOR VILLAGE, KOTTAYAM-686636

      3      SIGI GEORGE,
             AGED 37 YEARS
             D/O.GEORGE, VETTUCHIRAYIL HOUSE, PUTHUVELI POST,
             VELIYANNOOR VILLAGE, KOTTAYAM-686636

      4      SHINU MATHEW
             AGED 40 YEARS
             S/O.MATEHW, PARUNTHUVEETIL HOUSE, PUTHUVELI POST,
             VELIYANNOOR VILLAGE, KOTTAYAM-686636

             BY ADV. SRI.JOSEPH T.JOHN

RESPONDENTS/PETITIONER, 1ST RESPONDENT:

      1      DR. ANU SUSAN JOY
             D/O.JOY KURIAKOSE, AGED 27 YEARS, VAZHAKKALAYIL
             HOUSE, VALAKAM POST-682316 MOOVATTUPUZHA

      2      DR.SIBI GEORGE,
             AGED 33 YEARS
             S/O.GEORGE, VETTUCHIRAYIL HOUSE, PUTHUVELI POST,
             VELIYANNOOR VILLAGE, KOTTAYAM-686636

             R1 BY ADV. SMT.K.V.BHADRA KUMARI

     THIS TRANSFER APPEAL(CIVIL) HAVING BEEN FINALLY HEARD        ON
07.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Tr.P.No.12 of 2020             2




                          JUDGMENT

Dated this the 7th day of January 2021 ...

Heard the learned counsel on both sides.

2. It is submitted by the learned counsel for the appellant that the matter has been settled. Hence, this Transfer Appeal (Civil) is dismissed as settled.

Sd/-

A.HARIPRASAD JUDGE Sd/-

P.V.KUNHIKRISHNAN pkk JUDGE