IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
WEDNESDAY, THE 06TH DAY OF JANUARY 2021 / 16TH POUSHA, 1942
WP(C).No.28557 OF 2020(T)
PETITIONER:
ALFIYA SHEFEEK
B.A.ENGLISH STUDENT,
AL-AZHAR COLLEGE OF ARTS AND SCIENCE,
THODUPUZHA-685 605, RESIDING AT SHEFEEK MANZIL,
EDAMON P.O., EDAMON, KOLLAM DISTRICT-691 307.
BY ADV. SRI.S.VISHNU
RESPONDENTS:
1 MAHATMA GANDHI UNIVERSITY
REPRESENTED BY ITS REGISTRAR,
PRIYADARSINI HILLS P.O., KOTTAYAM-686 560.
2 THE CONTROLLER OF EXAMINATION,
MAHATMA GANDHI UNIVERSITY, PRIYADARSINI HILLS P.O.,
KOTTAYAM-686 560.
BY ADV. SRI.ASOK M.CHERIAN, SC, M.G.UNIVERSITY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.28557 OF 2020(T) 2
JUDGMENT
Dated this the 6th day of January 2021 It is submitted by the learned Standing Counsel appearing for the respondents that the revaluation as well as the moderation has been extended to the petitioner and the petitioner has passed the examination on the basis of the revalued marks and the moderation.
This submission is recorded and the writ petition is closed.
Sd/-
ANU SIVARAMAN JUDGE Bb/7/1/2021 WP(C).No.28557 OF 2020(T) 3 APPENDIX PETITIONER'S EXHIBITS:
EXHIBIT P1 TRUE COPIES OF THE RESULTS IN RESPECT OF 1ST, 2ND, 3RD, 5TH AND 6TH SEMESTER EXAMINATION OF THE PROGRAMME B.A. ENGLISH LANGUAGE AND LITERATURE MODEL OF THE PETITIONER.
EXHIBIT P2 TRUE COPY OF THE RESULT IN RESPECT OF THE 4TH SEMESTER EXAMINATION HELD ON MAY 2019 OF THE PETITIONER.
EXHIBIT P3 TRUE COPY OF THE RESULT OF THE REVALUATION AS PUBLISHED IN THE WEB SITE OF THE UNIVERSITY.
EXHIBIT P4 TRUE COPY OF THE SUBMISSION DATED 15.09.2020 SUBMITTED BY THE PETITIONER TO THE 2ND RESPONDENT.
EXHIBIT P5 TRUE COPY OF THE SUBMISSION DATED 15.09.2020 SUBMITTED BY THE PETITIONER TO THE VICE CHANCELLOR, MAHATMA GANDHI UNIVERSITY.
RESPONDENTS' EXHIBITS: NIL [True copy] P.A to Judge Bb