Smt. Indira vs The Chief Secretary

Citation : 2025 Latest Caselaw 9384 Kant
Judgement Date : 25 October, 2025

Karnataka High Court

Smt. Indira vs The Chief Secretary on 25 October, 2025

Author: Pradeep Singh Yerur
Bench: Pradeep Singh Yerur
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                        IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 25TH DAY OF OCTOBER, 2025

                                            BEFORE
                        THE HON'BLE MR. JUSTICE PRADEEP SINGH YERUR
                          WRIT PETITION NO. 11626 OF 2025 (GM-CPC)
                   BETWEEN:
                   1. SMT. INDIRA
                      W/O SHIVAMURTHY,
                      AGED ABOUT 57 YEARS,
                      HOUSEHOLD,
                      R/O NO. 604/334,

                         REP. BY GPA HOLDER
                         SRI.SHIVAMURTHY.K.M
                         S/O HANUMANTHAPPA,
                         AGED ABOUT 64 YEARS,
                         RETIRED ENGINEER
                         R/O NO. 604/334,
                         RESIDING AT S.A. RAVINDRANATH LAYOUT,
                         INDUSTRIAL AREA, DAVANGERE-577005
                   2.    SRI.JAGADISH
Digitally signed         S/O RAMAPPA,
by
GAVRIBIDANUR             AGED ABOUT 64 YEARS,
SUBRAMANYA               AGRICULTURIST,
GUPTA
SREENATH                 R/O KHANESHUMARI NO. 572,
Location: HIGH           DOOR NO. 597, RESIDING AT S.A. RAVINDRANATH
COURT OF                 LAYOUT, INDUSTRIAL AREA, DAVANGERE-577005
KARNATAKA
                   3.    SRI. NARESH
                         S/O KARIBASAPPA,
                         AGED ABOUT 42 YEARS,
                         PRIVATE EMPLOYEE,
                         REP. BY GPA HOLDER
                         SRI. KARIBASAPPA.B
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     S/O SHADAKAPPA.B,
     AGED ABOUT 71 YEARS,
     RETIRED TEACHER
     R/O NO. 582/312 RESIDING AT
     S.A. RAVINDRANATH LAYOUT,
     INDUSTRIAL AREA,
     DAVANGERE-577005

4.   SRI.N.S.HANUMANTHAPPA
     S/O SHANKARAPPA,
     AGED ABOUT 55 YEARS,
     TEACHER,
     R/O NO. 598/328,
     RESIDING AT S.A. RAVINDRANATH LAYOUT,
     INDUSTRIAL AREA,
     DAVANGERE-577005

5.   SMT. RUDRAMMA
     W/O DODDAPPA, AGED ABOUT 53 YEARS,
     HOUSEHOLD, R/O NO. 599/329,
     RESIDING AT S.A. RAVINDRANATH LAYOUT,
     INDUSTRIAL AREA,
     DAVANGERE-577005


                                          ...PETITIONERS
(BY SRI. REVANNA BELLARY.,ADVOCATE)

AND:
1. THE CHIEF SECRETARY
   GOVERNMENT OF KARNATAKA, DR. AMBEDKAR
   BEEDI, VIDHANASOUDHA,
   BENGALURU-560001.

2.   THE DEPUTY COMMISSIONER,
     DAVANGERE DISTRICT,
     DAVANGERE-577006
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3.   TAHASILDAR,
     DAVANGERE TALUK,
     DAVANGERE-577002.

4.   SMT. SHAILAJA NAGARAJ
     W/O NAGARAJ, MAJOR, WARD NO.41, MUNICIPAL
     CORPORATOR,
     DAVANGERE-577005.

5.   SRI.NAGARAJ
     S/O FATHER NAME NOT KNOWN TO THE PLAINTIFFS,
     MAJOR, SMT. SHAILAJA NAGARAJ,
      WARD NO.41,
     MUNICIPAL CORPORATOR,
     DAVANGERE-577005.

6.   P. SHIVAJI
     S/O SHANTHAPPA, AGED ABOUT 34 YEARS,
      R/O LOKIKERE ROAD,
     RAVINDRANATH NAGAR,
     SHIRAMAGONDANAHALLI,
     DAVANGERE-577005

7.   JAYANNA H.T.
     S/O THIPPANNA, AGED ABOUT 50 YEARS,
     R/O LOKIKERE ROAD,
     RAVINDRANATH NAGAR,
     SHIRAMAGONDANAHALLI,
     DAVANGERE-577005.

8.   HANUMANTHAPPA
     S/O HARIYAPPA, AGED ABOUT 49 YEARS,
     R/O LOKIKERE ROAD,
     RAVINDRANATH NAGAR,
     SHIRAMAGONDANAHALLI,
     DAVANGERE-577005.
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9.   RANGANATHA
     S/O ERAPPA, AGED ABOUT 49 YEARS,
     R/O LOKIKERE ROAD,
     RAVINDRANATH NAGAR,
     SHIRAMAGONDANAHALLI,
     DAVANGERE-577005

10. UPPAR MANJUNATH
    S/O BASAPPA, AGED ABOUT 48 YEARS,
     R/O LOKIKERE ROAD,
    RAVINDRANATH NAGAR,
    SHIRAMAGONDANAHALLI,
    DAVANGERE-577005

11. K.T. MAHADEVAPPA
    S/O K. THIPPANNA, AGED ABOUT 48 YEARS,
     R/O LOKIKERE ROAD,
    RAVINDRANATH NAGAR,
    SHIRAMAGONDANAHALLI,
    DAVANGERE-577005.

12. YOGESH
    S/O CHANNAMARIGOUDA,
    AGED ABOUT 30 YEARS, R/O LOKIKERE ROAD,
    RAVINDRANATH NAGAR,
    SHIRAMAGONDANAHALLI,
    DAVANGERE-577005.

13. GIRISH
    S/O PUTTAPPA, AGED ABOUT 35 YEARS,
     R/O LOKIKERE ROAD,
    RAVINDRANATH NAGAR,
    SHIRAMAGONDANAHALLI,
    DAVANGERE-577005
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14. RUDRAPPA
    S/O BASAPPA, AGED ABOUT 40 YEARS,
     R/O LOKIKERE ROAD,
    RAVINDRANATH NAGAR,
    SHIRAMAGONDANAHALLI,
    DAVANGERE-577005.

15. CHOWDAMMA
    W/O BASANNA, AGED ABOUT 40 YEARS, R/O
    LOKIKERE ROAD,
    RAVINDRANATH NAGAR,
    SHIRAMAGONDANAHALLI,
    DAVANGERE-577005.

16. KARIYAPPA
    S/O BASAPPA, AGED ABOUT 40 YEARS,
     R/O LOKIKERE ROAD,
    RAVINDRANATH NAGAR,
    SHIRAMAGONDANAHALLI,
    DAVANGERE-577005.

17. NAGARAJA
    S/O LOKESHAPPA, AGED ABOUT 32 YEARS,
     R/O LOKIKERE ROAD,
    RAVINDRANATH NAGAR,
    SHIRAMAGONDANAHALLI,
    DAVANGERE-577005.
18. KHASIM SAB
    S/O NABHISAB
    AGED ABOUT 59 YEARS
    R/O LOKIKERE ROAD,
    RAVINDRANATH NAGAR,
    SHIRAMAGONDANAHALLI,
    DAVANGERE-577005.
19. SHAKUNTHALA
    W/O KOTRESH
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    AGED ABOUT 30 YEARS
    R/O LOKIKERE ROAD,
    RAVINDRANATH NAGAR,
    SHIRAMAGONDANAHALLI,
    DAVANGERE-577005.

20. ANITHA
    W/O RAMA RAO
    AGED ABOUT 45 YEARS
     R/O LOKIKERE ROAD,
    RAVINDRANATH NAGAR,
    SHIRAMAGONDANAHALLI,
    DAVANGERE-577005.
21. RAMIJA BI
    W/O PEERSAB
    AGED ABOUT 52 YEARS
    R/O LOKIKERE ROAD,
    RAVINDRANATH NAGAR,
    SHIRAMAGONDANAHALLI,
    DAVANGERE-577005.

22. SIDDESH
    S/O MANAPPA
    AGED ABOUT 37 YEARS
    R/O LOKIKERE ROAD,
    RAVINDRANATH NAGAR,
    SHIRAMAGONDANAHALLI,
    DAVANGERE-577005.

23. CHAITANYA
    W/O ASHOK
    AGED ABOUT 35 YEARS
    R/O LOKIKERE ROAD,
    RAVINDRANATH NAGAR,
    SHIRAMAGONDANAHALLI,
    DAVANGERE-577005.
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24. KARIBASAMMA
    D/O THIPPANNA
    AGED ABOUT 38 YEARS
    R/O LOKIKERE ROAD,
    RAVINDRANATH NAGAR,
    SHIRAMAGONDANAHALLI,
    DAVANGERE-577005.

25. SAROJAMMA
    W/O PUTTAPPA
    AGED ABOUT 40 YEARS
    R/O LOKIKERE ROAD,
    RAVINDRANATH NAGAR,
    SHIRAMAGONDANAHALLI,
    DAVANGERE-577005.

26. LINGARAJ K S
    S/O SIDDAPPA K
    AGED ABOUT 35 YEARS
    R/O LOKIKERE ROAD,
    RAVINDRANATH NAGAR,
    SHIRAMAGONDANAHALLI,
    DAVANGERE-577005.

27. MAHARUDRASWAMY
    S/O ESHWARAPPA
    AGED ABOUT 31 YEARS
    R/O LOKIKERE ROAD,
    RAVINDRANATH NAGAR,
    SHIRAMAGONDANAHALLI,
    DAVANGERE-577005.

28. NATARAJA M
    S/O V MANJANNA
    AGED ABOUT 32 YEARS
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    R/O LOKIKERE ROAD,
    RAVINDRANATH NAGAR,
    SHIRAMAGONDANAHALLI,
    DAVANGERE-577005.
29. HONNAMMA
    W/O RAJANNA
    AGED ABOUT 40 YERS
    R/O LOKIKERE ROAD,
    RAVINDRANATH NAGAR,
    SHIRAMAGONDANAHALLI,
     DAVANGERE-577005.

30. RUDRAMMA
    W/O VENAKTSH
    AGED ABOUT 70 YEARS
    R/O LOKIKERE ROAD,
    RAVINDRANATH NAGAR,
    SHIRAMAGONDANAHALLI,
     DAVANGERE-577005.

31. NETRAVATHI
    W/O RUDRAPPA
    AGED ABOUT 32 YEARS
    R/O LOKIKERE ROAD,
    RAVINDRANATH NAGAR,
    SHIRAMAGONDANAHALLI,
    DAVANGERE-577005.

32. LAKSHMIBAI
    W/O MALLESH NAIK
    AGED ABOUT 42 YEARS
    R/O LOKIKERE ROAD,
    RAVINDRANATH NAGAR,
    SHIRAMAGONDANAHALLI,
     DAVANGERE-577005.
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33. V PADMAVATHI
    W/O SATYANARAYANA
    AGED ABOUT 52 YEARS
    R/O LOKIKERE ROAD,
    RAVINDRANATH NAGAR,
    SHIRAMAGONDANAHALLI,
    DAVANGERE-577005.

34. PREMA
    W/O ERANNA
    AGED ABOUT 30 YEARS
    R/O LOKIKERE ROAD,
    RAVINDRANATH NAGAR,
    SHIRAMAGONDANAHALLI,
     DAVANGERE-577005.

35. SMT VEENA
    W/O MAHADRUDRAPAP BETHUR
    AGED ABOUT 48 YEARS
    R/O LOKIKERE ROAD,
    RAVINDRANATH NAGAR,
    SHIRAMAGONDANAHALLI,
    DAVANGERE-577005.

36. GEETHA
    W/O BHOJARAJ
    AGED ABOUT 32 YEARS
    R/O LOKIKERE ROAD,
    RAVINDRANATH NAGAR,
    SHIRAMAGONDANAHALLI,
    DAVANGERE-577005.
37. JYOTHI
    W/O HALESH
    AGED ABOUT 32 YEARS
     R/O LOKIKERE ROAD,
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    RAVINDRANATH NAGAR,
    SHIRAMAGONDANAHALLI,
     DAVANGERE-577005.

38. HULIEGEMMA
    W/O RANGAPPA
    AGED ABOUT 40 YEARS
    R/O LOKIKERE ROAD,
    RAVINDRANATH NAGAR,
    SHIRAMAGONDANAHALLI,
    DAVANGERE-577005.
39. PAPAKKA
    W/O KOTRESHAPPA
    AGED ABOUT 52 YEARS
    R/O LOKIKERE ROAD,
    RAVINDRANATH NAGAR,
    SHIRAMAGONDANAHALLI,
     DAVANGERE-577005.

40. CHANDRSHEKAR N
    S/O NAGARAJAPPA
    AGED ABOUT 32 YEARS
    R/O LOKIKERE ROAD,
    RAVINDRANATH NAGAR,
    SHIRAMAGONDANAHALLI,
    DAVANGERE-577005.

41. HARISH
    S/O MALLAPPA K
    AGED ABOUT 38 YEARS
    R/O LOKIKERE ROAD
    SHIRAMAGONDANAHALLI
    DAVANAGERE 577005


                                       ...RESPONDENTS
(BY SRI.M.SRINIVAS KUMAR,HCGP FOR RESPONDENTS 1 TO 3)
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     THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDER
DATED 14.03.2023 PASSED ON IA-1 U/O XXI RULE 38 OF CPC
IN EX.NO.68/2024 ON THE FILE OF PRINCIPAL CIVIL JUDGE
AND JMFC COURT, DAVANAGERE AT ANNEXURE-H AND ALLOW
IA-1 AT ANNEXURE-JDIRECT THE TRIAL COURT PRINCIPAL
CIVIL JUDGE AND JMFC COURT, DAVANAGERE TO ISSUE
IMMEDIATELY A WARRANT TO EVICT JDR-6 TO 41 WITH
POLICE HELP AND BREAK OPEN LOCK TO COURT AMEEN OR
ISSUE DELIVERY WARRANT FROM THIS           HONB LE COURT IN
RESPECT OF EX.NO.68/2024 PETITION SCHEDULE PROPERTY
TO PRINCIPAL DISTRICT AND SESSIONS JUDGE COURT,
DAVANAGERE TO EVICT JDR-6 TO 41.TO FIX THE LIABILITY ON
TRIAL COURT IN PRINCIPAL CIVIL JDUGE AND JMFC COURT
DAVANAGERE FOR NON-OBEDIENCE TO THE APEX COURT
JUDGMENT PASSED BY SUPREME COURT OF INDIA IN RAHUL S
SHAH VS JINENDRA KUMAR GANDHI AND SUPREME COURT OF
INDIA    DIRECTIONS    ISSUED     BY   HONBLE   JUSTICES     J    B
PARDIWALA AND JUSTICE PANKARJ MITTAL.TO CALL FOR
ENTIRE    RECORDS     IN   EX.NO.68/2024   ON   THE   FILE       OF
PRINCIPAL CIVIL JUDGE AND JMFC COURT, DAVANAGERE TO
THIS COURT TO SCRUTINY PAPER ANDTO PASS OTHER
SUITABLE RELIEFS AS THE HON BLE COURT DEEMS FIT IN THE
CIRCUMSTANCES OF THE CASE, IN THE INTEREST OF JUSTICE
AND EQUITY.GRANT AN INTERIM ORDER TO PASS INTERIM
ORDERS AGAINST JDR-6 TO 41 TO NOT TO IMPROVEMENT OF
THEIR SHEDS AND HOUSES AND PUT UP ANY PERMANENT
STRUCTURE    IN   THE      SCHEDULE    PROPERTY   SHOWN          IN
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PETITION EX.NO.68/2024 ON THE FILE OF PRINCIPAL CIVIL
JUDGE AND JMFC COURT, DAVANAGERE, IN THE INTEREST OF
JUSTICE AND EQUITY.

     THIS PETITION, COMING ON FOR ORDERS, THIS DAY,

ORDER WAS MADE THEREIN AS UNDER:

CORAM: HON'BLE MR. JUSTICE PRADEEP SINGH YERUR


                         ORAL ORDER

Learned counsel for petitioners files a memo seeking withdrawal of this petition.

Placing the memo on record, the petition is dismissed as withdrawn.

Sd/-

(PRADEEP SINGH YERUR) JUDGE RCK, List No.: 1 Sl No.: 2