Karnataka High Court
Smt A Gowramma vs Ravikumar S on 29 October, 2025
Author: Hanchate Sanjeevkumar
Bench: Hanchate Sanjeevkumar
-1-
NC: 2025:KHC:43308
MFA No. 6755 of 2025
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 29TH DAY OF OCTOBER, 2025
BEFORE
THE HON'BLE MR. JUSTICE HANCHATE SANJEEVKUMAR
MISCELLANEOUS FIRST APPEAL NO.6755 OF 2025 (CPC-)
BETWEEN:
1. SMT A GOWRAMMA
W/O LATE RAMAIAH P
AGED ABOUT 73 YEARS,
2. R MANJULA
D/O LATE P RAMAIAH
AGED ABOUT 51 YEARS,
3. SRINIVAS
S/O LATE P RAMAIAH
AGED ABOUT 45 YEARS,
4. MASTER ABILASH
S/O R SRINIVAS
AGED ABOUT 21 YEARS,
Digitally 5. KUMARI SWETHA
signed by
RAMYA D S/O SRINIVAS
Location: AGED ABOUT 18 YEARS
HIGH
COURT OF
KARNATAKA 6. R SOMASHEKAR
S/O LATE P RAMAIAH
AGED ABOUT 41 YEARS
7. MASTER SUJAN
S/O SOMASHEKAR
AGED ABOUT 17 YEARS
8. KUMARI CHAYTHANYA
D/O R SOMASHEKAR
AGED ABOUT 13 YEARS
-2-
NC: 2025:KHC:43308
MFA No. 6755 of 2025
HC-KAR
APPELLANTS NO.7 AND 8 ARE
MINORS REPRESENTED BY
THEIR FATHER AND NATURAL
GUARDIAN APPELLANT NO.6.
APPELLANTS 1 TO 8 ARE
RESIDING AT THIRUMALA SHETTAHALLI VILLAGE
ANUGONDANAHALLI HOBLI, HOSKOTE TALUK
BANGALORE-560 067
9. B N SUMANAGALA
S/O K RAJESH
AGED ABOUT 37 YEARS
R/AT DODDAGATTIGANABBI
KASABA HOBLI HOSKOTE TALUK
BENGALURU-562114
...APPELLANTS
(BY SRI. DEVARAJ N., ADVOCATE)
AND:
1. RAVIKUMAR S
S/O SHAMANNA
AGED ABOUT 32 YEARS
R/A NO.105, 2ND CROSS
MEDAHALLI NEAR GANESHA TEMPLE
BENGALURU 560049
2. AKKAYAMMA
W/O LATE CHIKKA APPAYYA
AGED ABOUT 73 YEARS,
3. T C MUNIRAJU
S/O LATE CHIKKA APPAYYA
AGED ABOUT 46 YEARS,
4. T C VENKATESH
S/O LATE CHIKKA APPAYYA
AGED ABOUT 48 YEARS,
-3-
NC: 2025:KHC:43308
MFA No. 6755 of 2025
HC-KAR
5. CHANDRAPPA
S/O LATE VENKATAPPA
AGED ABOUT 69 YEARS
6. C RAMA MURTHY
S/O CHANDRAPPA
AGED ABOUT 39 YEARS
7. SUDHA N
W/O C RAMA MURTHY
AGED ABOUT 31 YEARS
8. KUM KUSHI
D/O C RAMA MURTHY
AGED ABOUT 5 YEARS,
SINCE MINOR REPRESENTED
BY HER FATHER AND NATURAL
GUARDIAN APPELLANT NO.5
9. NARAYANAPPA
S/O LATE VENKATAPPA
AGED ABOUT 61 YEARS
RESPONDENTS NO.1 TO 8 ARE
RESIDING AT THIRUMALA SHETTAHALLI VILLAGE,
ANUGONDANAHALLI HOBLI, HOSKOTE TALUK
BENGALURU - 560067
10. V NAGAPPA
S/O LATE VENKATAPPA
AGED ABOUT 58 YEARS
11. MANJULA
W/O V NAGAPPA
AGED ABOUT 51 YEARS
12. VENU
S/O V NAGAPPA
AGED ABOUT 32 YEARS
-4-
NC: 2025:KHC:43308
MFA No. 6755 of 2025
HC-KAR
13. VEDHA
D/O V NAGAPPA
AGED ABOUT 29 YEARS
APPELLANTS NO.10 TO 13 ARE
RESIDING AT CHIMASANDRA VILLAGE,
BIDHARAHALLI HOBLI, VIRGONAGAR POST
BENGALURU DISTRICT - 560049
14. G RAJIN
W/O RAMALINGAM
AGED ABOUT 64 YEARS
R/AT #C-1, HOUSING BOARD QUARTERS
2ND MAIN ROAD, KAVALBYRASANDRA
R.T.NAGAR
BENGALURU - 560032
15. GOWRAMMA
W/O V RAMACHANDRAPPA
AGED ABOUT 58 YEARS
R/A SAMETHANAHALLI VILLAGE
ANUGONDANAHALLI HOBLI
HOSKOTE TALUK - 560067
16. R SHANTHA KUMARI
W/O C R NARAYANA REDDY
AGED ABOUT 63 YEARS
R/O CHANNASANDRA VILLAGE
BIDHARAHALLI HOBLI
BENGALURU - 560067
17. DEVAPPA
S/O MUNIYAPPA
AGED ABOUT 55 YEARS
18. HARISHA
S/O DEVAPPA
AGED 26 YEARS
-5-
NC: 2025:KHC:43308
MFA No. 6755 of 2025
HC-KAR
RESPONDENTS NO.17 AND 18 ARE
RESIDING AT NO.88
THIRUMALA SHETTAHALLI VILLAGE,
ANUGONDANAHALLI HOBLI,
HOSKOTE TALUK
BENGALURU DISTRUCT - 560067
19. R. SRINIVAS
S/O RAMAIAH
AGED ABOUT 45 YEARS
R/AT HETTHAKODI VILLAGE
LOKUR HOBLI, MALUR TALUK
KOLAR DISTRICT - 563130.
20. GOWRAMMA
W/O LATE RAMESH B
AGED ABOUT 44 YEARS
21. MANJUNATA R
S/O LATE RAMESH B
AGED ABOUT 26 YEARS
RESPONDENTS NO.20 AND 21 ARE
RESIDING AT THIRUMALA SHETTAHALLI VILLAGE
ANUGONDANAHALLI HOBLI
HOSKOTE TALUK
BENGALURU DISTRICT - 560067
22. BIDAM DEVI
W/O LATE CHANGALAL LALVANI JAIN
AGED ABOUT 79 YEARS
23. VERACHAD @ VEERACHAND LALVANI
S/O LATE CHANGALAL LALVANI JAIN
AGED ABOUT 62 YEARS
24. SARALA DEVI
W/O LATE UTHAM KUMAR ALIAS
UTHAM CHAND LALVANI
AGED ABOUT 58 YEARS
-6-
NC: 2025:KHC:43308
MFA No. 6755 of 2025
HC-KAR
25. RAJA KUMAR
S/O LATE CHANGALAL LALVANI JAIN
AGED ABOUT 58 YEARS
26. KOMAL
D/O LATE UTHAM KUMAR ALIAS
UTHAM CHAND LALVANI
AGED ABOUT 33 YEARS
27. SONAL
S/O LATE UTHAM KUMAR ALIAS
UTHAM CHAND LALVANI
AGED ABOUT 30 YEARS
RESPONDENTS NO.22 TO 27 ARE
RESIDING AT 122, 2ND FLOOR 1ST BLOCK,
RANK PARK APARTMENT, LALBAG ROAD
BENGALURU - 560027
28. N KRISHNAPPA
S/O LATE NARAYANAPPA
AGED ABOUT 43 YEARS
R/O THIRUMALA SHETTAHALLI VILLAGE
ANUGONDANAHALLI HOBLI
HOSKOTE TALUK
BENGALURU - 560067
29. GOWRAMMA
W/O H LAKSHMINARAYANA
D/O VENKATAPPA
AGED ABOUT 65 YEARS
R/AT NO.99, CHAMUNDINAGAR
R T NAGAR POST
BENGALURU - 560032
...RESPONDENTS
THIS MFA IS FILED U/O.43 RULE 1(r) OF THE CPC,
AGAINST THE ORDER DT.04.01.2022 PASSED ON IA NO. 1 IN
O.S.NO.1700/2019 ON THE FILE OF THE II ADDITIONAL
-7-
NC: 2025:KHC:43308
MFA No. 6755 of 2025
HC-KAR
SENIOR CIVIL JUDGE BENGALURU RURAL DISTRICT,
BENGALURU, ALLOWING THE IA.NO. 1 FILED U/O.39 RULE 1
AND 2 R/W SEC.151 OF CPC, 1908.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE HANCHATE SANJEEVKUMAR
ORAL JUDGMENT
Learned counsel for the appellants has filed a memo seeking permission to withdraw the appeal with liberty to file appeal before the appropriate Court.
2. The memo is taken on record.
3. Accordingly, the appeal is dismissed as withdrawn with liberty as prayed for.
4. The time spent for prosecuting the appeal before this Court is excluded for the purpose of limitation as per Section 14 of the Limitation Act, 1963.
5. Registry is directed to return all the original copies to the appellants/counsel for the appellants.
SD/-
(HANCHATE SANJEEVKUMAR) JUDGE KA List No.: 1 Sl No.: 14