Bhutali S/O Siddappa Pyati vs Bhimaray S/O Siddappa Pyati And Ors

Citation : 2024 Latest Caselaw 12260 Kant
Judgement Date : 3 June, 2024

Karnataka High Court

Bhutali S/O Siddappa Pyati vs Bhimaray S/O Siddappa Pyati And Ors on 3 June, 2024

                                              -1-
                                                     NC: 2024:KHC-K:3518
                                                        RSA No. 7475 of 2013




                              IN THE HIGH COURT OF KARNATAKA,
                                     KALABURAGI BENCH

                            DATED THIS THE 3RD DAY OF JUNE, 2024

                                            BEFORE

                           THE HON'BLE Mrs JUSTICE K S HEMALEKHA

                        REGULAR SECOND APPEAL NO.7475 OF 2013 (PAR)


                   BETWEEN:

                   BHUTALI S/O SIDDAPPA PYATI
                   AGED: 65 YEARS, OCC: AGRICULTURE,
                   R/O: AANOOR VILLAGE, TQ. AFZALPUR,
                   DIST: GULBARGA-585301.

                                                                ...APPELLANT

                   (BY SRI DESHPANDE G.V., ADVOCATE)

                   AND:

                   1.    BHIMARAY S/O SIDDAPPA PYATI
                         AGED: 60 YEARS, OCC: AGRICULTURE,
Digitally signed         R/O: AANOOR VILLAGE, TQ. AFZALPUR,
by SWETA
KULKARNI                 DIST: GULBARGA-585301.
Location: High
Court of
Karnataka          2.    BASAWARAJ S/O DHUNDAPPA PYATI
                         AGE: MAJOR, OCC: NIL

                   3.    SURESH S/O DHUNDAPPA PYATI
                         AGE: MAJOR, OCC: AGRICULTURE

                   4.    SIDDU S/O DHUNDAPPA PYATI
                         AGE: MAJOR, OCC: AGRICULTURE

                   5.    GURUDEV S/O DHUNDAPPA PYATI
                         AGE: MAJOR, OCC: AGRICULTURE
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                                   NC: 2024:KHC-K:3518
                                      RSA No. 7475 of 2013




6.   MALLU S/O DHUNDAPPA PYATI
     AGE: MAJOR, OCC: AGRICULTURE

7.   MAHANTH S/O DHUNDAPPA PYATI
     AGE: MAJOR, OCC: AGRICULTURE

8.   KASHIBAI D/O DHUNDAPPA PYATI
     AGE: MAJOR, OCC: AGRICULTURE

9.   NAGAMMA D/O DHUNDAPPA PYATI
     AGE: MAJOR, OCC: HOUSEHOLD

10. BASALINGAWWA D/O DHUNDAPPA PYATI
    AGE: MAJOR, OCC: HOUSEHOLD

     ALL ARE R/O: AANOOR
     TQ: AFZALPUR, DIST: GULBARGA.


                                           ...RESPONDENTS
(BY SRI B. C. JAKA, ADV. FOR R1;
 NOTICE TO R2 TO R10 SERVED)


     THIS RSA IS FILED U/S. 100 OF THE CPC, PRAYING TO
ALLOW THIS APPEAL AND TO SET ASIDE THE JUDGMENT AND
DECREE DATED 06.09.2013 PASSED IN R.A. NO.123/2013 BY
THE SENIOR CIVIL JUDGE AT AFZALPUR, CONFIRMING THE
JUDGMENT AND DECREE DATED 01.09.2012 PASSED IN O.S.
NO.116/2008 BY THE CIVIL JUDGE AT AFZALPUR.


     THIS APPEAL COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
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                                     NC: 2024:KHC-K:3518
                                           RSA No. 7475 of 2013




                          JUDGMENT

Bailiff report is received from the concerned Court stating that the Court notice issued to the sole appellant is returned un-served as she is reported to be dead.

Hence, the appeal stands abated.

Sd/-

JUDGE SWK List No.: 1 Sl No.: 12 CT: VD