Vinod Kumar vs State Of Karnataka

Citation : 2026 Latest Caselaw 2847 Kant
Judgement Date : 1 April, 2026

[Cites 1, Cited by 0]

Karnataka High Court

Vinod Kumar vs State Of Karnataka on 1 April, 2026

                                       -1-
                                                   NC: 2026:KHC:17799
                                               CRL.P No. 4060 of 2020


             HC-KAR




             IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                      DATED THIS THE 1ST DAY OF APRIL, 2026

                                     BEFORE
                       THE HON'BLE MR. JUSTICE R. NATARAJ
                      CRIMINAL PETITION NO. 4060 OF 2020
             BETWEEN:

             1.   VINOD KUMAR
                  S/O. ANANDAN
                  AGED ABOUT 36 YEARS,
                  R/O. ISHWAR NIVAS
                  NEAR ST. JOSEPH CONVENT
                  GOKUL ROAD,
                  HUNSUR-571105
             2.   ANANDAN M
                  AGED ABOUT 60 YEARS,
                  NEAR HOTEL NEW SAGAR
                  MUDDENAHALLI CHOWKUR
                  HUNSUR-571105
             3.   SMT. PRASANNA KUMARI
                  W/O. ANANDAN M
Digitally
signed by         AGED ABOUT 49 YEARS,
HEMALATHA         NEAR HOTEL NEW SAGAR
J
                  MUDDENAHALLI CHOWKUR
Location:
HIGH COURT        HUNSUR-571105
OF
KARNATAKA    4.   SMT. VINITHA A
                  W/O. PRAVEEN KUMAR K
                  AGED ABOUT 34 YEARS,
                  NELLIAHUDIKERI VILLAGE
                  SOMWARPET TALUK
                  N.KODAGU-571251
                                                      ...PETITIONERS
             (BY SRI. SACHIN B S., ADVOCATE)
                            -2-
                                       NC: 2026:KHC:17799
                                   CRL.P No. 4060 of 2020


HC-KAR




AND:

1.    STATE OF KARNATAKA
      SIDDAPUR POLICE STATION
      REPRESENTED BY:
      STATE PUBLIC PROSECUTOR
      HIGH COURT BUILDING,
      BANGALORE-560001
2.    SMT. VIDHYA VINOD ANANDHAN
      W/O. VINOD KUMAR ANANDHAN
      AGED ABOUT 32 YEARS
      R/AT GANDHIHALLI
      NEAR GANESH TEMPLE
      POLLIBETTA POST
      VIRAJPET TALUK-571218
                                        ...RESPONDENTS
(BY      SRI.   RAJATH   SUBRAMANYAM,     HIGH    COURT
GOVERNMENT PLEADER FOR RESPONDENT NO.1)

       THIS CRL.P FILED U/S.482 CR.P.C PRAYING TO
QUASH THE ENTIRE PROCEEDINGS IN C.C.NO.802/2019
ON THE FILE OF THE COURT OF PRINCIPAL CIVIL JUDGE
AND JMFC, VIRAJPET FOR THE OFFENCE U/S 498A, 506
R/W 34 OF IPC

       THIS PETITION, COMING ON FOR ORDERS, THIS

DAY, ORDER WAS MADE THEREIN AS UNDER:

CORAM: HON'BLE MR. JUSTICE R. NATARAJ
                                -3-
                                            NC: 2026:KHC:17799
                                        CRL.P No. 4060 of 2020


 HC-KAR




                         ORAL ORDER

Learned counsel for the petitioners has filed a memo seeking to dispose off this criminal petition, as it has become infructuous.

2. The memo is taken on record. In view of the memo, the petition is disposed off as having become infructuous.

Sd/-

(R. NATARAJ) JUDGE HJ List No.: 1 Sl No.: 5