Smt Jayalakshmamma vs The Chief Commissioner

Karnataka High Court

Smt Jayalakshmamma vs The Chief Commissioner on 24 October, 2025

                                         -1-
                                                  NC: 2025:KHC:42088-DB
                                                   WA No. 1587 of 2025


              HC-KAR




                  IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                       DATED THIS THE 24TH DAY OF OCTOBER, 2025

                                      PRESENT
                   THE HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE
                                         AND
                       THE HON'BLE MR. JUSTICE C.M. POONACHA
                        WRIT APPEAL NO. 1587 OF 2025 (LB-BMP)
             BETWEEN:

             1.   SMT JAYALAKSHMAMMA
                  AGED ABOUT 52 YEARS,
                  W/O NAGARAJU,
                  R/AT NO.336, 16TH CROSS,
                  MUTTHURAYASWAMY LAYOUT,
                  SUNKADAKATTE,
                  BENGALURU 560 091

             2.   SRI. H RANGEGOWDA,
                  S/O HALE RANGAIAH,
Digitally         AGED ABOUT 76 YEARS,
signed by
NIRMALA           R/AT NO.335, 16TH CROSS,
DEVI              MUTTHURAYASWAMY LAYOUT,
Location:         SUNKADAKATTE,
HIGH COURT        BENGALURU - 560 091
OF
KARNATAKA                                          ...APPELLANTS
             (BY SRI. MAHESHCHANDRA B N, ADVOCATE AND
                 MR. KIRAN KUMAR, ADVOCATE)

             AND:

             1.   THE CHIEF COMMISSIONER
                  BRUHAT BENGALURU
                  MAHANAGARA PALIKE
                  HEAD OFFICE, HUDSON CIRCLE,
                          -2-
                                  NC: 2025:KHC:42088-DB
                                   WA No. 1587 of 2025


 HC-KAR




     BENGALURU 560 002

2.   THE ZONAL COMMISSIONER,
     BRUHAT BENGALURU
     MAHANAGARA PALIKE,
     RAJARAJESHWARI NAGAR ZONE,
     BENGALURU 560 002

3.   THE HEALTH OFFICER,
     BRUHAT BENGALURU
     MAHANAGARA PALIKE,
     RAJARAJESHWARI NAGAR ZONE,
     BENGALURU 560 002

4.   SMT. TRIVENI B
     AGED ABOUT 34 YEARS,
     W/O SHYAMSUNDAR,
     RESIDING AT NO. 19/20,
     KHUSHI NILAYA,
     2ND CROSS ROAD,
     BENGALURAPPA LAYOUT,
     HEROHALLI,
     BENGALURU 560 091

5.  STATE OF KARNATAKA
    REPRESENTED BY PRINCIPAL SECRETARY,
    FINANCE DEPARTMENT,
    VIDHANA SOUDHA,
    BENGALURU - 560 001
                                      ...RESPONDENTS
(BY SRI. KARTHIKEYAN B S, ADVOCATE FOR R1 TO R3
    SMT. NAMITHA MAHESH, AGA FOR R5)

     THIS WRIT APPEAL IS FILED U/S 4 OF THE KARNATAKA
HIGH COURT ACT PRAYING TO CALL FOR RECORDS, SET
ASIDE THE ORDER DATED 01.09.2025 PASSED BY THE
LEARNED SINGLE JUDGE IN WP No-34658/2024 (LB-RES) AND
ETC.
                                 -3-
                                           NC: 2025:KHC:42088-DB
                                            WA No. 1587 of 2025


 HC-KAR




     THIS APPEAL, COMING ON FOR PRELIMINARY
HEARING, THIS DAY, JUDGMENT WAS DELIVERED THEREIN
AS UNDER:

CORAM: HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE
       and
       HON'BLE MR. JUSTICE C.M. POONACHA

                         ORAL JUDGMENT

(PER: HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE)

1. Learned counsel appearing for the appellants seeks to withdraw the present appeal with liberty to file an application for review of the impugned order.

2. The appeal is dismissed as withdrawn with the aforesaid liberty.

Sd/-

(VIBHU BAKHRU) CHIEF JUSTICE Sd/-

(C.M. POONACHA) JUDGE ND List No.: 1 Sl No.: 26