Kerala High Court
Ramesh Kumar.J vs State Of Kerala on 15 February, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
MONDAY, THE 15TH DAY OF FEBRUARY 2021 / 26TH MAGHA,1942
RP.No.80 OF 2021 IN WP(C). 23150/2020
AGAINST THE ORDER/JUDGMENT IN WP(C) 23150/2020(P) OF HIGH COURT OF
KERALA
REVIEW PETITIONER/PETITIONER:
RAMESH KUMAR.J
AGED 54 YEARS
S/O. JANARDHANAN,
RESIDING AT PADMAVILASAM, THEKKETHERY P O,
KOTTARAKKARA, KOTTARAKKARA, KOLLAM PIN-691522.
BY ADVS.
SRI.M.K.CHANDRA MOHANDAS
SRI.SHAKTHI PRAKASH
SRI.PRATHEEK VISWANATH
SHRI.HARIKRISHNAN M.S.
RESPONDENTS/RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY,
DEPARTMENT OF INDUSTRIES,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE DIRECTOR OF MINING & GEOLOGY
DIRECTORATE OF MINING & GEOLOGY,
PATTOM P O,
THIRUVANANTHAPURAM-695004.
3 GEOLOGIST
MINING AND GEOLOGY DEPARTMENT,
KOLLAM DISTRICT OFFICE,
ASRAMAM,
KOLLAM PIN-691002.
4 CENTRAL POLLUTION CONTROL BOARD
PARIVESH BHAWAN,
EAST ARJUN NAGAR,
NEW DELHI-110032,
REPRESENTED BY ITS MEMBER SECRETARY.
RP.No.80 OF 2021 IN WP(C). 23150/2020 &
RP.No.83 OF 2021 IN WP(C). 22847/2020
2
5 KERALA STATE POLLUTION CONTROL BOARD
PLAMOODU JUNCTION,
PATTOM PALACE P O, THIRUVANANTHAPURAM-695004,
REPRESENTED BY ITS MEMBER SECRETARY
SRI.T.NAVEEN - SC
SRI.M.AJAY - SC
SMT.G.RANJITA - GP
THIS REVIEW PETITION HAVING BEEN FINALLY HEARD ON
15.02.2021, ALONG WITH RP.83/2021, THE COURT ON THE SAME
DAY PASSED THE FOLLOWING:
RP.No.80 OF 2021 IN WP(C). 23150/2020 &
RP.No.83 OF 2021 IN WP(C). 22847/2020
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
MONDAY, THE 15TH DAY OF FEBRUARY 2021 / 26TH MAGHA,1942
RP.No.83 OF 2021 IN WP(C). 22847/2020
AGAINST THE ORDER/JUDGMENT IN WP(C) 22847/2020(E) OF HIGH
COURT OF KERALA
REVIEW PETITIONER/PETITIONER:
SATHIAMMA
AGED 52 YEARS
W/O.VIJAYA NATHA KURUP,
R/O.IRATTAKALAYIL HOUSE,
THENGAMAM P O,
SOORANAD,
PATHANAMTHITTA-690552.
BY ADVS.
SRI.M.K.CHANDRA MOHANDAS
SRI.SHAKTHI PRAKASH
SRI.PRATHEEK VISWANATH
SHRI.HARIKRISHNAN M.S.
RESPONDENTS/RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY,
DEPARTMENT OF INDUSTRIES,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE DIRECTOR OF MINING AND GEOLOGY
DIRECTORATE OF MINING & GEOLOGY,
PATTAM P O,
THRIRUVANANTHAPURAM-695004.
RP.No.80 OF 2021 IN WP(C). 23150/2020 &
RP.No.83 OF 2021 IN WP(C). 22847/2020
4
3 GEOLOGIST
PATHANAMTHITTA MINING AND GEOLOGY DEPARTMENT,
DISTRICT OFFICE, MINI CIVIL STATION,
ARANMULA P O,
PATHANAMTHITTA-689645.
4 CENTRAL POLLUTION CONTROL BOARD
PARIVESH BHAWAN, EAST ARJUN NAGAR,
DELHI-110032.
REPRESENTED BY ITS MEMBER SECRETARY.
5 KERALA STATE POLLUTION CONTROL BOARD
PLAMOODU JUNCTION,
PATTAM PALACE P O,
THIRUVANANTHAPURAM-695004.
REPRESENTED BY ITS MEMBER SECRETARY.
SRI.M.AJAY - SC
SRI.T.NAVEEN - SC
SRI.K.J.MANURAJ - GP
THIS REVIEW PETITION HAVING BEEN FINALLY HEARD ON
15.02.2021, ALONG WITH RP.80/2021, THE COURT ON THE SAME
DAY PASSED THE FOLLOWING:
RP.No.80 OF 2021 IN WP(C). 23150/2020 &
RP.No.83 OF 2021 IN WP(C). 22847/2020
5
R.P. No.80 of 2021 in W.P.(C) No.23150 of 2020
and
R.P.No.83 of 2021 in W.P.(C) No.22847 of 2020
----------------------------------------------
ORDER
It is seen that the grounds on which the review of judgments is sought have been dealt with and rejected by this court in R.P. No.1 of 2021 and connected review petitions instituted seeking review of the very same judgment.
In the light of the order in R.P. No.1 of 2021 and connected review petitions, these review petitions are liable to be dismissed and I do so.
Sd/-
P.B.SURESH KUMAR, JUDGE.
Mn