IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
WEDNESDAY, THE 03RD DAY OF FEBRUARY 2021 / 14TH MAGHA,1942
Con.Case(C).No.774 OF 2020 IN WP(C). 1441/2018
AGAINST THE JUDGMENT IN WP(C)No.1441/2018(E)DATED 06.03.2019
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PETITIONER/S:
K.VISHWANATHAN, AGED 69 YEARS,
S/O.KARIMBIL KUNHAMBU, MANAGER,
SREE KOMAN GURUKKAL MEMORIAL AIDED UPPER PRIMARY
SCHOOL (SKGM AUPS), KUMBALAPALLY,
KASARAGOD DISTRICT, PIN-671 314.
BY ADVS.
SHRI.JAWAHAR JOSE
SMT.CISSY MATHEWS
SHRI.MUHAMMED SIYAD P.P.
RESPONDENT/S:
1 A.SHAJAHAN I.A.S., AGED 58 YEARS,
(FATHERS NAME NOT KNOWN TO THE PETITIONER)
SECRETARY TO THE GOVERNMENT,
DEPARTMENT OF GENERAL EDUCATION,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM,
PIN-695 001.
2 K.M RAMADEVI, AGED 57 YEARS,
(FATHERS NAME NOT KNOWN TO THE PETITIONER)
ASSISTANT EDUCATIONAL OFFICER, CHITTARIKKAL,
KASARAGOD DISTRICT, PIN-671 326.
BY SENIOR GOVERNMENT PLEADER, SRI.S.GOPINATHAN
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION
ON 03.02.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
Con.Case(C).No.774/2020 2
JUDGMENT
Dated this the 3rd day of February 2021 In the light of the order of stay passed in the Writ Appeal, this Contempt Case is closed. The petitioner is at liberty to re-open the same or to file a fresh petition, if he is so aggrieved.
Sd/-
A.MUHAMED MUSTAQUE JUDGE ln Con.Case(C).No.774/2020 3 APPENDIX PETITIONER'S/S EXHIBITS: ANNEXURE A1 THE CERTIFIED COPY OF JUDGMENT DATED 6-3-2019 IN WP(C) NO. 1441/2018. RESPONDENT'S EXHIBITS:NIL.
//TRUE COPY// P.A.TO JUDGE