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Karnataka High Court
Smt Narasamma vs The State Of Karnataka on 23 February, 2026
Author: R Devdas
Bench: R Devdas
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NC: 2026:KHC:11119
WP No. 15749 of 2024
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 23RD DAY OF FEBRUARY, 2026
BEFORE
THE HON'BLE MR. JUSTICE R DEVDAS
WRIT PETITION NO. 15749 OF 2024 (LR)
BETWEEN:
1. SMT NARASAMMA
W/O. MUNIVENKATAPPA,
AGED ABOUT 56 YEARS,
R/A ROJIPURA, 2ND DIVISION
DODDABALLAPURA TOWN,
BENGALURU RUARAL DISTRICT,
BENGALURU - 561 203.
SRI PILLAPPA
SINCE DEAD BY LR.S
2. SMT. LAKSHMAMA
W/O. LATE. PILLAPPA
Digitally signed
by
SHARADAVANI
AGED ABOUT 50 YEARS,
B
R/A MUTHSANDRA VILLAGE,
Location: High
Court of
Karnataka
DODDABALLAPURA,
BENGALURU RUARAL DISTRICT,
BENGALURU - 561 203.
...PETITIONERS
(BY SRI. SARAVANA S, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA
BY ITS SECRETARY TO REVENUE DEPARTMENT
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WP No. 15749 of 2024
HC-KAR
GOVT. OF KARNATAKA
VIDHANA SOUDHA,
BANGALORE - 560 001.
2. DEPUTY COMMISSIONER
BANGALORE RURAL DISTRICT
PODIUM BLOCK, DR. B.R. AMBEDKAR VEEDHI,
BANGALORE -560 001.
3. TAHSILDHAR
DODDABALLAPUR TALUK,
BENGALURU RUARAL DISTRICT,
BENGALURU - 561 203.
4. RUMALE CHOULTRY
REPT. BY ITS SECRETARY
SRI. RUMALE NAGRAJ
S/O. LATE R. K. RUDRAIAH
BEHIND GOVT JUNIOR COLLEGE
DODDABALLAPURA,
BENGALURU RUARAL DISTRICT,
BENGALURU - 561 203.
SMT. SAVITHRAMMA
W/O. LATE. PUTTALAH
SINCE DECEASED BY LR.S
SMT. VIJAYAMMA, SINCE DEAD
5. C.R. MANJUNATH
SON OF LATE C.T. RAMAIAH
AGED ABOUT 59 YEARS
6. C.R.SURENDRANATH
SON OF LATE C.T.RAMAIAH
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WP No. 15749 of 2024
HC-KAR
AGED MAJOR,
R/A NO.7/1, 2ND CROSS,
CHAKRAVATHI LAYOUT,
SHESHADRIPURAM,
BANGALORE - 560 020.
MUDDARAJAPPA
SINCE DEAD BY LRS
7. SRI. MAHESH
S/O. LATE MUDDARAJAPPA
AGED ABOUT 38 YEARS,
R/AT NO. 2541, BEHIND NAGARESHWARA TEMPLE
KONGADIYAPPA ROAD,
DODDABALLAPUR TWON
BENGALURU - 561 203.
8. CHIKKANARASIMHAIAH
FATHER NAME NOT KNOWN
AGED MAJOR,
R/A SIDDENAYAKANAHALLI VILLAGE,
5TH DIVISION, DODDABALLAPURA TOWN
BENGALURU - 561 203.
SRI. D.L.RAMU
SINCE DEAD BY LRS
9. SMT SAROJAMMA
W/O. LATE D.L.RAMU
AGED ABOUT 48 YEARS,
10. GOVINDARAJU
SON OF LATE D.L.RAMU
AGED ABOUT 28 YEARS,
BOTH ARE R/A ALAHALLI VILLAGE,
KASABA HOBLI, DODDABALLAPURA TALUK,
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NC: 2026:KHC:11119
WP No. 15749 of 2024
HC-KAR
BENGALURU - 561 203.
MUNIYAPPA
S/O. DODDAPAIAH
SINCE DECEASED BY LR.S
11. SMT. GANGAMMA
W/O. MUNIYAPPA
AGED ABOUT 65 YEARS,
R/A DODDABALLAPURA,
BENGALURU RUARAL DISTRICT,
BENGALURU - 561 203.
12. SRI. PUTTAIAH
SON OF LAKSHMAIAH
R/ANO.3601, KUMBARPET,
25TH DIVISION, DODDABALLAPURA TOWN,
BENGALURU - 561 203.
13. SRI. NARAYANA
S/O. DHOMAIAH AGED MAJOR,
R/A ROJIPURA, 2ND DIVISION,
DODDABALLAPURA TOWN,
BENGALURU - 561 203.
SRI. D.L.SRINIVASAMURTHY
SINCE DEAD BY LR'S
14. SMT SAROJAMMA
WIFE OF LATE D.L. SRINIVASAMURTHY
AGED ABOUT 56 YEARS,
15. SUBRAMANYA
S/O. LATE D.L. SRINIVASMURTHY
AGED ABOUT 28 YEARS,
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WP No. 15749 of 2024
HC-KAR
16. SRI. NARASIMHAPPA
S/O. LATE. POOJIGA
AGED ABOUT 62 YEARS,
R/A ROJIPURA, 1ST DIVISION
DODDABALLAPURA TOWN,
BENGALURU RUARAL DISTRICT,
BENGALURU - 561 203.
17. MUNIYAPPA
SON OF LATE MADDURAPPA, AGED MAJOR,
R/A VADDARAPALYA VILLAGE
KASABA HOBLI, DODDABALLAPURA TOWN,
BENGALURU - 561 203.
18. D.RAJANA
SON OF DODDANARASIMHAIAH
AGED MAJOR,
R/A SIDDENAYAKANALLI,
5TH DIVISION, DODDABALLAPURA TOWN,
BENGALURU - 561 203.
19. SRI. DALAPPA
S/O. LAKSHMAPPA
AGED ABOUT 75 YEARS,
R/A MUTHSANDRA, 3RD DIVISION,
DODDABALLAPURA TOWN,
BENGALURU RUARAL DISTRICT,
BENGALURU - 561 203.
SRI RANGAPPA
SINCE DEAD BY LR'S
20. SRI. MADDURAPPA
S/O. LATE RANGAPPA,
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NC: 2026:KHC:11119
WP No. 15749 of 2024
HC-KAR
AGED ABOUT 60 YEARS,
MUTHSANDRA, 3RD DIVISION
DODDABALLAPURA TOWN,
BENGALURU RUARAL DISTRICT,
BENGALURU - 561 203.
21. SRI. NARASAPPA
SON OF VENKATAPPA,
AGED MAJOR,
R/A ROJIPURA, 2ND DIVISION,
DODDABALLAPURA TOWN,
BENGALURU - 561 203.
SRI. VEERABHADRAIAH
SINCE DEAD BY LR'S
22. SRI. CHIKKANARASIMAIAH
SON OF LATE VEERABHADRAIAH
R/A SIDDENAYAKANAHALLI
5TH DIVISION, BENGALURU - 561 203.
MUNIYAPPA
S/O. SRI. MUNIVENKATAPPA
SINCE DECEASED
23. SMT. DURGAMMA
D/O LATE. MUNIYAPPA
AGED ABOUT 55 YEARS,
R/A ROJIPURA, 2ND DIVISION,
DODDABALLAPURA TOWN,
BENGALURU RUARAL DISTRICT,
BENGALURU - 561 203.
SMT. PILLAMA
W/O. LATE. NARASIMAIAH
SINCE DIED BY LR'S
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WP No. 15749 of 2024
HC-KAR
24. SMT. SHANTAMMA
AGED ABOUT 40 YEARS,
MUTHASANDRA, 3RD DIVISION
DODDABALLAPURA,
BENGALURU RUARAL DISTRICT,
BENGALURU - 561 203.
25. SRI. LAKSHAMAIAH
SON OF LATE SRI. NARASIMHAIAH
AGED MAJOR,
R/A MUTHSANDRA, 3RD DIVISION
DODDABALLAPURA TOWN,
BENGALURU - 561 203.
...RESPONDENTS
(BY SRI. V. SESHU, HCGP FOR R1 TO R3)
THIS W.P. IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO DECLARATION THAT
THE ORDERS PASSED BY THE KARNATAKA APPELLATE
TRIBUNAL IN REVIEW PETITION NO. 12/2016 DTD. 14.03.2024
AT ANNX-F AND THE ORDER DTD. 25.03.2015 IN APPEAL NO.
1533/2003 AS PER ANNX-D AND THE ORDER OF DEPUTY
COMMISSIONER, DTD. 02.08.2003 PASSED IN LRF.INM 60/98-
99 AS PER ANNX-C IS NONEST AND WITHOUT JURISDICTION
AND ETC.,
THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
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NC: 2026:KHC:11119
WP No. 15749 of 2024
HC-KAR
CORAM: HON'BLE MR. JUSTICE R DEVDAS
ORAL ORDER
On 09.02.2026, the following order was passed:
"Finally, two weeks time is granted to the petitioners for compliance of office objections, failing which, the writ petition shall be listed on 23.02.2026 for dismissal."
2. Matter is called out. There is no representation for the petitioners.
3. Office objections have not been complied with.
4. Consequently, the writ petition stands dismissed for non-compliance of office objections.
Sd/-
(R DEVDAS) JUDGE rv List No.: 2 Sl No.: 6