Karnataka High Court
Prabhavati And Ors vs Sangappa And Ors on 23 October, 2025
Author: M.G.S.Kamal
Bench: M.G.S.Kamal
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NC: 2025:KHC-K:6210
CRP No. 200017 of 2025
HC-KAR
IN THE HIGH COURT OF KARNATAKA,
KALABURAGI BENCH
DATED THIS THE 23RD DAY OF OCTOBER, 2025
BEFORE
THE HON'BLE MR. JUSTICE M.G.S.KAMAL
CIVIL REVISION PETITION NO. 200017 OF 2025 (IO)
BETWEEN:
1. PRABHAVATI W/O ASHOK MALLED,
AGE:42 YEARS, OCC: H.H.WORK.
R/O. MALLED ONI, SINDAGI OLD BAZAR, SINDAGI,
TQ.SINDAGI, DIST.VIJAYAPURA-586128.
2. MALLU S/O ASHOK MALLED,
AGE:30 YEARS, OCC:STUDENT,
R/O. MALLED ONI, SINDAGI OLD BAZAR, SINDAGI,
TQ.SINDAGI, DIST.VIJAYAPURA-586128.
3. DANAMMA D/O ASHOK MALLED,
Digitally signed AGE:32 YEARS, OCC: STUDENT,
by SACHIN R/O. MALLED ONI, SINDAGI OLD BAZAR, SINDAGI,
Location: HIGH TQ. SINDAGI, DIST. VIJAYAPURA-586128.
COURT OF
KARNATAKA 4. SHARANABASU S/O ASHOK MALLED,
AGE:32 YEARS, OCC: STUDENT,
R/O. MALLED ONI, SINDAGI OLD BAZAR, SINDAGI,
TQ. SINDAGI, DIST. VIJAYAPURA-586128.
...PETITIONERS
(BY SRI BAPUGOUDA SIDDAPPA, ADVOCATE)
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NC: 2025:KHC-K:6210
CRP No. 200017 of 2025
HC-KAR
AND:
1. SANGAPPA S/O SIDDAPPA MALLED,
AGE:49 YEARS, OCC: TEACHER,
R/O. SINDAGI, TQ. SINDAGI,
DIST. VIJAYAPURA-586128
2. SHANKREPPA S/O SIDDAPPA MALLED,
AGE:55 YEARS, OCC: TEACHER,
R/O. SINDAGI, TQ. SINDAGI,
DIST. VIJAYAPURA-586128.
3. MALLAMMA @ SHAKUNTALA
W/O SHANKREPPA JAMBAGI,
AGE:63 YEARS, OCC: HOUSE HOLD WORK,
R/O. KALAKERI, TQ SINDAGI,
DIST. VIJAYAPURA-586118.
4. NAGAMMA W/O SHRISHAIL BABANNAVAR,
AGE:57 YEARS, OCC:TEACHER,
R/O. SHIGLI (SANTI), TQ. SHIRAHATTI,
DIST. GADAG-582210.
5. SATAMMA W/O SATISH AMBALAGI,
AGE:52 YEARS, OCC: HOUSE HOLD WORK,
R/O. GOUDAR ONI, TQ. SINDAGI,
DIST. VIJAYAPURA-586128.
...RESPONDENTS
(R1, R2, R4 & R5 ARE SERVED)
THIS CRP IS FILED UNDER SECTION 115 OF THE CPC,
PRAYING TO SET ASIDE THE IMPUGNED ORDER DATED
27.03.2024 PASSED IN OS NO.236/2017 ON THE FILE OF THE
COURT OF THE CIVIL JUDGE AND JMFC SINDAGI AT SINDAGI
AND ALLOW THIS CIVIL REVISION PETITION AS PRAYED BY
THE PETITIONERS BEFORE THIS COURT. AND ORDER FOR
COSTS OF THIS APPEAL. AND PASS SUCH OTHER ORDERS
DEEMS FIT IN THE CIRCUMSTANCES OF THE CASE.
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NC: 2025:KHC-K:6210
CRP No. 200017 of 2025
HC-KAR
THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE M.G.S.KAMAL
ORAL ORDER
(PER: HON'BLE MR. JUSTICE M.G.S.KAMAL) Learned counsel for the petitioners has filed a memo along with the copy of the judgment and decree dated 19.04.2025 passed in O.S.No.236/2017 on the file of the Additional Civil Judge and JMFC, Sindagi.
2. The memo reads as under:
"The Petitioners have challenged the order dated 27- 03-2024 passed in OS No.236/2017 on the file of the court of the Civil Judge and JMFC Sindagi at Sindagi. During the pendency of the above said revision petition the OS No.236/2017 is disposed on 19-04- 2025. The disposal of the OS the said Civil Revision petition is dose not survive for consideration. Kindly the above Civil Revision Petition may be Dismiss as withdrawn. In the interest of Justice and equity."
3. Memo is taken on record. -4-
NC: 2025:KHC-K:6210 CRP No. 200017 of 2025 HC-KAR The petition is dismissed as having become infructuous.
Sd/-
(M.G.S.KAMAL) JUDGE SWK List No.: 1 Sl No.: 35 CT:PK