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Karnataka High Court
Mr. Anil F R Sequeira vs Baby Thomas on 19 February, 2026
-1-
NC: 2026:KHC:10137
CRL.P No. 1387 of 2020
C/W CRL.P No. 1410 of 2020
CRL.P No. 1426 of 2020
HC-KAR AND 5 OTHERS
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 19TH DAY OF FEBRUARY, 2026
BEFORE
THE HON'BLE MRS. JUSTICE M G UMA
CRIMINAL PETITION NO. 1387 OF 2020
C/W
CRIMINAL PETITION NO. 1410 OF 2020
CRIMINAL PETITION NO. 1426 OF 2020
CRIMINAL PETITION NO. 1435 OF 2020
CRIMINAL PETITION NO. 1441 OF 2020
CRIMINAL PETITION NO. 1481 OF 2020
CRIMINAL PETITION NO. 1486 OF 2020
CRIMINAL PETITION NO. 1800 OF 2020
IN CRL.P NO. 1387/2020
BETWEEN:
MR. ANIL F.R. SEQUEIRA,
AGED ABOUT 38 YEARS,
R/A SHANTHINAGAR, OPP
Digitally signed VANASHREE SCHOOL, SAGAR,
by SHIMOGA - 577 401
PRASHANTH N
V ...PETITIONER
Location: High (BY SRI. DILRAJ JUDE ROHIT SEQUEIRA, ADVOCATE)
Court of
Karnataka
AND:
STEVEN LEO FERNANDES
S/O LEO C FERNANDES
AGED ABOUT 42 YEARS,
R/AT KARUNA SADANA,
KELADI ROAD, SAGARA ROAD,
SAGAR TOWN, SHIMOGA-577401
...RESPONDENT
(BY SRI. RAJENDRA S., ADVOCATE)
-2-
NC: 2026:KHC:10137
CRL.P No. 1387 of 2020
C/W CRL.P No. 1410 of 2020
CRL.P No. 1426 of 2020
HC-KAR AND 5 OTHERS
THIS CRL.P IS FILED U/S 482 CR.PC PRAYING TO QUASH THE
PROCEEDINGS IN CONNECTION WITH C.C.NO.568/2019 FOR THE
OFFENCE P/U/S 138 OF THE N.I ACT ARISING OUT OF PCR
NO.191/2019 PENDING ON THE FILE OF THE PRL.CIVIL JUDGE AND
JMFC SAGAR.
IN CRL.P NO. 1410/2020
BETWEEN:
MR. ANIL F.R. SEQUEIRA,
AGED ABOUT 38 YEARS,
R/A SHANTHINAGAR, OPP
VANASHREE SCHOOL, SAGAR,
SHIMOGA - 577 401
...PETITIONER
(BY SRI. DILRAJ JUDE ROHIT SEQUEIRA, ADVOCATE)
AND:
VICTOR FERNANDES
S/O JOSEPH B FERNANDES
AGED ABOUT 51 YEARS
R/AT JOSEPH NAGARA,
SAGAR TOWN, SHIMOGA-577401.
...RESPONDENT
(BY SRI. RAJENDRA S., ADVOCATE)
THIS CRL.P IS FILED U/S 482 CR.PC PRAYING TO QUASH THE
PROCEEDINGS IN CONNECTION WITH C.C.NO.567/2019 FOR THE
OFFENCE P/U/S 138 OF THE N.I ACT ARISING OUT OF PCR
NO.190/2019 PENDING ON THE FILE OF THE PRL.CIVIL JUDGE AND
JMFC SAGAR.
IN CRL.P NO. 1426/2020
BETWEEN:
MR. ANIL F.R. SEQUEIRA,
AGED ABOUT 38 YEARS,
R/A SHANTHINAGAR, OPP
-3-
NC: 2026:KHC:10137
CRL.P No. 1387 of 2020
C/W CRL.P No. 1410 of 2020
CRL.P No. 1426 of 2020
HC-KAR AND 5 OTHERS
VANASHREE SCHOOL, SAGAR,
SHIMOGA - 577 401
...PETITIONER
(BY SRI. DILRAJ JUDE ROHIT SEQUEIRA, ADVOCATE)
AND:
BABY THOMAS,
S/O THOMAS MATHEW,
AGED ABOUT 46 YEARS,
R/AT 2ND CROSS, SRINAGAR,
JOGA ROAD, SAGAR TOWN,
SHIMOGA - 577 401.
...RESPONDENT
(BY SRI. RAJENDRA S., ADVOCATE)
THIS CRL.P IS FILED U/S 482 CR.PC PRAYING TO QUASH THE
PROCEEDINGS IN CONNECTION WITH C.C.NO.570/2019 FOR THE
OFFENCE P/U/S 138 OF THE N.I ACT ARISING OUT OF PCR
NO.221/2019 PENDING ON THE FILE OF THE PRL.CIVIL JUDGE AND
JMFC SAGAR.
IN CRL.P NO. 1435/2020
BETWEEN:
MR. ANIL F.R. SEQUEIRA,
AGED ABOUT 38 YEARS,
R/A SHANTHINAGAR, OPP
VANASHREE SCHOOL, SAGAR,
SHIMOGA - 577 401
...PETITIONER
(BY SRI. DILRAJ JUDE ROHIT SEQUEIRA, ADVOCATE)
AND:
JOSEPH K G
S/O JOSEPH CHERIAN
AGED ABOUT 52 YEARS,
R/AT KHANDIKA CROSS,
UPPER DOMBE, KUGWE POST,
SAGARA TALUK, SHIMOGA-577401.
-4-
NC: 2026:KHC:10137
CRL.P No. 1387 of 2020
C/W CRL.P No. 1410 of 2020
CRL.P No. 1426 of 2020
HC-KAR AND 5 OTHERS
...RESPONDENT
(BY SRI. RAJENDRA S., ADVOCATE)
THIS CRL.P IS FILED U/S 482 CR.PC PRAYING TO QUASH THE
PROCEEDINGS IN CONNECTION WITH C.C.NO.681/2019 FOR THE
OFFENCE P/U/S 138 OF THE N.I ACT ARISING OUT OF PCR
NO.237/2019 PENDING ON THE FILE OF THE PRL.CIVIL JUDGE AND
JMFC SAGAR.
IN CRL.P NO. 1441/2020
BETWEEN:
MR. ANIL F.R. SEQUEIRA,
AGED ABOUT 38 YEARS,
R/A SHANTHINAGAR, OPP
VANASHREE SCHOOL, SAGAR,
SHIMOGA - 577 401
...PETITIONER
(BY SRI. DILRAJ JUDE ROHIT SEQUEIRA, ADVOCATE)
AND:
SOUMYA S
D/O BABU
AGED ABOUT 30 YEARS,
R/AT 8TH CROSS
NEHRU NAGAR
SAGAR TOWN
SHIMOGA - 577 401.
...RESPONDENT
(BY SRI. RAJENDRA S., ADVOCATE)
THIS CRL.P IS FILED U/S 482 CR.PC PRAYING TO QUASH THE
PROCEEDINGS IN CONNECTION WITH C.C.NO.569/2019 FOR THE
OFFENCE P/U/S 138 OF THE N.I ACT ARISING OUT OF PCR
NO.220/2019 PENDING ON THE FILE OF THE PRL.CIVIL JUDGE AND
JMFC SAGAR.
-5-
NC: 2026:KHC:10137
CRL.P No. 1387 of 2020
C/W CRL.P No. 1410 of 2020
CRL.P No. 1426 of 2020
HC-KAR AND 5 OTHERS
IN CRL.P NO. 1481/2020
BETWEEN:
MR. ANIL F.R. SEQUEIRA,
AGED ABOUT 38 YEARS,
R/A SHANTHINAGAR, OPP
VANASHREE SCHOOL, SAGAR,
SHIMOGA - 577 401
...PETITIONER
(BY SRI. DILRAJ JUDE ROHIT SEQUEIRA, ADVOCATE)
AND:
MAXIM JOHN LOBO
S/O PASCAL LOBO,
AGED ABOUT 50 YEARS
R/AT ANUGRAHA VILLA,
2ND CROSS, ANALE KOPPA,
SAGAR TOWN, SHIMOGA-577401.
...RESPONDENT
(BY SRI. RAJENDRA S., ADVOCATE)
THIS CRL.P IS FILED U/S 482 CR.PC PRAYING TO QUASH THE
PROCEEDINGS IN CONNECTION WITH C.C.NO.566/2019 FOR THE
OFFENCE P/U/S 138 OF THE N.I ACT ARISING OUT OF PCR
NO.189/2019 PENDING ON THE FILE OF THE PRL.CIVIL JUDGE AND
JMFC SAGAR.
IN CRL.P NO. 1486/2020
BETWEEN:
MR. ANIL F.R. SEQUEIRA,
AGED ABOUT 38 YEARS,
R/A SHANTHINAGAR, OPP
VANASHREE SCHOOL, SAGAR,
SHIMOGA - 577 401
...PETITIONER
(BY SRI. DILRAJ JUDE ROHIT SEQUEIRA, ADVOCATE)
-6-
NC: 2026:KHC:10137
CRL.P No. 1387 of 2020
C/W CRL.P No. 1410 of 2020
CRL.P No. 1426 of 2020
HC-KAR AND 5 OTHERS
AND:
RAJENDRA V BHATTI
S/O VITTAL BHATTI
AGED ABOUT 45 YEARS,
R/AT J P ROAD, NEW B.H.
ROAD, NEAR L.I.C OFFICE,
2ND CROSS, SAGARA TALUK
SHIMOGA - 577 401.
...RESPONDENT
(BY SRI. RAJENDRA S., ADVOCATE)
THIS CRL.P IS FILED U/S 482 CR.PC PRAYING TO QUASH THE
PROCEEDINGS IN CONNECTION WITH C.C.NO.600/2019 FOR THE
OFFENCE P/U/S 138 OF THE N.I ACT ARISING OUT OF PCR
NO.223/2019 PENDING ON THE FILE OF THE PRL.CIVIL JUDGE AND
JMFC SAGAR.
IN CRL.P NO. 1800/2020
BETWEEN:
MR. ANIL SEQUEIRA,
S/O. MR. F.R. SEQUEIRA,
AGED ABOUT 38 YEARS,
R/A SHANTHINAGAR,
VARADAHALLI ROAD,
OPP VANASHREE SCHOOL,
SAGAR, SHIMOGA - 577 401
...PETITIONER
(BY SRI. DILRAJ JUDE ROHIT SEQUEIRA, ADVOCATE)
AND:
MANJULA S
D/O SAMBAHIVA
AGED ABOUT 30 YEARS,
R/AT J.P. ROAD, 2ND CROSS
BEHIND MALINI HOSPITAL,
SAGARA TALUK, SHIMOGA-577401.
...RESPONDENT
(BY SRI. RAJENDRA S., ADVOCATE)
-7-
NC: 2026:KHC:10137
CRL.P No. 1387 of 2020
C/W CRL.P No. 1410 of 2020
CRL.P No. 1426 of 2020
HC-KAR AND 5 OTHERS
THIS CRL.P IS FILED U/S 482 CR.PC PRAYING TO QUASH THE
PROCEEDINGS IN CONNECTION WITH C.C.NO.599/2019 FOR THE
OFFENCE P/U/S 138 OF THE N.I ACT ARISING OUT OF PCR
NO.222/2019 PENDING ON THE FILE OF THE PRL.CIVIL JUDGE AND
JMFC SAGAR.
THESE CRIMINAL PETITIONS, COMING ON FOR ORDERS, THIS
DAY, ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MRS. JUSTICE M G UMA
ORAL ORDER
Learned counsel for the petitioner has filed a memo seeking permission to withdraw the petitions.
Even though the liberty is sought for filing the fresh petition, I do not find any reason to reserve such liberty.
In view of the memo, the petitions are dismissed as withdrawn as not pressed.
Sd/-
(M G UMA) JUDGE MKM CT:VS List No.: 1 Sl No.: 1