Karnataka High Court
The Superintendent Engineer (Tech) ... vs M/S Apoorva Construction Co on 2 September, 2025
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NC: 2025:KHC:34252-DB
WA No. 965 of 2024
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 2ND DAY OF SEPTEMBER, 2025
PRESENT
THE HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE
AND
THE HON'BLE MR. JUSTICE C M JOSHI
WRIT APPEAL NO. 965 OF 2024 (GM-RES)
BETWEEN:
1. THE SUPERINTENDENT ENGINEER (TECH)
MESCOM
MESCOM BHAVANA
KAVOOR CROSS ROAD
MANGALURU - 575 004
REPRESENTED BY ITS
SUPERINTENDENT
ENGINEER (TECH)
SHRI. H.N RAMESHA
...APPELLANT
Digitally (BY SRI CHERIAM P, ADVOCATE FOR
signed by
AMBIKA H B SRI ANIL KUMAR B, ADVOCATE)
Location:
High Court AND:
of Karnataka
1. M/S APOORVA CONSTRUCTION CO.
GROUND FLOOR, NO.68786
3RD MAIN, JAYANAGAR (EAST)
TUMAKURU - 572 102
2. STATE OF KARNATAKA
DEPARTMENT OF FINANCE
2ND FLOOR, VIDHANA SOUDHA
DR. AMBEDKAR VEEDHI
BENGALURU - 560 001
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WA No. 965 of 2024
HC-KAR
3. THE EXECUTIVE DIRECTOR
KARNATAKA RESIDENTIAL EDUCATION
INSTITUTIONS SOCIETY (KRIES)
6TH AND 7TH FLOOR
CUNNINGHAM ROAD
BENGALURU - 560 052
4. THE EXECUTIVE ENGINEER
KARNATAKA STATE POLICE
HOUSING INFRASTRUCTURE
DEVELOPMENT CORPORATION
NO.59, RICHMOND ROAD
BENGALURU - 560 025
5. THE CHIEF ENGINEER
TRANSMISSION ZONE
KPTCL, HASSAN - 573 201
6. THE EXECUTIVE ENGINEER
KSRTC, MYSORE - 570 004
7. THE EXECUTIVE ENGINEER
PUBLIC WORKS DEPARTMENT
CHITRADURGA - 577 501
8. THE EXECUTIVE ENGINEER
KSRTC, TUMKUR - 572 106
...RESPONDENTS
(SRI NAVEEN G.S, ADVOCATE FOR RESPONDENT No.1
SRI K.S.HARISH, GA FOR RESPONDENT No.2
SRI SHISHIRA AMARNATH, ADVOCATE FOR RESPONDENT No.3
SRI VIKRAM UNNI RAJAGOPAL, ADVOCATE FOR
RESPONDENT No.5
SRI G. LAKSHMEESH RAO, ADVOCATE FOR RESPONDENT
NOS.6 AND 8
RESPONDENT NOS.4 AND 7 ARE SERVED AND
UNREPRESENTED )
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NC: 2025:KHC:34252-DB
WA No. 965 of 2024
HC-KAR
THIS WRIT APPEAL IS FILED UNDER SECTION 4 OF THE
KARNATAKA HIGH COURT ACT PRAYING TO ALLOW THIS
APPEAL AND SET ASIDE THE IMPUGNED ORDER DATED
19/02/2024 PASSED BY THE LEARNED SINGLE JUDGE IN WP
NO.28/2024 AND ETC.
THIS APPEAL, COMING ON FOR PRELIMINARY
HEARING, THIS DAY, JUDGMENT WAS DELIVERED THEREIN
AS UNDER:
CORAM: HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE
and
HON'BLE MR. JUSTICE C M JOSHI
ORAL JUDGMENT
(PER: HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE)
1. The learned counsel appearing for the appellant seeks to withdraw the present appeal.
2. The appeal is dismissed as withdrawn.
3. All pending applications stand disposed of.
Sd/-
(VIBHU BAKHRU) CHIEF JUSTICE Sd/-
(C M JOSHI) JUDGE AHB List No.: 1 Sl No.: 37