Sri Maseeh Ahmed vs The Secretary

Citation : 2025 Latest Caselaw 9347 Kant
Judgement Date : 24 October, 2025

Karnataka High Court

Sri Maseeh Ahmed vs The Secretary on 24 October, 2025

                                         -1-
                                                  NC: 2025:KHC:41974-DB
                                                    WA No. 394 of 2025


              HC-KAR




                  IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                       DATED THIS THE 24TH DAY OF OCTOBER, 2025

                                      PRESENT
                   THE HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE
                                         AND
                       THE HON'BLE MR. JUSTICE C.M. POONACHA
                        WRIT APPEAL NO. 394 OF 2025 (EDN-RES)
             BETWEEN:

             SRI MASEEH AHMED
             S/O DHASTAGIR AND
             LATE SMT. AHMADI BEGUM
             AGED ABOUT 42 YEARS
             RESIDING AT NO. 208/232
             BANNERGHATTA ROAD
             NEAR SANABIL SCHOOL,
             HOMMADEVANAHALLI, GOTTIGERE
             BANGALORE - 560083.
                                                          ...APPELLANT
             (BY SMT. SUMITRA A, ADVOCATE)

Digitally    AND:
signed by
NIRMALA
DEVI         1.   THE SECRETARY
Location:         STATE OF KARNATAKA,
HIGH COURT        EDUCATION DEPARTMENT,
OF                1ST FLOOR, M.S.BUILDING,
KARNATAKA         BENGALURU - 560001.

             2.   THE COMMISSIONER
                  PUBLIC EDUCATION DEPARTMENT
                  NRUPATHUNGA ROAD,
                  BENGALURU - 560001.

             3.   THE DEPUTY DIRECTOR OF PUBLIC
                  INSTRUCTIONS
                            -2-
                                 NC: 2025:KHC:41974-DB
                                   WA No. 394 of 2025


 HC-KAR




     BENGALURU SOUTH,
     KALASIPALYA,
     BENGALURU - 560002.

4.   THE BLOCK EDUCATION OFFICER (BEO)
     BENGALURU SOUTH DIVISION-4,
     K.R.PURAM,
     BENGALURU - 560036.

5.   AL JAMIA MOHAMADIYAH
     EDUCATION SOCIETY, MUMBAI,
     HAVING ITS HEAD OFFICE AT
     NO. 6/A, HAZRAT TERRACE ANNEXEE
     SHAIKH HAFIUDDIN MARG
     MUMBAI - 400 008
     REP BY ARSHAD MUKHTAR
     ALSO AT JAMIA MOHAMADIYAH
     EDUCATION SOCIETY,
     THANISANDRA MAIN ROAD
     R.K.NAGAR, BENGALURU - 560077
                                       ...RESPONDENTS
(BY SRI. K S HARISH, GA)

     THIS WRIT APPEAL IS FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
DATED 06.02.2025 ANNEXURE-A PASSED BY THE LEARNED
SINGLE JUDGE IN WP No-30975/2024 AND ALLOW THE WP AS
PRAYED FOR THE BY ALLOWING THIS WRIT APPEAL IN THE
INTEREST OF JUSTICE AND EQUITY.

    THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:

CORAM: HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE
       and
       HON'BLE MR. JUSTICE C.M. POONACHA
                                 -3-
                                           NC: 2025:KHC:41974-DB
                                             WA No. 394 of 2025


 HC-KAR




                        ORAL JUDGMENT

(PER: HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE)

1. Learned counsel appearing for the appellant seeks to withdraw the present appeal.

2. Appeal is dismissed as withdrawn.

Sd/-

(VIBHU BAKHRU) CHIEF JUSTICE Sd/-

(C.M. POONACHA) JUDGE BS List No.: 1 Sl No.: 7