IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
TUESDAY, THE 02ND DAY OF FEBRUARY 2021 / 13TH MAGHA,1942
OP(C).No.240 OF 2021
IN OP(ARB) 1/2020 OF COMMERCIAL COURT,ALAPPUZHA
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PETITIONER:
PENIEL MEDICAL IMAGING MATTACKAL BUILDING,
GOVT.HOSPITAL JUNCTION,MANNAR,REPRESENTED BY ITS
MANAGING PARTNER,MR.SHIBI ABRAHAM,
S/O.LATE T.G.ABRAHAM,AGED 44 YEARS,KODAKKERIL SHIBI
COTTAGE,KURATTISSERILVILLAGE,PARUKKARA,
MANNAR,ALAPPUZHA DISTRICT,THROUGH HIS POWER OF
ATTORNEY HOLDER ,MR.SHAJI.P.JOSEPH,AGED 52
YEARS,S/O.K.P.JOSEPH,KADUVAKUZHI HOUSE,
S.H.MOUNT.P.O, NATTASSERY,KOTTAYAM,
PIN-686006.
BY ADV. SRI.S.PRAKASH
RESPONDENT:
SANJIVANI MULTI SPECIALITY HOSPITAL
KOLLAKKADAVU,MAVELIKKARA,REPRESENTED BY ITS MR.ANIL
KAIMAL,
DIRECTOR,ADMINISTRATOR,SANJIVANI MULTI SPECIALITY
HOSPITAL,
KOLLAKADAVU,MAVELIKKARA,PIN-690509.
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 02.02.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
SATHISH NINAN, J.
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O. P. (C) No.240 of 2021
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Dated this the 2nd day of February, 2021
JUDGMENT
All that the petitioner prays for is an expeditious disposal of OP(Arb.) 1/2020, on the files of the Subordinate Judge's Court, Alappuzha (Commercial Court).
2. After hearing the learned counsel on either sides and on perusing the report called for through the Registry, I dispose of this original petition directing the Court to make every endeavour to have the OP(Arb.) No.1/2020 disposed of as expeditiously as possible and preferably before 27.02.2021.
Sd/-
SATHISH NINAN JUDGE kns/-
//True Copy// P.S. to Judge OP(C).No.240 OF 2021 APPENDIX PETITIONER'S/S EXHIBITS: EXHIBIT P1 TRUE COPY OF THE ORIGINAL PETITION IN O.P(ARB)NO.1/2020 FILED BEFORE THE HON'BLE COMMERCIAL UNIT,ALAPPUZHA DATED 13.10.2020 EXHIBIT P2 TRUE COPY OF THE AFFIDAVIT AND PETITION FILED IN O.P(ARB)NO.1 OF 2020 EXHIBIT P3 TRUE COPY OF THE WRITTEN STATEMENT FILED BY THE RESPONDENT IN O.P.(ARB)NO.1 OF 2020 DATED 21.12.2020.
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