Karnataka High Court
Nijalingappa S/O Neelappa ... vs Smt.Bharamavva W/O Maradeppa ... on 11 November, 2025
Author: R.Devdas
Bench: R.Devdas
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NC: 2025:KHC-D:15364-DB
RFA No. 100075 of 2020
HC-KAR
IN THE HIGH COURT OF KARNATAKA, AT DHARWAD
DATED THIS THE 11TH DAY OF NOVEMBER 2025
PRESENT
THE HON'BLE MR. JUSTICE R.DEVDAS
AND
THE HON'BLE MR. JUSTICE B. MURALIDHARA PAI
REGULAR FIRST APPEAL NO. 100075 OF 2020 (PAR/POS)
BETWEEN:
1. NIJALINGAPPA
S/O. NEELAPPA HULAGAMMANAVAR,
AGE: 36 YEARS, OCC: BUSINESS,
R/O. VEERABHADRESHWARA NAGAR,
1ST MAIN, 3RD CROSS, RANEBENNUR,
DIST: HAVERI-581115.
2. RAVIRAJ @ RAJESH S/O. NEELAPPA
HULAGAMMANAVAR,
AGE: 30 YEARS,
OCC: AGRICULTURE AND BUSINESS,
R/O: MARUTI NAGAR, 2ND CROSS,
NEAR RAMADEVAR TEMPLE,
MOHANKUMAR RANEBENNUR, DIST: HAVERI-581115.
B SHELAR
3. SMT. LALITAMMA
Digitally signed by
MOHANKUMAR B SHELAR
Location: HIGH COURT OF
W/O. NEELAPPA HULAGAMMANAVAR,
KARNATAKA DHARWAD
BENCH
Date: 2025.11.12 10:12:15
AGE: 60 YEARS, OCC: HOUSEHOLD WORK,
+0530
R/O: MARUTI NAGAR, 2ND CROSS,
NEAR RAMADEVAR TEMPLE,
RANEBENNUR, DIST: HAVERI-581115.
...APPELLANTS
(BY SRI. NAGANGOUDA R.KUPPELUR, ADVOCATE)
AND:
1. SMT. BHARAMAVVA W/O. MARADEPPA
HULAGAMMANAVAR,
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RFA No. 100075 of 2020
HC-KAR
SINCE DEAD BY HER LR's.,
RESPONDENT NOS.2 TO 9
ARE ALREADY ON RECORD.
2. SMT. HONNAVVA
W/O. FAKKIRAPPA HIREMARAD,
AGE: 58 YEARS, OCC: HOUSEHOLD WORK,
R/O: MUSTUR, RANEBENNUR,
DIST: HAVERI-581115.
3. NEELAPPA
S/O. MARADEPPA HULAGAMMANAVAR,
AGE: 65 YEARS, OCC: AGRICULTURE,
R/O: KURUBAGERI, RANEBENNUR,
DIST: HAVERI-581115.
4. SHIVAPPA
S/O. MARADEPPA HULAGAMMANAVAR,
AGE: 61 YEARS, OCC: SERVICE,
R/O: KURUBAGERI, RANEBENNUR,
DIST: HAVERI-581115.
5. KARIYAPPA
S/O. MARADEPPA HULAGAMMANAVAR,
AGE: 54 YEARS, OCC: AGRICULTURE,
R/O: KURUBAGERI, RANEBENNUR,
DIST: HAVERI-581115.
6. NINGAPPA
S/O. MARADEPPA HULAGAMMANAVAR,
AGE: 51 YEARS, OCC: AGRICULTURE,
R/O: KURUBAGERI, RANEBENNUR,
DIST: HAVERI-581115.
7. KUBERAPPA
S/O. MARADEPPA HULAGAMMANAVAR,
AGE: 47 YEARS, OCC: AGRICULTURE,
R/O: KURUBAGERI, RANEBENNUR,
DIST: HAVERI-581115.
8. CHANDRAPPA
S/O. MARADEPPA HULAGAMMANAVAR,
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HC-KAR
AGE: 45 YEARS, OCC: AGRICULTURE,
R/O: KURUBAGERI, RANEBENNUR,
DIST: HAVERI-581115.
9. BHARAMAPPA
S/O. MARADEPPA HULAGAMMANAVAR,
AGE: 44 YEARS, OCC: AGRICULTURE,
R/O: KURUBAGERI, RAENBENNUR,
DIST: HAVERI-581115.
10. SMT. SHILPA W/O. SANTOSH MATANAVAR,
AGE: 31 YEARS, OCC: HOSUEHOLD,
R/O: GOPAL CIRCLE, SHIVAMOGGA,
NOW AT: MARUTI NAGAR, 2ND CROSS,
NEAR RAMADEVAR TEMPLE, RANEBENNUR,
DIST: HAVERI-581115.
11. SMT. SAVITRAMMA W/O. KARIYAPPA KAMBLI
AGE: 64 YEARS, OCC: HOUSEHOLD,
R/O: SHIVAKUNJA GANDGHINAGAR,
DHARWAD.
12. MARADEPPA S/O. BHARAMAPPA MALAGI,
AGE: 39 YEARS, OCC: AGRICULTURE,
R/O. MALAGI ONI, KURABAGERI,
RANEBENNUR-581115,
TQ: RANEBENNUR, DIST: HAVERI.
13. MALLAPPA S/O. BHARAMAPPA MALAGI,
AGE: 34 YEARS, OCC: AGRICULTURE,
R/O. MALAGI ONI, KURABAGERI,
RANEBENNUR-581115,
TQ: RANEBENNUR, DIST: HAVERI.
14. SHIVAPPA S/O. BHARAMAPPA MALAGI,
AGE: 34 YEARS, OCC: AGRICULTURE,
R/O. MALAGI ONI, KURABAGERI,
RANEBENNUR-581115, DIST: HAVERI.
15. MARTHANDAPPA S/O. MALLAPPA YAKSAPUR,
AGE: 65 YEARS, OCC: AGRICULTURE,
R/O. OLD ANTRAVALLI ROAD, RANEBENNUR,
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HC-KAR
TQ: RANEBENNUR-581115, DIST: HAVERI.
16. PARASAPPA S/O. MALLAPPA GODI @ SANGUR,
AGE: 67 YEARS, OCC: AGRICULTURE,
R/O. SALAGERI ONI, KURABAGERI,
RANEBENNUR-581115,
TQ: RANEBENNUR, DIST: HAVERI.
17. SHIVAPPA S/O. NAGAPPA MANEGAR,
AGE: 60 YEARS, OCC: AGRICULTURE,
R/O. JALAGAR GALLI, KURABAGERI,
RANEBENNUR-581115,
TQ: RANEBENNUR, DIST: HAVERI.
18. PARASHURAM S/O. VENKUSA KABADI,
AGE: 47 YEARS, OCC: AGRICULTURE,
R/O. VAGISH NAGAR, 6TH CROSS,
RANEBENNUR-581115,
TQ: RANEBENNUR, DIST: HAVERI.
...RESPONDENTS
(BY SRI. KINI NAGPRASAD SURESH, ADVOCATE FOR C/R2;
SRI. SADIQ N.GOODWALA, ADVOCATE FOR R3 TO R9;
SRI. B.S.KAMATE, ADVOCATE FOR R12, R14, R16, R17;
NOTICE ISSUED TO R10, R13, R18 ARE
SERVED BUT UNREPRESENTED;
VIDE ORDER DATED 25.08.2023 SERVICE OF NOTICE TO
R11 IS HELD SUFFICIENT;
R1-DECEASED (R2 TO R9 ARE LR's OF
DECEASED R1 VIDE ORDER DATED 20.03.2023);
VIDE ORDER DATED 12.09.2024 R15 IS ABATED)
THIS REGULAR FIRST APPEAL IS FILED UNDER SECTION
96 OF CPC 1908 AGAINST THE JUDGMENT AND DECREE DTD
31.10.2019 PASSED IN O.S.NO.105/2014 ON THE FILE OF THE
III ADDITIONAL SENIOR CIVIL JUDGE AND JUDICIAL
MAGISTRATE FIRST CLASS, RANEBENNUR, DECREEING THE
SUIT FILED FOR PARTITION AND SEPARATE POSSESSION AND
DECLARATION AND ETC.
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RFA No. 100075 of 2020
HC-KAR
THIS REGULAR FIRST APPEAL COMING ON FOR
ADMISSION THIS DAY, ORDER WAS MADE THEREIN AS UNDER:
CORAM: THE HON'BLE MR. JUSTICE R.DEVDAS
AND
THE HON'BLE MR. JUSTICE B. MURALIDHARA PAI
ORAL ORDER
(PER: THE HON'BLE MR. JUSTICE R.DEVDAS) It is seen from the records that the appeal as against respondent No.15 stood abated vide order dated 12.09.2024. No further steps have been taken by the appellants to set aside the abatement. This appeal arises out of the suit for partition and defendant Nos.13 to 19 are also entitled for their share and for separate possession in respect of the properties which are allotted to their vendors.
2. Having regard to the recent judgment of the Hon'ble Apex Court in the case of SURESH CHANDRA (DECEASED) THROUGH LRS AND OTHERS VS PARASRAM & OTHERS (2025 INSC 873), the appeal not only abates against one respondent, it abates against all the respondents also.
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NC: 2025:KHC-D:15364-DB RFA No. 100075 of 2020 HC-KAR
3. In that view of the matter, the Regular First Appeal stands dismissed as abated.
Sd/-
(R.DEVDAS) JUDGE Sd/-
(B. MURALIDHARA PAI) JUDGE MBS Ct:vh List No.: 1 Sl No.: 11