IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
WEDNESDAY, THE 06TH DAY OF JANUARY 2021 / 16TH POUSHA, 1942
Con.Case(C).No.2113 OF 2020 IN WP(C). 20675/2020
JUDGMENT IN WP(C) 20675/2020(H) DATED 05.10.2020 OF HIGH COURT OF
KERALA
PETITIONER/PETITIONER IN WP(C):
M/S HOTEL GREEN FORT
KOTTARAKKARA, KOLLAM DISTRICT, PIN-691506,
REPRESENTED BY ITS MANAGING PARTNER,
C.RAJAGOPALAN NAIR, AGED 67 YEARS,
S/O.CHELLAPPAN PILLAI.
BY ADVS.
SRI.M.G.KARTHIKEYAN
SRI.NIREESH MATHEW
RESPONDENTS/RESPONDENTS NO.1 TO 2 IN THE WRIT PETITION:
1 SATYAJEET RAJAN IAS,
AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
SECRETARY, TAXES (A) DEPARTMENT, GOVT. SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 AANANDAKRISHNAN S., I.P.S.,
AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
THE EXCISE COMMISSIONER, COMMISSIONERATE OF EXCISE,
EXCISE HEAD QUARTERS, NANDAVANAM
THIRUVANANTHAPURAM-695 033
SMT CS SHEEJA SR GOVERNMENT PLEADER
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 06.01.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Con.Case(C).No.2113 OF 2020
IN WP(C). 20675/2020 2
JUDGMENT
When the Contempt Case was taken up, Sri. M.G. Karithikeyan, the learned counsel appearing for the petitioner, submitted that the judgment has been complied with and the petitioner has no further grievance.
This Contempt Case is closed.
SD/-
RAJA VIJAYARAGHAVAN V JUDGE NS //TRUE COPY// P.A. TO JUDGE Con.Case(C).No.2113 OF 2020 IN WP(C). 20675/2020 3 APPENDIX PETITIONER'S/S EXHIBITS: ANNEXURE A CERTIFIED COPY OF THE JUDGMENT DATED 5.10.2020 IN WP(C) NO.20675/2020 PASSED BY THIS HON'BLE COURT.
ANNEXURE B PHOTOCOPY OF THE COVERING LETTER 8.10.2020 SENT TO THE RESPONDENTS. RESPONDENTS' EXHIBITS:
NIL