IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE SHIRCY V.
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
OP(Crl.).No.557 OF 2018
AGAINST THE ORDER/JUDGMENT IN MC 475/2017 OF FAMILY COURT,THRISSUR
PETITIONER/RESPONDENT:
AARISH RAJAN,
AGED 38 YEARS
S/O.RAJAN, KALAPPURAKKAL HOUSE, KARUVAN ROAD,
CHIYYARAM VILLAGE AND DESOM, THRISSUR TALUK,
PIN - 680 026.
BY ADVS.
SMT.JEENA JOSEPH
SRI.G.D.PANICKER
SMT.V.J.SUMI LIZA
RESPONDENT/PETITIONER:
JITHA RAJ T.,
AGED 30 YEARS
D/O.T.K.RAJAN, THARAYIL HOUSE, CHEMMANNUR DESOM,
ARTHAT VILLAGE, THALAPPILLY TALUK, KUNNAMKULAM P.O.,
PIN - 680 503, TRICHUR DISTRICT.
THIS OP (CRIMINAL) HAVING BEEN FINALLY HEARD ON 05.01.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP(Crl).No.557 OF 2018
2
JUDGMENT
Dated this the 5th day of January 2021 The learned counsel for the petitioner submits that the matter is not pressed. The submission is recorded.
Accordingly, this petition is dismissed as not pressed.
Sd/-
SHIRCY V.
JUDGE mpm OP(Crl).No.557 OF 2018 3 APPENDIX PETITIONER'S EXHIBITS:
EXHIBIT P1 A TRUE PHOTOCOPY OF THE M.C. NO. 475/2017 FILED BY THE RESPONDENT BEFORE THE FAMILY COURT, THRISSUR.
EXHIBIT P2 A TRUE PHOTOCOPY OF THE OBJECTION FILED BY THE PETITIONER.
EXHIBIT P3 A PHOTO COPY OF THE PETITION FILED BY THE RESPONDENT IN M.P. NO. 1647/2017 FOR INTERIM MAINTENANCE.
EXHIBIT P4 A TRUE PHOTOCOPY OF THE OBJECTION FILED BY THE PETITIONER TO THE INTERIM MAINTENANCE.
EXHIBIT P5 A PHOTO COPY OF THE INTERIM ORDER IN M.P.
NO. 1647/2017 IN M.C. NO. 475/2017 OF THE FAMILY COURT, THRISSUR DATED 29.10.2018.
EXHIBIT P6 A TRUE PHOTOCOPY OF THE RECEIPT ISSUED BY THE RESPONDENT AND FILED BEFORE FAMILY COURT, THRISSUR IN MC NO.475/2017.
EXHIBIT P7 A TRUE PHOTOCOPY OF THE RECEIPT ISSUED BY THE RESPONDENT IN OP NO.879/2017 BEFORE THE FAMILY COURT, THRISSUR.
// TRUE COPY // P.A. TO JUDGE