[Cites 1, Cited by 0]
Karnataka High Court
Sri. Shivanagouda S/O Basanagouda ... vs Smt. Savita W/O Shivanagouda Patil on 16 March, 2026
Author: Ravi V.Hosmani
Bench: Ravi V.Hosmani
-1-
NC: 2026:KHC-D:4062
RP No. 100008 of 2025
HC-KAR
IN THE HIGH COURT OF KARNATAKA,AT DHARWAD
DATED THIS THE 16TH DAY OF MARCH, 2026
BEFORE
THE HON'BLE MR. JUSTICE RAVI V.HOSMANI
REVIEW PETITION NO. 100008 OF 2025
BETWEEN:
SRI SHIVANAGOUDA S/O BASAGOUDA PATIL,
AGE. 41 YEARS, OCC. AGRICULTURE,
R/O. HIREPADASALAGI, TQ. JAMAKHANDI,
DIST. BAGALKOTE-587301.
...PETITIONER
(BY SRI SURAJ M. KATAGI, ADVOCATE)
AND:
1. SMT. SAVITA W/O SHIVANAGOUDA PATIL,
AGE. 32 YEARS, OCC. HOUSEHOLD WORK,
2. KUMARI SHINCHANA D/O SHIVANAGOUDA PATIL,
AGE. 10 YEARS, OCC. NIL,
SINCE MINOR REPRESENTED BY HER
NATURAL MOTHER RESPONDENT NO.1.
BOTH ARE R/O. DOMANAL,
TQ. & DIST. BAGALKOT-587207.
CHANDRASHEKAR
LAXMAN
...RESPONDENTS
KATTIMANI
Digitally signed by
CHANDRASHEKAR LAXMAN
KATTIMANI
Location: High Court of
Karnataka, Dharwad Bench
(BY SRI HARISH S. MAIGUR, ADVOCATE FOR R1;
Date: 2026.03.16 09:39:44
+0000
R2 IS MINOR R/BY R1)
THIS REVIEW PETITION IS FILED UNDER SECTION 114
R/W ORDER 47 RULE 1 OF CPC, PRAYING TO REVIEW THE
ORDER PASSED BY THIS HON'BLE COURT IN RPFC
NO.100150/2022 DATED 28.08.2024 & ETC.
THIS RP COMING ON FOR FURTHER ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
CORAM: THE HON'BLE MR. JUSTICE RAVI V.HOSMANI
-2-
NC: 2026:KHC-D:4062
RP No. 100008 of 2025
HC-KAR
ORAL ORDER
Learned counsel for parties submit that petitioner- Shivanagouda S/o. Basagouda Patil, died on 29.08.2025.
In view of above, review petition is dismissed as abated. In view of disposal of review petition, pending applications stand dismissed.
Sd/-
(RAVI V.HOSMANI) JUDGE SMM, CT:VP LIST NO.: 1 SL NO.: 8