Karnataka High Court
Smt.Aparna Reddy vs Smt Muniyamma on 13 February, 2026
Author: S.R.Krishna Kumar
Bench: S.R.Krishna Kumar
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NC: 2026:KHC:9335
WP No. 32629 of 2025
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 13TH DAY OF FEBRUARY, 2026
BEFORE
THE HON'BLE MR. JUSTICE S.R.KRISHNA KUMAR
WRIT PETITION NO. 32629 OF 2025 (GM-CPC)
BETWEEN:
SMT.APARNA REDDY
W/O P. YASHWANTH REDDY
AGED ABOUT 47 YEARS
R/AT NO.1067, 11TH MAIN,
BEHIND CORPORATION BANK,
HAL 2ND STAGE,
BENGALURU-560 008.
...PETITIONER
(BY SRI. ARAVIND BASAPPA REDDY, ADVOCATE)
AND:
1. SMT MUNIYAMMA
D/O LATE BYALAPPA
AND LATE KERCHAMMA
AGED ABOUT 58 YEARS
R/AT KAVAL HOSAHALLI,
KASABA HOBLI, JANATHA COLONY,
Digitally ANEKAL TALUK
signed by BENGALURU URBAN DISTRICT - 562 106.
CHANDANA
BM
2. SMT. CHANDRAMMA
Location: D/O LATE CHINNAPPA
High Court of
Karnataka AGED ABOUT 50 YEARS
R/AT KAVAL HOSAHALLI,
KASABA HOBLI, JANATHA COLONY,
ANEKAL TALUK
BENGALURU URBAN DISTRICT - 562 106.
3. SMT. RENUKAMMA
D/O LATE CHINNAPPA
AGED ABOUT 47 YEARS
R/AT KAVAL HOSAHALLI,
KASABA HOBLI, JANATHA COLONY,
ANEKAL TALUK
BENGALURU URBAN DISTRICT - 562 106.
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WP No. 32629 of 2025
HC-KAR
4. SRI. MARAPPA
S/O LATE CHINNAPPA
AGED ABOUT 45 YEARS
R/AT KAVAL HOSAHALLI,
KASABA HOBLI, JANATHA COLONY,
ANEKAL TALUK
BENGALURU URBAN DISTRICT - 562 106.
5. SRI. KRISHNAPPA
S/O LATE CHINNAPPA
AGED ABOUT 35 YEARS
R/AT KAVAL HOSAHALLI,
KASABA HOBLI, JANATHA COLONY,
ANEKAL TALUK
BENGALURU URBAN DISTRICT - 562 106.
6. SRI. DHANAPPA
S/O LATE CHINAPPA
AGED ABOUT 36 YEARS
R/AT JANATHA COLONY,
KAVALA HOSAHALLI VILLAGE,
KASABA HOBLI, ANEKAL TALUK
BANGALORE - 562 106.
7. SMT. SHANTHAMMA
D/O LATE YARRAMMA
AGED ABOUT 55 YEARS
R/AT THATTANAHALLI VILLAGE
KASABA HOBLI, ANEKAL TALUK
BENGALURU URBAN DISTRICT - 562 106.
8. SRI. KRISHNAPPA
S/O LATE YARRAMMA
AGED ABOUT 53 YEARS
R/AT JANATHA COLONY,
KAVAL HOSAHALLI VILLAGE,
KASABA HOBLI, ANEKAL TALUK
BENGALURU URBAN DISTRICT - 562 106.
9. SMT. RATHNAMMA
D/O LATE YARRAMMA
AGED ABOUT 50 YEARS
R/AT HENNAGARA VILLAGE,
JIGANI HOBLI, ANEKAL TALUK
BENGALURU URBAN DISTRICT - 562 106.
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WP No. 32629 of 2025
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10. SRI. LOKESH
S/O LATE YARRAMMA
AGED ABOUT 48 YEARS
R/AT JANATHA COLONY,
KAVAL HOSAHALLI VILLAGE,
KASABA HOBLI, ANEKAL TALUK
BENGALURU URBAN DISTRICT - 562 106.
11. SRI. MARAPPA
S/O LATE YARRAMMA
AGED ABOUT 38 YEARS
R/AT HENNAGARA VILLAGE
KASABA HOBLI, ANEKAL TALUK
BENGALURU URBAN DISTRICT - 562 106.
12. SRI. KAVERAPPA
S/O LATE YARRAMMA
AGED ABOUT 36 YEARS
R/AT KAVAL HOSAHALLI,
KASABA HOBLI, ANEKAL TALUK
BENGALURU URBAN DISTRICT - 562 106.
13. SRI. MUNIYAPPA
S/O LATE YARRAMMA
AGED ABOUT 40 YEARS
R/AT KAVAL HOSAHALLI,
KASABA HOBLI, ANEKAL TALUK
BENGALURU URBAN DISTRICT - 562 106.
14. SMT. PRATHIBA
D/O LATE SRINIVAS
AGED ABOUT 33 YEARS
R/AT HALDENAHALLI VILLAGE,
KASABA HOBLI, ANEKAL TALUK,
BANGALORE - 562 106.
15. SRI. ABHILASHA
D/O LATE SRINIVAS
AGED ABOUT 28 YEARS
R/AT JANATHA COLONY,
KAVAL HOSAHALLI VILLAGE,
KASABA HOBLI, ANEKAL TALUK
BANGALORE - 562 106.
16. SMT. AMARAVATHI D/O LATE SRINIVAS
AGED ABOUT 26 YEARS
R/AT JANATHA COLONY,
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HC-KAR
KAVAL HOSAHALLI VILLAGE,
KASABA HOBLI, ANEKAL TALUK
BANGALORE - 562 106.
17. SRI. GOPAL REDDY S/O PATEL RAMAIAH
AGED ABOUT 58 YEARS
R/AT KAVALAHOSAHALLI,
KASABA HOBLI, ANEKAL TALUK
BENGALURU URBAN DISTRICT - 562 106.
18. SRI. VENKATASWAMY REDDY
S/O LATE VENKATARAMANAPPA
AGED ABOUT 74 YEARS
R/AT KAVALAHOSAHALLI,
KASABA HOBLI, ANEKAL TALUK
BENGALURU URBAN DISTRICT - 562 106.
19. SRI. RAMAKRISHNA REDDY
S/O VENKATASWAMY REDDY
AGED ABOUT 60 YEARS
R/AT KAVALAHOSAHALLI,
KASABA HOBLI, ANEKAL TALUK
BENGALURU URBAN DISTRICT - 562 106.
20. SMT. MANJULA
D/O VENKATASWAMY REDDY
AGED ABOUT 60 YEARS
R/AT KAVALAHOSAHALLI,
KASABA HOBLI, ANEKAL TALUK
BENGALURU URBAN DISTRICT - 562 106.
21. SRI. SUDHAKAR
S/O VENKATASWAMY REDDY
AGED ABOUT 60 YEARS
R/AT NOSENOORU VILLAGE
JIGANI HOBLI, ANEKAL TALUK
BENGALURU URBAN DISTRICT - 562 106.
22. SRI. Y. SHESHADRI REDDY
S/O YELLAPPA REDDY
AGED ABOUT 53 YEARS
R/AT NO.150, 15TH CROSS,
9TH MAIN, WILSON GARDEN,
BENGALURU-560 030.
...RESPONDENTS
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WP No. 32629 of 2025
HC-KAR
THIS W.P IS FILED UNDER ARTICLES 226 AND 227 OF THE
CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE ORDER DATED
12-8-2025 PASSED BY THE II ADDL SENIOR CIVIL JUDGE AND JMFC,
ANEKAL IN OS NO. 1076/2025 IN IA NO 1/2025 VIDE ANNEXURE A & ETC.,
THIS PETITION, COMING ON FOR ORDERS, THIS DAY, ORDER
WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE S.R.KRISHNA KUMAR
ORAL ORDER
After arguing the matter for some time, learned counsel for the petitioner submits that the petitioner is aggrieved by the ad- interim order of temporary injunction dated 12.08.2025 passed on I.A.No.1 in favour of the plaintiffs against the petitioner - defendant No.18. It is submitted that though the petitioner has entered appearance in the suit and filed written statement and objections, the trial court has posted the matter to 28.04.2026 and as such, the trial court may be directed to pre-pone / advance the suit in O.S.No.1076/2025 from 28.04.2026 to 23.02.2026 and consider and pass appropriate orders on I.A.No.1 filed for temporary injunction filed by the plaintiffs against the petitioner - defendant No.18 within a stipulated timeframe. The said submission is placed on record.
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2. Accordingly, the petition stands disposed of directing the trial court to prepone / advance the suit in O.S.No.1076/2025 from 28.04.2026 to 23.02.2026. Upon such preponement / advancement, the trial court shall consider and pass appropriate orders on I.A.No.1 for temporary injunction filed by the plaintiff within a period of one month from 23.02.2026. Liberty is reserved in favour of the petitioner to file an application seeking preponement / advancement of the suit from 28.04.2026 to 23.02.2026. All rival contentions between the parties are kept open and no opinion is expressed on the same.
Sd/-
(S.R.KRISHNA KUMAR) JUDGE Srl.