M/S. Atc Telecom Infrastructure ... vs State Of Kerala

Citation : 2021 Latest Caselaw 181 Ker
Judgement Date : 5 January, 2021

Kerala High Court
M/S. Atc Telecom Infrastructure ... vs State Of Kerala on 5 January, 2021
          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

         THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942

                  WP(C).No.27453 OF 2020(F)


PETITIONER:

              M/S. ATC TELECOM INFRASTRUCTURE PRIVATE LTD.
              ATC HOUSE, 65/1826-28, CHERAMANGALATH, SHENOY
              ROAD, KALOOR PO, ERNAKULAM DISTRICT, KOCHI
              682 017, REP.BY SENIOR MANAGER (LEGAL) MR.
              BABU PATTATHANAM.

              BY ADV. P.PAULOCHAN ANTONY

RESPONDENTS:

     1        STATE OF KERALA
              REP.BY ITS SECRETARY,
              LOCAL SELF GOVERNMENT DEPARTMENT,
              GOVERNMENT SECRETARIAT,
              THIRUVANANTHAPURAM 695 001

     2        ALAPPUZHA MUNICIPALITY
              CCSB ROAD, ALAPPUZHA 688 001, REP.BY ITS
              SECRETARY

     3        THE CHAIRMAN
              ALAPPUZHA MUNICIPALITY, CCSB ROAD,
              ALAPPUZHA 688 001


OTHER PRESENT:

              SRI. AZAB BABU SC
              GP. R. RANJITA

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 05.01.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Writ Petition (C) No.27453 of 2020

                                     ..2..




              Writ Petition (C) No.27453 of 2020
              -----------------------------------------------


                            JUDGMENT

The grievance of the petitioner stands redressed in terms of the interim order passed in this matter on 09.12.2020.

In the circumstances, the writ petition is disposed of making the said interim order absolute.

Sd/-

P.B.SURESH KUMAR, JUDGE ds 05.01.2021 Writ Petition (C) No.27453 of 2020 ..3..

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE APPLICATION FOR PERMIT DATED 8.9.2020 SUBMITTED BY THE PETITIONER TO RESPONDENT NO.2 MUNICIPALITY EXHIBIT P2 TRUE COPY OF THE RECEIPT NO.20498 DATED 8.9.2020 ISSUED BY THE 2ND RESPONDENT MUNICIPALITY EXHIBIT P3 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER TO 2ND RESPONDENT DATED 16.10.2020 EXHIBIT P4 TRUE COPY OF THE RECEIPT DATED 16.10.2020 ISSUED BY THE 2ND RESPONDENT MUNICIPALITY EXHIBIT P5 TRUE COPY OF THE REQUEST DATED 16.10.2020 MADE TO RESPONDENT NO.3