Karnataka High Court
Sri Maseeh Ahmed vs The Secretary on 24 October, 2025
-1-
NC: 2025:KHC:41974-DB
WA No. 394 of 2025
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 24TH DAY OF OCTOBER, 2025
PRESENT
THE HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE
AND
THE HON'BLE MR. JUSTICE C.M. POONACHA
WRIT APPEAL NO. 394 OF 2025 (EDN-RES)
BETWEEN:
SRI MASEEH AHMED
S/O DHASTAGIR AND
LATE SMT. AHMADI BEGUM
AGED ABOUT 42 YEARS
RESIDING AT NO. 208/232
BANNERGHATTA ROAD
NEAR SANABIL SCHOOL,
HOMMADEVANAHALLI, GOTTIGERE
BANGALORE - 560083.
...APPELLANT
(BY SMT. SUMITRA A, ADVOCATE)
Digitally AND:
signed by
NIRMALA
DEVI 1. THE SECRETARY
Location: STATE OF KARNATAKA,
HIGH COURT EDUCATION DEPARTMENT,
OF 1ST FLOOR, M.S.BUILDING,
KARNATAKA BENGALURU - 560001.
2. THE COMMISSIONER
PUBLIC EDUCATION DEPARTMENT
NRUPATHUNGA ROAD,
BENGALURU - 560001.
3. THE DEPUTY DIRECTOR OF PUBLIC
INSTRUCTIONS
-2-
NC: 2025:KHC:41974-DB
WA No. 394 of 2025
HC-KAR
BENGALURU SOUTH,
KALASIPALYA,
BENGALURU - 560002.
4. THE BLOCK EDUCATION OFFICER (BEO)
BENGALURU SOUTH DIVISION-4,
K.R.PURAM,
BENGALURU - 560036.
5. AL JAMIA MOHAMADIYAH
EDUCATION SOCIETY, MUMBAI,
HAVING ITS HEAD OFFICE AT
NO. 6/A, HAZRAT TERRACE ANNEXEE
SHAIKH HAFIUDDIN MARG
MUMBAI - 400 008
REP BY ARSHAD MUKHTAR
ALSO AT JAMIA MOHAMADIYAH
EDUCATION SOCIETY,
THANISANDRA MAIN ROAD
R.K.NAGAR, BENGALURU - 560077
...RESPONDENTS
(BY SRI. K S HARISH, GA)
THIS WRIT APPEAL IS FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO SET ASIDE THE ORDER
DATED 06.02.2025 ANNEXURE-A PASSED BY THE LEARNED
SINGLE JUDGE IN WP No-30975/2024 AND ALLOW THE WP AS
PRAYED FOR THE BY ALLOWING THIS WRIT APPEAL IN THE
INTEREST OF JUSTICE AND EQUITY.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM: HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE
and
HON'BLE MR. JUSTICE C.M. POONACHA
-3-
NC: 2025:KHC:41974-DB
WA No. 394 of 2025
HC-KAR
ORAL JUDGMENT
(PER: HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE)
1. Learned counsel appearing for the appellant seeks to withdraw the present appeal.
2. Appeal is dismissed as withdrawn.
Sd/-
(VIBHU BAKHRU) CHIEF JUSTICE Sd/-
(C.M. POONACHA) JUDGE BS List No.: 1 Sl No.: 7