Smt. Nagamma vs Dr. Latha Venkatesh

Citation : 2024 Latest Caselaw 15034 Kant
Judgement Date : 28 June, 2024

Karnataka High Court

Smt. Nagamma vs Dr. Latha Venkatesh on 28 June, 2024

Author: Hanchate Sanjeevkumar

Bench: Hanchate Sanjeevkumar

                                                  -1-
                                                            NC: 2024:KHC:24031
                                                          RFA No. 1531 of 2017




                           IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                               DATED THIS THE 28TH DAY OF JUNE, 2024

                                                 BEFORE

                       THE HON'BLE MR JUSTICE HANCHATE SANJEEVKUMAR

                            REGULAR FIRST APPEAL NO.1531 OF 2017 (INJ)
                      BETWEEN:

                      1.    SMT.NAGAMMA
                            W/O.LATE MUNIGUNDAPPA
                            AGED ABOUT 72 YEARS

                      2.    MUNIRAJU
                            S/O.LATE MUNIGUNDAPPA
                            AGED ABOUT 52 YEARS

                      3.    VENU
                            S/O.LATE MUNIGUNDAPPA
                            AGED ABOUT 46 YEARS
                      4.    GAJENDRA
                            S/O.LATE MUNIGUNDAPPA
                            AGED ABOUT 40 YEARS

                            ALL ARE R/AT NO.48
Digitally signed by
SUMITHRA R                  BYRASANDRA
Location: High              SIR C.V.RAMAN NAGAR POST
Court of Karnataka
                            BENGALURU - 560 093
                            AND
                            ALSO AT NO.21, 2ND CROSS
                            BENNIGANAHALLI VILLAGE
                            BENGALURU-560 016

                                                                 ...APPELLANTS
                      (BY SRI N.NAGARAJA, ADVOCATE)
                      AND:
                      1.    DR.LATHA VENKATESH
                            D/O.SRINIVASAN
                                 -2-
                                              NC: 2024:KHC:24031
                                            RFA No. 1531 of 2017




       REPT. BY GPA HOLDER
       SMT.S.PADMA
       D/O.SRINIVASAN
       AGED ABOUT 56 YEARS
       R/AT NO.48 (NEW NO.22)
       NORTH MADA STREET
       MYLAPORE
       CHENNAI-600 004

2.     LAKSHMAIAH
       S/O.LATE MUNIYAPPA
       AGED ABOUT 66 YEARS

3.     SRI NAGENDRA
       S/O.LAKSHMAIAH
       AGED ABOUT 40 YEARS

4.     RAJU
       S/O.KRISHNAPPA
       AGED ABOUT 35 YEARS

       RESPONDENT NOS.2 TO 4 ARE
       R/AT NO.21, 2ND CROSS
       BENNIGANAHALLI VILLAGE
       BENGALURU - 560 016
                                                 ...RESPONDENTS

        THIS REGULAR FIRST APPEAL IS FILED UNDER SECTION

96 OF CPC PRAYING TO SET ASIDE THE JUDGMENT AND

DECREE DATED 20.07.2017 PASSED IN OS.NO.26576/2007 BY

XIII    ADDITIONAL   CITY    CIVIL    AND    SESSIONS    JUDGE,

MAYOHALL UNIT, BENGALURU.


        THIS APPEAL COMING ON FOR ORDERS, THIS DAY, THE

COURT DELIVERED THE FOLLOWING:
                             -3-
                                         NC: 2024:KHC:24031
                                      RFA No. 1531 of 2017




                         JUDGMENT

Learned counsel for appellants is absent.

2. Though this matter is posted for eighth time for non compliance of office objection, learned counsel for appellants has not complied the same.

Therefore, the appeal is dismissed for default.

Sd/-

JUDGE LB List No.: 2 Sl No.: 14