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Karnataka High Court
Vinod Kumar vs State Of Karnataka on 1 April, 2026
-1-
NC: 2026:KHC:17799
CRL.P No. 4060 of 2020
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 1ST DAY OF APRIL, 2026
BEFORE
THE HON'BLE MR. JUSTICE R. NATARAJ
CRIMINAL PETITION NO. 4060 OF 2020
BETWEEN:
1. VINOD KUMAR
S/O. ANANDAN
AGED ABOUT 36 YEARS,
R/O. ISHWAR NIVAS
NEAR ST. JOSEPH CONVENT
GOKUL ROAD,
HUNSUR-571105
2. ANANDAN M
AGED ABOUT 60 YEARS,
NEAR HOTEL NEW SAGAR
MUDDENAHALLI CHOWKUR
HUNSUR-571105
3. SMT. PRASANNA KUMARI
W/O. ANANDAN M
Digitally
signed by AGED ABOUT 49 YEARS,
HEMALATHA NEAR HOTEL NEW SAGAR
J
MUDDENAHALLI CHOWKUR
Location:
HIGH COURT HUNSUR-571105
OF
KARNATAKA 4. SMT. VINITHA A
W/O. PRAVEEN KUMAR K
AGED ABOUT 34 YEARS,
NELLIAHUDIKERI VILLAGE
SOMWARPET TALUK
N.KODAGU-571251
...PETITIONERS
(BY SRI. SACHIN B S., ADVOCATE)
-2-
NC: 2026:KHC:17799
CRL.P No. 4060 of 2020
HC-KAR
AND:
1. STATE OF KARNATAKA
SIDDAPUR POLICE STATION
REPRESENTED BY:
STATE PUBLIC PROSECUTOR
HIGH COURT BUILDING,
BANGALORE-560001
2. SMT. VIDHYA VINOD ANANDHAN
W/O. VINOD KUMAR ANANDHAN
AGED ABOUT 32 YEARS
R/AT GANDHIHALLI
NEAR GANESH TEMPLE
POLLIBETTA POST
VIRAJPET TALUK-571218
...RESPONDENTS
(BY SRI. RAJATH SUBRAMANYAM, HIGH COURT
GOVERNMENT PLEADER FOR RESPONDENT NO.1)
THIS CRL.P FILED U/S.482 CR.P.C PRAYING TO
QUASH THE ENTIRE PROCEEDINGS IN C.C.NO.802/2019
ON THE FILE OF THE COURT OF PRINCIPAL CIVIL JUDGE
AND JMFC, VIRAJPET FOR THE OFFENCE U/S 498A, 506
R/W 34 OF IPC
THIS PETITION, COMING ON FOR ORDERS, THIS
DAY, ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE R. NATARAJ
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NC: 2026:KHC:17799
CRL.P No. 4060 of 2020
HC-KAR
ORAL ORDER
Learned counsel for the petitioners has filed a memo seeking to dispose off this criminal petition, as it has become infructuous.
2. The memo is taken on record. In view of the memo, the petition is disposed off as having become infructuous.
Sd/-
(R. NATARAJ) JUDGE HJ List No.: 1 Sl No.: 5