WP(C).No.46 OF 2021(E)
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE SMT. JUSTICE P.V.ASHA
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
WP(C).No.46 OF 2021(E)
PETITIONER/S:
KALA S.
AGED 41 YEARS
W/O. M. RAJAN, CHANDRAMANGALATH VEEDU, NEAR
GOVERNMENT LP SCHOOL, THOLICODE P. O., PUNALUR -
691 333.
BY ADV. SRI.R.REJI KUMAR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE REVENUE DIVISIONAL OFFICER,
REVENUE DIVISIONAL OFFICE, PUNALUR - 691 305.
2 THE SECRETARY
PUNALUR MUNICIPALITY, PUNALUR - 691 305.
3 SUSHEELA
W/O. REGHUNATHA PILLAI, RAGASUDHA, NEAR GOVERNMENT
LP SCHOOL, THOLICODE P. O., PUNALUR - 691 333.
OTHER PRESENT:
SMT.VINITHA.B, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
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JUDGMENT
Dated this the 5th day of January 2021 The petitioner is aggrieved by the inaction on the part of the Revenue Divisional Officer on Ext.P4 complaint regarding contamination of drinking water. It is stated that Ext.P4 complaint was submitted as early as on 05.11.2019.
2. I heard the learned Government Pleader also. Since it is seen that Ext.P4 application has been received in the office of the Revenue Divisional Officer, there shall be a direction to the Revenue Divisional Officer to consider Ext.P4 complaint after conducting a site inspection and after affording an opportunity of hearing to the petitioner as well as the 3 rd respondent and after getting reports from the competent authorities within a period of three months from the date of receipt of a copy of the judgment. The petitioner shall produce a copy of the Writ Petition also along with the copy of the judgment.
Sd/-
P.V.ASHA
rkc JUDGE
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APPENDIX
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF TEST REPORT NO.166/19-20 DATED
27.05.2020 ISSUED BY ASSISTANT ENGINEER, KERALA WATER AUTHORITY, QUALITY CONTROL REGIONAL LABORATORY, THIRUVANANTHAPURAM. EXHIBIT P2 TRUE COPY OF COMPLAINT DATED 23.07.2019 PREFERRED BY PETITIONER BEFORE 2ND RESPONDENT.
EXHIBIT P3 TRUE COPY OF COMPLAINT DATED 14.08.2019 PREFERRED BY PETITIONER BEFORE THE 2ND RESPONDENT.
EXHIBIT P4 TRUE COPY OF COMPLAINT DATED 05.11.2019 PREFERRED BY PETITIONER BEFORE 1ST RESPONDENT.