Con.Case(C) 313/2021 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Present:
THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS
Friday,the 19th day of February 2021/30th Magha,1942
Contempt Case(Civil) No.313/2021(S) in WP(C) No.7157/2020
For information purpose only
PETITIONER/PETITIONER
ABDUL HAMEED U.,AGED 51 YEARS
S/O. ALAVI HAJI, NILAMBOOR,
MALAPURAM DISTRICT,PIN-679 331
BY ADVOCATES M/S P.K.SOYUZ AND E.V.BABYCHAN
RESPONDENT/RESPONDENT NO.1
ANJU K.S. IAS
THE REVENUE DIVISIONAL OFFICER/SUB COLLECTOR,
RDO OFFICE,PERINTHALMANNA,
MALAPURAM DISTRICT,PIN-679 322
SRI.K.J.MOHAMMED ANZAR,SPECIAL GOVERNMENT PLEADER(REVENUE)
FOR RESPONDENT
This Contempt of Court Case(Civil) having come up for orders
on 19/2/2021, the Court on the same day passed the following:
PTO
Con.Case(C) 313/2021 2/2
ALEXANDER THOMAS, J.
============================
Cont. Case (Civil) Nos.313/2021 & 317/2021
(arising out of the judgment dated 10.3.2020
in W.P(C) Nos.7157/2020 & 7142/2020
============================
For information purpose only
Dated this the 19th day of February, 2021
ORDER
Sri.K.J.Mohammed Anzar, the learned Special Government Pleader (Revenue) submits that the case may be adjourned and that he will give instructions and directions to the respondent RDO to comply with the directions in the judgment dated 10.3.2020 in W.P(C) Nos.7142/2020 and 7157/2020, if the same has not so far been complied with.
Post on 16.3.2021.
Sd/-
ALEXANDER THOMAS JUDGE Handover ab /true copy/ Sd/-
ASSISTANT REGISTRAR