Karnataka High Court
Sri Narayan vs Smt Padma on 30 July, 2024
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NC: 2024:KHC:29907
RSA No. 1534 of 2021
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 30TH DAY OF JULY, 2024
BEFORE
THE HON'BLE MR. JUSTICE E.S.INDIRESH
REGULAR SECOND APPEAL NO.1534 OF 2021 (PAR)
BETWEEN:
1. SRI. NARAYAN
S/O KAMBAIAH
AGED ABOUT 61 YEARS
2. SRI. PUTTARAJU
S/O KAMBAIAH
AGED ABOUT 59 YEARS
3. SRI. NARASIMHAMURTHY
S/O KAMBAIAH
AGED ABOUT 57 YEARS
ALL ARE RESIDING AT
NO.34, AMRUTHA NILAYA
MUNESHWARA BLOCK
Digitally signed by
AVALAHALLI, MYSORE ROAD
ARUNKUMAR M S BENGALURU.
Location: High ...APPELLANTS
Court of Karnataka
(BY SRI. K S NARAYANA SWAMY, ADVOCATE)
AND:
1. SMT. PADMA
W/O R K RAMANNA
AGED ABOUT 4 YEARS,
R/AT NO.3, II FLOOR,
III MAIN, I CROSS,
OPP. TO PERL CASTLE APARTMENT,
BEHIND SYNDICATE BANK,
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NC: 2024:KHC:29907
RSA No. 1534 of 2021
ERRAPPA REDDY LAYOUT,
BANASWADI,
BENGALURU .
2. SRI. CHIKKATHIMMAIAH @ AJJAPPA
S/O LATE DODDATHIMMAIAH
AGED ABOUT 83 YEARS,
R/AT BOMMANAHALLI VILLAGE
KESARAMADU POST
URUDGERE HOBLI
TUMAKURU TALUK.
3. SRI. KRISHNAPPA
S/O CHIKKATHIMMAIAH
AGED ABOUT 58 YEARS
R/AT BOMMANAHALLI VILLAGE
KESARAMADU POST
URUDGERE HOBLI
TUMAKURU TALUK.
4. SMT. MALLAMMA
W/O LATE MUDLAGIRIYAPPA
AGED ABOUT 53 YEARS
R/AT S KODIGEHALLI
KASABA HOBLI
GUBBI TALUK.
...RESPONDENTS
THIS REGULAR SECOND APPEAL IS FILED UNDER
SECTION 100 OF CODE OF CIVIL PROCEDURE, AGAINST THE
JUDGMENT AND DECREE DATED 23.09.2019 PASSED IN R.A.
NO.61 OF 2015 ON THE FILE OF THE I ADDITIONAL DISTRICT
AND SESSIONS JUDGE, TUMAKURU. DISMISSING THE APPEAL
AND CONFIRMING THE JUDGMENT AND DECREE DATED
01.04.2015 PASSED IN O.S.NO.319 OF 2007 ON THE FILE OF
PRINCIPAL SENIOR CIVIL JUDGE AND CJM, TUMKUR.
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NC: 2024:KHC:29907
RSA No. 1534 of 2021
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY,
JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM: HON'BLE MR JUSTICE E.S.INDIRESH
ORAL JUDGMENT
Learned counsel for the appellants filed a memo today, seeking withdrawal of the appeal.
Accordingly, the memo is taken on record and the appeal is dismissed as withdrawn.
SD/-
(E.S.INDIRESH) JUDGE sac List No.: 1 Sl No.: 14