IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
THURSDAY, THE 07TH DAY OF JANUARY 2021 / 17TH POUSHA, 1942
WP(C).No.405 OF 2021(A)
PETITIONER/S:
1 SIRI C.V.
AGED 13 YEARS
D/O.SAVITHA.C.V,REPRESENTED BY HER MOTHER
SAVITHA.C.V,CHERIYOORU
VEEDU,TRICHAMBARAM,TALIPARAMBA-670141,
KANNUR DISTRICT.
2 YAKTHASREE KRISHNA.P,
AGED 13 YEARS
D/O LATHA.P.P,REPRESENTED BY HER MOTHER
LATHA.P.P,'NAYANAM',KEEZHATTOOR,TALIPARAMBA-670141,
KANNUR DISTRICT.
3 ANAGHA.K,
AGED 13 YEARS
D/O PRAMEELA.K,REPRESENTED BY HER MOTHER
PRAMEELA.K,KURUMATHUR,TALIPARAMBA-670141,
KANNUR DISTRICT.
4 ARCHANAJITH.M,
AGED 13 YEARS
D/O SREEJITH.M,MANAKKARA
HOUSE,KARANTHUR.P.O,KOZHIKODE-673571.
5 ANADHASREE.K.P,
AGED 13 YEARS
D/O UMESH.K.P,KIZHKKEPARAMBIL
HOUSE,KUNNAMANGALAM.P.O, PANTHEERPADAM,
KOZHIKODE-673571.
6 ARCHANA.N.P,
AGED 14 YEARS
D/O SURESH.N.P,NEDUMPARAMTH HOUSE,MUTTANJERI.P.O,
MADAVOOR,
KOZHIKODE-673585.
7 VIVEK.K.P,
AGED 13 YEARS
S/O MANOJ.K..P,KURUPPINKADANIPURAYIL HOUSE,
VARIYITIAK,KUNNAMANGALAM,KOZHIKODE-673571.
WP(C).No.405 OF 2021(A)
2
8 MALAVIKA RAJESH,
AGED 13 YEARS
D/O RAJESH.C.K,MELECHOORAKKADU HOUSE,
KOLATHUR.P.O,(VIA)ATHOLI-673315,KOZHIKODE.
BY ADV. SRI.C.DINESH
RESPONDENT/S:
1 THE STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT,GOVERNMENT
SECRETARIAT,TRIVANDRUM-695001.
2 THE DIRECTOR,
DIRECTORATE OF GENERAL EDUCATION,
JAGATHI,THIRUVANANTHAPURAM-695014.
3 CONTROLLER OF EXAMINATIONS,
OFFFICE OF THE CONTROLLER OF EXAMINATIONS,
PAREEKSHA BHAVAN,POOJAPURA,TRIVANDRUM-695001.
4 THE REGIONAL DIRECTOR,
NATIONAL INSTITUTE OF OPEN SCHOOLING,REGIONAL
CENTRE,6TH FLOOR,KSHB BUILDING,PANAMPILLY NAGAR,
KOCHI-682036.
OTHER PRESENT:
GP- SMT. NISHA BOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.405 OF 2021(A)
3
JUDGMENT
Dated this the 7th day of January 2021 The learned Counsel for the petitioner submitted that the matter is not pressed. Accordingly, the writ petition is dismissed as not pressed.
Sd/ ANU SIVARAMAN JUDGE Jm/ WP(C).No.405 OF 2021(A) 4 APPENDIX PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE NOTIFICATION BEARING NO.1 EX/H3/16235/2020/C.G.E.ISSUED BY THE 2ND AND 3RD RESPONDENTS.
EXHIBIT P2 TRUE COPY OF THE REPRESENTATOIN SUBMITTED BY THE 1ST PETITIONER BEFORE THE 2ND AND 3RD RESPONDENTS THROUGH EMAIL EXHIBIT P2(A) TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE 2ND PETITIONER BEFORE THE 2ND AND 3RD RESPONDENTS THROUGH EMAIL EXHIBIT P2(B) TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE 3RD PETITIONER BEFORE THE 2ND AND 3RD RESPONDENTS THROUGH EMAIL. EXHIBIT P2(C) TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE 4TH PETITIONER BEFORE THE 2ND AND 3RD RESPONDENTS THROUGH EMAIL.