Karnataka High Court
Shanker S/O Late Manik Kaplapur Since ... vs Arjun And Ors on 31 July, 2024
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NC: 2024:KHC-K:5612
RSA No. 200380 of 2023
IN THE HIGH COURT OF KARNATAKA,
KALABURAGI BENCH
DATED THIS THE 31ST DAY OF JULY, 2024
BEFORE
THE HON'BLE MR. JUSTICE ANANT RAMANATH HEGDE
REGULAR SECOND APPEAL NO. 200380 OF 2023 (DEC)
BETWEEN:
SHANKER S/O LATE MANIK KAPLAPUR
SINCE DECEASED BY HIS LRS
1. SMT. SHARANAMMA
D/O LATE SHANKER KAPLAPUR,
AGED ABOUT 32 YEARS, OCC: AGRICULTURE,
R/O. TALMADGI VILLAGE,
TQ. HUMNABAD,
DIST. BIDAR -585330.
2. SMT. TUKKAMMA
D/O LATE SHANKER KAPLAPUR,
Digitally signed
by RENUKA AGED ABOUT 30 YEARS, OCC: AGRICULTURE,
Location: HIGH R/O. TALMADGI VILLAGE
COURT OF TQ. HUMNABAD,
KARNATAKA DIST. BIDAR-585330.
3. SMT. MAHADEVI
D/O LATE SHANKER KAPLAPUR,
AGED ABOUT 25 YEARS, OCC: AGRICULTURE,
R/O TALMADGI VILLAGE ,
TQ. HUMNABAD,
DIST. BIDAR-585330.
4. SMT. VIDYAWATI
W/O LATE HANMANTHAPPA
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AGED ABOUT 43 YEARS, OCC: AGRICULTURE,
R/O TALMADGI VILLAGED, TQ. HUMNABAD,
DIST. BIDAR-585330.
SRI. SANJU S/O LATE HANMANTHAPPA,
SINCE DECEASED BY HIS LRS
5. SMT. SANGEETA W/O LATE SANJU
AGED ABOUT 40 YEARS, OCC: AGRICULTURE,
R/O TALMADGI VILLAGE,
TQ. HUMNABAD, DIST. BIDAR-585330.
6. RAJAPPA S/O LATE HANMANTHAPPA
AGED ABOUT 25 YEARS, OCC: AGRICULTURE,
R/O TALMADGI VILLAGE, TQ. HUMNABAD,
DIST. BIDAR -585330.
7. MARUTHI S/O LATE HANMANTHAPPA
AGED ABOUT 23 YEARS, OCC: AGRICULTURE,
R/O TALMADGI VILLAGE, TQ. HUMNABAD,
DIST. BIDAR -585330.
8. BASAPPA S/O LATE MANIK KAPLAPUR
AGED ABOUT 50 YEARS, OCC: AGRICULTURE,
R/O TALMADGI VILLAGE, TQ. HUMNABAD,
DIST. BIDAR -585330.
9. MALLAPPA S/O LATE SHANKER KAPLAPUR
AGED ABOUT 40 YEARS, OCC: AGRICULTURE,
R/O. TALMADGI VILLAGE, TQ. HUMNABAD,
DIST. BIDAR 585330.
10. SRI NAGAPPA S/O LATE SHANKER KAPLAPUR
AGED ABOUT 28 YEARS, OCC: AGRICULTURE,
R/O TALMADGI VILLAGE, TQ. HUMNABAD,
DIST. BIDAR -585330.
11. SRI IRAPPA S/O LATE SHANKER KAPLAPUR,
AGED ABOUT 30 YEARS, OCC: AGRICULTURE,
R/O VILLAGE TALAMADAGI, TQ. HUMNABAD,
DIST. BIDAR-585330.
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RSA No. 200380 of 2023
12. SMT. TEJAMMA W/O LATE SHANKER KAPLAPUR,
AGED ABOUT 52 YEARS, OCC: AGRICULTURE,
R/O TALMADGI VILLAGE, TQ. HUMNABAD,
DIST. BIDAR-585330.
...APPELLANTS
(BY SRI RODDA VEERSHETTY, ADVOCATE)
AND:
1. SRI ARJUN S/O LATE BEERAPPA KAPLAPUR
AGED ABOUT 55 YEARS, OCC: AGRICULTURE,
R/O TALMADGI VILLAGE, TQ. HUMNABAD,
DIST. BIDAR-585330.
2. SMT. NAGAMMA W/O LATE BEERAPPA KAPLAPUR
AGED ABOUT 60 YEARS, OCC: AGRICULTURE,
R/O TALMADGI VILLAGE,
TQ. HUMNABAD, DIST. BIDAR-585330.
3. SMT. RUKMANI W/O BHIMASH KAPLAPUR
AGED ABOUT 42YEARS, OCC: AGRICULTURE,
R/O TALMADGI VILLAGE, TQ. HUMNABAD,
DIST. BIDAR-585330.
4. PRIYANKA D/O LATE BHIMSHA KAPLAPUR
AGED ABOUT 26 YEARS, OCC: AGRICULTURE,
R/O TALMADGI VILLAGE, TQ. HUMNABAD,
DIST. BIDAR-585330.
5. SMT. SRIDEVI D/O LATE BHIMSHA KAPLAPUR
AGED ABOUT 21 YEARS, OCC: AGRICULTURE,
R/O TALMADGI VILLAGE, TQ. HUMNABAD,
DIST. BIDAR-585330.
6. LALAPPA S/O CHANDRAPPA KAPLAPUR
AGED ABOUT 63 YEARS, OCC: AGRICULTURE,
R/O TALMADGI VILLAGE, TQ. HUMNABAD,
DIST. BIDAR-585330.
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SMT. CHANDRAMMA
W/O LATE CHANDRAPPA KAPLAPUR,
SINCE DECEASED HER LRS.
7. SMT. ADEMMA D/O LATE CHANDRAPPA KAPLAPUR,
AGED ABOUT 72 YEARS, OCC: AGRICULTURE,
R/O CHITGUPPA TOWN, TQ. HUMNABAD,
DIST. BIDAR -585330.
8. SMT. INDRAMMA
D/O LATE CHANDRAPPA KAPLAPUR,
AGED ABOUT 62 YEARS, OCC: AGRICULTURE,
R/O CHITGUPPA TOWN, TQ. HUMNABAD,
DIST. BIDAR-585330.
9. SMT. SARASWATI
W/O IRAPPA KAPLAPUR,
AGED ABOUT 65 YEARS, OCC: AGRICULTURE,
R/O TALMADGI VILLAGE, TQ. HUMNABAD,
DIST. BIDAR-585330.
10. SRI RAMESH S/O LATE IRAPPA KAPALAPUR
AGE: 40 YEARS, OCC: AGRICULTURE,
R/O TALMADGI VILLAGE, TQ. HUMNABAD,
DIST. BIDAR-585330.
11. BHAGAMMA W/O VITHAL BANDEPNOURU
AGE: 82 YEARS, OCC: AGRICULTURE,
R/O TALMADGI VILLAGE, TQ. HUMNABAD,
DIST. BIDAR-585330.
12. ARJUN S/O VEERAPPA BANDEPNOURU
AGE: 77 YEARS, OCC: AGRICULTURE,
R/O TALMADGI VILLAGE, TQ. HUMNABAD,
DIST. BIDAR-585330.
13. NAGAPPA S/O MALLAPPA BANDEPNOURU
AGE: 62 YEARS, OCC: AGRICULTURE,
R/O. TALMADGI VILLAGE, TQ. HUMNABAD,
DIST. BIDAR-585330.
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14. SRI BEERAPPA S/O SANGAPPA BANDEPNOURU
AGE: 65 YEARS, OCC: AGRICULTURE,
R/O. TALMADGI VILLAGE, TQ. HUMNABAD,
DIST. BIDAR-585330.
15. VEERSHETTY S/O SANGAPPA BANDEPNOURU
AGE: 57 YEARS, OCC: AGRICULTURE,
R/O TALMADGI VILLAGE, TQ. HUMNABAD,
DIST. BIDAR-585330.
TIPPANNA S/O MALLAPPA BANDEPNAVARU
SINCE DECEASED BY HIS LRS,
DEFT-17 BEFORE TRIAL COURT,
RESPT-17 BEFORE FIRST APPELLATE COURT.
16. SMT. MALLAMMA W/O LATE TIPPANNA
AGE: 77 YEARS, OCC: AGRICULTURE,
R/O TALMADGI VILLAGE, TQ. HUMNABAD,
DIST. BIDAR-585330.
17. SRI SHIVRAJ S/O LATE TIPPANNA
AGE: 55 YEARS, OCC: AGRICULTURE,
R/O TALMADGI VILLAGE, TQ. HUMNABAD,
DIST. BIDAR-585330.
18. SRI BASAPPA S/O LATE TIPPANNA
AGED ABOUT 50 YEARS, OCC: AGRICULTURE,
R/O TALMADGI VILLAGE, TQ. HUMNABAD,
DIST. BIDAR-585330.
19. SRI RAJAPPA S/O LATE TIPPANNA
AGED ABOUT 45 YEARS, OCC: AGRICULTURE,
R/O TALMADGI VILLAGE, TQ. HUMNABAD,
DIST. BIDAR-585330.
...RESPONDENTS
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RSA No. 200380 of 2023
THIS RSA IS FILED UNDER SECTION 100 OF CPC,
PRAYING TO SETTING ASIDE THE JUDGMENT AND DECREE
DATED 18.02.2020 PASSED IN R.A.NO.8/2018 ON THE FILE OF
THE SENIOR CIVIL JUDGE AND JMFC AT HUMNABAD SETTING
ASIDE THE JUDGMENT AND DECREE DATED 19.04.2018
PASSED IN O.S.NO.162/2010 ON THE FILE OF THE
ADDITIONAL CIVIL JUDGE AT HUMNABAD.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE ANANT RAMANATH
HEGDE
ORAL JUDGMENT
(PER: HON'BLE MR. JUSTICE ANANT RAMANATH HEGDE) Registry to remove the name of Sri Sanjeevkumar C Patil from the cause list.
This appeal is listed for removal of office objections for the 5th time.
There is no representation. -7-
NC: 2024:KHC-K:5612 RSA No. 200380 of 2023 Accordingly, appeal is dismissed for non-prosecution.
Sd/-
(ANANT RAMANATH HEGDE) JUDGE BRN List No.: 2 Sl No.: 49