Prakash S/O Kallanagouda Patil vs The State Of Karnataka

Citation : 2025 Latest Caselaw 9571 Kant
Judgement Date : 29 October, 2025

Karnataka High Court

Prakash S/O Kallanagouda Patil vs The State Of Karnataka on 29 October, 2025

Author: M.Nagaprasanna
Bench: M.Nagaprasanna
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                         IN THE HIGH COURT OF KARNATAKA, AT DHARWAD
                               DATED THIS THE 29TH DAY OF OCTOBER, 2025
                                               BEFORE
                               THE HON'BLE MR. JUSTICE M.NAGAPRASANNA
                          WRIT PETITION NO. 107681 OF 2025 (CS-EL/M)
                      BETWEEN:

                      1. PRAKASH S/O KALLANAGOUDA PATIL
                      AGE: 72 YEARS, OCC: AGRICULTURE,
                      R/O: CHANNAL, TQ: MUDHOL,
                      DIST: BAGALKOT 587 313
                      SERIAL NO. 01.

                      2. SMT. TUNGAVVA W/O PANDAPPA UDAGATTI
                      AGE: 60YEARS, OCC: AGRICULTURE,
                      R/O: CHANNAL, TQ: MUDHOL,
                      DIST: BAGALKOT 587 313
                      SERIAL NO. 10.

                      3. SHANKRAPPA S/O VENKAPPA KURI
                      AGE: 44 YEARS, OCC: AGRICULTURE,
                      R/O: CHANNAL, TQ: MUDHOL,
                      DIST: BAGALKOT 587 313
                      SERIAL NO. 12.
RAKESH S
HARIHAR
                      4. SHRIKANT S/O LAKSHMAPPA GUJJANNAVAR
Digitally signed by
RAKESH S HARIHAR
Date: 2025.10.31
                      AGE: 46 YEARS, OCC: AGRICULTURE,
06:27:48 +0000
                      R/O: CHANNAL, TQ: MUDHOL,
                      DIST: BAGALKOT 587 313
                      SERIAL NO. 13.

                      5. BASAVARAJ S/O LAKSHMAPPA GUJJANNAVAR
                      AGE: 44 YEARS, OCC: AGRICULTURE,
                      R/O: CHANNAL, TQ: MUDHOL,
                      DIST: BAGALKOT 587 313
                      SERIAL NO. 14.
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6. SURESH S/O GOUDAPPA KULAGOD
AGE: 48 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 16.

7. MABUSAB S/O NABISAB JEERAGAL
AGE: 49 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 17.

8. SUBHAS S/O SHANKREPPA BADAGANNAVAR
AGE: 58 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 18.

9. SHANKREPPA S/O BALAPPA BADAGANNAVAR
AGE: 64 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 26.

10. BASAPPA S/O BHEEMAPPA HULAKUND
AGE: 32 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 29.

11. SHREESHAIL S/O BASAPPA GODI
AGE: 34YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 30.

12. SHIVAPPA S/O BASAPPA GODI
AGE: 34 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 31.
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13. VITHAL S/O ADIVEPPA GODI
AGE: 40 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 39.

14. SMT. LAKSHMAVVA W/O GOVINDAPPA GASTI
AGE: 58 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 40.

15. BASAPPA S/O SHANKRAPPA NIMBARAGI
AGE: 38 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 41.

16. SMT. PADDAVVA W/O SANGAPPA CHINNANI
AGE: 45 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 43.

17. IRANNA S/O KALLAPPA CHINNANI
AGE: 34 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 46.

18. SMT. SUREKHA W/O BHIMAPPA CHINNANI
AGE: 36 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 47.

19. MAHALINGAPPA S/O LAKSHMAPPA NYAMAGOUDA
AGE: 46 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
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SERIAL NO.48.

20. LAKSHMAPPA S/O GOVINDAPPA NYAMAGOUDA
AGE: 60 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO.49.

21. SMT. SARASWATI W/O MAHALINGAPPA NYAMAGOUDA
AGE: 48 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 50.

22. SMT. GOURAWWA W/O LAKSHMAPPA NYAMAGOUDA
AGE: 64 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO.51.

23. SIDDAPPA S/O MAHALINGAPPA PATTED
AGE: 50YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 53.

24. SMT. GANGAVVA W/O MAHALINGAPPA PATTED
AGE: 65 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO.56.

25. GIRIYAPPA S/O CHANNAPPA PATTED
AGE: 49 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO.57.

26. CHANNABASAPPA S/O GIRIYAPPA PATTED
AGE: 62 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
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DIST: BAGALKOT 587 313
SERIAL NO.58.

27. SANTOSH S/O SADAPPA GADDI
AGE: 45 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 59.

28. ASHOKAGOUDA S/O SHANKARAGOUDA PATIL
AGE: 56 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO.67.

29. SMT. SAVITRI W/O SHIVANAGOUDA BIRADAR
AGE: 42 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 68.

30. KANTU S/O LAKSHMAPPA HULAKUND
AGE: 46 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 82.

31. MUTTAPPA S/O HANAMANT BALULDAR
AGE: 60 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 84.

32. SMT. MANJULA W/O ASHOK BALAGAR
AGE: 36 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 98.

33. VITHAL S/O SANGAPPA NAVI
AGE: 33 YEARS, OCC: AGRICULTURE,
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R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO.100.

34. SMT. MANJULA W/O GOPALAGOUDA PATIL
AGE: 48 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 102.

35. MAHALINGAPPA KONNUR
AGE: 40YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO.103.

36. PARAMANAND S/O SADAPPA KONNUR
AGE: 45 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 104.

37. SMT. BOURAWWA W/O SURESH KONNUR
AGE: 40 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 105.

38. SMT. NEELAVVA W/O MAHALINGAPPA KONNUR
AGE: 45 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO.106.

39. SURESH S/O MAHALINGAPPA KONNUR
AGE: 50 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 107.

40. YAMANAPPA S/O NINGAPPA MAKANNAVAR
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AGE: 38YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO.112.

41. SMT. RUKMAVVA W/O YAMANAPPA MAKANNAVAR
AGE: 45 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO.113.

42. KRISHNA S/O RAMAPPA TEGGI
AGE: 43 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO.118.

43. SMT. LAKSHMI W/O TIMMAPPA SARAWAD
AGE: 38 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 122.

44. KALMESH S/O PANDAPPA MOKASHI
AGE: 36 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 130.

45. SMT. GEETA W/O VITHAL HULAKUND
AGE: 33 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 131.

46. SMT. KAREVVA W/O KAREPPA HORATTI
AGE: 35YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 132.
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47. VITHAL S/O BASAPPA HULAKUND
AGE: 45 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 135.

48. SMT. KAREVVA W/O YALLAPPA HORATTI
AGE: 70 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO.137.

49. SHIVANAGOUDA S/O APPASIGOUDA PATIL
AGE: 58 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO.144.

50. VITHAL W/O NINGAPPA CHINNANI
AGE: 40YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO.146.

51. SHIVANAND S/O RAMAPPA CHINNANI
AGE: 56 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO.147.

52. SURESH S/O RANAGAPPA YADAHALLI
AGE: 42 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO.173.

53. TAMMANNA S/O KRISHNAPPA YADAHALLI
AGE: 43 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO.174.
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54. RAMESH S/O RAVUSAB B. PATIL
AGE: 48 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 179.

55. RAVUSAB S/O VENKAPPA B. PATIL
AGE: 43YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 180.

56. SMT. GODAVARI W/O RAVUSAB B. PATIL
AGE: 46 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 181.

57. SATISH S/O KRISHNAGOUDA PATIL
AGE: 35 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO.186.

58. SHREESHAIL S/O HANAMANT CHINNANI
AGE: 30 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO.189.

59. SMT. KASHIBAI W/O TIMMANNA KURI
AGE: 78 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO.190.

60. SMT. REKHA W/OSHIVANAGOUDA PATIL
AGE: 50 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
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SERIAL NO.191.

61. SMT. DUNDAVVA W/O KRISHNAPPA GURAV
AGE: 36 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 197.

62. ASHOK S/O LAKSHMAPPA AMBI
AGE: 40 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO.200.

63. KRISHNAPPA S/O HANAMAPPA SHIRAGANVI
AGE: 58 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO.201.

64. SMT. MAHADEVI W/O ARJUN KANABUR
AGE: 58 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO.203.

65. JAINABAI W/O NABISAB JEERAGAL
AGE: 92 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 208.

66. SMT. INDRABAI W/O VENKAPPA HORATTI
AGE: 38 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 209.

67. RASULSAB S/O GUDUSAB MAKANADAR
AGE: 36 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
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DIST: BAGALKOT 587 313
SERIAL NO. 210.

68. SHANKRAPPA S/O BASAPPA GODI
AGE: 62 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 214.

69. KUMARSWAMI S/O GURUSIDDAYYA HIREMATH
AGE: 38 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 215.

70. SMT. INDRAWWA W/O GURAPPA BARAKER
AGE: 45 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 216.

71. KAREPPA S/O MARUTI HORATTI
AGE: 32 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 217.

72. SIDDAPPA S/O HANUMAPPA HORATTI
AGE: 46 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 218.

73. SMT. SAVITA W/O BASAVARAJ GODI
AGE: 29 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 219.

74. SMT. MABOOBI W/O RAJESAB JEERAGAL
AGE: 53 YEARS, OCC: AGRICULTURE,
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R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 221.

75. SATISH S/O RAMANAGOUDA PATIL
AGE: 34 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 222.

76. SHANAKAR S/O DUNDAPPA GODI
AGE: 48 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 225.

77. SMT. BOURAWWA W/O MARUTI AMBI
AGE: 45 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 226.

78. SADASHIV S/O BHARAMAPPA DALAWAYI
AGE: 32 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 227.

79. SMT. SAVITRI W/O YALLAPPA AMBI
AGE: 34 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 228.

80. SMT. BHAGAWWA W/O HANMANT TALAWAR
AGE: 40 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO.229.
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81. RAMJAN S/O MABUSAB JAMADAR
AGE: 37 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 230.

82. SMT. DEEPA W/O SHIVAPPA CHINNANI
AGE: 30 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 231.

83. SMT. GIRIJA W/O SHANKRAPPA GODI
AGE: 50 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 232.

84. MAHANTESH S/O SHANKREPPA GODI
AGE: 34YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 233.

85. MANJU S/O PANDAPPA MOKASHI
AGE: 33 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 234.

86. KAREPPA S/O SIDDAPPA TALAWAR
AGE: 42 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 237.

87. RAVI S/O ASHOKGOUDA PATIL
AGE: 36 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 241.
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88. HANAMANT S/O ADIVEPPA GODI
AGE: 38 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 242.

89. HANAMNAT S/O V. APROJI
AGE: 70 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 246.

90. IMAMSAB S/O BASHASAB MUDHOL
AGE: 78 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 249.

91. SHANKAR S/O BASAPPA GODI
AGE: 52YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 352.

92. GADUSAB S/O LALASAB BABAVALI
AGE: 53 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 253.

93. BANDUSAB S/O LALASAB BABAVALI
AGE: 38YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 254.

94. SMT. AMEENA W/O DASTAGEERSAB JEERAGAL
AGE: 36 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
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SERIAL NO. 255.

95. HANAMANT S/O DUNADAPPA AMBI
AGE: 46 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 265.

96. BASAPPA S/O DURGAPPA METRI
AGE: 52 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 266.

97. SMT. MAHADEVI W/O BALAPPA AMBI
AGE: 45 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 274.

98. SMT. CHANDRAWWA W/O SIDDAPPA TALAWAR
AGE: 71 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 277.

99. ULLAS S/O VENKAPPA APROJI
AGE: 48 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 278.

100. SMT. PREMA W/O VITHAL AMBI
AGE: 66 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 288.

101. TIPPANNA S/O BHIMAPPA BIRADAR
AGE: 46 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
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DIST: BAGALKOT 587 313
SERIAL NO. 281.

102. SMT. SHAYIDA W/O MAHAMMAD JEERAGAL
AGE: 40 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 282.

103. SMT. JAYAWWA W/O MALLAPPA AMBI
AGE: 74 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 283.

104. GUDUSAB S/O IMAMSAB BABAVALI
AGE: 49 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 286.

105. PARASAPPA S/O RAMAPPA MARAPUR
AGE: 66 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 288.

106. KUTUSAB S/O GUDUSAB MAKANDAR
AGE: 34 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 290.

107. SMT. DRAKSHYANI W/O NANDEPPA KONNUR
AGE: 44 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 298.

108. SMT. IRAVVA W/O CHANNAPPA KONNUR
AGE: 38YEARS, OCC: AGRICULTURE,
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R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 299.

109. SMT. SHANTAVVA W/O BALAPPA AMBI
AGE: 45YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 305.

110. SMT. SAVITRI MALLAP KONNUR
AGE: 30 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 313.

111. BASAPPA S/O KALLAPAP CHINNANI
AGE: 35 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 318.

112. RAMESH S/O MALLAPPA MAREGUDDI
AGE: 34 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 319.

113. SMT. CHANDRAWWA W/O MAHADEV CHINNANI
AGE: 46 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 320.

114. SMT. MALAVVA W/O YALLAPPA METRI
AGE: 58 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 321.

115. SMT. SAVITRI W/O SIDDAPPA HORATTI
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AGE: 49 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 322.

116. ANAND S/O BALACHANDRAPPA GURAV
AGE: 41 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 331.

117. SMT. SHASHIKALA W/O PARAMANAND
AGE: 38 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 336.

118. PAKIRAPPA S/O TAMMANNA TALAWAR
AGE: 34 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 337.

119. SMT. SAVITRI W/O SANTOSH PATIL
AGE: 38 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 340.

120. SMT. RAJASHREE W/O ADIVEPPA KONNUR
AGE: 48 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 341.

121. SMT. SUREKHA W/O RAMESH BADIGER
AGE: 40 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 344.
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122. SHIVABASAPPA S/O SANGAPPA JANGALI
AGE: 42 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 345.

123. SMT. KALAVVA W/O SHIVABASAPPA JANGALI
AGE: 30YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 346.

124. SHIVANAND S/O ISHWARAPPA JANGALI
AGE: 35 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 347.

125. SMT. SUREKHA W/O SHIVANAND JANGALI
AGE: 42 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 345.

126. SMT. MAHADEVI W/O SHIVAPPA SANGOLLI
AGE: 45 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 349.

127. LALASAB S/O BADAGISAB JIRAGAL
AGE: 38YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 350.

128. SMT. MALA W/O HANAMANT SANKRADDI
AGE: 45 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 352.
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129. SMT. NINGAVVA W/O ISHWARAPPA JANGALI
AGE: 45 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 354.

130. SMT. RADHABAI W/O MUTTAPPA MARAPUR
AGE: 65 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 355.

131. SMT. GIRIJA W/O RAMESH GURADDI
AGE: 40 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 356.

132. SMT. ANUSUYA W/O BASAVANT HORATTI
AGE: 45 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 361.

133. SMT. MAHADEVI W/O PANDAPPA MOKASHI
AGE: 50 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 363.

134. SMT. MUKTUMBI W/O HUSENSAB JEERAGAL
AGE: 52 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 364.

135. SMT. HUSENABI W/O BANDUSAB BABAVALI
AGE: 35 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
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SERIAL NO. 365.

136. SMT. SUVARNA W/O NAGAPPA CHINNANI
AGE: 45 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 366.

137. SMT. MABUBI W/O RAMJAN JEERAGAL
AGE: 38YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 385.

138. SMT. SAVITRI W/O RANGAPPA SARAWAD
AGE: 48 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 390.

139. SMT. SAROJINI W/O SURESH NAYIK
AGE: 53 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 398.

140. BASAPPA S/O ALLAPPA GODI
AGE: 47 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 403.

141. RAISAB S/O MABUSAB JAMADAR
AGE: 33 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 405.

142. SMT. MANSURBI W/O GAIBUSAB JAMADAR
AGE: 58 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
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DIST: BAGALKOT 587 313
SERIAL NO. 406.

143. SMT. JULEKHA W/O RAMJAN JAMADAR
AGE: 37 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 407.

144. BASAPPA S/O RAMAPPA LATUR
AGE: 33 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 408.

145. HANAMANT S/O NAGAPPA TALAWAR
AGE: 32 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 409.

146. SMT. MAHADEVI W/O SADASHIV KOUJALAGI
AGE: 58 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 411.

147. SMT. ASHWINI W/O KARIYAPPA HORATTI
AGE: 30 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 416.

148. VEERESH S/O RAMESH BADIGER
AGE: 25 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 420.

149. MODINSAB S/O RAJESB JEERGAL
AGE: 33 YEARS, OCC: AGRICULTURE,
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R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 422.

150. SMT. SHANTAWWA W/O BASAPPA PARIT
AGE: 48 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 426.

151. SHAKUR S/O USMANSAB MULLA
AGE: 50 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 433.

152. NARAYAN S/O TIMMAPPA SARAWAD
AGE: 30 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 04.

153. SMT. ANJANA W/O RAGHAVENDRA SARAWAD
AGE: 45 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO.22.

154. SMT. ROOPA W/O JEETENDRA SARAWAD
AGE: 46 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO.23.

155. SMT. MINAKSHI W/O NARAYAN SARAWAD
AGE: 45 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO.123.
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156. SUNIL S/O HANAMAVVA KELAGADE
AGE: 32YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO.152.

157. VITHAL S/O RAMAPPA KELAGADE
AGE: 38 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO.194.

158. BHEEMAPPA S/O GANGAPPA KELAGADE
AGE: 45 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 238.

159. RANGAPPA S/O DUNDAPPA B. PATIL
AGE: 54 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO.289.

160. GOPAL S/O ARJUN KELAGADE
AGE: 34 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO.302.

161. RAVI S/O SUNDRAWWA KELAGADE
AGE: 34 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO.308.

162. SMT. LAKSHMI W/O RAVI KELAGADE
AGE: 30 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO.309.
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163. SMT. BANDAVVA W/O BASAPPA KELAGADE
AGE: 48 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 334.

164. SMT. REKHA W/O YALLAPPA YALLADAGI
AGE: 41YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 367.

165. VITHAL S/O YAMANAPPA KELAGADE
AGE: 40 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO. 380.

166. GOPAL S/O DURGAPPA KELAGADE
AGE: 35 YEARS, OCC: AGRICULTURE,
R/O: CHANNAL, TQ: MUDHOL,
DIST: BAGALKOT 587 313
SERIAL NO.384.
                                            ...PETITIONERS
(BY SRI. GIRISH A. YADAWAD, ADVOCATE)

AND:

1. THE STATE OF KARNATAKA,
REPRESENTED BY ITS PRINCIPAL SECRETARY
DEPARTMENT OF CO-OPERATION,
6TH FLOOR, M.S. BUILDING,
AMBEDKAR VEEDHI, BENGALURU- 560 001.

2. THE STATE CO-OPERATIVE ELECTION AUTHORITY,
REPRESENTED BY ITS COMMISSIONER,
3RD FLOOR, SHANTI NAGAR,
TTMC 'A' BLOCK, BENGALURU- 560 027.
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3. THE DISTRICT ELECTION OFFICER AND
DEPUTY REGISTRAR OF CO-OPERATIVE
SOCIETY BAGALKOT,
TQ: & DIST: BAGALKOT- 587 301.

4. THE RETURNING OFFICER
PRATHAMIK KRUSHI PATTIN SAHAKARI SANGH
NIYAMIT, CHANNAL, AND
DEVELOPMENT OFFICER, MUDHOL,
DIST: BAGALKOT- 587 313

5. PRATHAMIK KRUSHI PATTIN SAHAKARI
SANGH NIYAMIT, CHANNAL
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
TQ: MUDHOL, DIST: BAGALKOT- 587 313.

                                          ...RESPONDENTS
(BY SRI. RAMESH CHIGARI, AGA, FOR R1 TO R4,
    SRI. G.V. BHARAMAGOUDAR, ADVOCATE FOR R5)

     THIS WRIT PETITION IS FILED UNDER ARTICLE 226 AND
227 OF THE CONSTITUTION OF INDIA IS PRAYING TO DECLARE
THAT SECTION 20(2)(a-iv) AND 20(2) (a-v) OF THE KARNATAKA
CO-OPERATIVE SOCIETIES ACT, 1959 AS INTRODUCED BY THE
KARNATAKA CO-OPERATIVE SOCIETIES (AMENDMENT) ACT,
2021 AS UNCONSTITUTIONAL IN VIEW OF THE LAW LAID DOWN
BY THE HON'BLE APEX COURT IN THE CASE OF UNION OF INDIA
VS RAJENDRA SHAH AND ANOTHER, REPORTED IN AIRONLINE
2021 SC 362, HOLDING THE 97TH AMENDMENT TO THE
CONSTITUTION OF INDIA THEREBY INSERTING PART IXB TO BE
UNCONSTITUTIONAL INSOFAR AS IT RELATES TO THE STATE
CO-OPERATIVE SOCIETIES, IN THE INTEREST OF JUSTICE AND
EQUITY AND ETC.,

    THIS WRIT PETITION, COMING ON FOR PRELIMINARY
HEARING THIS DAY, ORDER WAS MADE THEREIN AS UNDER:
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                      ORAL ORDER

(PER: THE HON'BLE MR. JUSTICE M.NAGAPRASANNA)

1. Learned counsel appearing for the parties in unison would submit that, the issue in the lis stands covered by judgment rendered by Coordinate Bench of this Court in W.P. No.8502/2022 C/w. W.P. No.8477/2022, disposed off on 7th June 2022. The Coordinate Bench of this Court held as follows:

"8. In the light of these rival submissions, the question for consideration is:
Whether these writ petitions must be disposed of directing the Returning Officer [the fourth respondent and sixth respondents in the respective petitions to announce the results of the elections held on 23.04.2022 including the votes cast by the petitioners.
9. The provisions of Rule 13-D (2-A) of the Rules read as hereunder:
(3) The Election Officer shall take steps for publication of voters list in the following manner, namely:-
(a) for publication of draft eligible electoral list, a list of defaulters, a list of members whose repayment falls due, before the election date clear fifty days;
(b) for calling objections, if any, calling upon the defaulter members to repay the amounts due to the co-operative societies on or before thirty clear days prior to the date of election;
(c) the scrutiny and verification of the voters list after payment by defaulters etc., clear twenty days before the ate of election.
(d) for publication of final eligible voters list
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The underlining is by this Court.

10. These provisions do not leave any room for doubt that an excluded member, with the publication of the Draft Eligible Electoral List, must have an opportunity by way of an individual notice to file objections on exclusion from the Electoral List. It must be shown that the concerned Chief Executive has prepared and sent notice to the affected members. The Public Notice dated 8.11.20211 does not meet these requirements. In fact, it is admitted on behalf of the respondents that there are deficiencies in the preparation of the Final Electoral Roll after the publication of the Draft Eligible Electoral List, and the petitioners have not been issued with individual notices.

1

This Public Notice reads as follows:

¸ÀAWÀzÀ ¨ÉʯÁ wzÀÄÝ¥Àr DzÉñÀ ¸ÀASÉå: r Dgï ªÉÊ: Dgï.J¸ï.Dgï.JA.J.©.¹.Dgï-16/2018- 19 ¢£ÁAPÀ 16.11.2018 gÀAvÉ ¸ÀºÀPÁgÀ ¸ÀAWÀUÀ¼À G¥À¤§AzsÀPÀgÀÄ, ªÀÄAqÀå f¯Éè, ªÀÄAqÀågÀªÀgÀÄ ¨ÉʯÁ wzÀÄݪÀrAiÀÄ£ÀÄß D£ÀÄªÉÆÃ¢¹ £ÉÆAzÁ¬Ä¹gÀÄvÁÛgÉ. CzÀgÀAvÉ '©' vÀgÀUÀw gÉÊvÀ ¸ÀzÀ¸ÀågÀ µÉÃj£À ªÀÄÄR¨É¯É gÀÆ.1000.00 UÀ¼ÀÄ ªÀÄvÀÄÛ µÉÃgÀÄ ±ÀÄ®ÌzÀ ¨Á§Ä gÀÆ.100.00 UÀ¼ÀÄ DVgÀÄvÀÛzÉ.

ªÀiÁ£Àå '©' vÀgÀUÀw ¸ÀzÀ¸ÀågÁzÀ vÀªÀÄä µÉÃgÀÄ ªÉƧ®UÀÄ gÀÆ.500.00UÀ¼ÀÄ EzÀÄÝ ¨ÁQ µÉÃgÀÄ ªÉƧ®UÀÄ gÀÆ.500.00UÀ¼ÀÄ PÀrªÉÄ EgÀÄvÀÛzÉ. EzÀgÀ eÉÆvÉUÉ ¨ÁQ EgÀĪÀ µÉÃgÀÄ ±ÀÄ®Ì gÀÆ.90.00UÀ¼ÀÄ ¸ÉÃj MlÄÖ gÀÆ590,00UÀ¼À£ÀÄß ¥ÁªÀw¸À®Ä ºÁUÀÆ ªÀiÁ£Àå '©' vÀgÀUÀw PÉ®ªÀÅ ¸ÀzÀ¸ÀågÀ µÉÃgÀÄ ªÉƧ®UÀÄ gÀÆ.100.00UÀ¼ÀÄ EzÀÄÝ. ¨ÁQ µÉÃgÀÄ ªÉƧ®UÀÄ gÀÆ900.00UÀ¼ÀÄ PÀrªÉÄ EgÀÄvÀÛzÉ. EzÀgÀ eÉÆvÉUÉ ¨ÁQ EgÀĪÀ µÉÃgÀÄ ¸ÀÄ®Ì gÀÆ 100.00UÀ¼ÀÄ ¸ÉÃj MlÄÖ gÀÆ 1000.00UÀ¼À£ÀÄß ¢£ÁAPÀ:11.12.2021 gÉÆ¼ÀUÉ ¸ÀAWÀPÉÌ ¥ÁªÀw¸ÀĪÀAvÉ F ªÀÄÆ®PÀ vÀªÀÄUÉ w½¹zÉ. ªÀÄÄAzÀĪÀjzÀÄ EzÀ®èzÉ PÀ£ÁðlPÀ ¸ÀºÀPÁgÀ ¸ÀAWÀUÀ¼À C¢ü¤AiÀÄ£ÀÄ 1959gÀ ¥ÀæPÀgÀt 20(2) (J4) ºÁUÀÆ (J5)gÀrAiÀİè£À CªÀPÁ±ÀUÀ¼ÀAvÉAiÀÄÆ CºÀðvÉAiÀÄÆ ºÉÆA¢gÀ¨ÉÃPÁVgÀÄvÀÛzÉ.

vÀ¦àzÀ°è ªÀÄÄAzÉ d£ÀªÀj 2022gÀ ªÀiÁºÉAiÀÄ°è £ÀqÉAiÀİgÀĪÀ DqÀ½vÀ ªÀÄAqÀ° ZÀÄ£ÁªÀuÉAiÀÄ°è ªÀÄvÀ ZÀ¯Á¬Ä¸À®Ä ºÁUÀÆ ¸Àà¢üð¸À®Ä CªÀPÁ±À«gÀĪÀÅ¢®è JA§ «µÀAiÀĪÀ£ÀÄß F ªÀÄÆ®PÀ vÀªÀÄUÉ w½¸À¯ÁVzÉ.

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11. The Hon'ble Supreme Court in Shri Sant Sadguru Janardan Swami (Moingiri Maharaj) Sahakari Dugha Utpadak Sanstha and Another v. State of Maharashtra and Others supra has held as follows:

'7. A perusal of the Rules discloses that the preparation of provisional list of voters, filing of objection against the provisional list of voters, consideration of the objection by the Collector and finalising the list of voters, all occur in the Rules which cover the entire process of the election. The Rules framed for election of specified societies are complete code in itself providing for the entire process of election beginning from the stage of preparation of the provisional voters list, decision on the objection by the Collector, finalisation of electoral rolls, holding of election and declaration of result of the election. In view of the scheme of the Act and Rules, the preparation of voters' list must be held to be part of the election process for constituting managing committee of a specified society.

12. In view of our finding that preparation of the electoral roll is being an intermediate stage in the process of election of the managing committee of a specified society and the election process having been set in motion, it is well settled that the High Court should not stay the continuation of the election process even though there may be some alleged illegality or breach of rules while preparing the electoral roll. It is not disputed that the election in question has already been held and the result thereof has been stayed by an order of this Court, and once the result of the election is declared, it would be open to the appellant to challenge the election of returned candidate, if aggrieved, by means of an election petition before the election tribunal.

12. It follows from this decision that the adjudication of all questions must be as provided under Section 70(2) of the Co-operative

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NC: 2025:KHC-D:14644 WP No. 107681 of 2025 HC-KAR Societies Act2. However, in the present case the respondents admit that there are deficiencies in finalization of Final Electoral List. The petitioners are admittedly not issued with individual notice as required under the provisions of Rule13-D (2-A) of the Co-operative Societies Rules; the petitioners have now cast their votes in the elections on 23.04.2022; the petitioners are not given the opportunity to show cause against the allegations that they have created documents. The respondents, despite admitting deficiencies in finalisation of the Final Electoral List, want to invoke the rule of alternative remedy. This Court is of the considered view that, in the peculiarities of this case, the writ petitions should be disposed of with directions to the concerned respondent to announce results counting even the votes cast by the petitioners and with liberty to all the concerned to avail remedy under Section 70(2) of the Act if aggrieved by the results. If such remedy is availed raising a dispute, exclusion of votes of those petitioners who are guilty of fraud can also be considered based on the material that 2

70. Disputes which may be referred to Registrar for decision.-

(1) Notwithstanding anything contained in any law for the time being in force, if any dispute touching the constitution, management, or the business of a co-operative society arises,--
(a) xxxxxxxxx (2). For the purposes of sub-section (1), the following shall be deemed to be disputes touching the constitution, management or the business of a co-operative society, namely:--
(a). XXXXXXXXXXX
(b). XXXXXXXXXXXXX
(c). any dispute arising in connection with the election of a President, Vice- president, Chairman, Vice-chairman, Secretary, Treasurer or Member of Committee of the society.

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NC: 2025:KHC-D:14644 WP No. 107681 of 2025 HC-KAR will be placed on record.

Therefore, writ petitions are disposed of calling upon the Returning Officer [the fourth respondent/sixth respondent in the respective petitions] to announce the result forthwith including the votes cast by the petitioners in both the petitions. All the contentions are left open for consideration in appropriate proceedings, if commenced."

2. Learned counsel would submit that, if the same order is passed, it would suffice in this case also.

3. In that light, the writ petition is disposed calling upon the respondent - Returning Officer to announce the result forthwith including the votes cast by the petitioners. All the contentions are left open for consideration in appropriate proceedings, if commenced.

Sd/-

(M.NAGAPRASANNA) JUDGE KGK/CT-GTB List No.: 2 Sl No.: 19