IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
Con.Case(C).No.1988 OF 2020 IN WP(C). 19992/2020
AGAINST THE JUDGMENT DATED 25.09.2020 IN WP(C) 19992/2020(Y) OF
HIGH COURT OF KERALA
PETITIONER/PETITIONER:
N.R.JOHNSON
AGED 50 YEARS
S/O.RAPHAEL, NAMBIATTUKUDY HOUSE, ANGAMALY P.O.,
ERNAKULAM-683 572.
BY ADVS.
SRI.K.R.VINOD
SMT.M.S.LETHA
KUM.K.S.SREEREKHA
SRI.NABIL KHADER
RESPONDENT/RESPONDENT NO.1:
S.SUHAS I.A.S.,
(AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER)
THE DISTRICT COLLECTOR, ERNAKULAM,
(APPELLATE AUTHORITY),CIVIL STATION, KAKKANAD,
ERNAKULAM-682 030.
R1 BY GOVERNMENT PLEADER
SRI.PAUL ABRAHAM VAKKANAL - GP
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY HEARD
ON 05.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Con.Case(C).No.1988 OF 2020 IN WP(C). 19992/2020
2
Cont.Case(C) No.1988 of 2020
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JUDGMENT
The learned counsel for the petitioner submits that the direction contained in the judgment has been complied with. In the light of the submission made by the learned counsel for the petitioner, this Contempt of Court Case is closed.
Sd/-
P.B.SURESH KUMAR, JUDGE.
PV Con.Case(C).No.1988 OF 2020 IN WP(C). 19992/2020 3 APPENDIX PETITIONER'S EXHIBITS:
ANNEXURE A1 THE CERTIFIED COPY OF THE JUDGMENT OF THE HON'BLE HIGH COURT OF KERALA IN WP(C) NO.19992/2020 DATED 25.09.2020. ANNEXURE A2 THE COPY OF THE RECEIPT ISSUED FROM THE OFFICE OF RESPONDENT HEREIN DATED 27.10.2020.