IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
TUESDAY, THE 05TH DAY OF JANUARY 2021 / 15TH POUSHA, 1942
WP(C).No.27453 OF 2020(F)
PETITIONER:
M/S. ATC TELECOM INFRASTRUCTURE PRIVATE LTD.
ATC HOUSE, 65/1826-28, CHERAMANGALATH, SHENOY
ROAD, KALOOR PO, ERNAKULAM DISTRICT, KOCHI
682 017, REP.BY SENIOR MANAGER (LEGAL) MR.
BABU PATTATHANAM.
BY ADV. P.PAULOCHAN ANTONY
RESPONDENTS:
1 STATE OF KERALA
REP.BY ITS SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM 695 001
2 ALAPPUZHA MUNICIPALITY
CCSB ROAD, ALAPPUZHA 688 001, REP.BY ITS
SECRETARY
3 THE CHAIRMAN
ALAPPUZHA MUNICIPALITY, CCSB ROAD,
ALAPPUZHA 688 001
OTHER PRESENT:
SRI. AZAB BABU SC
GP. R. RANJITA
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 05.01.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Writ Petition (C) No.27453 of 2020
..2..
Writ Petition (C) No.27453 of 2020
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JUDGMENT
The grievance of the petitioner stands redressed in terms of the interim order passed in this matter on 09.12.2020.
In the circumstances, the writ petition is disposed of making the said interim order absolute.
Sd/-
P.B.SURESH KUMAR, JUDGE ds 05.01.2021 Writ Petition (C) No.27453 of 2020 ..3..
APPENDIX PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE APPLICATION FOR PERMIT DATED 8.9.2020 SUBMITTED BY THE PETITIONER TO RESPONDENT NO.2 MUNICIPALITY EXHIBIT P2 TRUE COPY OF THE RECEIPT NO.20498 DATED 8.9.2020 ISSUED BY THE 2ND RESPONDENT MUNICIPALITY EXHIBIT P3 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER TO 2ND RESPONDENT DATED 16.10.2020 EXHIBIT P4 TRUE COPY OF THE RECEIPT DATED 16.10.2020 ISSUED BY THE 2ND RESPONDENT MUNICIPALITY EXHIBIT P5 TRUE COPY OF THE REQUEST DATED 16.10.2020 MADE TO RESPONDENT NO.3