S.M. Kamaluddin Hussain Khan S/O Late ... vs The State Of Karnataka And Ors

Citation : 2024 Latest Caselaw 6332 Kant
Judgement Date : 4 March, 2024

Karnataka High Court

S.M. Kamaluddin Hussain Khan S/O Late ... vs The State Of Karnataka And Ors on 4 March, 2024

Author: V Srishananda

Bench: V Srishananda

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                                                     WP No. 200208 of 2016




                              IN THE HIGH COURT OF KARNATAKA

                                     KALABURAGI BENCH

                           DATED THIS THE 4TH DAY OF MARCH, 2024

                                           BEFORE
                           THE HON'BLE MR JUSTICE V SRISHANANDA
                          WRIT PETITION NO. 200208 OF 2016 (LA-RES)
                   BETWEEN:

                   S.M. KAMALUDDIN HUSSAIN KHAN
                   S/O LATE NAWAB S.M JAMALUDDIN
                   AGED ABOUT 68 YEARS,
                   OCC: PANCHE MAHAL,
                   PEERPASHA BANGLOW
                   BASAVAKALYAN
                   DIST:BIDAR.

                                                              ...PETITIONER
                   (BY SRI. GANESH S. KALBURGI, ADVOCATE)

                   AND:

                   1.   THE STATE OF KARNATAKA
Digitally signed        REPRESENTED BY ITS PRL. SECRETARY
by SHILPA R             DEPARTMENT OF REVENUE,
TENIHALLI
                        M.S.BUILDING
Location: High
Court Of                DR.AMBEDKAR ROAD,
Karnataka               BANGALORE-560001.

                   2.   THE DEPUTY COMMISSIONER
                        BIDAR.

                   3.   THE ASSISTANT COMMISSIONER
                        BIDAR & LAND ACQUISITION OFFICER,
                        BASAVAKALYAN,
                        BIDAR.
                        DIST: BIDAR

                        S.M. SHAH KHAIRUDDIN HUSSIAN KHAN
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                                  WP No. 200208 of 2016




     S/O S.M. MEHDI HUSSAIN KHAN (DIED HIS LRS)

4.   AMINABEGUM @ SHAMINA BEGUM
     W/O NAWAB S.M. SHAH KHAIRUDDIN HUSSAIN
     KHAN,
     AGED ABOUT 75 YEARS,
     OCC: HOUSEHOLD AND AGRICULTURE,
     R/O BASAVAKALYAN, NOW AT H.NO. 23.01.904,
     INSIDE DEVIDI NAWAB SAHIB KALYANI,
     MOGALPURA HYDERABAD.

     MAHOMMODUNNISSA BEGUM D/O
     S.M. MEHDI HUSSAIN KHAN (DIED HER LRS)
     MOHAMMED SAIFULLAH
     S/O MAHAMMODUNISSA BEGUM (DIED LRS)

5.   FAMIDA SHEHNAZ W/O MOHD SAIFULLAH
     SALEEM,
     AGED ABOUT 40 YEARS,
     OCC: AGRICULTURE AND HOUSEHOLD,
     R/O H.NO. 23.01.954,
     INSIDE DEVIDI NAWAB SAHIB KALYANI,
     MOGALPURA, HYDERABAD.

6.   MOHD SUHAILULLAH
     S/O MOHD SAIFULLAH SALEEM,
     AGED ABOUT 40 YEARS,
     OCC: AGRICULTURE AND STUDENT,
     R/O H.NO. 23.01.954,
     INSIDE DEVIDI NAWAB SAHIB KALYANI,
     MOGALPURA, HYDERABAD.

7.   SHAZIYA MOHAMMED
     W/O MD. SHABIR
     TAHER D/O MOHD. SAIFULLAH SALEEM,
     AGED ABOUT 37 YEARS,
     OCC: AGRICULTURE AND HOUSEHOLD,
     R/O H.NO. 23.01.954,
     INSIDE DEVIDI NAWAB SAHIB KALYANI,
     MOGALPURA, HYDERABAD.
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8.   SHIRIN MD. SALEEM W/O ANEESOOL
     HUSSAIN D/O MOHD. SAIFULLAN SALEEM,
     AGED ABOUT 37 YEARS,
      OCC: AGRICULTURE AND HOUSEHOLD,

9.   MOHD. JAVEEDULLAH S/O MAHMOODUNISSA BEGUM
     AGED ABOUT 54 YEARS, OCC: BUSINESS,

10. MOHD. AIJAZ ALI S/O MOHMOODUNISSA BEGUM,
    AGED ABOUT 52 YEARS, OCC: BUSINESS,

11. KANEEZ FATIMA D/O MAHAMODUNNISSA BEGUM
    AGED ABOUT 40 YEARS,
    OCC: HOUSEHOLD,
    ALL R/O H.NO. 23.01.954,
    INSIDE DEVIDI NAWAB SAHIB KALYANI,
    MOGALPURA, HYDERABAD.

12. FEERANA BASHARATH D/O MAHMOODUNISSA
    BEGUM,
    AGE: 38 YEARS, OCC: HOUSEHOLD,
    ALL R/O H.NO. 23.01.954,
    INSIDE DEVIDI NAWAB SAHIB KALYANI,
    MOGALPURA, HYDERABAD.

     JAMALUNNISA BEGUM D/O S.M. MEHDI
     HUSSAIN KHAN, (DIED LRS)

13. HABEEB MUBSHIR
    S/O JAMALUNNISA BEGUM,
    AGE: 36 YEARS, OCC: PRIVATE SERVICES

14. SYEDA SHABANA SALEEM
    D/O JAMALUNNISA BEGUM,
    AGE: 42 YEARS, OCC: HOUSEHOLD.

     ASIF TANVEER S/O JAMALUNNISA BEGUM (DIED
     LRS)

15. TABASSUM ASIF W/O ASIF TANVEER,
    AGE: 46 YEARS, OCC: HOUSEHOLD,
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16. SARA FATIMA D/O ASIF TANVEER,
    U/G OF HER MOTHER TABASSUM,

17. SABA FATIMA D/O ASIF TANVEER,
    U/G OF HER MOTHER TABASSUM,

18. MUKARAMUNISA BEGUM D/O LATE
    S.M. MEHDI HUSSAI KHAN,
    AGE: 70 YEARS, OCC: HOUSEHOLD,
    R/O BASAVAKALYAN, NOW RESIDING AT
    R/O H.N. 23-1-954, INSIDE DEVIDI NAWAB
    SAHIB KALYANI MOGALPURA,
    HYDERABAD.

    S.M. MUNAWAR HUSSAIN KHAN
    S/O NAWAB S.M. BABAR HUSSAIN KHAN,
    (DIED LRS)

19. ASMA FATIMA W/O NAWAB S.M. MUNAWAR
    HUSSAIN KHAN, AGED ABOUT 65 YEARS,
    OCC: AGRICULTURE, R/O BASAVAKALYAN,
    NOW RESIDING AT HYDERABAD,
    H.NO. 11-5-399, RED HILLS, HYDERABAD.

20. NAWAB SYED MOHD. MUZZMIL HUSSAIN
    S/O NAWAB S.M. MUNAWAR HUSSAIN KHAN,
    AGED ABOUT 42 YEARS, OCC: AGRICULTURE,
    AND BUSINEES R/O BASAVAKALYAN.

21. SALMA FATIMA D/O NAWAB S.M. MUNAWAR
    MUNAWAR HUSSAIN KHAN,
    AGED ABOUT 27 YEARS,
    OCC: AGRICULTURE AND HOUSEHOLD
    R/O BASAVAKALYAN NOW AT HYDERABAD,
    R/O H.N. 23-1-954, INSIDE DEVIDI NAWAB
    SAHIB KALYANI MOGALPURA,
    HYDERABAD.

22. AYISHA FATIMA D/O NAWAB S.M.
    MUNAWAR HUSSAIN KHAN
    W/O MD. FARHANUDDIN,
    AGED ABOUT 40 YEARS,
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    OCC: AGRICULTURE AND HOUSEHOLD
    R/O BASAVAKALYAN, NOW AT HYDERABAD,
    R/O H.N. 23-1-954, INSIDE DEVIDI NAWAB SAHIB
    KALYANI MOGALPURA,
    HYDERABAD.

23. SYED MAIMUNA FATIMA
    D/O NAWAB,
    S.M. MUNAWAR HUSSAIN KHAN,
    AGED ABOUT 38 YEARS,
    OCC: AGRICULTURE,
    AND HOUSE HOLD, NOW AT HYDERABAD,
    R/O H.N. 23-1-954, INSIDE DEVIDI NAWAB SAHIB
    KALYANI MOGALPURA,
    HYDERABAD.

24. SYEDA MASARAT FATIMA D/O NAWAB S.M.
    MUNAWAR HUSSAIN KHAN
    AGED ABOUT 36 YEARS,
    OCC: HOUSEHOLD NOW AT HYDERABAD
    R/O BASAVAKALYAN, NOW RESIDING AT
    R/O H.N. 23-1-954, INSIDE DEVIDI NAWAB
    SAHIB KALYANI MOGALPURA,
    HYDERABAD.

25. GHAZANFERUNNISA BEGUM D/O NAWAB
    S.M. BABAR HUSSAIN KHAN,
    AGE: 60 YEARS, OCC: HOUSEHOLD,
    NOW AT HYDERABAD
    R/O BASAVAKALYAN, NOW RESIDING AT
    R/O H.N. 23-1-954, INSIDE DEVIDI NAWAB SAHIB
    KALYANI MOGALPURA,
    HYDERABAD.

                                        ...RESPONDENTS

(BY SRI. VEERANAGOUDA MALIPATIL HCGP, FOR R1 TO R3;
SRI. MEER MOHAMMED ALI, ADVOCATE FOR R4 TO R21,
R23 AND R24,
R22 IS SERVED
V/O DATED 20/01/2020 PETITION STANDS ABATED
AS AGAINST R-25)
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                                               WP No. 200208 of 2016




      THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF CONSTITUTION OF INDIA PRAYING TO ISSUE AN
APPROPRIATE WRIT MORE SO IN THE NATURE OF CERTIORARI
AND    GRANT     ANY    OTHER        APPROPRIATE       WRIT    IN   THE
FOLLOWING TERMS QUASH THE JUDGMENT AND ORDER
DATED 09.11.2015 PASSED IN R.A.NO- 12/2013 ON THE FILE
OF THE II ADDL. DISTRICT         AND      SESSIONS JUDGE, BIDAR,
SITTING AT BASAVAKALAYAN, THE CERTIFIED COPY OF WHICH
IS AT ANNEXURE-C. QUASH THE JUDGMENT AND ORDER
DATED 17.11.2012 PASSED IN LAC NO- 83/1997 ON THE FILE
OF THE CIVIL JUDGE (SENIOR DIVISION), BASAVAKALAYAN,
THE CERTIFIED COPY OF WHICH IS AT ANNEXURE-A .


      THIS WRIT PETITION IS COMING ON FOR ORDERS, THIS
DAY, THE COURT MADE THE FOLLOWING:


                              ORDER

Interlocutory application filed to bring the legal representatives of third petitioner is without having proper details, inasmuch as address in respect of the proposed legal representatives of third petitioner is not mentioned.

2. The application is filed belatedly and there is a delay in filing the application to bring the legal representatives, -7- NC: 2024:KHC-K:1923 WP No. 200208 of 2016 so also original power of attorney is not filed along with the vakalath.

Accordingly, interlocutory application is dismissed. Consequently, writ petition also dismissed as abated.

Sd/-

JUDGE MR CT:SI List No.: 1 Sl No.: 4